REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C PAUL Vs. TAX RECOVERY OFFICER TIRUNELVELI	September 20, 1977
A E SHANMUGAM Vs. STATE OF TAMIL NADU	October 3, 1977
A GANGADHARAN Vs. GOVERNMENT OF INDIA	June 13, 1977
A K A S TRUST Vs. STATE OF TAMIL NADU	April 6, 1977
A LOGANATHAN Vs. UNION OF INDIA	June 23, 1977
A M KULANDAISWAMY Vs. S SHERFUDDIN	January 7, 1977
A M P ARUNACHALAM Vs. A R KRISHNAMURTHY	April 7, 1977
A VEDAVALLI AMMAL AND ORS Vs. RAJAMANICKAM PILLAI AND ORS	August 3, 1977
A. FLORANCE Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ANR.	December 19, 1977
A. MALAICHAMEY AND ORS. Vs. P. MUTHANDI AND ORS.	January 22, 1977
A.P. VASUDEVAN Vs. STATE OF MADRAS REPRESENTED BY THE COMMISSIONER FOR LAND REVENUE FOOD PRODUCTION AND COMMERCIAL TAXES, BOARD OF REVENUE	November 18, 1977
ADDITIONAL COMMISSIONER OF GIFT TAX MADRAS II Vs. P KRISHNAMOORTHY	March 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KWALITY SPINNING MILLS PRIVATE LIMITED	March 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURUGAN TIMBER DEPOT	March 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN STRUCTURALS LIMITED	April 6, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DINROSE ESTATE	April 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN STRUCTURALS LIMITED	April 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHOOPATHY E	January 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJESWARI M B	January 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA MENON M K DR	February 1, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED	February 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED	February 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ISTHMIAN INDIA MARITIME PRIVATE LIMITED	February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN G	February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMY P S	June 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED	June 16, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABDUL KAREEM AND CO	June 20, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LEELA GOVINDAN MRS	October 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI A K LATE	October 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALMIA MAGNESITE CORPORATION	November 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LATE KUMARARAJA M A MUTHIAH CHETTLAR	November 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHETTINAD CORPORATION P LIMITED	November 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABHAI MALIGAI	November 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUTHIAH CHETTIAR M A RAJAH SIR	November 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAGHUPATHY M R	November 25, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHILLIES EXPORT HOUSE LIMITED	December 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS OIL AND SEEDS EXCHANGE	December 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OBULISAMI CHETTIAR P K N	December 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. RAJAH SIR M A MUTHIAH CHETTIAR	November 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. W A BEARDSELL AND COMPANY LIMITED MADRAS	October 13, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. MRS LEELA GOVINDAN	October 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. LATE A K LAKSHMI	October 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. M B RAJESWARI	January 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. M K KRISHNA MENON	February 1, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. E BHOOPATHY	January 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. G VENKATARAMAN	February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED	November 16, 1977
ADHU Vs. V M PALANISWAMY GOUNDER	June 22, 1977
AKILANDAMMAL AND OTHERS Vs. S.C. SHAH	August 23, 1977
ALVEL SALES Vs. DUJADWALA INDUSTRIES	June 29, 1977
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. PREMRAJ AND GANAPATRAJ AND COMPANY P LIMITED	August 24, 1977
ASSISTANT COMMISSIONER OF URBAN LAND TAX II Vs. M C CHOCKALIANGAM	March 21, 1977
ASSOCIATED INDUSTRIES Vs. FIRST INCOME TAX OFFICER	April 14, 1977
B C MUNIRATHINAM NAIDU Vs. MEENA FINANCIERS MADRAS	April 26, 1977
B M HABEEBULLAH MARICAR Vs. PERIASWAMI	April 8, 1977
B. KHUSHALCHAND Vs. JT. SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSUR. AND THE ASSISTANT COLLECTOR OF CUSTOMS	November 7, 1977
BABA INDUSTRIES Vs. MEHTA TRADERS	June 20, 1977
BADRUNNISA BEGUM Vs. H. PALANI AMBALAM AND ANR.	January 6, 1977
BALASUBRAMANIAM Vs. PURUSHOTHAMAN	March 18, 1977
BALASUBRAMANIAN Vs. CORPORATION OF MADRAS	December 21, 1977
BANDI CHALAPATHI RAO Vs. OFFICIAL ASSIGNEE	August 17, 1977
BEVERLEY ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX	December 31, 1977
BINNY Vs. LAND ACQUISITION OFFICER MADRAS	November 29, 1977
BOORASWAMI Vs. RAJAKANNU AND ORS.	July 15, 1977
C A DURGACHALAM Vs. JANNET CHIT FUNDS PRIVATE LIMITED	July 7, 1977
C VASANTHA Vs. S C PANDIAN	July 26, 1977
C. GANGADHARAN Vs. ALANDUR MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER	January 24, 1977
C.V. RAMASWAMI NAIDU AND ORS. Vs. C.S. SHYAMALA DEVI AND ORS.	November 14, 1977
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA	May 10, 1977
CGT ADDL Vs. KRISHNAMOORTHY P	March 11, 1977
CHANDRA RAO MUDALIAR AND ANOTHER Vs. HARISABAM THEERTHA EASWARAR TEMPLE, BIG KANCHEEPURAM BY ITS TRUSTEE, S.P.V. DURAISAWMY CHETTIAR	September 2, 1977
CHARLES ROBSON Vs. STATE OF TAMIL NADU	December 16, 1977
CHELLAMMAL Vs. VALLIAMMAL	August 22, 1977
CHELLAMMAL Vs. ANGAMUTHU	February 15, 1977
CHETTYAPPAN M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 28, 1977
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. V DANIEL	December 5, 1977
CHIKKARAJ Vs. K N VISWANATHAN	November 8, 1977
CHINNAIAH KOWNDER Vs. KATTAYYA KOWNDER	March 2, 1977
CHINNATHAYI Vs. NARAYANASWAMI KOUNDER	February 7, 1977
CHIRANJILAL DAGA Vs. COMMISSIONER OF INCOME TAX	December 2, 1977
CHOCKALINGA MUDALIAR Vs. MANIVANNA PILLAI	April 1, 1977
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. RAJA AMBROSE	October 13, 1977
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PONNUSAMY GOUNDER K P	March 24, 1977
COMMISSIONER OF GIFT TAX Vs. SARMA R R	October 7, 1977
COMMISSIONER OF GIFT TAX Vs. PREMA SRINIVASAN	November 14, 1977
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN S	November 14, 1977
COMMISSIONER OF GIFT TAX Vs. N S S GANAPATHIA PILLAI	November 28, 1977
COMMISSIONER OF GIFT TAX Vs. N S S GANAPATHIA PILLAI AND ANR	November 28, 1977
COMMISSIONER OF INCOME TAX Vs. SARASWATHI AMMAL K	November 25, 1977
COMMISSIONER OF INCOME TAX Vs. PRABHAT BAKERY	October 10, 1977
COMMISSIONER OF INCOME TAX Vs. SHANMUGA SUNDARAM K N	October 18, 1977
COMMISSIONER OF INCOME TAX Vs. DHANDAYUTHAM R	July 1, 1977
COMMISSIONER OF INCOME TAX Vs. BLUE MOUNTAIN ENGINEERING CORPORATION	July 1, 1977
COMMISSIONER OF INCOME TAX Vs. I A E C PUMPS LIMITED	March 14, 1977
COMMISSIONER OF INCOME TAX Vs. COROMANDAL PRODORITE PRIVATE LIMITED	April 18, 1977
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR J K A	February 9, 1977
COMMISSIONER OF INCOME TAX Vs. MUTHIAH M M	January 4, 1977
COMMISSIONER OF INCOME TAX Vs. ARUNA SUGARS LIMITED	January 31, 1977
COMMISSIONER OF INCOME TAX Vs. OPPILAL ACHI C T	January 24, 1977
COMMISSIONER OF INCOME TAX Vs. KANDASWAMI WEAVING FACTORY AND CO	January 25, 1977
COMMISSIONER OF INCOME TAX II Vs. M M MUTHIAH	January 4, 1977
COMMISSIONER OF INCOME TAX IV Vs. C T OPPILAL ACHI	January 24, 1977
COMMISSIONER OF INCOME TAX MADRAS Vs. R DHANDAYUTHAM	March 1, 1977
COMMISSIONER OF INCOME TAX MADRAS CENTRAL Vs. J H TARAPORE	November 25, 1977
COMMISSIONER OF INCOME TAX MADRAS II Vs. BLUE MOUNTAIN ENGINEERING CORPORATION	March 1, 1977
COMMISSIONER OF INCOME TAX-II Vs. K N SHANMUGA SUNDARAM	October 18, 1977
COMMISSIONER OF WEALTH TAX Vs. P C M SUNDARAPANDIAN	February 2, 1977
COMMISSIONER OF WEALTH TAX Vs. JAGANNATHDAS GOVINDAS	April 7, 1977
COMMISSIONER OF WEALTH TAX ADDL Vs. BABULAL K SHAH	April 6, 1977
CONTROLLER OF ESTATE DUTY Vs. SARASWATHI AMMAL R	January 3, 1977
CONTROLLER OF ESTATE DUTY Vs. CHANDRAVADANAM AMMAL ESTATE OF LATE	January 18, 1977
CONTROLLER OF ESTATE DUTY Vs. ABDUL KADER MOHAMEDALLY ESTATE OF LATE	October 7, 1977
CONTROLLER OF ESTATE DUTY Vs. BALAJI N	October 3, 1977
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE R KRISHNAMACHARI	October 5, 1977
CONTROLLER OF ESTATE-DUTY Vs. N BALAJI	October 3, 1977
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE ABDUL KADER MOHAMEDALLY	October 7, 1977
CONTROLLER OF ESTATE-DUTY Vs. R SARASWATHI AMMAL	January 3, 1977
D THOMAS Vs. TARA	November 28, 1977
D. SAMIYAPPAN AND OTHERS Vs. VAIDYALINGASAMI	June 15, 1977
D.S. VASU AND ANR. Vs. ETHIRAJ (MINOR REPRESENTED BY KANNAMMAL, MOTHER AND NEXT FRIEND).	October 3, 1977
DADHA PHARMA PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT OF INDIA	October 14, 1977
DEPUTY COMMISSIONER C T Vs. SOUTH INDIA VISCOSE LIMITED	February 10, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SOUTH INDIA TEXTILE RESEARCH ASSOCIATION	January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SIVASAKTHI SPINNING MILLS	March 31, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SALEM MAGNESITE PRIVATE LIMITED	September 26, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. P SUBRAMANIA CHETTIAR	January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. L G BALAKRISHNAN	January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. L G BALAKRISHNA	February 10, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. K SOWRIRAJAN	January 19, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. S GNANAPATHAM	October 3, 1977
DEV TRADERS BY PARTNER P.V. MAKWANA AND OTHERS Vs. S. DEENADAYALU, SOLE PROPRIETOR OF SRI GOPINATH TEXTILES AND ANOTHER	August 18, 1977
DORAISWAMI Vs. RATHNAMMAL	September 28, 1977
DUNLOP INDIA LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS	February 8, 1977
DY COMMISSIONER C T Vs. VIJAYALAKSHMI MILLS LIMITED	April 21, 1977
E I D PARRY LIMITED Vs. UNION OF INDIA	March 11, 1977
E M KARUPPANNAN Vs. UNION OF INDIA	July 20, 1977
EAST INDIA CORPORATION Vs. STATE OF TAMIL NADU	December 31, 1977
ENI AMMAL Vs. SOOSAI MICHAEL MUDALIAR	March 17, 1977
ETHIRAJAMMAL Vs. G. LAKSHMI DEVI	December 23, 1977
FAIRMACS TRADING COMPANY Vs. STATE OF TAMIL NADU	June 16, 1977
FIRM OF SHAMLAL AND CO Vs. V R C RAJAGOPALA CHETTIAR	March 16, 1977
FIRST INCOME TAX OFFICER Vs. M R DHANALAKSHMI AMMAL	June 17, 1977
G BALAKRISHNAN Vs. STATE OF TAMIL NADU	June 23, 1977
G SHANMUGHAM CHETTI Vs. CHINNAMMAL	October 6, 1977
G SUBRAMANIA MUDALIAR Vs. IDEAL FINANCE CORPORATION PARTNERSHIP FIRM	February 2, 1977
G V GOPALACHARYA POWER OF ATTORNEY AGENT UTTARADHI MUTT Vs. STATE OF TAMIL NADU	December 23, 1977
G V RAMASWAMI IYER Vs. KRISHNAVENI AMMAL	March 22, 1977
G. DURAIKANNU Vs. A. NATESA PILLAI AND ORS.	October 7, 1977
G. RENGANATHAN AND ANOTHER Vs. THE STATE REPRESENTED BY THE JOINT COMMERCIAL TAX OFFICER, PARK TOWN, MADRAS	October 31, 1977
G. THYAGESA MUDALIAR AND ANOTHER Vs. JAYALAKSHMI AND OTHERS	October 8, 1977
GANESA VANNIAR Vs. K. VENGUSAMY AND OTHERS	August 22, 1977
GANESAN Vs. K. MADURAI ACHARI AND ANR.	September 23, 1977
GANESHMAL MAGGAJI BY HIS POWER AGENT ROOPCHAND MAGGAJI Vs. THE CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.	August 11, 1977
GOPALAKRISHNA PILLAI AND ANR. Vs. CHINNAPILLAI PADAYACHI AND ORS.	February 25, 1977
GOPILAL J NICHANI Vs. TRAC INDUSTRIES AND COMPONENTS LTD	August 1, 1977
HAJI S P E S MOHAMED ABOOBACKER Vs. TAMIL NADU WAKF BOARD MADRAS	April 12, 1977
HIGHWAYS GROUP OF ESTATES Vs. INDUSTRIAL TRIBUNAL	June 30, 1977
HIS HOLINESS SILASRI KASIVASI MUTHUKUMARASWAMI THAMBIRAN Vs. AGRICULTURAL INCOME TAX OFFICER KUMBAKONAM	November 22, 1977
IMPERIAL MATCH WORKS Vs. STATE OF TAMIL NADU	February 10, 1977
IN RE: RAVI AND OTHERS Vs. STATE	April 20, 1977
IN RE: T.S. RAMAKRISHNAN AND ANOTHER Vs. STATE	August 5, 1977
IN RE: V.N.S. VISWANATHAN Vs. STATE	May 3, 1977
IN RE: VAJRAM Vs. STATE	October 27, 1977
INCOME TAX OFFICER Vs. GOVINDASWAMY K A	June 17, 1977
INDIA AUTOMOBILES AND CO. AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA	June 17, 1977
INDIRA CHEMICAL AGENCY Vs. COMMISSIONER OF INCOME TAX	March 15, 1977
INDO FRENCH PHARMACEUTICAL COMPANY MADRAS Vs. UNION OF INDIA	July 20, 1977
J.N. GULAMALI AND ORS. Vs. HOWRAH CASTING COMPANY AND ANR.	August 26, 1977
JAINALABUDDIN Vs. K.S.A. ABDUL KADAR AND OTHERS	November 28, 1977
JANAKIRAM MILLS LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION AND ORS.	July 18, 1977
JANNET CHIT FUNDS PRIVATE LIMITED IN RE AND S MUTHUSWAMY OFFICIAL LIQUIDATOR Vs. JANNET CHIT FUNDS PRIVATE LIMITED E LAKSHMIPATHY	August 4, 1977
JAYARAMACHANDRA IYER Vs. THULASI AMMAL	July 26, 1977
JEEVANLAL 1929 LIMITED Vs. STATE OF TAMIL NADU	December 7, 1977
K A NATARAJAN Vs. M NAINA MOHAMED	October 3, 1977
K ARUNACHALAM MUDALIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 9, 1977
K K JACOB Vs. MADURAI UNIVERSITY	July 29, 1977
K MOHIDEEN IBRAHIM Vs. M MUHAMMED ABDULLAH	July 21, 1977
K R RAMAN Vs. SPECIAL DEPUTY TEHSILDAR TENANCY RECORDS TIRUPATTUR	March 10, 1977
K RAMANUJAM CHETTIAR Vs. ARUNACHALESWARAR DEVASTANAM	August 16, 1977
K S RAMASWAMY ANDM R DASS Vs. UNION OF INDIA UOI	January 12, 1977
K SHANMUGASUNDARA PATTER Vs. STATE INSPECTOR RAILWAY POLICE	April 6, 1977
K T M S ABDUL CADER Vs. UNION OF INDIA	March 23, 1977
K. KANAGASABAPATHY Vs. CITY SUPPLY OFFICER, CIVIL SUPPLIES DEPARTMENT AND ORS.	February 23, 1977
K. PALANICHAMY Vs. CANARA BANK, REPRESENTED BY ITS CUSTODIAN AND ANR.	April 20, 1977
K. PARAMASIVAM Vs. THE DISTRICT REVENUE OFFICER AND ORS.	April 7, 1977
K. THIAGARAJA PILLAI Vs. THE TAHSILDAR	April 23, 1977
K.B. GHANI (DIED) AND OTHERS Vs. M/S. DENA BANK, BOMBAY AND OTHERS	August 3, 1977
K.P. PERIYANNAN (FIT PERSON) SRI VENUGOPALAKRISHNASWAMY TEMPLE Vs. DEITY VENUGOPALAKRISHNASWAMY REPRESENTED BY POOJARI NALLAPPAN AND ANR.	January 18, 1977
K.P.V. SHAIK MOHAMMED ROWTHER AND COMPANY PRIVATE LIMITED Vs. THE TRUSTEES OF THE PORT OF MADRAS, REPRESENTED BY THE CHAIRMAN, MADRAS PORT TRUST AND ANR.	August 31, 1977
K.S. SOMASUNDARAM AND OTHERS Vs. SECRETARY, RAILWAY BOARD AND OTHERS	August 2, 1977
K.V.K. RAJENDRA PRABHU Vs. NARAYANA DOSS AND ORS.	October 13, 1977
KAMUDAVALLI Vs. P N PURUSHOTHAM	August 16, 1977
KANDASWAMY KOUNDAR Vs. THIRUMURTHY GOUNDAR AND ANR.	December 6, 1977
KANMAL Vs. STATE OF TAMIL NADU	November 15, 1977
KANNIAMMAL Vs. PERIYA THANNASI	November 15, 1977
KARUPPANNA GOUNDER Vs. CHENNIMALAI GOUNDER	February 4, 1977
KASIVASI MUTHUKUMARASWAMI THAMBIRAN H H SILASRI Vs. AGRICULTURAL INCOME TAX OFFICER	November 22, 1977
KAUSALYA SANTHANAM Vs. AGRICULTURAL INCOME TAX OFFICER	June 16, 1977
KHADER SHERIFF SAHEB N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 16, 1977
KHIARAM KHUSHIRAM Vs. KAMADHENU DRINKS	June 15, 1977
KOCHUMAN MATHEW Vs. T N K ESTATES	April 20, 1977
KOTTAYAN ASARI AND ANR. Vs. GOPALAN ALIAS ANDI ASARI AND ANR.	January 28, 1977
KRISHNA TEXTILES Vs. J R EXPORTS INDIA	April 21, 1977
KRISHNAN Vs. V S JAMAL	April 26, 1977
KUMARASWAMI GOUNDER Vs. SUBBA GOUNDER	February 7, 1977
KUMARASWAMI GOUNDER Vs. D R NANJAPPA GOUNDER DEAD	October 28, 1977
LAXMI VISHNU MILLS LTD Vs. M R BALAKRISHNAN	June 17, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY, HOME DEPARTMENT	April 27, 1977
LINGA GOUNDER Vs. RAMAN	February 22, 1977
LUCAS T V S LIMITED MADRAS Vs. UNION OF INDIA	March 21, 1977
M C MANICKAM Vs. V SM SIVALINGAM CHETTIAR	August 10, 1977
M KARUNANIDHI Vs. UNION OF INDIA	May 10, 1977
M R S VAS Vs. COMMISSIONER OF LAND REVENUE MADRAS	November 8, 1977
M VARADARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX	February 23, 1977
M. ABDUL AZIZ Vs. YASODAMMAL AND ANR.	August 12, 1977
M. KRISHNARAJU CHETTY Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD	April 5, 1977
M.A.B. MOHD. SULTAN MOHIDEEN AND ORS. Vs. OFFICIAL TRUSTEE AND ANR.	June 21, 1977
M.M. JAFFAR KERMANI Vs. M.M. HASSAN KIRMANI	June 17, 1977
M.M. SHAFFIULLA Vs. P.A. MAHABOOB SAHIB AND OTHERS	July 29, 1977
M.S. DHARMA RAJA AND ORS. Vs. M.K. RAMA AMMAL AND ANR.	September 21, 1977
M.S. GOVINDARAJAN Vs. THE GENERAL MANAGER, HEAVY VEHICLES FACTORY AND ORS.	March 18, 1977
M/S. SOUTHERN ROADWAYS LIMITED, SUCCESSORS-IN-INTEREST TO M/S. SOUTHERN ROADWAYS (PRIVATE), LTD., MADURAI Vs. THE ASSISTANT COMMISSIONER, URBAN LAND TAX, TIRUCHIRAPALLI SOUTH, TIRUCHIRAPALLI	June 28, 1977
MADRAS INDUSTRIAL LININGS LIMITED Vs. INCOME TAX OFFICER	July 5, 1977
MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 9, 1977
MAHAVEER PRASAD PRASAN KUMAR JAIN Vs. TAHSILDAR PONDICHERRY	March 24, 1977
MANAGEMENT OF THE INDIAN BANK Vs. INDUSTRIAL TRIBUNAL CENTRAL GOVERNMENT	February 18, 1977
MARIAMMAL AND ANOTHER Vs. NALLATHANGAL AMMAL (DIED) AND ORS.	August 9, 1977
MARIMUTHU Vs. AMBUJAM AMMAL	March 6, 1977
MARIMUTHU Vs. AMBUJAM AMMAL AND ANR.	March 8, 1977
MARIMUTHU MUTHIRIAR Vs. AYYATHURAI	September 9, 1977
MARIYAM BIVI Vs. NATHARSA ROWTHER TRUST	October 26, 1977
MARUDAMBAL AMMAL AND ORS. Vs. MARUDANAYAGAM PILLAI AND ANR.	December 20, 1977
MAVUKKARAI N ESTATE TEA FACTORY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 8, 1977
MD SALIH SAHIB Vs. T C ADAM SAHIB	January 7, 1977
MD SULTAN MOIDEEN Vs. OFFICIAL TRUSTEE MADRAS	June 21, 1977
MEENAMBAL Vs. CHOCKALINGA CHETTIAR	February 10, 1977
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 23, 1977
MOHAMED SAHUBDHEEN Vs. MAVULA MOHAIDEEN AND ORS.	February 16, 1977
MOOKKA VELAR Vs. BALUCHAMI AND ORS.	April 23, 1977
MRS. ALPHENSA Vs. PAUL SANKER AND OTHERS	January 22, 1977
MUNIA REDDIAR Vs. THE BOARD OF REVENUE, REPRESENTED BY COMMISSIONER OF LAND REVENUE AND LAND REFORMS AND ANR.	February 25, 1977
MUNIAMMAL Vs. RAJA	March 4, 1977
N K PARAMASIVAM Vs. UNION OF INDIA	October 28, 1977
N. RAMASWAMY NAICKER AND ORS. Vs. V.G. RAMASWAMY NAICKER AND ORS.	January 12, 1977
N. SOUNDARAPANDIAN Vs. VALLIOOR PANCHAYAT UNION COUNCIL REPRESENTED BY THE COMMISSIONER AND ANR.	March 9, 1977
NACHIMUTHU GOUNDER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 27, 1977
NAGAMALAI THEVAR Vs. PANDARAM	February 10, 1977
NAGARAJAN Vs. EXECUTIVE OFFICER SRI SWAMINATHASWAMY	April 20, 1977
NARASIMHA AGENCIES Vs. STATE OF TAMILNADU	April 12, 1977
NATARAJAN K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 15, 1977
NESTLES PRODUCTS INDIA Vs. P THANKARAJA	April 29, 1977
NILGIRI DAIRY FARM AND ORS. Vs. MANOHARAN	April 19, 1977
NON-FERROUS ROLLING MILLS (P) Vs. REGIONAL DIRECTOR ESIC	February 15, 1977
OPERATIVE MARKETING SOCIETY LIMITED Vs. TIRUCHENGODE CO THE STATE OF TAMIL NADU	March 31, 1977
P C GOVINDASAMY Vs. BALAKRISHNA REDDIAR AND ANR	January 7, 1977
P ETHIRAJAMMAL Vs. N HASSAN KANNO	August 10, 1977
P SARASWATHI AMMAL Vs. LAKSHMI AMMAL ALIAS LAKSHMI KANTAM	March 4, 1977
P. RAMAMIRTHAM Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, REVENUE DEPT., MADRAS AND OTHERS	July 22, 1977
P.E. MATHEW AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR OR (L.A.) STATE HOUSING BOARD SCHEMES MADRAS AND ANOTHER	September 28, 1977
P.K. RADHAKRISHNAN Vs. RAJESWARI	October 25, 1977
P.M. SUBRAMANIA GURUKKAL AND ORS. Vs. THE IDOL OF SRI MATHYARJUNESWARASWAMI, BY ITS EXECUTIVE OFFICER	September 30, 1977
P.M.M.R. SUBBIAH NADAR & ORS. Vs. THE PULIANGUDI MUNICIPALITY BY ITS COMMISSIONER AT PULIANGUDI, SANKARANKOIL	October 5, 1977
PANKAJAMMAL AND OTHERS Vs. THE OFFICIAL TRUSTEE OF MADRAS	September 27, 1977
PARTHASARATHY R Vs. CONTROLLER OF ESTATE DUTY	March 30, 1977
PAUL A C Vs. TAX RECOVERY OFFICER	September 20, 1977
PISTIS COMPANIES NAVIERS, S.A., REPRESENTED BY ITS AGENT PEGASSUS OCEAN SERVICE LTD. Vs. THE UNION OF INDIA (UOI) BY THE REGIONAL DIRECTOR (FOOD)	August 5, 1977
PONNUTHAYEE AMMAL Vs. KAMAKSHI AMMAL	March 22, 1977
PRATAP M R Vs. MUTHUKRISHNAN V M ITO	February 4, 1977
PREMA METAL WORKS Vs. THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE AND INSURANCE) AND ANR.	March 22, 1977
PREMRAJ AND GANPATRAJ AND CO P Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	March 14, 1977
PTHUTOTAM ESTATES LTD Vs. STATE OF TAMIL NADU	June 17, 1977
PUTHUTHOTAM ESTATES 1943 LIMITED Vs. STATE OF TAMIL NADU	June 17, 1977
R A RAMAN CHETTIAR Vs. STATE OF TAMIL NADU	June 21, 1977
R M SUNDARAM Vs. BOARD OF REVENUE MADRAS	June 30, 1977
R PARTHASARATHY Vs. CONTROLLER OF ESTATE-DUTY	March 30, 1977
R SIVAGNANAM Vs. P K SADANANDA MUDALIAR	April 5, 1977
R. ALAMELU Vs. VISALAKSHI	December 21, 1977
R. SINGARAVELU Vs. GOVINDASAMI CHETTIAR	October 6, 1977
R. SRINIVASAN Vs. S.P. KRISHNAMOORTHY SARMA AND ORS.	February 7, 1977
R.M.AR.AR.RM.AR. RAMANATHAN CHETTIAR Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS AND OTHERS	February 3, 1977
R.P. GANESAN AND ORS. Vs. THE COLLECTOR OF MADRAS	February 2, 1977
R.R. DALAVAI Vs. THE GOVERNMENT OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT R.D. AND L.A. DEPARTMENT AND ANR.	October 27, 1977
RAGHAVAVEERA SONS Vs. PADMAVATHI	September 5, 1977
RAHAMAN SAIT M O A Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 25, 1977
RAJANARAYANAPERUMAL TEMPLE, BY ITS EXECUTIVE OFFICER Vs. RETHINAM PILLAI	October 14, 1977
RAMAKRISHNA REDDIAR AND ANOTHER Vs. STATE	September 30, 1977
RAMAN NADAR ALIAS CHELLAKANNU NADAR Vs. KANAKAMMAL NADACHI AND ORS.	October 25, 1977
RAMASWAMI AND ANR Vs. STATE	October 26, 1977
RAMASWAMI GOUNDER Vs. KUPPUSWAMI GOUNDER AND ORS.	December 21, 1977
RAMASWAMI NAIDU Vs. GOPALAKRISHNA NAIDU	February 24, 1977
RAMASWAMI PILLAI, IN RE: Vs. STATE	August 19, 1977
RANGA IYENGAR Vs. SIVASWAMI PANDARAM	January 27, 1977
RASIKLAL KAMDAR Vs. COMMISSIONER OF INCOME TAX	February 1, 1977
RENGARAJ NAIDU AND ORS. Vs. BAKTHAVATSALAM	February 7, 1977
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. A N DAMODARA MUDALIAR	October 10, 1977
S CHOCKALINGAN POOSARI Vs. S V RAMASWAMI POOSARI	February 5, 1977
S PALANIVELU Vs. K VERADAMMAL	February 15, 1977
S R AHAMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NAGAPATTINAM	October 3, 1977
S R AND COMPANY Vs. STATE OF TAMIL NADU	December 14, 1977
S R SUBRAMANIAM Vs. DRIVERS AND CONDUCTORS BUS SERVICE PRIVATE LIMITED	November 17, 1977
S RAJAGOPALA NAICKER Vs. GOVERNMENT OF PONDICHERRY	February 2, 1977
S RAMASWAMI Vs. COMMISSIONER CORPORATION OF MADRAS	July 22, 1977
S S KHADER MOHAMMED ROWTHER AND CO Vs. G S SUNDARAM	April 29, 1977
S VENKATARAMAN Vs. M V KRISHNASWAMY	March 25, 1977
S. CHARLES SAMUEL (DIED) AND ORS. Vs. BOARD OF TRUSTEES DEVASWOM BOARD OFFICE	November 29, 1977
S. GATIKACHALA MUDALIAR AND ORS. Vs. THE STATE OF TAMIL NADU, BY ITS SPECIAL SECRETARY PROHIBITION AND EXCISE DEPARTMENT AND ANR.	January 4, 1977
S. JABAPERUMAL Vs. CENTRAL BANK OF INDIA, A BODY CORPORATE WHOLLY OWNED BY THE GOVERNMENT OF INDIA INCORPORATED UNDER BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT AND ORS.	December 13, 1977
S. MISIRILAL Vs. THE ACCOMMODATION CONTROLLER	March 31, 1977
S. SUBRAMANIAN Vs. V. VELLAIKAANU AND ORS.	December 23, 1977
S.G. DESAI Vs. THE DIRECTOR OF EDUCATION, GOVERNMENT OF PONDICHERRY	December 9, 1977
S.G. MOHAMMED ALI SAHIB Vs. SYED ALI KHADAR SAHIB	March 4, 1977
S.K. SUBBIAH PILLAI Vs. RADHAKRISHNAN, SPECIAL OFFICER FOR SALAIMANGALAM CO-OPERATIVE STORES LIMITED AND ANR.	March 17, 1977
S.P.S. SELVARAJ AND ORS. Vs. EDWARD NADAR AND ORS.	April 28, 1977
S.Y. VENKATESWARALU Vs. THE DIRECTOR GENERAL OF ORDNANCE FACTORIES AND ANR.	June 13, 1977
SAKTHI PIPES LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	July 8, 1977
SAMPATH FINANCIAL CHIT FUND P Vs. N P M ABDUL RAHMAN	March 9, 1977
SANTHAKULA SOWMIYANARAYANA KAVARAYA COMMUNITY ENDOWMENTS Vs. VELLAYAPPA PILLAI	October 26, 1977
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. T V HARI RAO	November 8, 1977
SETH KHIARAM KUSHIRAM Vs. L. BALAJI SINGH	August 1, 1977
SHA BHOORMULL BUBOOTHMULL JAIN Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I MADRAS 1	October 28, 1977
SHADIRAM Vs. SOUTHERN AVIATION PRIVATE LIMITED	June 15, 1977
SHAH SUKRAJ Vs. OFFICIAL ASSIGNEE MADRAS	December 20, 1977
SHANTILAL PARAMSHANKAR JOSHI, SOLE PROP., ESPEE AND CO. Vs. THEMIS DISTRIBUTORS (P.) LIMITED AND ANR. AND	August 2, 1977
SHENBAGAVALLI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS DIVISION, NAGAPATTINAM	October 12, 1977
SIMPSON AND COMPANY LIMITED MADRAS Vs. JOINT COMMISSIONER OF LABOUR MADRAS	January 7, 1977
SOUTH INDIA FLOUR MILLS P LTD Vs. REGIONAL P F COMMISSIONER	October 21, 1977
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU	October 20, 1977
SPHEROIDEL CASTINGS LIMITED Vs. STATE OF TAMIL NADU	April 21, 1977
SRI SAI BABA AND ORS. Vs. M.L. HANUMANTHA RAO	July 20, 1977
SRINIVASA AND COMPANY Vs. BOARD OF REVENUE TAMIL NADU CHEPAUK MADRAS 5	December 31, 1977
SRINIVASAN Vs. STATE	January 7, 1977
STATE OF TAMIL NADU Vs. KANNAGI ENGINEERING WORKS	January 19, 1977
STATE OF TAMIL NADU Vs. SRI LAKSHMI SARASWATHI TEXTILES ARNI PRIVATE LIMITED	January 19, 1977
STATE OF TAMIL NADU Vs. S SYAM STEEL ROLLING MILLS PRIVATE LIMITED	February 3, 1977
STATE OF TAMIL NADU Vs. TVL JAKTHI VELIYEETAKAM	February 4, 1977
STATE OF TAMIL NADU Vs. BOMBAY METAL DEPOT	April 19, 1977
STATE OF TAMIL NADU Vs. BALL BEARING CENTRE	April 11, 1977
STATE OF TAMIL NADU Vs. THIRUVALARGAL SHANTHI STAINLESS STEEL COMPANY	April 12, 1977
STATE OF TAMIL NADU Vs. VENKATESWARA AND COMPANY	April 14, 1977
STATE OF TAMIL NADU Vs. CHELLARAM GARMENTS PRIVATE LIMITED	April 6, 1977
STATE OF TAMIL NADU Vs. MODERN RADIO COMPANY	March 17, 1977
STATE OF TAMIL NADU Vs. N MUTHALAGIRISAMI	March 24, 1977
STATE OF TAMIL NADU Vs. THIRUVALAMGAL AGARWAL MUDUKUNDJ	December 31, 1977
STATE OF TAMIL NADU Vs. METTUR BEARDSELL LIMITED	December 31, 1977
STATE OF TAMIL NADU Vs. ESTATE OF V U PANNEER NADAR	December 15, 1977
STATE OF TAMIL NADU Vs. NAVINCHANDRA AND COMPANY	December 7, 1977
STATE OF TAMIL NADU Vs. SHAW WALLACE AND COMPANY	October 7, 1977
STATE OF TAMIL NADU Vs. NATIONAL TRADING COMPANY	November 7, 1977
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED	June 27, 1977
STATE OF TAMIL NADU Vs. A SADHANANDAM	June 27, 1977
STATE OF TAMIL NADU Vs. INDIAN METAL AND METALLURGICAL CORPORATION	June 23, 1977
STATE OF TAMIL NADU Vs. R R RAMACHARI	June 21, 1977
STATE OF TAMIL NADU Vs. A L FRANCIS	June 21, 1977
STATE OF TAMIL NADU Vs. MADRAS REFINERIES LIMITED	June 22, 1977
STATE OF TAMIL NADU Vs. CHILLIES EXPORT HOUSE LIMITED	September 27, 1977
STATE OF TAMIL NADU Vs. S K M AYYA NADAR AND COMPANY	October 3, 1977
STATE OF TAMIL NADU Vs. S M BABA SAHIB	October 3, 1977
STATE OF TAMIL NADU Vs. MADRAS MOTOR PARTS DEALERS ASSOCIATION	October 6, 1977
STATE TRADING CORPORATION OF INDIA Vs. K V VAIDYALINGAM	December 16, 1977
STATE TRADING CORPORATION OF INDIA Vs. K P V SHAIK MOHAMMED ROWTHER AND CO	April 25, 1977
SUDARSANAM ALIAS RAMAKRISHNA NAIDU Vs. THE TIRUVANNAMALAI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER	March 29, 1977
SULOCHANA Vs. STATE REGISTRAR OF CHITS INVESTIGATION AND	April 15, 1977
SWAMIJEE MILLS LIMITED, BY ITS MANAGING DIRECTOR, P.K.S.A.A. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	November 11, 1977
SYED AZIMUDIN Vs. SYED MAZHARUDDIN	June 16, 1977
T B VENKATACHALAM Vs. TAMIL NADU ELECTRICITY BOARD	January 20, 1977
T C PETER Vs. UNION PUBLIC SERVICE COMMISSION	August 10, 1977
T I CYCLES OF INDIA AMBATTUR Vs. UNION OF INDIA	February 4, 1977
T R RAJAKUMARI Vs. TAX RECOVERY OFFICER	December 23, 1977
T S RADHAKRISHNAN Vs. STATE BANK OF INDIA MADRAS	October 11, 1977
T. APPADURAI PILLAI Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	April 20, 1977
T. RAMACHANDRAN Vs. THE PRESIDENT, THE TUDAIYALUR CO-OPERATIVE AGRICULTURAL SERVICES LTD. AND ORS.	April 26, 1977
TAMIL NADU ELECTRICITY BOARD Vs. LARSEN AND TOUBRO LIMITED	July 11, 1977
TEXTOOL COMPANY LIMITED Vs. STATE OF TAMIL NADU	September 30, 1977
THANNERKUNNAM SUGARCANE ESTATES LIMITED Vs. STATE OF TAMIL NADU	March 31, 1977
THE AUDILAKSHMI VENKATESWARA IRON TRADERS, BY PARTNERS & ANOTHER Vs. MAYAVANTHI JHAMANDAS, SOLE PROPR., SETH JHAMANDAS CO., BY POWER OF ATTORNEY AGENT AND OTHERS	April 28, 1977
THE CHIEF CONTROLLING REVENUE AUTHORITY, MADRAS Vs. P.A. MUTHUKUMAR	December 5, 1977
THE DEPUTY COMMISSIONER (T.) Vs. THIRU K.S.T. RAJU CHETTIAR	April 14, 1977
THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS ANOTHER Vs. Y. SUBRAMANIAM, SENIOR PAY CLERK, CHIEF CASHIERS UNIT, SOUTHERN RAILWAY, MADRAS	August 3, 1977
THE MADRAS ALUMINIUM CO. LTD. Vs. THE JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE	July 8, 1977
THE MADRAS STATE WAKF BOARD BY ITS SECRETARY Vs. VELLAYAN CHETTIAR AND ORS.	October 27, 1977
THE OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS THE OFFICIAL LIQUIDATOR OF JANNET CHIT FUNDS (P) LTD., (IN LIQUIDATION) Vs. E. LAKSHIMIPATHI AND TWO OTHERS	August 4, 1977
THE SAVAMALAI ESTATES LIMITED Vs. P.M. KANNAYAN	December 15, 1977
THE TIRUCHENGODE CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. THE STATE OF TAMIL NADU	March 31, 1977
THIAGARAJAR CHARITIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 23, 1977
THIRUMATHI KALPAGAM Vs. THE SUPERINTENDENT, CENTRAL PRISON, MADRAS	December 23, 1977
UNION OF INDIA Vs. AMEENA BI	February 16, 1977
UNION OF INDIA (UOI), REPRESENTED BY COLLECTOR OF CUSTOMS AND ANR. Vs. MARCEL NEVENS AND ORS.	September 27, 1977
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. V. SRINIVSAN AND ORS.	September 11, 1977
V BAPU KALINGARAYAR Vs. RAJAM	February 9, 1977
V K ABRAHAM Vs. N K ABRAHAM	October 4, 1977
V K SOMASUNDARA PANDARASANNADHI Vs. STATE OF TAMIL NADU	January 20, 1977
V RAMASWAMI NAIDU Vs. SYNDICATE BANK	January 11, 1977
V SEETHA Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 7, 1977
V THIAGARAJAN Vs. MOHAMMED UMAR SAIT	April 28, 1977
V USMAN KOYA Vs. R MUTHUKRISHNAN	April 15, 1977
V V S NATARAJAN Vs. COMMISSIONER OF INCOME TAX	April 4, 1977
V. KAMALANATHAN Vs. E.I.D. PARRY LIMITED	April 23, 1977
V. RATNAM AND OTHERS Vs. S.S. ARUNACHALAM CHETTIAR AND OTHERS	March 25, 1977
V. SRIDHAR, PRESIDENT, SRI RAO BAHADUR VEMUR RANGANATHAN CHETTY CHARITIES Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT	March 21, 1977
V.K. MARGACHARI AND ANR. Vs. M.R. KRISHNASWAMI MUDALIAR AND ANR.	June 13, 1977
VAIDYASUBRAMANIAM V Vs. COMMISSIONER OF WEALTH TAX	January 27, 1977
VALLIAMMAL (DIED) AND ORS. Vs. PALANISWAMY AND ORS.	October 13, 1977
VASUDEVAN R M S UNION Vs. LOTUS MILLS LTD	January 11, 1977
VELLORE ELECTRICITY CORPORATION LTD. Vs. LABOUR COURT AND ORS.	February 18, 1977
VELU PANDAR AND ORS. Vs. PRAKASAM ALIAS PADMINI	January 28, 1977
VENKATAVARADAN Vs. K. JANARDANAN	March 7, 1977
VIJAYARAGHAVAN R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 16, 1977
VINCENT ANTONY JABAMALAI FERNANDO Vs. S A THOMAS FERNANDO	August 4, 1977
VINY PAP SALES DEPOT Vs. STATE OF TAMIL NADU	March 24, 1977
VISWANATHAN Vs. MUTHUSWAMY GOUNDER	July 6, 1977
VOC INDUSTRIAL WORKERS CO-OPERATIVE HOUSING SOCIETY AND Vs. M KARUPPUSWAMI	August 2, 1977
W S INSULATORS OF INDIA LIMITED Vs. SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA	July 14, 1977
W.S. INSULATORS OF INDIA LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.	February 9, 1977
WORKMEN OF RAMAJAYAM TRANSPORTS Vs. MANAGEMENT RAMAJAYAM TRANSPORTS	October 26, 1977
Y.V. SESHACHALAM & CO., BY PARTNER Y.V. SESHACHALAM AND ANOTHER Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF HEALTH, MADRAS AND ANOTHER	November 17, 1977

Year 1977 of HIGH COURT OF MADRAS

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