|
A A NATHAN Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
|
February 3, 1978 |
|
A ANNAMALAI Vs. SARASWATHI AMMAL
|
March 23, 1978 |
|
A BOAKE ROBERTS AND COMPANY INDIA LIMITED [NOW BUSH BOAKE ALLEN INDIA LIMITED ] Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5
|
January 6, 1978 |
|
A C PAUL Vs. TAX RECOVERY OFFICER
|
April 10, 1978 |
|
A K A CT V CT MEENAKSHISUNDARAM CHETTIAR Vs. A K A CT V CT VENKATACHALAM CHETTIAR
|
October 22, 1978 |
|
A M NANJAN Vs. MADRAS STATE ELECTRICITY BOARD
|
January 23, 1978 |
|
A M P S MUTHUSWAMY Vs. REVENUE DIVISIONAL OFFICER NAGAPATTINAM
|
August 3, 1978 |
|
A N RANGANATHA NAIDU Vs. SENTHAMARAI
|
April 27, 1978 |
|
A R BROTHERS Vs. GOVERNMENT OF TAMIL NADU
|
February 8, 1978 |
|
A RAMIAH NADAR Vs. SECRETARY MINISTRY OF FINANCE
|
September 15, 1978 |
|
A. PARTHASARATHY AND ANR. Vs. THE MANAGEMENT OF STANDARD MOTORS PRODUCTS OF INDIA LTD. AND ANR.
|
November 16, 1978 |
|
A. SRUVLI BABU Vs. STATE OF TAMIL NADU AND ANOTHER
|
April 20, 1978 |
|
A.K. VAVALLEVVAI MARICAIR DHARMAM, REPRESENTED BY A.K.V. AHAMED MARICAIR SOLE AND MANAGING TRUSTEE Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR
|
November 1, 1978 |
|
A.K.A.CT. V.C.T. MEENAKSHISUNDARAM CHETTIAR Vs. A.K.A.CT.V.C.T. VENKATACHALAM CHETTIAR
|
December 22, 1978 |
|
A.M. GANDHISAN Vs. AYYASAMI
|
March 7, 1978 |
|
A.N.N.K. MOHAMED KASIM AND ORS. Vs. ALAGAN AND ORS.
|
September 14, 1978 |
|
ABDUL MOHAMMED Vs. ARUMUGHAM PILLAI
|
September 27, 1978 |
|
ABDUL RAHIM AND ANOTHER Vs. THE STATE BY THE CHIT REGISTRAR, NAGAPATTINAM
|
November 7, 1978 |
|
ABDUL RAHIMAN ROWTHER, SON OF VAPRIYA KHIYA ROWTHER Vs. KOMALATHAMMAL, WIFE OF C.V. RAJAGOPALACHARIAR
|
July 26, 1978 |
|
ABDUL RAHMAN S Vs. COMMISSIONER OF WEALTH TAX
|
April 11, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VICTORIA TECHNICAL INSTITUTE
|
April 12, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRICHY STEEL ROLLING MILLS LIMITED
|
June 27, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR S RM PL
|
June 30, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHITRA SAGAR
|
December 4, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THYAGASUNDARA MUDALIAR
|
December 6, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS FERTILISERS LIMITED
|
December 7, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM COMPANY OF INDIA LIMITED
|
February 4, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LIMITED
|
February 6, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHEIK MOHIDEEN K S
|
February 2, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANAMALLAIS BUS TRANSPORTS P LIMITED
|
January 30, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMBAL PRIVATE LIMITED
|
January 30, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARUPPAN CHETTIAR P L
|
February 1, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAMMALVAR NAIDU P AND SONS
|
January 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANAKAMMAL SMT V
|
January 23, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE FINANCIERS
|
January 16, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. B M S P LIMITED
|
March 13, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHANKAR AND CO
|
February 17, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA HIRE PURCHASE ASSOCIATION
|
February 17, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRAKES INDIA LIMITED
|
February 22, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. TRICHY STEEL ROLLING MILLS LIMITED
|
January 27, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. K S SHEIK MOHIDEEN
|
February 2, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. WHEELER CLUB LIMITED
|
February 4, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS- Vs. P L KARUPPAN CHETTIAR
|
February 1, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS-I Vs. S RM PL SUBRAMANIA CHETTIAR
|
June 30, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. P NAMMALVAR NAIDU AND SONS
|
January 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. V KANAKAMMAL
|
January 23, 1978 |
|
AGATHEESWARAR AND PRASANNA VENKATESA PERUMAL DEVASTHANAM BY ITS HEREDITARY TRUSTEE R. VALLIAMMAL Vs. VARADA REDDY AND ANR.
|
March 15, 1978 |
|
ALAMELU ALIAS CHINNAKANNAMMAL AND ORS. Vs. MANICKKAMMAL
|
December 12, 1978 |
|
AMEENA BIBI ALIAS SAHEBZADI AND ORS. Vs. THE ASSISTANT COMMISSIONER OF URBAN LAND TAX AND ANR.
|
August 14, 1978 |
|
AMINA BIVI Vs. ABDUL JABAR
|
July 17, 1978 |
|
AMIRJAN SAHEB Vs. SYED KHADER
|
February 1, 1978 |
|
ANNAMALAI Vs. ABITHAKUJAMBAL
|
June 15, 1978 |
|
AR N SOLACHI ACHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 13, 1978 |
|
ARUMUGHA GOUNDER Vs. KANNAMMAL AND ANR.
|
July 26, 1978 |
|
ARUMUGHAM Vs. ARUMUGHAM
|
October 25, 1978 |
|
ARUMUGHAM AND OTHERS Vs. ARUMUGHAM
|
October 26, 1978 |
|
ARUNACHALAM RM Vs. CONTROLLER OF ESTATE DUTY
|
March 13, 1978 |
|
ARUNAGIRI CHETTIAR S Vs. THIRD INCOME TAX OFFICER
|
January 17, 1978 |
|
ARUPPUKOTTAI SRI JAYA VILAS P Vs. K N KARUPPIAH
|
March 7, 1978 |
|
ASI BAI Vs. GOMATHI
|
March 13, 1978 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS II Vs. PRITHAM SINGH
|
October 17, 1978 |
|
AUROFOOD PRIVATE LIMITED Vs. UNION OF INDIA
|
February 8, 1978 |
|
AYYASAMY GOUNDER Vs. KESAVAMOORTHY AND OTHERS
|
January 24, 1978 |
|
B NATHMALL VAID Vs. STATE OF TAMIL NADU
|
November 2, 1978 |
|
B R SUNDARAM Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1978 |
|
B SEETHARAMA PILLAI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
April 12, 1978 |
|
B SESHAMMA Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1978 |
|
B.N. ANANTHACHARY AND ANR. Vs. MOHAN RAM AND ORS.
|
August 10, 1978 |
|
BABUBHAI PATEL AND ANR. Vs. MADAVI PATEL AND ANR.
|
March 21, 1978 |
|
BAKOLA PHARMACEUTICAL COMPANY Vs. THE UNION OF GOVERNMENT OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HEALTH AND FAMILY PLANNING AND U.D., GOVERNMENT OF INDIA AND ANR.
|
January 6, 1978 |
|
BALAIYANANDHA NADAR Vs. VALAGURUSAMI KOIL AT KOMMADIKOTTAI
|
July 7, 1978 |
|
BALAKRISHNA GOUNDER Vs. V.A. VADIVEL MUDALIAR AND ANR.
|
December 22, 1978 |
|
BALAKRISHNA TAWKER AND ANR. Vs. SHANMUGHAVALLI AND ANR.
|
October 24, 1978 |
|
BHAGAVATHI VILAS CIGAR CO Vs. LABOUR COURT
|
February 23, 1978 |
|
BHARAT ELECTRONICS LTD Vs. AMERICAN EXPORT ISBRANDSEN LINES INCO MADRAS
|
August 19, 1978 |
|
BHERU INDUSTRIES Vs. THE GOVERNMENT OF INDIA, REPRESENTED BY THE JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND BANKING
|
September 19, 1978 |
|
BINNY LIMITED AND ORS. Vs. UNION OF INDIA (UOI)
|
December 5, 1978 |
|
BINNY LIMITED MADRAS Vs. SUPERINTENDENT CENTRAL EXCISE GULNDY
|
September 20, 1978 |
|
BLAZE AND CENTRAL P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1978 |
|
BOJRAJ TEXTILE MILLS LIMITED Vs. THE ELECTRICAL INSPECTOR AND ORS.
|
November 6, 1978 |
|
BOMBAY HARDWARE SYNDICATE Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1978 |
|
BUHARI SONS (P) LTD Vs. PROVIDENT FUND INSPECTOR
|
July 25, 1978 |
|
C CHENNAIYA NAIDU Vs. PANCHAYAT BOARD VENUKADATHAMPATTI
|
April 4, 1978 |
|
C HAJEE ABDUL KHALIQUE SAHIB AND COMPANY Vs. STATE OF TAMIL NADU
|
October 23, 1978 |
|
C. ABDUL SALAM Vs. A.A. JALEEL AND ORS.
|
September 22, 1978 |
|
C. PALANISAMI CHETTI Vs. MURUGANNA GOUNDER
|
February 20, 1978 |
|
C. RAMAMURTHI Vs. KARUPPASAMI AND ORS.
|
September 1, 1978 |
|
C.A. GALIAKOTWALA AND CO. (P.) LTD., BY ITS MANAGING DIRECTOR Vs. KANDASAMY SPINNING MILLS BY PARTNER I.K.K. MUNIRAJAH
|
July 20, 1978 |
|
C.D. GOPINATH Vs. GORDON WOODROFFE AND COMPANY (MADRAS) PVT. LTD.
|
October 5, 1978 |
|
C.G. RAMANATHAN Vs. COMMISSIONER, CORPORATION OF MADRAS
|
January 18, 1978 |
|
C.K. RAMASWAMY, SECRETARY TO GOVERNMENT, LEGISLATIVE COUNCIL DEPARTMENT Vs. G. VASANTHA PAL AND ANR.
|
August 29, 1978 |
|
C.M.K. RAMU MUDALIAR Vs. KANTHAMANI NATARAJAN AND ANR.
|
July 5, 1978 |
|
C.S. NARAYANASWAMI IYER Vs. NARAYANA SARMA
|
December 21, 1978 |
|
CALCUTTA CHEMICAL COMPANY LIMITED Vs. UNION OF INDIA
|
March 2, 1978 |
|
CHEMICAL ENTERPRISES P LTD Vs. K P KRISHNAN
|
March 31, 1978 |
|
CHENGAYYA Vs. M V SWAMINATHA MUDALIAR
|
March 3, 1978 |
|
CHERAN TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
|
March 27, 1978 |
|
CHERAN TRANSPORT CORPORATION LIMITED Vs. ADDL COMMISSIONER FOR WORKMENS COMPENSATION
|
November 16, 1978 |
|
CHIDAMBARAM CHETTIAR Vs. PERIYASAMY CHETTIAR
|
April 10, 1978 |
|
CHINNA THEVAR Vs. GNANAPRAKASI AMMAL
|
January 18, 1978 |
|
CHRISTINAMARY STELLA Vs. VIJAY SIDDHARAJ
|
September 7, 1978 |
|
CLAN LINE STEAMERS LTD Vs. GORDON WOODROFFE AND CO MADRAS PVT LTD
|
November 6, 1978 |
|
COMBINED INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1978 |
|
COMMISSIONER OF GIFT TAX Vs. SHANMUGAM G
|
February 4, 1978 |
|
COMMISSIONER OF GIFT TAX Vs. PAPPATHI ANNI
|
December 18, 1978 |
|
COMMISSIONER OF GIFT TAX TAMIL NADU-I Vs. G SHANMUGAM
|
February 4, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NARASIMHAN G
|
March 30, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD TRIUMPH MOTOR COMPANY LIMITED
|
March 14, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. INLAND AGENCIES PRIVATE LIMITED
|
March 3, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAN S S
|
March 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS MOOLCHAND
|
March 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. FOMRA BROTHERS
|
February 14, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DORAISAMI NAIDU R AND SONS
|
February 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAP M P
|
December 6, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MIR MOHAMED ALI
|
November 29, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BHASKARAN NAIR V K DR
|
June 20, 1978 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. M. RAMALINGAM AND ANR.
|
October 20, 1978 |
|
COMMISSIONER OF INCOME TAX II Vs. R DORAISAMI NAIDU AND SONS
|
February 24, 1978 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. V K BHASKARAN NAIR
|
June 20, 1978 |
|
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. G NARASIMHAN DECD BY LRS
|
March 30, 1978 |
|
COMMISSIONER OF INCOME TAX-II Vs. S S THIAGARAJAN
|
March 8, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. J K K ANGAPPA CHETTIAR
|
February 15, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. THAYARAMMAL V
|
February 3, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. KUMARI KAVITHA GOENKA
|
June 13, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. VANAVARAYAR M K S
|
December 18, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. SHANMUGHA KESARI S P
|
November 22, 1978 |
|
COMMISSIONER OF WEALTH TAX II Vs. M K S VANAVARAYAR
|
December 18, 1978 |
|
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. V THIRUVENGADATHAN INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
February 3, 1978 |
|
COMMISSIONER OF WEALTH TAX TAMIL NADU IV Vs. S P SHANMUGHA KESARI
|
November 22, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. LEELAVATHI DEVI SMT
|
November 21, 1978 |
|
CONTROLLER OF ESTATE DUTY MADRAS Vs. LEELAVATHI DEVI MADRAS
|
November 21, 1978 |
|
CRITERION PUBLICITY PRIVATE LTD. Vs. GOLDEN PLASTICS A FIRM OF MERCHANTS BY ITS PARTNERS
|
April 24, 1978 |
|
D. NAGALAKSHMI AND OTHERS Vs. KALIMUTHU PADAYACHI AND OTHERS
|
January 18, 1978 |
|
D. RAMASWAMI Vs. STATE OF TAMIL NADU
|
March 6, 1978 |
|
D.V. DOMA SAH Vs. N.C. BALASUBRAMANIAN
|
February 27, 1978 |
|
DEEPCHAND KHERAJMAL BY PARTNER D. RAMCHAND Vs. UNION OF INDIA (UOI) OWNING SOUTHERN RAILWAY BY ITS GENERAL MANAGER, MADRAS AND ANR.
|
February 1, 1978 |
|
DEIVASIGAMANI GOUNDER Vs. AUTHORISED OFFICER LAND REFORMS ERODE
|
March 1, 1978 |
|
DEPUTY COMMISSIONER C T COIMBATORE Vs. INDIAN REFRIGERATION INDUSTRIES PRIVATE LIMITED
|
December 15, 1978 |
|
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. SHANMUGA ESTATE
|
February 13, 1978 |
|
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE 2 Vs. NEW AJANTHA WINES
|
October 18, 1978 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. ADAM AND COMPANY
|
June 19, 1978 |
|
DOLLAR COMPANY MADRAS Vs. JOINT SECRETARY MINISTRY OF FINANCE
|
August 22, 1978 |
|
DOULAT SHINANDAR Vs. P. KARUNA BAI
|
March 10, 1978 |
|
DR. BALAGURU Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY THE COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT AND ANR.
|
August 17, 1978 |
|
DURAISAMI MUDALIAR Vs. RAMASAMI CHETTIAR AND ANR.
|
December 5, 1978 |
|
DWARAKADOSS GOVERDHANDOSS AND SOW GANGABAI MEMORIAL Vs. PADMAVALLI THAYORAMMAL
|
March 8, 1978 |
|
E I D PARRY INDIA LIMITED Vs. STATE OF TAMIL NADU
|
November 14, 1978 |
|
E P RAMAKRISHNAN Vs. V BASHYAM ACHARI
|
January 30, 1978 |
|
E S I C Vs. BHARAT PULVERISING MILLS P LTD
|
October 17, 1978 |
|
E.V. GANAPATHI IYER AND ANR. Vs. V. VENUGOPAL (DIED) AND FIVE ORS.
|
December 8, 1978 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SPENCER AND CO LTD
|
March 31, 1978 |
|
EXECUTIVE ENGINEER CONSTRUCTION Vs. K J VERGHESE
|
September 20, 1978 |
|
FATHIMA BIVI AND ORS. Vs. BHAVASA MARACAIR AND ORS.
|
April 12, 1978 |
|
G LOGANAYAKI Vs. MOOLANGUDI CHIT FUNDS PRIVATE LIMITED
|
February 2, 1978 |
|
G T VENKATASAMY REDDI Vs. STATE OF TAMIL NADU
|
September 4, 1978 |
|
G VASANTHA PAI Vs. C K RAMASWAMY
|
July 5, 1978 |
|
G. JAGADESH CHANDRAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
|
September 11, 1978 |
|
G. JYOTHEMANY NAGAR Vs. UNION OF INDIA (UOI), REPRESENTED BY THE DIRECTOR OF ENFORCEMENT
|
September 27, 1978 |
|
G.P. GOVINDARAJULU Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE COLLECTOR
|
December 14, 1978 |
|
GANESAN Vs. MADURAL ASARI AND ANOTHER
|
July 12, 1978 |
|
GENERAL SECRETARY NATIONAL AND GRINDLAYS BANK EMPLOYEES UNION Vs. I KANNAN
|
March 27, 1978 |
|
GEORGE HARRIS Vs. UNION OF INDIA UOI
|
November 3, 1978 |
|
GORDON WOODROFFE AND CO MADRAS P Vs. C D GOPINATH
|
March 21, 1978 |
|
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
|
March 13, 1978 |
|
GOVINDACHARI Vs. STATE
|
March 15, 1978 |
|
GOVINDARAJ Vs. S I OF POLICE MADUKKUR, PATTUKOTTAL TALUK
|
March 8, 1978 |
|
GOVINDASAMI PADAYACHI AND ORS. Vs. KALYANASUNDARAM
|
November 24, 1978 |
|
GULAM MOHIDEEN M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 6, 1978 |
|
GURUSWAMI CHETTIAR Vs. SUBRAMANIAM
|
February 22, 1978 |
|
GYANCHAND SHANTILAL JAIN Vs. UNION OF INDIA REPRESENTED BY THE ASSISTANT COLLECTOR OF CENTRAL EXCISE (PREVENTIVE DEPARTMENT, MADRAS)
|
July 13, 1978 |
|
H L NANTHA Vs. T C RAMALINGAM PILLAI
|
February 24, 1978 |
|
H N HABIB AND BROS Vs. LABOUR COURT
|
April 17, 1978 |
|
HAJIA AIYSHA NACHIAR KALVI ARAKKATTALAI BY ITS TRUSTEE HAJIA S.M.I. AYISHA NACHIAR Vs. STATE OF TAMIL NADU REPRESENTED BY COLLECTOR OF THANJAVUR
|
December 14, 1978 |
|
HARRIS Vs. S I OF POLICE, KUZHITHURAI
|
November 6, 1978 |
|
HIDAYATHULLA Vs. BALASUBRAMANIAM
|
September 27, 1978 |
|
HUSSAIN AYSA NACHIAL AND ORS. Vs. VEMBU AMMAL
|
June 19, 1978 |
|
IBRAHIM FATHIMA Vs. MOHAMED SALEEM
|
August 3, 1978 |
|
IN RE : R DAYALAN AND ORS Vs. STATE
|
February 27, 1978 |
|
IN RE: A.I. GEORGE Vs. STATE
|
August 10, 1978 |
|
IN RE: ARUNACHALA MUDALIAR Vs. STATE
|
December 1, 1978 |
|
IN RE: K. DHANABAL Vs. STATE
|
September 22, 1978 |
|
IN RE: P J SOMON AND OTHERS Vs. STATE
|
July 7, 1978 |
|
IN RE: RAMAKRISHNAN Vs. STATE
|
September 14, 1978 |
|
IN RE: SESURAJ AND OTHERS Vs. STATE
|
September 22, 1978 |
|
IN RE: SUDUKATTAN ALIAS ARUMUGAM Vs. STATE
|
February 25, 1978 |
|
IN RE: VEERAPPAN AND OTHERS Vs. STATE
|
November 13, 1978 |
|
INCOME TAX OFFICER Vs. FAGOOMAL LAKSHMI CHAND
|
July 3, 1978 |
|
INDIA LEATHER CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX
|
January 30, 1978 |
|
INDIA LEATHER CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1978 |
|
INDIA MOTOR PARTS AND ACCESSORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1978 |
|
INDIAN AIRLINES Vs. W B CORREYA
|
July 3, 1978 |
|
INDIAN OIL CORPORATION LTD. Vs. DISTRICT TRANSPORT OFFICER AND ANR.
|
October 25, 1978 |
|
INTERNATIONAL COTTON TRADERS TATABAD COIMBATORE Vs. P NARAYANASWAMI
|
July 6, 1978 |
|
JAGANNATHAN BY NEXT FRIEND ANDAL AMMAL Vs. SUNDARI ALIAS NALLAMMAL AND ORS.
|
October 18, 1978 |
|
JAIHIND ROADWAYS, A PROPRIETORY CONCERN, REPRESENTED BY PROPRIETOR MR. VAIDYA Vs. CHELLARAMA GARMENTS (P) LTD., A PRIVATE LTD., CO., REPRESENTED BY ITS POWER OF ATTORNEY AGENT, NEW INDIA ASSURANCE COMPANY LTD. AND
|
October 24, 1978 |
|
JAMEELA BEEVI Vs. SHEIK ISMAIL
|
June 13, 1978 |
|
JAYALAKSHMI AMMAL Vs. LAKSHMI AMMAL
|
January 12, 1978 |
|
JAYANTHI TALKIES DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1978 |
|
JONAS WOODHEAD AND SONS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1978 |
|
K KHAJA MOHIDEEN Vs. K MUHAIDEEN BATCH
|
July 21, 1978 |
|
K KRISHNAN Vs. S AYYATHURAI
|
February 6, 1978 |
|
K KRISHNAN NAIR Vs. GOVT OF TAMIL NADU
|
February 23, 1978 |
|
K MOHAMMAD HUSSAIN RECEIVER OF ESTATE OF M D T KUMARASWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 4, 1978 |
|
K. KRISHNAM Vs. MUNUSAMY
|
January 12, 1978 |
|
K. KRISHNASWAMI PILLAI Vs. THE KUMBAKONAM CITY UNION BANK LTD. AND ORS.
|
April 6, 1978 |
|
K. KUTTYA NADAR Vs. K. KUMARESWARAPERUMAL AND ORS.
|
December 7, 1978 |
|
K. MUNUSWAMI GOUNDAR Vs. PERUMAL AND ORS.
|
July 26, 1978 |
|
K. RAJAGOPALAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSIONE, ANNASALAI, MADRAS BY ITS SECRETARY AND OTHERS
|
January 12, 1978 |
|
K. SUBRAMANIAM Vs. UNITED BANK OF INDIA THROUGH ITS DEPUTY GENERAL MANAGERE, (ADMINISTRATION)
|
February 3, 1978 |
|
K. VENGOPALAN Vs. THE SECRETARY TO GOVT. COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT, MADRAS
|
March 2, 1978 |
|
K.A. SUBRAMANIAN Vs. COMMISSIONER, THE REGIONAL PROVIDENT FUND TAMIL NADU AND PONDICHERRY STATES AND ANOTHER
|
August 23, 1978 |
|
K.P. NALLA GOUNDAR Vs. P. RAMASWAMY AND ORS.
|
July 7, 1978 |
|
K.R. CHAKRAPANI Vs. P.G. GENGAMMAL
|
April 25, 1978 |
|
KANDASWAMY GOUNDER & ANOTHER Vs. SINNA GOUNDER & OTHERS
|
April 12, 1978 |
|
KANYALAL CHANDRAKUMAR Vs. UNION OF INDIA (UOI) REPRESENTED BY THE JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE
|
April 17, 1978 |
|
KARMEGA KONE Vs. UDAYAR KONE AND ORS.
|
December 1, 1978 |
|
KARUMBAYIRAM Vs. THE FOOD INSPECTOR, THIRUVAIYARU
|
November 17, 1978 |
|
KARUPPA KUDUMBAN Vs. AROKIAM SERVAI
|
July 14, 1978 |
|
KARUPPUSAMI GOUNDER Vs. PALANISWAMI GOUNDER
|
November 22, 1978 |
|
KASTHURI Vs. RAMASAMY
|
November 28, 1978 |
|
KATHIRESAN YARN STORES Vs. STATE OF TAMIL NADU
|
April 11, 1978 |
|
KESAVALU NAIDU Vs. JANAKIRAMA NAIDU
|
April 25, 1978 |
|
KESAVAN Vs. STATE OF TAMIL NADU
|
April 7, 1978 |
|
KODAIKANAL MOTOR UNION P LTD Vs. SRINIVASA ROADWAYS MADURAI
|
April 15, 1978 |
|
KOODAPPAN Vs. KOTHAI ALIAS KOTHAI NACHIARAMMAL
|
November 21, 1978 |
|
KRISHNASWAMY REDDIAR Vs. MUTHU REDDIAR
|
September 22, 1978 |
|
KRISHNASWAMY REDDY AND ANOTHER Vs. STATE BY SUB-INSPECTOR OF POLICE, POLICE OUT POST TIRUPATHUR, NORTH ARCOT DT
|
July 24, 1978 |
|
KUPPURAMA MUDALIAR Vs. STATE OF TAMIL NADU
|
August 24, 1978 |
|
KUTTIAMMAL Vs. CONTROLLER OF ESTATE DUTY
|
March 13, 1978 |
|
LAKSHMAN AND OTHERS Vs. ELLAMMAL AND OTHERS
|
June 19, 1978 |
|
LAKSHMANA CHETTY Vs. M S ASKAR AHMED
|
January 23, 1978 |
|
LAKSHMI AMMAL Vs. THE SPECIAL TAHSILDAR (LA.) MISCELLANEOUS SCHEME
|
December 19, 1978 |
|
M A R ARUNACHALAM CHETTIAR AND COMPANY Vs. STATE OF TAMIL NADU
|
June 21, 1978 |
|
M ARUMUGAM PILLAI Vs. K S KULLAPPAN
|
August 9, 1978 |
|
M C DURAISWAMI Vs. SAKTHI SUGARS LIMITED
|
June 14, 1978 |
|
M GOPAL Vs. S M MUTHIAH KONAR
|
February 7, 1978 |
|
M GOPAL PONDITHER Vs. DISTRICT MAGISTRATE-CUM-COLLECTOR OF CHINGLEPUT AND
|
March 21, 1978 |
|
M GULAM MOHIDEEN Vs. COMMISSIONER OF AGRICULTURAL INCOME-TAX BOARD OF
|
January 6, 1978 |
|
M JALALUDDIN Vs. SYED IBRAHIM AND ANOTHER
|
February 27, 1978 |
|
M M ABBAS BROTHERS Vs. CHETHANDAS FATHECHAND
|
June 21, 1978 |
|
M VISWANATHAN Vs. COMMISSIONER OF INCOME TAX MADRAS I
|
March 7, 1978 |
|
M. ABDUL MALICK Vs. RIZWANA BEGUM AND ANOTHERS
|
November 8, 1978 |
|
M. BALASUBRAMANIAN AND ANR. Vs. PANDIA NADAR FIRM, REPRESENTED THOUGH ONE OF ITS PARTNERS RAJATHIAMMAL
|
March 14, 1978 |
|
M. DURAISWAMI ACHARI Vs. PAVUNAMMAL
|
August 24, 1978 |
|
M. GANESAN Vs. N.P. RENGASAMY
|
August 29, 1978 |
|
M. KUNJITHAPATHAM AND ORS. Vs. THE THIRUVILAIYATTAM VILLAGE CO-OPERATIVE AGRICULTURAL CREDIT SOCIETY BY ITS SECRETARY AND ANR.
|
August 11, 1978 |
|
M. MASTHAN ROWTHER AND ORS. Vs. SULAIKA BEEVI (DEAD) AND ORS.
|
November 10, 1978 |
|
M. PONNUSWAMY Vs. V.K.T. PERIASAMI PILLAI AND ANR.
|
November 6, 1978 |
|
M. SARASWATHI ACHI Vs. CHITRALAYA PICTURES PVT. LTD.
|
October 23, 1978 |
|
M. THAMILMANI Vs. THE SUB COLLECTOR, MANNARGUDI & ORS.
|
June 13, 1978 |
|
M.A.R. ARUNACHALAM CHETTIAR & CO Vs. STATE OF TAMIL NADU
|
May 21, 1978 |
|
M.K.S. GOPALAKRISHNA CHETTIAR AND ANR. Vs. N. SANKARAMOORTHY AND ORS.
|
July 26, 1978 |
|
M.S. MANI Vs. K.N. VELAYUDHAM CHETTIAR
|
November 9, 1978 |
|
M.S. NARAYANA IYER Vs. A.C.A. FUNDS, PALAYAMKOTTAI AND ORS.
|
January 27, 1978 |
|
M/S. BANWARILAL AND COMPANY Vs. M/S. SUNDARAM SPINNING MILLS
|
February 25, 1978 |
|
M/S. MAYAVARAM FINANCIAL CORPORATION LIMITED, KARAIKAL REPRESENTED BY ITS FOREMAN R. KALYANASUNDARAM Vs. THE REGISTRAR OF CHITS, KARAIKAL
|
September 22, 1978 |
|
MADRAS FERTILIZERS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS I
|
December 7, 1978 |
|
MADURA COATS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIUNELVELI
|
April 3, 1978 |
|
MANAGEMENT OF COIMBATORE PIONEER B MILLS Vs. PRESIDING OFFICER LABOUR COURT
|
November 17, 1978 |
|
MANAGEMENT OF W.S. INSULATOR OF INDIA LTD. Vs. MOHAMED MOOSA AND ANR.
|
March 21, 1978 |
|
MARIMUTHU GOUNDER Vs. RAMASWAMY GOUNDER
|
September 11, 1978 |
|
MD HUSSAIN SAIT Vs. CONTROLLER OF ESTATE-DUTY
|
April 4, 1978 |
|
MEENAKSHIAMMAL AND OTHERS Vs. INSPECTOR OF POLICE, HASTHAMPATTI AND ANOTHER
|
September 18, 1978 |
|
MILL STORES PRIVATE LIMITED Vs. UNION OF INDIA
|
March 6, 1978 |
|
MOHAMED ABDUL KADER MARICAIR Vs. STATE OF PONDICHERRY
|
December 22, 1978 |
|
MOHAMED ABDUL KADER MARICIAR ALIAS M.M. MARICAIR, REPRESENTED BY POWER OF ATTORNEY AGENT, IDRIS MARICAIR Vs. THE STATE OF PONDICHERRY, REPRESENTED BY ITS CHIEF SECRETARY
|
February 22, 1978 |
|
MOHAMED HANIF Vs. SALEEMA AND ORS
|
September 14, 1978 |
|
MOHAMED YUSUF ALU ABBAS Vs. A. KUPPU KONAR AND OTHERS
|
November 22, 1978 |
|
MOHAMMAD HUSSAIN SAIT Vs. CONTROLLER OF ESTATE DUTY
|
April 4, 1978 |
|
MOHANDASS AND ORS. Vs. HAJI ABDULLAH SAIB
|
March 30, 1978 |
|
MONEYS TRANSPORTS TIRUCHIRAPALLI Vs. TANJORE CO-OPERATIVE MARKETING FEDERATION LTD
|
June 15, 1978 |
|
MUTHUKRISHNAN V Vs. COMMISSIONER OF WEALTH TAX
|
February 24, 1978 |
|
N MAHAMOOD HAJEE, PARTNER, NEO RANGA VILAS, MADRAS Vs. COMMISSIONER OF POLICE, EGMORE, MADRAS
|
June 23, 1978 |
|
N MOHAMOOD HAJEE Vs. COMMISSIONER OF POLICE
|
April 25, 1978 |
|
N MOHANLAL Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM MADRAS 5
|
March 15, 1978 |
|
N RAMAMOORTHY Vs. NELLAI METAL ROLLING MILLS P LIMITED
|
February 14, 1978 |
|
N SHANTILAL Vs. A SANKARASUBHA MUDALIAR
|
January 9, 1978 |
|
N V LAKSHMANAN CHETTIAR Vs. STATE OF TAMIL NADU
|
April 10, 1978 |
|
N V P PANDIAN Vs. M M ROY
|
February 6, 1978 |
|
N. PREMA ALIAS RUKMANI AMMAL Vs. THE RECORD OFFICER AND SPECIAL TAHSILDAR, (TENANCY RECORDS) AND ORS.
|
April 26, 1978 |
|
N. SRINIVASAN Vs. V.N. RAMASAMY CHETTIAR AND ANR.
|
January 11, 1978 |
|
N. SUBBANNA Vs. N. SESHAGIRI RAO AND ANR.
|
September 28, 1978 |
|
N.A. PERIANNA CHETTIAR (DIED) AND ORS. Vs. SOORA RADHAKRISHNA CHETTI AND ORS.
|
April 7, 1978 |
|
N.K. AHAMMED Vs. THE MADRAS STATE HOUSING BOARD AND ANR.
|
March 23, 1978 |
|
N.S. BALASUBRAMANIAM Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND ANR.
|
March 9, 1978 |
|
N.S. RAMALINGAM Vs. THE MAHATMA GANDHI TUBERCULOSIS SANATORIUM, SENGIPATTI, BY ITS CHAIRMAN, THE COLLECTOR OF THANJAVUR
|
March 23, 1978 |
|
NAGAPATTINAM PERMANENT FUND LIMITED BY ITS SECRETARY Vs. N. THIRUNAVUKKARASU MUDALIAR
|
August 24, 1978 |
|
NATESA REDDIAR Vs. SARADHAMBAL
|
December 6, 1978 |
|
NATIONAL MATCH WORKS SIVAKASI Vs. S T KARUPPANNA NADAR DIED
|
April 15, 1978 |
|
NAZIRUDDEEN Vs. P A ANNAMALAI
|
June 23, 1978 |
|
NELLAI COTTON MILLS (P ) LTD Vs. EXECUTIVE OFFICER, OFFICE OF TOWN PANCHAYAT
|
November 10, 1978 |
|
NELLAYAPPAN SASTHA AND BROS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 12, 1978 |
|
NEW HORIZON SUGAR MILLS PRIVATE LIMITED PONDICHERRY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PONDICHERRY
|
August 19, 1978 |
|
NEYVELI LIGNITE CORPORATION LTD Vs. J SATAGOPAN
|
December 15, 1978 |
|
NOOHU PATHUAMMAL Vs. UMMATHU AMEENA
|
January 3, 1978 |
|
OFFICIAL LIQUIDATOR MADRAS OILS AND FERTILISERS PRIVATE LIMITED Vs. G SHANMUGHAM
|
February 9, 1978 |
|
OPERATIVE SOCIETY MALAYADI VANNIYUR P O KANYAKUMARI DIST Vs. SECRETARY MULTI PURPOSE CO PRESIDING OFFICER LABOUR COURT MADURAI
|
November 10, 1978 |
|
ORIENT TOOLS AND GAUGES LIMITED MADRAS Vs. ASSISTANT COLLR CUSTOMS HOUSE MADRAS
|
April 3, 1978 |
|
P KRISHNAMURTHI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I D O SHIVAKASI
|
March 28, 1978 |
|
P MOORTHY Vs. A R KOTHANDARAMAN
|
March 14, 1978 |
|
P MUTHU PILLAI Vs. STATE OF TAMIL NADU
|
April 27, 1978 |
|
P V MOHAMMED GHOUSE Vs. STATE OF TAMIL NADU
|
January 5, 1978 |
|
P. LACHIRAM Vs. K.N. KUMARESAN
|
November 16, 1978 |
|
P. SRINIVASA THEVAR Vs. S. RAJAM IYER
|
February 27, 1978 |
|
P.M. KUPPA SAH Vs. RAJARAM SAH
|
November 10, 1978 |
|
P.M. RAJAGOPALAN Vs. MOHANAN AND ORS.
|
April 7, 1978 |
|
PALANISWAMI Vs. GUNDU PALANI AND OTHERS
|
April 28, 1978 |
|
PANCHALAI AMMAL Vs. MUTHULAKSHMI AMMAL
|
February 2, 1978 |
|
PANTHANAM AMMAL AND ORS. Vs. K. SRINIVASA AYYANGAR AND SONS THROUGH ONE OF ITS PARTNERS S. KRISHNASWAMY
|
April 20, 1978 |
|
PAPPAYAMMAL Vs. ARUMUGHAM
|
January 30, 1978 |
|
PAPPU AMMAL Vs. LAB CHEMICALS
|
January 27, 1978 |
|
PAPPU REDDIAR S Vs. COMMISSIONER OF GIFT TAX
|
February 7, 1978 |
|
PATTURAJU AND OTHERS Vs. THE STATION HOUSE OFFICER, OOMANGALAM
|
August 11, 1978 |
|
PAVADAI ALIAS SELVARAJ CHETTIAR Vs. CHINNADURAI PADAYACHI AND ANOTHER
|
November 24, 1978 |
|
PAVUNAMBAL Vs. RAMASWAMY AND ANR.
|
August 24, 1978 |
|
PECHIAMMAL Vs. PUNNAIVANAN CHETTIAR
|
January 17, 1978 |
|
PEDDANAICKENPALAYAM CO-OPERATIVE AGRICULTURAL BANK Vs. GOVERNMENT OF TAMIL NADU
|
November 21, 1978 |
|
PEER MOHAMED Vs. STATE
|
March 22, 1978 |
|
PERIASAMI THEVAR Vs. NAMASIVAYAM PILLAI
|
April 5, 1978 |
|
PERIASWAMI GOUNDER Vs. NACHIMUTHU MUDALIAR
|
February 2, 1978 |
|
PERIYAKARUPPAN Vs. SOLOMON
|
August 4, 1978 |
|
PONNUSWAMI GOUNDER Vs. RAMA BOYAN
|
April 24, 1978 |
|
PREMIER COTTON SPINNING MILLS LIMITED Vs. DISTRICT AGRICULTURAL OFFICER
|
March 21, 1978 |
|
R BALAKRISHNAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VELLORE
|
September 22, 1978 |
|
R DAYALAN Vs. STATE
|
July 27, 1978 |
|
R LAKSHMINARAYANA REDDIAR Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1978 |
|
R M SUBBIAH Vs. N SANKARAN NAIR
|
July 13, 1978 |
|
R MAHALINGAM Vs. G PADMAVATHI AND ANOTHER
|
January 27, 1978 |
|
R NARASIMHACHARI Vs. ANDALAMMAL DIED
|
March 1, 1978 |
|
R RADHA Vs. C R GOVINDARAJULU
|
April 19, 1978 |
|
R. DORAIRAJAN Vs. SAMINATHAN
|
April 11, 1978 |
|
R. KALYANAKRISHNAN Vs. AUTHORISED OFFICER (LAND REFORMS)
|
December 15, 1978 |
|
R. RENGASWAMY IYENGAR Vs. POSTMENS CO-OPERATIVE CREDIT SOCIETY, THROUGH ITS PRESIDENT AND ANR.
|
April 27, 1978 |
|
R. THILLAI GOVINDAN, PROPRIETOR, SRI R. KANNAN LORRY SERVICE Vs. V. KARUPPASAMY AND ORS.
|
April 3, 1978 |
|
R.J. MEHTA AND CO. REPRESENTED BY ITS PARTNERS Vs. PROOTAM SINGH
|
November 29, 1978 |
|
R.M. CHINNIAH Vs. N.P.P.S. NATARAJA NADAR FIRM AND ORS.
|
September 4, 1978 |
|
R.M.S. JAYARAM Vs. A. NARAYANAN AND ORS.
|
December 12, 1978 |
|
RAGHAVA MUDALIAR M Vs. COMMISSIONER OF GIFT TAX
|
January 31, 1978 |
|
RAGHAVAN Vs. NAGAMMAL
|
April 26, 1978 |
|
RAGHURAM TEXTILES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
December 15, 1978 |
|
RAJAGOPALASWAMI TEMPLE Vs. B. RAJARAMAN
|
September 7, 1978 |
|
RAJAH SIR M.A. MUTHIA CHETTIAR Vs. R.M. MURUGAPPAN AND ORS.
|
September 4, 1978 |
|
RAJALAKSHMI AMMAL AND ANR. Vs. S.S. PIRAMANAYAGAM PILLAI
|
August 17, 1978 |
|
RAJAMMAL Vs. SENGAVA NAICKER
|
April 26, 1978 |
|
RAJARATHNAM Vs. ANANTHA NARAYANAN
|
February 27, 1978 |
|
RAJASEKARAN AND ORS. Vs. NAGARATHINAMMAL AND ORS.
|
February 15, 1978 |
|
RAJENDRAN Vs. RAJAMBAL AMMAL
|
April 10, 1978 |
|
RAJYAM PICTURES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
January 30, 1978 |
|
RAM AND COMPANY Vs. STATE OF TAMIL NADU
|
August 22, 1978 |
|
RAMAIAH THEVAR Vs. SHANMUGAVEL THEVAR AND ORS.
|
July 19, 1978 |
|
RAMALINGAM AND ANOTHER Vs. THE FOOD INSPECTOR, NAGAPATTINAM MUNICIPALITY, NAGAPATTINAM
|
September 28, 1978 |
|
RAMANUJALU NAIDU Vs. THE SECRETARY PAKKAM CO-OPERATIVE AGRICULTURAL ANK LTD. AND TWO ORS.
|
August 1, 1978 |
|
RAMASWAMY PILLAI AND OTHERS Vs. INSPECTOR OF POLICE, VELLUR, NAMMAKKAL TALUK, SALEM DISTRICT AND OTHERS
|
October 24, 1978 |
|
RAMASWAMY UDAYAR Vs. PONNIAH PILLAI AND ANOTHER
|
March 29, 1978 |
|
RAMU REDDY AND ANOTHER Vs. A.K. SAMPATH REDDY AND ANOTHER
|
February 25, 1978 |
|
RANGANATHAN Vs. RANGANATHAN
|
March 14, 1978 |
|
RAVINDRA FINANCE Vs. YAANAI TOBACCO CO
|
April 27, 1978 |
|
REETHALAMMAL Vs. K. ARUMUGHAM PILLAI AND ORS.
|
February 3, 1978 |
|
REGIONAL DIRECTOR ESIC Vs. M M RUBBER CO P LIMITED
|
October 6, 1978 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, MADRAS Vs. FREEDOM PRESS
|
January 17, 1978 |
|
RENGANATHA IYER Vs. PAKIRIA PILLAI
|
April 25, 1978 |
|
ROCKWELD ELECTRODES INDIA LIMITED Vs. K C VIJAYAN
|
August 1, 1978 |
|
RUBKA FRUIT PRODUCTS PVT LTD Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUNDS AND FAMILY PENSION FUND
|
February 24, 1978 |
|
S DURAISWAMI NADAR Vs. ADDITIONAL SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
|
January 19, 1978 |
|
S G R SUBRAMANIA IYER Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1978 |
|
S LEELAVATHI Vs. N DURAIRAJ
|
February 10, 1978 |
|
S NESAMONY NADAR Vs. NIDALAM GOVERNMENT HIGH SCHOOL IMPROVEMENT COMMITTEE
|
March 8, 1978 |
|
S SETHURATNAM Vs. M MUTHIAH
|
March 2, 1978 |
|
S VAIDYANATHASWAMI Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1978 |
|
S. ALAGHIA DOSS, OFFICIATING SUPERINTENDENT Vs. THE DIRECTOR GENERAL, POST AND TELEGRAPHS ORS.
|
December 13, 1978 |
|
S. GOPALASWAMI Vs. A.B.M. NAGAMIAH
|
April 3, 1978 |
|
S. KRISHNAN Vs. ARUNA AND ASSOCIATES
|
October 24, 1978 |
|
S. LAKSHMINARAYANAN Vs. THE SECRETARY TO THE GOVT. OF TAMIL NADU DEPARTMENT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, MADRAS
|
February 17, 1978 |
|
S. MUTHUVEL Vs. MURUGESAN PILLAI ALIAS BALASUBRAMANIA PILLAI AND ORS.
|
November 2, 1978 |
|
S. SHANKAR KUMAR Vs. J. RAMACHANDRAN
|
December 15, 1978 |
|
S.C. BASAPPA Vs. JUMNADOSS ALSO KNOWN AS JUMNADOSS MANICKCHAND
|
October 6, 1978 |
|
S.K. YESUDASAN Vs. A. GRANT
|
February 5, 1978 |
|
S.R. RAJASEKHARAN Vs. R. NOOKKANDI AND ORS.
|
September 20, 1978 |
|
S.T. KANNABIRAN Vs. AUTHORISED OFFICER, LAND REFORMS
|
January 17, 1978 |
|
S.V.A. KARUPPANNA THEVAR, JAYALAKSHMI VILAS TRANSPORT Vs. THE REGIONAL TRANSPORT OFFICER
|
November 24, 1978 |
|
SAKTHI TEXTILES LIMITED Vs. STATE OF TAMIL NADU
|
January 19, 1978 |
|
SALEM CHEMICAL INDUSTRIES A REGISTERED FIRM Vs. BIRD AND CO P LTD
|
April 5, 1978 |
|
SANGA PILLAI Vs. STATE OF TAMIL NADU
|
November 3, 1978 |
|
SAROJINI AMMAL Vs. STATE OF TAMIL NADU
|
November 13, 1978 |
|
SATISH MAJUMDAR Vs. STATE OF TAMIL NADU
|
July 21, 1978 |
|
SAVANI TRANSPORT (P.) LTD. Vs. MADRAS ALUMINIUM COMPANY LTD.
|
July 25, 1978 |
|
SAVANI TRANSPORT PVT LTD Vs. CHINNASWAMI MUDALIAR AND CO
|
June 23, 1978 |
|
SECRETARY MULTI-PURPOSE CO-OPERATIVE SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
|
November 10, 1978 |
|
SEENICHAMY AND OTHERS Vs. RAMAKRISHNAMMAL
|
February 16, 1978 |
|
SENGODA GOUNDER Vs. SHANMUGHAM
|
February 17, 1978 |
|
SESHASAYEE PAPER AND BOARDS LIMITED Vs. DEPUTY DIRECTOR OF INSPECTION CUSTOMS AND CEN
|
February 3, 1978 |
|
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. UNION OF INDIA
|
January 3, 1978 |
|
SHANMUGHA NADAR Vs. THE CORPORATION OF MADURAI BY ITS COMMISSIONER
|
September 8, 1978 |
|
SHANMUGHAM Vs. MURUGAN
|
January 12, 1978 |
|
SHANMUGHASUNDARAM (UNSOUND MIND) BY GUARDIAN MOTHER BAGYA RATHNAMMAL Vs. C. PONNUSAMI MUDALIAR AND ANR.
|
December 14, 1978 |
|
SOUTH INDIA SHIPPING CORPORATION LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
March 13, 1978 |
|
SOUTHERN STEELMET AND ALLOYS Vs. B M STEEL MADRAS
|
February 1, 1978 |
|
SOUTHERN TEXTILES Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.
|
October 23, 1978 |
|
SPECIAL TAHSILDAR FOR LAND ACQUISITION MUNICIPAL CASES Vs. G VENKATESAN
|
February 9, 1978 |
|
SPL TAHSILDAR R W L A SRIVILLIPUTTUR Vs. SRI PETHAVANALLUR MAYURAUATHASAMI TEMPLE RAJAPALAYAM
|
February 22, 1978 |
|
SRI PUSHPAGIRI MUTT, BY ITS PEEDATHIPATHI SRI VIDYA NRUSIMHA BHARATHY SWAMY VARU Vs. RAMALINGA SASTRI AND ORS.
|
March 6, 1978 |
|
SRI RAM AND CO LESSE OF SRI RAMA RICE MILLS TIRPPUR Vs. STATE OF TAMIL NADU
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August 22, 1978 |
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SRI SAKTHI TEXTILES LTD Vs. STATE OF TAMIL NADU
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January 19, 1978 |
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SRI THIRUVENGADA RAMANUJACHARIAR Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ORS.
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March 1, 1978 |
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STANDARD ELECTRIC APPLIANCES Vs. SUPERINTENDENT OF CENTRAL EXCISE
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March 15, 1978 |
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STANMORE ESTATE AND ORS. Vs. THE COMMISSIONER OF LABOUR AND ORS.
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September 28, 1978 |
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STATE Vs. K M GOPAL
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March 9, 1978 |
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STATE Vs. VIRUBATCHI AND OTHERS
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September 29, 1978 |
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STATE Vs. HARIRAMA NADAR AND ANOTHER
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November 2, 1978 |
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STATE BANK OF INDIA Vs. THE OFFICIAL LIQUIDATOR, REPRESENTING STRAPS (INDIA) PRIVATE LIMITED
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January 19, 1978 |
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STATE BY PUBLIC PROSECUTOR Vs. SIVAPRAKASAM
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April 4, 1978 |
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STATE BY PUBLIC PROSECUTOR Vs. G. RANGARAJ
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November 9, 1978 |
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STATE BY PUBLIC PROSECUTOR Vs. SOUNDARA PANDIAN AND ANR.
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April 12, 1978 |
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STATE BY PUBLIC PROSECUTOR Vs. K.R. KRISHNAMURTHY
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March 1, 1978 |
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STATE BY THE PUBLIC PROSECUTOR Vs. MARAPPAN
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September 6, 1978 |
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STATE INSURNCE CORPORATION Vs. FREEDOM PRESS MADRAS
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January 17, 1978 |
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STATE OF MADRAS Vs. EFFICIENT PUBLICITIES PRIVATE LIMITED
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November 9, 1978 |
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STATE OF TAMIL NADU Vs. S MOHAMMAD YOUSUFF SAHIB AND COMPANY
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January 19, 1978 |
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STATE OF TAMIL NADU Vs. BHAGAVANCHAND AND COMPANY
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February 8, 1978 |
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SUBBIAH CHETTI Vs. VEERAJINNU AMMAL
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January 24, 1978 |
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SUBRAMANIAM AND OTHERS Vs. K SANKARA ASARI
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June 12, 1978 |
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SUNSINE CO Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
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July 6, 1978 |
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SUSILADEVI AMMAL AND OTHERS Vs. THE STATE OF MADRAS, BY THE COLLECTOR OF TANJORE
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April 26, 1978 |
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SYED ISMAIL Vs. S ABDUL SALAM
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February 13, 1978 |
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T R SUKUMARAN Vs. STATE OF TAMIL NADU
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August 21, 1978 |
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T S KUNCHITHAPADAM Vs. ADDL LABOUR COURT
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October 19, 1978 |
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T S R AND COMPANY KUMBAKOHAM Vs. UNION OF INDIA
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March 21, 1978 |
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T.R. KALLAPIRAN PILLAI Vs. THE AUTHORISED OFFICER, (LAND REFORMS) TIRUNELVELI
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November 30, 1978 |
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T.R.P. RAJA SEKARA BHOOPATHY Vs. NAVANEETHAMMAL AND ORS.
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October 23, 1978 |
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TAMIL NADU WAKF BOARD Vs. M EBRAHIM MUSUEE MUTHAVALLI
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March 27, 1978 |
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TARAPORE J H Vs. INCOME TAX OFFICER
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March 2, 1978 |
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TAX RECOVERY OFFICER Vs. RAMASWAMI V A
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February 8, 1978 |
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THANGAKANI AMMAL AND ORS. Vs. A.K.A. KHAJA MOHIDEEN SAHIB AND ANR.
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March 10, 1978 |
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THANGAMMAL Vs. K DHANALAKSHMI
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November 20, 1978 |
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THANGAVELU NAICKER Vs. MUTHUKUMARA CHETTIAR AND ANR.
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September 26, 1978 |
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THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS DIVISION Vs. MOHAMED MOHIDEEN
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October 26, 1978 |
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THE COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD.
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February 4, 1978 |
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THE COMMISSIONER, TAMBARAM MUNICIPALITY Vs. KOTHANDARAMAN
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December 22, 1978 |
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THE EAST ASIATIC COMPANY (INDIA) LTD. Vs. THE MARITIME COLLECTOR OF CENTRAL EXCISE AND THE JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE
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June 15, 1978 |
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THE GENERAL MANAGER HEAVY VEHICLES FACTORY AND ANR. Vs. T. SHEDRAK
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June 16, 1978 |
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THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE SUB-COLLECTOR Vs. MUTHU GOUNDAN AND ORS.
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July 26, 1978 |
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THE MANAGEMENT OF HACKBRIDGE HEWITTIC AND EASUN LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
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August 4, 1978 |
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THE MANAGEMENT OF MESSRS. WHITEWAY DRESSES Vs. THE PRESIDING OFFICER, II ADDITIONAL LABOUR COURT AND ANR.
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February 22, 1978 |
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THE MANAGEMENT, SREE LALITHAMBIKA ENTERPRISES Vs. KAILASAM
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November 7, 1978 |
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THE NEW COLLEGE, REPRESENTED BY ITS SECRETARY-CUM-CORRESPONDENT, A.A. RASHEED AND ORS. Vs. BASHEER MOHAMMED AND ORS.
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August 19, 1978 |
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THE OFFICIAL RECEIVER, SALEM Vs. C.B. SAMANTHAGAM AMMAL AND ORS.
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December 22, 1978 |
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THE UNION OF INDIA (UOI), REPRESENTED BY THE EXECUTIVE ENGINEER, COIMBATORE CENTRAL DIVISION, C.P.W.D. Vs. S. NATARAJA PILLAI
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June 16, 1978 |
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THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED REPRESENTING THE UNION ASSURANCE SOCIETY LIMITED Vs. AYISA AND ORS.
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November 29, 1978 |
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THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED UNIT MADRAS MOTOR AND GENERAL INSURANCE COMPANY Vs. THE UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY BY ITS GENERAL MANAGER AND ORS.
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July 5, 1978 |
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THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY, LIMITED (UNIT), THE MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. PARVATHY AND ANR.
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April 27, 1978 |
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THEAGARAYA REDDIAR Vs. VEDACHALA GOUNDER AND ORS.
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December 20, 1978 |
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THIAGARAJA SENDAR Vs. SRI PASUPATHESWARARSWAMI DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, THIRU N. PANNEERSELVAM
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October 17, 1978 |
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THIMMI CHETTY Vs. GOUNDAN ALIAS MUNIAPPA GOUNDER
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February 28, 1978 |
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TMT. RAJAM SIVASUBRAMANIAM ALIAS MUTHU MEENAKSHI VEERA LAKSHMI AND NAGAMMAL Vs. THE AUTHORISED OFFICER (LAND REFORMS) AND ORS.
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November 16, 1978 |
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TRAC INDUSTRIES AND COMPONENTS LIMITED Vs. STATE OF TAMIL NADU
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January 3, 1978 |
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TUFFLLTE PLASTICS PRIVATE LIMITED COIMBATORE Vs. UNION OF INDIA
|
January 10, 1978 |
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U. BALU CHETTIAR Vs. THE DISTRICT COLLECTOR OF RAMANITHAPURAM AT MADURAI
|
November 24, 1978 |
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UMAYAL ACHI AND ANR. Vs. RAMANATHAN CHETTIAR
|
November 10, 1978 |
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UNION CARBIDE INDIA LIMITED Vs. UNION OF INDIA
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October 25, 1978 |
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UNION OF INDIA Vs. TUBES AND MALLEABLES LTD
|
October 25, 1978 |
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UNION OF INDIA Vs. P MARUTHAI PILLAI
|
July 4, 1978 |
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UNION OF INDIA Vs. JAYALAKSHMI AND CO
|
June 22, 1978 |
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UNION OF INDIA Vs. GANESH LAL BAJAJ
|
April 4, 1978 |
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UNITED FOOTWEAR PRIVATE LIMITED MADRAS Vs. UNION OF INDIA
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January 19, 1978 |
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UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. JOSEPHINE MARY
|
March 17, 1978 |
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UPAGARA MARIE ANDRE REPRESENTED BY POWER OF ATTORNEY, SRI ANDRE Vs. SAMARAJ
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April 13, 1978 |
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V GOVINDASWAMY Vs. STATE OF TAMIL NADU
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July 21, 1978 |
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V N M S AYYACHAMI NADAR AND BROS Vs. BOARD OF REVENUE COMMERCIAL TAXES
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February 8, 1978 |
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V PICHAIKUTTY Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
|
November 14, 1978 |
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V RAMCHANDRAN Vs. INDIAN BANK
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October 6, 1978 |
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V V P THANGARAJUT Vs. K V PERUMAL CHETTIAR
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December 22, 1978 |
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V. BALAKRISHNA MENON Vs. M.A.K. GOVINDAN
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March 31, 1978 |
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V. DEVARAJULU NAIDU Vs. THE AUTHORISED OFFICER (LAND REFORMS) KANCHEEPURAM
|
March 17, 1978 |
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V. KASINATHA THEVAR Vs. SRI GNANAPURISWARASWAMI DEVASTHANAM THRIUMAKOTTAI
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August 9, 1978 |
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V. NATARAJAN Vs. PRINCIPAL DISTRICT JUDGE
|
February 2, 1978 |
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V. NATARAJAN Vs. THE GOVT. OF TAMIL NADU AND ANR.
|
January 6, 1978 |
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V. PALANIAPPA CHETTIAR Vs. P. VAIDYANATHA IYER AND ORS.
|
December 8, 1978 |
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V. RAMALINGAM Vs. S.C.S. PALANIAPPAN
|
July 25, 1978 |
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V. VATSALA Vs. OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF S.V. NAMASIVAYAM
|
October 5, 1978 |
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V.P. ABDUL RAHMAN AND OTHERS Vs. GANGA CHANDRASEKARAN
|
June 23, 1978 |
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V.S. SELVANATHAN Vs. STATE OF TAMIL NADU BY THE INSPECTOR OF FACTORIES, CUDDALORE
|
July 31, 1978 |
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VADAPALLI SATHYAVATHI Vs. V.V.S.N. RAJU
|
August 29, 1978 |
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VAIYAPURI PARADESI ANNADHANA CHATRAM AND DHARMASTHAPANAM BY FIT PERSON T.V. LAKSHMINARAYANA REDDIAR Vs. THE AUTHORISED OFFICER, LAND REFORMS, CUDDALORE
|
January 31, 1978 |
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VALLIAMMAL Vs. SAROJA
|
August 7, 1978 |
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VARUDAYAMMAL Vs. BALASUBRAMANIA GOUNDER
|
August 16, 1978 |
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VEERAPPAN Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR.
|
April 18, 1978 |
|
VELAYUDHAM JUNIOR BASIC SCHOOL SRIVILLIPUTJUR Vs. DISTRICT EDUCATIONAL OFFICER VIRUDHUNAGAR
|
November 24, 1978 |
|
VELLAIYA MOOPAN Vs. KRISHNAMMAL
|
April 4, 1978 |
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VENUGOPALA PILLAI Vs. THAYYANAYAKI AMMAL AND OTHERS
|
April 19, 1978 |
|
VENUGOPALA PILLAI Vs. THAYYANAYAKI AMMAL
|
May 17, 1978 |
|
VERGHESE AND ORS. Vs. MRS. IRUDAYA MARY
|
November 29, 1978 |
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VIJAYA PRODUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1978 |
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VILLA VENKATA RAO Vs. SATYANANDAM MUMMIDI
|
January 16, 1978 |
|
VISALAM CHIT FUND LIMITED Vs. N KRISHNAMURTHY RAO DEPUTY CHIEF OFFICER DEPARTMENT OF NON BANKING COMPANIES RESERVE BANK OF INDIA BANGALORE
|
December 1, 1978 |
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VISWANATHAN M Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1978 |
|
W.R. KUMARASWAMY MUDALIAR Vs. P.M. RADHAKRISHNAN
|
November 16, 1978 |
|
WHITEWAY DRESSES Vs. ADDL LABOUR COURT
|
February 22, 1978 |
|
YARN AND CLOTH PROCESSING CENTRE ERODE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE
|
December 5, 1978 |
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