REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AND F HARVEY LIMITED Vs. COMMISSIONER OF WEALTH TAX	August 11, 1976
A D K RANGASWAMI RAJU Vs. MUNICIPAL CHAIRMAN RAJAPALAYAM	June 23, 1976
A G RAMACHANDRAN Vs. SHAMSUNNISSA BIVI	July 30, 1976
A K PARVATHAMBAL Vs. ATTIMUTHU GOUNDER AND ORS	November 26, 1976
A K SRINIVASA NAIDU Vs. S JAYARAMA REDDIAR FIRM	April 6, 1976
A K THAGA PILLAI Vs. SUPERINTENDENT REGULATED MARKET OF THE SOUTH	July 23, 1976
A S GANAPATHY CHETTIAR Vs. STATE OF TAMIL NADU	March 3, 1976
A SANKARASADASIVAM Vs. A KUMARAVEL	October 11, 1976
A SUBBA NAIDU Vs. RAJAMMAL ALIAS THAYAMMAL	March 4, 1976
A V RAJADURAI NADAR Vs. P AYYA NADAR	September 10, 1976
A VENKATAKRISHNAN Vs. UNION TERRITORY OF PONDICHERRY	July 28, 1976
A Y S PARISUTHA NADAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 5, 1976
A. KUPPUSWAMY Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVT REVENUE DEPARTMENT, FORT ST. GEORGE, MADRAS	March 10, 1976
A. MUTHUKUMARASWAMY Vs. A. DEVARAJ	April 2, 1976
A. PALANIAPPA MANIYAGAR Vs. ANDIAPPA MANIYAGAR AND ORS.	April 29, 1976
A. PATTAMMAL ALIAS PACHAIYAMMAL Vs. NAGARAJAN AND ORS.	June 24, 1976
A. SHUKUR Vs. K.E. SUNDARA MUDALIAR AND ANR.	February 23, 1976
A. SUBRAMANIAM CHETTIAR Vs. SHANMUGHAM AND ORS.	March 17, 1976
A. SYED AMIR AND ANR. Vs. SHANMUGHASUNDARA MUDALIAR	April 7, 1976
A.M.E.P. MOHAMMED ISMAIL AND ORS. Vs. S.A.S. ALAGAPPA CHETTIAR	April 15, 1976
ABDUL SHUKOOR SAHIB Vs. UMACHANDER	March 5, 1976
ADDITIONAL COMMISSIONER OF GIFT TAX MADRAS I Vs. A A ANNAMALAI NADAR	September 21, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED	October 19, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GORDON WOODROFFE AND CO MADRAS PRIVATE LIMITED	November 1, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMY REDDIAR S	November 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MANICKA MUDALIAR V R A	November 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THIRUMAGAL MILLS LIMITED	November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RELIANCE MOTOR CO PRIVATE LIMITED	December 6, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADURA SOUTH INDIA CORPORATION P LIMITED	December 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAHASRANAMAM A R	December 15, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS I V THIRUMAGAL MILLS LIMITED ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. ADONI SPINNING AND WEAVING COMPANY LIMITED	November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. A R SAHASRANAMAM	December 15, 1976
ADDITIONAL COMMSSIONER OF INCOME TAX-II Vs. V R A MANICKA MUDALIAR	November 17, 1976
AGHA HYDER HUSSAIN Vs. OMAR KHAYYAM WINERIES PVT LTD	February 25, 1976
AISHABI Vs. COMMISSIONER OF INCOME TAX MADRAS	August 20, 1976
AKILANDAM AMMAL Vs. INDRANI	December 6, 1976
AMIRTHA KUDUMBAN Vs. SORNAM KUDUMBAN	July 29, 1976
ANGALAMMAI AMMAL Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI ORS	December 17, 1976
ANIMUTHU Vs. GANDHIAMMAL	November 22, 1976
ANNAMALAI GOUNDER Vs. CHINNATHAMBI GOUNDER AND ORS	September 14, 1976
ARUNACHALA THEVAR AND ORS. Vs. GOVINDARAJAN CHETTIAR AND ORS.	December 23, 1976
ASSISTANT COLLECTOR OF CENTRAL EXCISE SALEM Vs. S M K BASHA	April 5, 1976
ASSISTANT COLLECTOR OF CUSTOMS Vs. MISRIMAL	September 20, 1976
ASSOCIATED CEMENT CO LTD Vs. LABOUR COURT COUMBATORE	February 11, 1976
ASSOCIATED TRANSPORTS MADRAS PRIVATE Vs. UNION OF INDIA	December 7, 1976
AVERY INDIA LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	June 22, 1976
B C DIOCESE OF MADURAI Vs. GANAPATHY IYER	April 28, 1976
B S PERUMAL CHETTI AND BROTHERS Vs. STATE	June 14, 1976
B. GOPALASWAMY Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF PONDICHERRY AND ANR.	January 12, 1976
B. THIRUMALAI PILLAI Vs. S. RAMALINGAM AND ANR.	September 2, 1976
B. YAMUNA BAI Vs. N. RANGASWAMY	March 26, 1976
BALAGOPAL Vs. STATE	February 23, 1976
BANGARU CHETTIAR Vs. SAN BASHA SAHIB	April 30, 1976
BASHEER AHAMED KHAN Vs. T M KRISHNA CHETTY	April 9, 1976
BHAGAT DOLIA Vs. STATE	July 22, 1976
BHAMA RAMAMOORTHY Vs. STATE OF TAMIL NADU	August 4, 1976
BHARATHI PULVERISING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	July 20, 1976
BHERUMAL HOTCHAND Vs. P V GANDHI	February 9, 1976
C G GHANSHAMDAS Vs. COMMISSIONER OF INCOME TAX	August 23, 1976
C SUNDARAM Vs. V T ABDUL GHANI	January 20, 1976
C V KRISHNA Vs. STATE OF MADRAS	March 15, 1976
C. SIDDESWARAN Vs. R. SHANMUGHAM PILLAI	October 28, 1976
C.T. CHIDAMBARAM AND ORS. Vs. THE GENERAL MANAGER, INDIAN BANK AND ANR.	July 12, 1976
CARAVAN GOODS CARRIERS PVT LTD Vs. LABOUR COURT	April 21, 1976
CGT ADDL Vs. S V R CYCLE MART	November 16, 1976
CGT ADDL Vs. ANNAMALAI NADAR A A	September 21, 1976
CHAMPALAL SOWCAR Vs. A.V. RAJALOO	January 21, 1976
CHAND BASHA Vs. PYARI BI	September 10, 1976
CHANDRAN PADAYACHI Vs. T V VENKATASUBRAMANYA VADYAR	December 17, 1976
CHENDAMARAI AND ORS. Vs. SPECIAL TAHSILDAR, LAND ACQUISITION (MISCELLANEOUS SCHEME) AND ANR.	October 19, 1976
CHIDAMBARAM Vs. KALIDAS	March 25, 1976
CHIEF CONTROLLING REVENUE AUTHORITY Vs. JAGADAMBAL	April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. K MANJUNATHA RAI	April 15, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. MARAPPA VELLALAR	April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. R K SUBRAMANIAM	April 26, 1976
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. STATE BANK OF INDIA MADRAS	April 1, 1976
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. G LAKSHMANASAMI CHETTIAR	April 1, 1976
CHINNAPPA ASARI Vs. THE DIVISIONAL PANCHAYAT OFFICER	February 24, 1976
CO-PERATIVE SUGARS CHITTUR LIMITED Vs. STATE OF TAMIL NADU	July 29, 1976
COLLECTOR OF CUSTOMS Vs. MEHTA PAINT WORKS	March 25, 1976
COMMISSIONER OF GIFT TAX Vs. SHANMUGHAM T S	July 27, 1976
COMMISSIONER OF GIFT TAX Vs. THIRUVENKATA MUDALIAR C	July 13, 1976
COMMISSIONER OF GIFT TAX Vs. R ALAGIRISWAMY	June 21, 1976
COMMISSIONER OF GIFT TAX Vs. MOONGHIBAI GOENKA SMT LATE	August 2, 1976
COMMISSIONER OF GIFT TAX Vs. S M SOUNDAPPA CHETTY	September 13, 1976
COMMISSIONER OF GIFT TAX Vs. PALANIAPPA MUDALIAR N	September 22, 1976
COMMISSIONER OF GIFT TAX CENTRAL Vs. LATE MOONGHIBAI GOENKA BY L R	August 2, 1976
COMMISSIONER OF GIFT TAX II Vs. C THIRUVENKATA MUDALIAR	July 13, 1976
COMMISSIONER OF GIFT TAX MADRAS I Vs. T S SHANMUGHAM	March 27, 1976
COMMISSIONER OF INCOME TAX Vs. PALANISAMI NADAR M M AND SONS	March 29, 1976
COMMISSIONER OF INCOME TAX Vs. RAMAN AND RAMAN P LIMITED	March 24, 1976
COMMISSIONER OF INCOME TAX Vs. ALAGAPPAN M A	March 16, 1976
COMMISSIONER OF INCOME TAX Vs. MAHALINGAM CHETTIAR MLM	March 23, 1976
COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED	April 1, 1976
COMMISSIONER OF INCOME TAX Vs. DEGHAMWALA ESTATES	April 5, 1976
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA NURSING HOME	April 5, 1976
COMMISSIONER OF INCOME TAX Vs. CARBORUNDUM UNIVERSAL LIMITED	April 6, 1976
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LIMITED	April 6, 1976
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS P LIMITED	April 15, 1976
COMMISSIONER OF INCOME TAX Vs. MADRAS STOCK EXCHANGE LIMITED	April 15, 1976
COMMISSIONER OF INCOME TAX Vs. SHAJATHI SMT ALIAS JAINABI	April 14, 1976
COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN G	April 7, 1976
COMMISSIONER OF INCOME TAX Vs. GEMINI PRODUCTIONS	April 20, 1976
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA STEELS AND SUGARS LIMITED	January 6, 1976
COMMISSIONER OF INCOME TAX Vs. CHANDAPPA IYER S	January 6, 1976
COMMISSIONER OF INCOME TAX Vs. INDIA RADIATORS LIMITED	January 7, 1976
COMMISSIONER OF INCOME TAX Vs. OOTACAMUND GYMKHANA CLUB	March 1, 1976
COMMISSIONER OF INCOME TAX Vs. AMALGAMATIONS P LIMITED	March 1, 1976
COMMISSIONER OF INCOME TAX Vs. SARASWATHI VISWANATHAN	July 21, 1976
COMMISSIONER OF INCOME TAX Vs. DASAPRAKASH	July 26, 1976
COMMISSIONER OF INCOME TAX Vs. BANARSILAL DHAWAN	July 27, 1976
COMMISSIONER OF INCOME TAX Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED	June 22, 1976
COMMISSIONER OF INCOME TAX Vs. PATHINEN GRAMA ARYA VYSYA BANK LIMITED	June 24, 1976
COMMISSIONER OF INCOME TAX Vs. THANGAVEL CHETTIAR V M	June 24, 1976
COMMISSIONER OF INCOME TAX Vs. SARMA V V S	April 29, 1976
COMMISSIONER OF INCOME TAX Vs. T KUPPUSWAMY PILLAI AND CO	September 20, 1976
COMMISSIONER OF INCOME TAX Vs. L M VAN MOPPES DIAMOND TOOLS INDIA LIMITED	September 16, 1976
COMMISSIONER OF INCOME TAX Vs. WHEEL AND RIM COMPANY OF INDIA LIMITED	September 7, 1976
COMMISSIONER OF INCOME TAX Vs. MANASUBA AND CO P LIMITED	September 8, 1976
COMMISSIONER OF INCOME TAX Vs. RANE MADRAS LIMITED	August 4, 1976
COMMISSIONER OF INCOME TAX Vs. SHANKARAN G	August 12, 1976
COMMISSIONER OF INCOME TAX Vs. MADRAS CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED	August 11, 1976
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS COIMBATORE LIMITED	August 24, 1976
COMMISSIONER OF INCOME TAX Vs. ALAGUSUNDARAM CHETTIAR L	October 6, 1976
COMMISSIONER OF INCOME TAX Vs. RAJARATNAM V R	September 22, 1976
COMMISSIONER OF INCOME TAX Vs. RAMASWAMY IYER S	September 21, 1976
COMMISSIONER OF INCOME TAX Vs. K V MUNISWAMY MUDALIAR	October 25, 1976
COMMISSIONER OF INCOME TAX Vs. RAHIMA BI SMT	November 24, 1976
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LTD	November 24, 1976
COMMISSIONER OF INCOME TAX Vs. LUCAS T V S LIMITED NO 1	November 18, 1976
COMMISSIONER OF INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED	November 1, 1976
COMMISSIONER OF INCOME TAX Vs. L G RAMAMURTHI	October 26, 1976
COMMISSIONER OF INCOME TAX Vs. KALISWARI COLOUR MATCH WORKS	November 3, 1976
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED	December 23, 1976
COMMISSIONER OF INCOME TAX Vs. EMCETE AND SONS P LIMITED	December 16, 1976
COMMISSIONER OF INCOME TAX Vs. MADURAI RAMNAD TRANSPORTS P LIMITED	December 16, 1976
COMMISSIONER OF INCOME TAX Vs. COMMERCIAL LAWS OF INDIA PRIVATE LIMITED	December 8, 1976
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YUNUS A M S	November 29, 1976
COMMISSIONER OF INCOME TAX Vs. VIJAYANTHIMALA SMT	December 14, 1976
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. DASAPRAKASH	March 26, 1976
COMMISSIONER OF INCOME TAX I Vs. S CHANDAPPA IYER	January 6, 1976
COMMISSIONER OF INCOME TAX II Vs. M A ALAGAPPAN	March 16, 1976
COMMISSIONER OF INCOME TAX II Vs. G VENKATARAMAN	April 7, 1976
COMMISSIONER OF INCOME TAX II Vs. V V S SARMA	April 29, 1976
COMMISSIONER OF INCOME TAX II Vs. V M THANGAVEL CHETTIAR	June 24, 1976
COMMISSIONER OF INCOME TAX MADRAS I Vs. SARASWATHI VISWANATHAN	March 21, 1976
COMMISSIONER OF INCOME TAX MADRAS I Vs. ABDUL KHADER MOTOR AND LORRY SERVICE	September 13, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. MLM MAHALINGAM CHETTIAR DECEASED	March 23, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. BANARSILAL DHAWAN	March 27, 1976
COMMISSIONER OF INCOME TAX MADRAS II Vs. RANE MADRAS LIMITED	January 5, 1976
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. M M PALANISAMI NADAR AND SONS	March 29, 1976
COMMISSIONER OF INCOME TAX-1 Vs. V R RAJARATNAM	September 22, 1976
COMMISSIONER OF INCOME TAX-I Vs. S RAMASWAMY IYER	September 21, 1976
COMMISSIONER OF INCOME TAX-I Vs. L ALAGUSUNDARAM CHETTIAR	October 6, 1976
COMMISSIONER OF INCOME TAX-II Vs. G SHANKARAN	August 12, 1976
COMMISSIONER OF INCOME-TAX Vs. A M S MOHAMMED YUNUS	November 29, 1976
COMMISSIONER OF INCOME-TAX, TAMIL NADU-I Vs. SIMPSON AND COMPANY	November 13, 1976
COMMISSIONER OF WEALTH TAX Vs. S VENUGOPALA KONAR	August 11, 1976
COMMISSIONER OF WEALTH TAX Vs. P KRISHNASWAMY MUDALIAR	July 12, 1976
CONTROLLER OF ESTATE DUTY Vs. MOOKAMMAL SMT	July 6, 1976
CONTROLLER OF ESTATE DUTY Vs. RAHMAN BEEVI S A	June 16, 1976
CONTROLLER OF ESTATE DUTY Vs. GOWRISHANKAR DAMANI	September 14, 1976
CONTROLLER OF ESTATE DUTY Vs. S M MUTHUKARUPPI ACHI	March 23, 1976
CONTROLLER OF ESTATE DUTY Vs. OAKSHOTT MRS ESTATE OF LATE	April 1, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE M KUPPUSWAMI NAICKER	October 18, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE T R MUTHURANGAM	October 25, 1976
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF PICHAI THAMBI BY ACCOUNTABLE PERSON	October 8, 1976
CONTROLLER OF ESTATE DUTY Vs. PICHAI THAMBI ESTATE OF	October 8, 1976
CONTROLLER OF ESTATE DUTY Vs. RAMANUJAM R ESTATE OF LATE	December 16, 1976
CONTROLLER OF ESTATE-DUTY Vs. S A RAHMAN BEEVI	June 16, 1976
D CHELLIAH NADAR Vs. G LALITA BAI	July 21, 1976
D SRINIVASAN CHETTIAR Vs. SECRETARY, RAMANATHAPURAM MARKET COMMITTEE	July 15, 1976
D. GOVINDASWAMY Vs. THE ASSISTANT GENERAL MANAGER, (ADMN.), INDIAN POST AND TELEGRAPH DEPARTMENT AND ANR.	July 29, 1976
DEIVASIGAMANI Vs. GEETHA AND ANOTHER	March 9, 1976
DEPUTY COMMISSIONER Vs. THUL N PILLAR CHETTY AND COMPANY	April 22, 1976
DEPUTY COMMISSIONER C T Vs. THIRU K BEHANAN THOMAS	April 30, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. K BEHANAN THOMAS	April 30, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. N PILLAR CHETTY AND CO	April 22, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. RAM COTTON PRESSING FACTORY PRIVATE LIMITED	July 23, 1976
DEPUTY COMMISSIONER C T COIMBATORE Vs. AMIRTHAM GHEE STORES	February 26, 1976
DEPUTY COMMISSIONER COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. MANAGER IN CHARGE OF THE CANTEEN A B T PREMISES	February 25, 1976
DEPUTY COMMISSIONER CT Vs. VASANTHA MILLS LIMITED	April 26, 1976
DEPUTY COMMISSIONER CT COIMBATORE Vs. K S T RAJU CHETTIAR	April 14, 1976
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. N SUBRAMANIAM CHETTIAR	September 9, 1976
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. HINDUSTAN FABRICS	August 5, 1976
DEVAKI AMMAL T A Vs. CONTROLLER OF ESTATE DUTY	August 25, 1976
DEVAYEE Vs. S RAMASWAMI	June 28, 1976
DHARMALINGA MUDALIAR Vs. N MOHAMED EBRAHIM	January 30, 1976
DHARMALINGA THEVAR Vs. THAYUMANA THEVAR	October 29, 1976
DHARMARAJA A K D Vs. CONTROLLER OF ESTATE DUTY	September 14, 1976
DIRECTOR-GENERAL OF EMPLOYEES STATE INSURANCE Vs. K A VENKATARAMAN	August 17, 1976
DORAIKANNU Vs. GENERAL MANAGER PARRYA CORFECTIONERY LTD	February 9, 1976
DR. MISS. M. KOSHI AND ANOTHER Vs. VINCENT	October 5, 1976
DUNLOP INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS	February 16, 1976
E I D PARRY LTD Vs. INDUSTRIAL TRIBUNAL	January 7, 1976
E K M K NAWABJAN Vs. KRISHNAN CHETTIAR AND ORS	July 20, 1976
E S I C Vs. K RAMACHANDRAN	August 17, 1976
E S I C Vs. R SREEDHARA PANICKER	July 14, 1976
E. RADHAKRISHNAN Vs. M.S.A. SUBRAMANIA MUDALIAR AND ANR.	November 22, 1976
E. RETNAMMA PILLAI THANKACHI Vs. P. KAMALAM MUDALIAR AND ORS.	October 4, 1976
EASUM ENGINEERING COMPANY LIMITED Vs. GOVERNMENT OF MADRAS	September 9, 1976
ELGI EQUIPMENTS PRIVATE LIMITED Vs. STATE OF TAMIL NADU	January 8, 1976
EMPLOYEES STATE CORPORATION Vs. R SREEDHARA PANICKER	July 14, 1976
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE MADRAS Vs. S O ARJUNAN CHETTIAR	September 21, 1976
EPOH INDIAN OVERSEAS BANK Vs. S M MOHAMED MUSTHABA SAHIB	June 22, 1976
ESSORDE INDUSTRIAL Vs. COMMISSIONER OF INCOME TAX	September 13, 1976
FATHIMA BIVI Vs. SADHAKATALLA	January 27, 1976
FOOD CORPORATION OF INDIA Vs. PROSPERITY STEAMSHIP COMPANY S A	July 30, 1976
G. PONNIAH THEVAR Vs. NALLAYAM PERUMAL PILLAI AND ORS.	January 29, 1976
GENERAL MANAGER CO-OPERATIVE SUPER MARKET Vs. ADDITIONAL LABOUR COURT	February 11, 1976
GITA DEVI DHURKA Vs. INCOME TAX OFFICER MR K S BHATT	March 19, 1976
GNANAMUTHU Vs. MOST REV. JUSTIN DIRAVIAM	February 20, 1976
GOODMAN AND COMPANY, BY ITS PROPRIETOR R.C. MALLIKESWARAN Vs. R.S. THIRUNAVUKARASU	March 11, 1976
GOPAL PILIAL AND OTHERS Vs. STATE BY THE INSPECTOR OF POLICE, BODI AND OTHERS	March 5, 1976
GOPALAKRISHNA NAIDU Vs. STATE	February 3, 1976
GOPALAKRISHNAN Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND	July 23, 1976
GORDON WOODROFFE AND COMPANY MADRAS P LIMITED Vs. STATE OF TAMIL NADU	December 16, 1976
GOVINDARAJ Vs. ALAMELU AMMAL	March 23, 1976
GOVINDARAJAN Vs. K A N SRINIVASA CHETTY	August 30, 1976
H C KHANNA Vs. CONTROLLER OF ESTATE DUTY	April 7, 1976
HAJEE ABDULLAH SAIT Vs. MOHANDAS	June 15, 1976
HAMSAVENI AMMAL AND ORS. Vs. S. RAJAGOPAL CHETTIAR	July 13, 1976
HAVAKKAL ESTATE CO Vs. COMMISSIONER OF INCOME TAX	September 8, 1976
HAYARA BAI Vs. MOHAMMED ADAMI SAIT	November 5, 1976
HINDUSTAN LEVER LIMITED Vs. RADHA PRODUCTS	July 23, 1976
HOPEVILLE ESTATE Vs. STATE OF TAMIL NADU	September 9, 1976
HOTEL ASHOKA Vs. STATE OF TAMIL NADU	October 28, 1976
IN RE: ELUMALAL Vs. STATE	January 9, 1976
IN RE: MANI Vs. STATE	September 10, 1976
IN RE: N. ABIMANNU Vs. STATE	July 23, 1976
IN RE: S. ARUMUGHAM Vs. STATE	August 20, 1976
INDUSTRIAL CHEMICAL LTD Vs. LABOUR COURT	December 14, 1976
J A MUNUSWAMI NAIDU Vs. K S P THYAGARAYA CHETTIAR	July 22, 1976
JACOB A. CHAKRAMAKKAL Vs. ROSY J. CHAKRAMAKKAL	January 19, 1976
JOINT COMMERCIAL TAX OFFICER CENTRAL INTELLIGENCE WING BOARD OF REVENUE C T MADRAS Vs. PURUSHOTHAM RUNGTA	February 10, 1976
K A M SHERIFF Vs. RAMU REDDIAR	July 30, 1976
K DANIEL NADAR AND ORS Vs. R ANANTHAN PILLAI AND ORS	October 15, 1976
K M SANKARALINGA THEVAR Vs. THIRUMALAMMAL AND ORS	November 1, 1976
K N E JAGANATHA IYER Vs. STATE OF MADRAS	November 4, 1976
K NATARAJAN Vs. STATE OF TAMIL NADU	November 4, 1976
K R VALAYUDHA MUDALLAR Vs. ADDL COMMISSIONER OF INCOME TAX	November 11, 1976
K S VENKATARAMAN Vs. STATE OF TAMIL NADU	November 12, 1976
K SANKARANARAYANA IYER AND SONS Vs. COMMISSIONER OF INCOME TAX	September 20, 1976
K. SARASWATHI (ALIAS) K. KALPANA Vs. P.S.S. SOMASUNDARAM CHETTIAR	November 2, 1976
K. SUKUMARAN NAIR Vs. S. NEELAKANTAN NAIR	February 27, 1976
K.K. CHARY, REPRESENTING INTERNATIONAL BUSINESS CORPORATION Vs. D. JOSEPH, REPRESENTED BY STATE LABOUR UNION AND ORS.	October 11, 1976
K.M.S. ABDUL HASAN Vs. THE TIRUVARUR MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER, MUNICIPAL OFFICE	November 5, 1976
K.P. ABDUL KAREEM HAJEE AND ANR. Vs. DIRECTOR, ENFORCEMENT DIRECTORATE	December 13, 1976
K.S.K. ZAFRULLAKHAN Vs. K. ARUNACHALAM AND ORS.	January 30, 1976
K.V. KANDASAMY GOUNDER Vs. COLLECTOR AND INSPECTOR OF PANCHAYATS	April 28, 1976
K.V. RADHAMANI AMMAL Vs. THE AUTHORISED, OFFICER, LAND REFORMS	November 3, 1976
K.V. SHANMUGAM Vs. STATE (INSPECTOR OF POLICE, PALLADAM)	October 5, 1976
KALI GOUNDER Vs. PALANI GOUNDER	September 15, 1976
KALIAPPAN Vs. MUNISAMY	October 25, 1976
KAMALA SUGAR MILLS Vs. GANGA BISHEN BHAJAN SINGH	February 19, 1976
KAMARAJAN TEXTILES, THROUGH ITS PROPRIETOR M. MEENAKSHISUNDARAM Vs. EMPLOYEES STATE INSURANCE CORPORATION, THROUGH ITS REGIONAL DIRECTOR	August 24, 1976
KANDAMMAL AND OTHERS Vs. KANDIAH THEVAR AND ANOTHER	March 30, 1976
KANDASWAMY MUDALIAR AND ORS. Vs. MADURAI T.S. NAINA MOHAMMED ROWTHER CHARITY BY ITS MANAGING TRUSTEE T.S.N.M. SHEIK AHMED PEER MOHAMMED MUSTHAFA	August 2, 1976
KANNAPIRAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 31, 1976
KANNIAHLAL JETHOJI Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS, BHARAT SARKAR KENDRIYAUTPADAN SHULK TALKA SEEMA SHULK BOARD, NEW DELHI AND OTHERS	June 21, 1976
KANTILAL C. SHAH Vs. A.G. DEVARAJULU REDDIAR	June 24, 1976
KARIVARADARAJA PERUMAL TEMPLE Vs. K.S.J. RAJU CHETTIAR	November 9, 1976
KARLAPUDI VENKATESWARA RAO Vs. REGISTRAR OF COMPANIES	February 20, 1976
KARNAGAM Vs. JAYASEELAM CHETTIAR	March 26, 1976
KARUMUTHU S CHOCKALINGAM Vs. T KANNAPPAN	January 7, 1976
KARUPPAMMAL Vs. T U POOSARI	October 13, 1976
KARUPPANNA GOUNDER Vs. THIRUMALSI GOUNDER	February 5, 1976
KARUPPANNA KONAR AND ORS. Vs. GOVINDAN MINOR ALIAS LOGENDRAN, THROUGH HIS MATERNAL GRANDFATHER AND NEXT FRIEND M. ARUMUGA KONAR AND ANR.	October 25, 1976
KASI VISWANATHAN CHETTIAR AND ORS. Vs. C.M. CHINNAIAH CHETTIAR	October 27, 1976
KESAVA BHAGAVATHAR Vs. VARDAYYA BHAGAVATHAR	October 28, 1976
KISTAPPA NAICKER Vs. ELUMALAI NAICKER	February 4, 1976
KODUR ORANGE PRODUCE CO Vs. COMMISSIONER OF INCOME TAX	September 8, 1976
KRISHNASWAMI NAIDU Vs. STATE OF TAMIL NADU	April 22, 1976
KRISHNASWAMI NAIDU Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	November 5, 1976
L A N N ALAGAPPAN Vs. P S KALAYANASUNDARAM IYER	August 5, 1976
L. BALAKRISHNAN Vs. THE INSPECTOR-GENERAL OF POLICE	December 17, 1976
LAKSHMI PAPER INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	November 11, 1976
LATE T S SRINIVASA IYER BY LEGAL Vs. COMMISSIONER OF WEALTH TAX I	March 25, 1976
LAXMI VISHNU MILLS LTD Vs. M R BALAKRISHNAN	August 20, 1976
LEELAVATHY Vs. SUNDAR ATHMASEELAN	December 3, 1976
LOONKARAN S AND SONS Vs. COMMISSIONER OF INCOME TAX	March 24, 1976
M APPACHI GOUNDER Vs. SUPERINTENDENT OF CENTRAL EXCISE TIRUPUR	September 3, 1976
M KARUNNANIDHI Vs. UNION OF INDIA NEW DELHI	April 29, 1976
M MUTHUSAVARI PILLAID Vs. STATE OF TAMIL NADU	March 11, 1976
M N DORAISAMI Vs. BANK OF INDIA	April 23, 1976
M S KRISHNA IYENGAR Vs. KRISHNA AND CO	June 15, 1976
M S NARAYANAN Vs. ACCOUNTANT-GENERAL I	March 24, 1976
M SHANMUGASUNDARAM Vs. KANCHEEPURAM VELLALAR SILK HANDLOOM WEAVERS COOPERATIVE	July 20, 1976
M. GOVINDRAJULU Vs. M. JAYARAMAN	February 23, 1976
M. PALANISWAMY GOUNDER Vs. NACHIMUTHU GOUNDER AND ORS.	September 10, 1976
M. R. RAMAMURTHY Vs. DIRECTOR OF SUPPLIES AND DISPOSAL AND OTHERS	July 14, 1976
MADASAMI NADAR Vs. VIRUDHUNAGAR MUNICIPALITY	September 21, 1976
MADIAMMAL Vs. GLORY CHANDRAKANTHA	February 3, 1976
MADRAS AUTO SERVICE Vs. COMMISSIONER OF INCOME TAX	November 29, 1976
MADRAS HOTELS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	December 23, 1976
MADRAS KIRANA MERCHANTS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	August 24, 1976
MADRAS RUBBER FACTORY LIMITED Vs. STATE OF TAMIL NADU	December 16, 1976
MADRAS RUBBER FACTORY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 13, 1976
MADRAS STEELWARE INDUSTRY MADRAS Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS AND	October 25, 1976
MADURA COATS LIMITED MADURAI Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	July 19, 1976
MADURA HINDU PERMANENT FUND LIMITED Vs. GOVERNMENT OF INDIA	September 2, 1976
MALAYATHAL Vs. TIRUMURTHI AND ORS.	March 5, 1976
MANAGEMENT OF METTUR SPINNING MILLS, METTUR DAM Vs. LABOUR OFFICER SALEM	March 19, 1976
MANAGEMENT OF PIONEER ESTATE Vs. A THANGARAJ	February 9, 1976
MANAGEMENT OF SAFIRE THEATRE MADRAS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION	December 14, 1976
MANAGEMENT OF SPENCER AND CO LTD Vs. ADDITIONAL LABOUR COURT	March 9, 1976
MANICKATAHAMMAL Vs. NALLASAMI PILLAI	February 5, 1976
MANILAL GADIYA Vs. MANGILAL KESARINATH SEWAK	March 15, 1976
MARIARPUTHAM NADACHIA ARPUTHA MARY Vs. GEORGE AND ANR.	February 6, 1976
MARIMUTHU UDAYAR AND ORS Vs. RAJAMANICKAM	November 9, 1976
MATHU VELU UDAYAR Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE REVENUE DIVISIONAL OFFICER	November 8, 1976
MAYAVA KOUNDAR AND ORS Vs. SUBBARAYA KOUNDAR AND ORS	March 9, 1976
MAYURANATHASWAMI DEVASTHANAM Vs. JAGADEESA THEVAR AND ORS	March 19, 1976
METTUR CHEMICAL AND INDUSTRIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	January 29, 1976
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 21, 1976
METTUR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 1976
MINOR MEENAKSHISUNDARAM AND ANR. Vs. PAUL ASARI	September 10, 1976
MISS SATHYA RAO (MINOR, REPRESENTED BY FATHER AND GUARDIAN U.N.R. RAO) AND ORS. Vs. THE UNIVERSITY OF MADRAS BY THE REGISTRAR AND ORS.	October 15, 1976
MOKKASAMI AND OTHERS Vs. STATE BY THE REVENUE DIVISIONAL OFFICER, SIVAGANGA	July 22, 1976
MOUNT METTUR PHARMACEUTICALS P Vs. A WANDER	July 21, 1976
MUNIYANDI Vs. RAJANGAM IYER	January 21, 1976
MUNUSAMY ACHARI Vs. RAJAMBAL AMMAL	November 9, 1976
MURUGAN AND COMPANY Vs. STATE OF TAMIL NADU	September 2, 1976
MUSASONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 2, 1976
MUTHALU AMMAL Vs. A.V. AMUDHAM ALIAS PICHAMANI	October 8, 1976
MUTHU KRISHNA NAIDU AND ORS Vs. T M THAMOTHARA CHOWDARY AND ORS	October 18, 1976
MUTHUAMMAL Vs. SECY KOLATHUR BLACKSMITHY AND CARPENTRY WORKERS	February 20, 1976
MUTHUSAMY GOUNDER Vs. A.P. KAITHAMALAI GOUNDER	April 7, 1976
MYTHILI RAMAN Vs. K.T. RAMAN	January 2, 1976
N A CHIDAMBARAM CHETTIAR FIRM Vs. GOVT OF TAMIL NADU	August 20, 1976
N A CHIDAMBARAM CHETTIAR FIRM Vs. STATE OF TAMIL NADU	August 9, 1976
N KARUPPANNAN Vs. ADDITIONAL REGISTRAR OF TRADE UNION	February 5, 1976
N KRISHNAPPA MUDALIAR AND ANR Vs. GOVERNMENT OF TAMIL NADU	August 27, 1976
N MUTHUSWAMI NAIDU Vs. STATE OF TAMIL NADU	July 15, 1976
N R UTHANDAM TRANSPORTS P LTD Vs. COMMISSIONER OF INCOME TAX	December 8, 1976
N RAMASWAMI UDAYAR Vs. COMMISSIONER OF INCOME TAX	August 30, 1976
N. SUNDARESWARAN Vs. SRI KRISHNA REFINERIES	March 18, 1976
N.P. GURUSWAMY Vs. THE COLLECTOR AND INSPECTOR OF PANCHAYAT AND ANR.	November 2, 1976
NACHAR AND ORS. Vs. PALANISAMY AND ORS.	September 3, 1976
NACHIMUTHU CHETTIAR AND ANR. Vs. MOORTHAMMAL	October 4, 1976
NATARAJA DEEKSHIDAR Vs. AIYATHURAI PADAYACHI	October 29, 1976
NATARAJA IYER Vs. NACHARAMMAL	April 20, 1976
NEW JOTHI MATCH FACTORY Vs. STATE OF TAMIL NADU	November 18, 1976
NEW JOTHI MATCH FACTORY Vs. STATE OF TAMIL NADU	November 19, 1976
NILGIRIS POTATO GROWERS CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 6, 1976
NORTH ARCOT DISTRICT CO OPERATIVE SUGAR MILLS LIMITED NOW AMBUR CO OPERATIVE SUGAR MILLS LIMITED Vs. STATE OF TAMIL NADU	February 12, 1976
OFFICIAL ASSIGNEE OF MADRAS Vs. SURESH ELECTRIC COMPANY	February 17, 1976
P K GOVINDAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT	March 22, 1976
P N DORAIRAJ Vs. N G RAJAN	July 12, 1976
P P CHANDRASEKHRAN Vs. GOVERNMENT OF INDIA	March 3, 1976
P PALANISWAMI Vs. COMMISSIONER OF INCOME TAX MADRAS	March 13, 1976
P R MURUGAIYAN Vs. JAYAVEERA PANDIA NADAR	April 30, 1976
P RAJU Vs. BALAKRISHNAN	August 24, 1976
P RAMASWAMY Vs. ASSISTANT ENGINEER, HIGHWAYS AND RURAL WORKS DEPARTMENT	June 24, 1976
P S ABDUL HAMEED Vs. K V RANGASWAMI CHETTIAR	June 24, 1976
P S ANGAIYA RAJA Vs. A K D ALAGARAJA	January 2, 1976
P S SUBRAMANIA CHETTIAR Vs. STATE OF TAMIL NADU	February 5, 1976
P SUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX	March 29, 1976
P SUBRAMANIAM Vs. M KANDASAMY	April 23, 1976
P T C THANGIAH NADAR AND CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	July 26, 1976
P V CHINNIAH GOUNDER Vs. P PONNUSWAMI	March 16, 1976
P. ANANTHAKRISHNAN NAIR (ADVOCATE RECEIVER) AND ANR. Vs. DR. G. RAMAKRISHNAN AND ANR.	July 30, 1976
P. BALAKRISHNA REDDY Vs. THE ACCOMMODATION CONTROLLER, MADRAS	October 29, 1976
P. VIJAYAN Vs. THE EXECUTIVE OFFICER, AVANASHI PANCHAYAT	February 11, 1976
P.V. VENKATAVARADAN Vs. THE STATE OF TAMILNADU BY THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTICORRUPTION, VELLORE	August 23, 1976
PADMAVATHI AND BHEEMA RAJA Vs. THE STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, EDUCATION DEPARTMENT AND THE SPECIAL TAHSILDAR FOR LAND ACQUISITION	December 15, 1976
PALANI ANDAVAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 15, 1976
PALANISWAMI P Vs. COMMISSIONER OF INCOME TAX	July 13, 1976
PALANIVEL PILLAI Vs. SIVAKOLUNDU ODAYAR AND ORS.	August 20, 1976
PANKAJA MILLS LTD. Vs. N. SIVARAMAKRISHNA IYER	July 19, 1976
PAPAMMAL Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE TAHSILDAR	November 11, 1976
PARRY AND CO LTD Vs. R J STEPHEN	August 20, 1976
PAULINE LUCA Vs. JEROME PASCAL	August 23, 1976
PAVANASAM Vs. T. PARTHASARATHY AND OTHERS	July 20, 1976
PONNUSWAMY Vs. VENKATAHCHALAM	February 27, 1976
POOMALAI Vs. RAMALINGAM	October 14, 1976
PREMIER INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 6, 1976
R CHAKRAVARTHY; CHIEF MECHANICAL ENGINEER, MECHANICAL DEPARTMENT, INTEGRAL COACH FACTORY AND ORS Vs. M DHANA SINGH AND ORS	September 7, 1976
R M T S S DHANASEKARAN Vs. STATE BANK OF INDIA DINDIGUL	November 18, 1976
R MANICKAM AND ORS Vs. UNION TERRITORY OF PONDICHERRY	October 18, 1976
R RANGANATHAN Vs. VEERAKUMAR TRADING CHIT FUNDS PRIVATE LIMITED IN LIQUIDATION	January 9, 1976
R SANKARAN Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADRAS	March 3, 1976
R THATHADESIKA THATHACHARIAR Vs. K V ALAGIA MANAVALA JEERSWAMY	September 9, 1976
R. GOPAL RAO Vs. THE COMMISSIONER OF INCOME TAX	February 17, 1976
R. GOVINDASWAMY Vs. BHOOPALAN AND ORS.	October 6, 1976
R.D. SHAWANI Vs. MAHAVEER BANIANS STORES AND ORS.	July 9, 1976
R.V. BALASUBRAMANIA CHETTIAR AND ORS. Vs. J.B.M. MOHAMMAD YAHAYA AND ORS.	April 28, 1976
RAJ BROTHERS AGENCIES Vs. STATE OF TAMIL NADU	February 25, 1976
RAJAMMAL Vs. JANAKI AMMAL AND ORS.	October 15, 1976
RAJAN TEXTILES Vs. STATE OF TAMIL NADU	March 3, 1976
RAMAKRISHNA KULWANTRAI STEELS PRIVATE LIMITED Vs. IR WORKMEN	December 14, 1976
RAMALAKSHMI AMMAL Vs. SEENIYA PILLAI	March 5, 1976
RAMANLAL KAMDAR Vs. COMMISSIONER OF INCOME TAX	December 9, 1976
RAMANUJAM AND ORS. Vs. V. MANICKAM AND ORS.	November 11, 1976
RAMASUBRAMANIA MUDALIAR Vs. SOORIANARAYANA IYER	November 26, 1976
RAMASWAMI CHETTIAR Vs. THE DEPUTY SUPERINTENDENT OF POLICE, SALEM TOWN AND OTHERS	March 24, 1976
RAMASWAMI UDAYAR N Vs. COMMISSIONER OF INCOME TAX GIFT TAX	August 30, 1976
RAMASWAMY PADAYACHI Vs. RANGASWAMI PADAYACHI (DIED) AND ORS.	September 8, 1976
RANGANAYAKI AMMAL AND ORS Vs. S R SRINIVASAN AND ORS	August 13, 1976
RANGASAMI GOUNDER Vs. PERIAMUTHU GOUNDER AND ORS	June 17, 1976
RATANLAL SHARMA AND OTHERS Vs. MANGERAM GHANSHYAMDAS REPRESENTED BY VED PRAKASH, COMMISSION AGENTS, MADURAI AND ANOTHER	February 27, 1976
ROSHAN N M A KARIM OOMAR AND CO Vs. KAKA MOHAMED GHOUSE SAHIB AND CO	October 25, 1976
S A RAMAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	November 2, 1976
S AHMED KHABEER ROWTHER Vs. COMMISSIONER OF INCOME TAX	July 12, 1976
S C SOHANRAJ Vs. ASST COLLECTOR OF CENTRAL EXCISE	April 14, 1976
S LOONKARAN Vs. COMMISSIONER OF INCOME TAX	March 24, 1976
S MEENAKSHI Vs. STATE OF TAMIL NADU	August 20, 1976
S R RAMASAMI GOUNDER Vs. AUTHORISED OFFICER, LAND REFORMS	July 16, 1976
S RAMALINGAM CHETTIAR Vs. S SARVESWARAN	July 28, 1976
S RAMANATHAN Vs. SAROJA MILLS LTD	August 6, 1976
S S KHADER MOHAMMED ROWTHER AND CO Vs. G S SUNDARAM AND BROS	October 21, 1976
S S LAKSHMANA PILLAI Vs. REGISTRAR OF COMPANIES	September 24, 1976
S SADASIVAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX-5	November 4, 1976
S SUBRAMANIA CHETTY Vs. COMMISSIONER OF INCOME TAX MADRAS	March 28, 1976
S VENKATARAMAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS	November 16, 1976
S VIVEKANANTHAM Vs. R VISWANATHAN	July 1, 1976
S. ALAGU AMBALAM Vs. AMBAKUDI PANCHAYAT IN SAKKOTTAI PANCHAYAT UNION, THROUGH ITS PRESENT PRESIDENT R. SEVUGAN AMBALAM	November 12, 1976
S. KARUPPA GOUNDER Vs. STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMERCIAL TAX OFFICER	December 3, 1976
S. NACHIMUTHU GOUNDER Vs. CHELLAMMAL AND OTHERS	December 3, 1976
S. RAMASWAMI GOUNDER Vs. M. PATTABHIRAMAN CHETTIAR	March 11, 1976
S. SETHURATHNAM PILLAI Vs. LUCY BASKARA JOSEPHINE STYLING HERSELF AS BASKARA ALIAS DOLLY SETHURATHNAM AND ORS.	August 11, 1976
S.S. PURUSHOTHAM CHETTIAR Vs. S. PARASUMAL SOWCAR	November 19, 1976
S.W. THAMBI RAJ Vs. THE STATE BANK OF INDIA BY CHIEF GENERAL MANAGER OF MADRAS CIRCLE	March 10, 1976
SADASIVAM S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 4, 1976
SADHU V NARAYANASWAMI PILLAI Vs. STATE OF TAMIL NADU	September 2, 1976
SAKKU BAI AMMAN Vs. R BABU REDDIAR	April 1, 1976
SANDHI VINAYAGAR DEVASTANAM TIRUNELVELI Vs. STATE OF TAMIL NADU	March 15, 1976
SANKARANARAYANAN Vs. OFFICIAL RECEIVER TIRUNELVELI	January 30, 1976
SANTHAKUMARI Vs. GURUMURTHY AND ORS.	March 19, 1976
SARANGA PADAYACHI Vs. VAIRAKANNU CHETTIAR	February 26, 1976
SAROJA MILLS LIMITED Vs. STATE OF TAMIL NADU	January 8, 1976
SECRETARY, RAMANATHOPURAM MARKET COMMITTEE, VIRUDHUNAGAR Vs. D. SRINIVASAN CHERTTAR	April 27, 1976
SEETHAI MILLS Vs. N V PERUMALASWAMY	October 5, 1976
SENGALANEER PILLAIAR TEMPLE REPRESENTED BY ITS TRUSTEE AMBALAVANAN CHETTIAR Vs. MANICKAM CHETTIAR	October 25, 1976
SETH DHANOOMAL PARSARAM Vs. P KUPPURAJ	March 16, 1976
SHAIK MOHAMMAD BROTHERS L K Vs. COMMISSIONER OF INCOME TAX	November 19, 1976
SHAIK MOHAMMAD L K BROTHERS Vs. COMMISSIONER OF INCOME TAX	December 15, 1976
SHARADA SILICATE AND CHEMICAL INDUSTRIES COLMBATORE Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE	October 6, 1976
SHIPPING CORPORATION OF INDIA Vs. METAL BOX CO OF INDIA LTD	March 17, 1976
SINGANALLUR MUNICIPALITY Vs. VASANTHA MILLS LTD	July 8, 1976
SORNATHAYAMMAL Vs. VEERANA THEVAR	April 2, 1976
SOUNDHARATHAMMAL Vs. THE TIRUCHIRAPALLI MAVATTAM MAHASURULI ALAYA BAKTHARGAL MADYA SANGAM BY ITS PRESIDENT BALAMUTHU SERVAI, VICE-PRESIDENT MAHAYOGI THANGAM PILLAI AND SECRETARY SHANMUGA NAVALANGIAR	April 30, 1976
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU	October 20, 1976
SOUTHERN AND RAJAMANI TRANSPORTS P LIMITED Vs. COMMISSIONER OF INCOME TAX	June 15, 1976
SOUTHERN ROADWAYS LIMITED, SUCCESSORS-IN-INTEREST SOUTHERN ROADWAYS (PRIVATE) LTD. Vs. THE ASSISTANT COMMISSIONER, URBAN LAND TAX	June 28, 1976
SREEPATHI HOSIERY MILLS P Vs. CHITRA KNITTING CO TIRUPPUR	October 15, 1976
SRI PAMBAN KUMARAGURUBARA SWAMI TEMPLE Vs. K SUBRAMANYA MUDALIAR	March 29, 1976
SRI SRINIVASA SALES CIRCULATION Vs. STATE OF TAMIL NADU	March 3, 1976
SRINIVAS TRANSPORTS Vs. REGIONAL TRANSPORT OFFICER AND ANR	April 20, 1976
SRINIVASA IYER T S LATE Vs. COMMISSIONER OF WEALTH TAX	March 25, 1976
STANDARD FIRE WORKS INDUSTRIES Vs. STATE OF TAMIL NADU	August 5, 1976
STATE Vs. T R M SUBRAMANIAM	March 15, 1976
STATE Vs. NARAYANAN	March 12, 1976
STATE Vs. RAMADOS NAIDU	October 13, 1976
STATE BY PUBLIC PROSECUTOR Vs. KALYANASUNDARAM	June 25, 1976
STATE BY PUBLIC PROSECUTOR Vs. GURUSWAMY AND ANR.	February 27, 1976
STATE BY PUBLIC PROSECUTOR Vs. SANT PARKASH SAHNI AND OTHERS	October 29, 1976
STATE BY THE PUBLIC PROSECUTOR, MADRAS Vs. STANDARD INDUSTRIES, REPRESENTED BY R. KRISHNAN AND OTHERS	January 21, 1976
STATE INSURANCE CORPORATION NEW DELHI Vs. DIRECTOR GENERAL OF EMPLOYEESK A VENKATARAMAN	August 17, 1976
STATE OF TAMIL NADU Vs. ANANDAM VISWANATHAN	August 5, 1976
STATE OF TAMIL NADU Vs. R PALANI	August 19, 1976
STATE OF TAMIL NADU Vs. KANDASAMY PILLAI	August 23, 1976
STATE OF TAMIL NADU Vs. P VELAYUTHA PADAYACHI	September 16, 1976
STATE OF TAMIL NADU Vs. SARASWATHY KURWATH DAMODARAN	September 9, 1976
STATE OF TAMIL NADU Vs. CROMPTON ENGINEERING COMPANY MADRAS LIMITED	July 22, 1976
STATE OF TAMIL NADU Vs. POLY ENE GENERAL INDUSTRIES	March 11, 1976
STATE OF TAMIL NADU Vs. K R AND P SHANMUGAVEL NADAR	March 8, 1976
STATE OF TAMIL NADU Vs. C M TILES	March 9, 1976
STATE OF TAMIL NADU Vs. INDIA PISTONS LIMITED	March 9, 1976
STATE OF TAMIL NADU Vs. RMO ELECTRICS	March 2, 1976
STATE OF TAMIL NADU Vs. SIEMENS ENGINEERING AND MANUFACTURING COMPANY OF INDIA LIMITED	March 4, 1976
STATE OF TAMIL NADU Vs. CHETTINAD CEMENT CORPORATION LIMITED	February 24, 1976
STATE OF TAMIL NADU Vs. THIRUVALARGAL SRI SWAMY AND COMPANY	February 26, 1976
STATE OF TAMIL NADU Vs. ULTRAMARINE AND PIGMENTS LIMITED	March 1, 1976
STATE OF TAMIL NADU Vs. MADRAS ADVOCATES CO-OPERATIVE SOCIETY LIMITED	February 12, 1976
STATE OF TAMIL NADU Vs. S VAIDYANATHAN	February 16, 1976
STATE OF TAMIL NADU Vs. A SHAFEEQ AHMED AND COMPANY	February 16, 1976
STATE OF TAMIL NADU Vs. METRAL ELECTRICAL GLOBES	February 16, 1976
STATE OF TAMIL NADU Vs. MADURANTAKAM CO OPERATIVE SUGAR MILLS	February 17, 1976
STATE OF TAMIL NADU Vs. SATHIYANARAYANAN KAITHAN PRIVATE LIMITED	January 22, 1976
STATE OF TAMIL NADU Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED	January 22, 1976
STATE OF TAMIL NADU Vs. THIRU G S JAMBULINGAM	February 4, 1976
STATE OF TAMIL NADU Vs. BLUE STAR ENGINEERING COMPANY MADRAS PRIVATE LIMITED	March 25, 1976
STATE OF TAMIL NADU Vs. RAJAGOPALAN	September 23, 1976
STATE OF TAMIL NADU Vs. HINDU	November 4, 1976
STATE OF TAMIL NADU Vs. P SUBBIAH THEVAR	November 4, 1976
STATE OF TAMIL NADU Vs. SARASWATHY KURWATH DAMODARAN LEGAL HEIR OF KURWATH DAMODARAN PROPRETRIX COCHIN FISH CANNING COMPANY	September 19, 1976
STATE OF TAMIL NADU Vs. N.K. VENKATARAVANAMMA AND ORS.	March 30, 1976
STATE OF TAMIL NADU VERSUS THERMO ELECTRICS BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. GOVERNMENT OF TAMIL NADU	March 2, 1976
STATE WAKF BOARD MADRAS Vs. SUBRAMANYAM	March 24, 1976
SUBBAMMAL Vs. PRESIDENT THE TENKASI CO-OPERATIVE URBAN BANK LTD	April 30, 1976
SUBRAMANIA CHETTY S Vs. COMMISSIONER OF INCOME TAX	July 28, 1976
SURYA FERTILISERS AND CHEMICALS Vs. STATE OF TAMIL NADU	December 16, 1976
SWAMIAPPA GOUNDAR AND ORS. Vs. VETTAKARANPUDUR MAHAJANA BANK LTD., BY ITS SECRETARY, V.M. MEENAKSHISUNDARAM PILLAI AND ANR.	July 1, 1976
SYED ABBAS SAHIB Vs. MUSTHIRI BEGAM	July 30, 1976
T B HANUMANTHARAJ Vs. COMMISSIONER OF INCOME TAX	October 12, 1976
T I AND M SALES LIMITED Vs. STATE OF TAMIL NADU	April 14, 1976
T I CYCLES OF INDIA Vs. LABOUR COURT	February 2, 1976
T I CYCLES OF INDIA Vs. E S I C	August 5, 1976
T V DURAISWAMY NAICKER Vs. E BALASUBRAMANIAN	October 8, 1976
T.M. SANTHAKUMARI Vs. NARASINGA MUDALIAR AND ORS.	March 23, 1976
T.S. RAJAGOPAL Vs. M.N. SARASWATHY AMMAL AND ANR.	January 23, 1976
THANGATHAMMAL, PROPRIETRIX, KRISHNA VILAS RICE MILL Vs. SECRETARY, FOOD DEPARTMENT AND ORS.	November 5, 1976
THANKASWAMY PADAYACHI Vs. SRIDHARAN	March 5, 1976
THAYAMMAL AND OTHERS Vs. KRISHNA CHETTY AND OTHERS	April 27, 1976
THE ASSOCIATED COTTON TRADERS LTD. AND ORS. Vs. THE UNION OF INDIA (UOI), OWNING SOUTHERN RAILWAY, BY ITS GENERAL MANAGER	January 29, 1976
THE COMMISSIONER, CORPORATION OF MADRAS Vs. P.G. ARUNACHALAM	October 19, 1976
THE MANAGEMENT OF DHANALAKSHMI MILLS PVT. LTD., REPRESENTED BY ITS MANAGER Vs. T.V. BALAKRISHNAN AND ANR.	February 10, 1976
THE STATE OF TAMIL NADU, REPRESENTED BY THE DEPUTY COMMISSIONER (C.T.) Vs. JEEWANDAS DALJI AND SONS, DEALERS IN DYES, CHEMICALS AND PAINTS	March 8, 1976
THE STATE WAKF BOARD Vs. IBRAHIM SAHIB	October 14, 1976
THE WORKMEN OF HINDUSTAN TELEPRINTERS LIMITED, REPRESENTED BY HINDUSTAN TELEPRINTERS EMPLOYEES UNION Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.	November 4, 1976
THEAGARAYA CHETTY EDUCATIONAL INSTITUTIONS, REPRESENTED BY THE MANAGING COMMITTEES SECRETARY Vs. DR. G. MADAN MOHAN RAO	April 30, 1976
THELLUR M. DHARMARAJAN, EDITOR, "VIDIVELLI", TAMIL DAILY AND ORS. Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS AND ORS.	November 10, 1976
THIPPA SOUNDARARAJAN Vs. THIMMA VENKATARAMAN AND ORS.	January 20, 1976
THIRUMALAISWAMI GOUNDER Vs. PARVATHIAMMAL	February 2, 1976
THIRUMATHI MAIRA AROKKIA AMMAL AND ANR Vs. S SINGARAYAR PILLAI	February 23, 1976
TIME AIDS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 11, 1976
TIRUMENI ALAGAR DEVASTHANAM Vs. STATE OF TAMIL NADU	November 16, 1976
TIRUVALLURAMMAL Vs. KULLACHIAMMAL	September 8, 1976
TRADERS AND TRADERS IMPORTERS AND EXPORTERS AND Vs. STATE OF TAMIL NADU	December 16, 1976
U FOAM PVT Vs. ASST REGISTRAR OF TRADE MARKS MADRAS	July 28, 1976
U. ABDUL JABBAR Vs. MANONMANI PICTURES BY PARTNER K. R. E. PATTILINGA NATARAJA GOUNDER	February 9, 1976
U. ARUNACHALAM Vs. THE SPECIAL TAHSILDAR FOR LAND ACQUISITION (HARIJAN WELARE)	December 8, 1976
UNION OF INDIA (UOI), OWNING THE SOUTHERN RAILWAY, REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY Vs. BALAJI TRADING CORPORATION AND ORS.	February 11, 1976
UNITED FINANCE SYNDICATE REPRESENTED BY ASHOK KUMAR METHE Vs. THE STATION HOUSE OFFICER, GINGEE AND ANOTHER.	October 5, 1976
V GOVINDARAJAN Vs. GOVERNMENT OF PONDICHERRY	December 16, 1976
V NATARAJA IYER Vs. ARUNACHALAM	January 28, 1976
V SRINIVASA PILLAI Vs. AGENT OF LIFE INSURANCE CORPORATION OF INDIA MADRAS AND	August 31, 1976
V. PONNAMMAL Vs. K. SHANMUGHASUNDARAN REPRESENTED BY POWER AGENT RAJAMANICKAM CHETTIAR	September 2, 1976
V. RAJAMMAL Vs. P. JESUDHAS AND ORS.	April 15, 1976
V. RAMASWAMY NAIDU Vs. SHANKARLAL SHARMA AND OTHERS	July 23, 1976
VAIYAPURI GOUNDER Vs. KALIANNA GOUNDER	March 26, 1976
VASUDEVAN Vs. DISTRICT JUDGE SOUTH ARCOT	March 8, 1976
VE. A. FIRM, REPRESENTED BY ITS MANAGING PARTNER AND ORS. Vs. THE INDIAN OVERSEAS BANK LTD. AND ANR.	October 18, 1976
VEERAMANI AND OTHERS Vs. THE SUPERINTENDENT OF POLICE, DHARMAPURI AND OTHERS	February 27, 1976
VEERAYYA PILLAI Vs. K RAMANATHA IYER	September 21, 1976
VELAYUDHA MUDALIAR K R AND SONS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 11, 1976
VELLAIKI KONAR Vs. KAMALA DEVI, THROUGH HER POWER-OF-ATTORNEY AGENT SUBRAMANIA PILLAI	July 2, 1976
VELLORE ELECTRIC CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	December 14, 1976
VELLORE GOVINDARAJULU MUDALIAR Vs. COMMISSIONER OF INCOME TAX	December 14, 1976
VELUR VAITHINATHASWAMI DEVASTHANAM VAITHISWARANKOIL Vs. ARUMUGHA MUDALIAR	February 6, 1976
VENKATAKRISHNA NAIDU Vs. THE AUTHORISED OFFICER FOR THE AREA OF NORTH ARCOT	January 27, 1976
VENKATASWAMI REDDIAR Vs. THIRUKAMU REDDIAR AND ORS.	December 8, 1976
VENKATESA COLOUR WORKS Vs. COMMISSIONER OF INCOME TAX	October 11, 1976
VENKATESA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 18, 1976
VENKITACHALAM Vs. V SUBRAMANIA PILLAI	June 21, 1976
VICTORIA PUBLIC HALL TRUST BOARD Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX	February 9, 1976
VISALAKSHI AMMAL Vs. NARAYANASWAMI NAIDU	July 6, 1976
W B CORREYA Vs. DY MANAGING DIRECTOR INDIAN AIRLINES	July 22, 1976
W S INSULATORS OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL	December 22, 1976
WEST COAST ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	September 1, 1976
WORKMEN OF HANDLOOM PARTS FACTORY TAMIL NADU SMALL INDUSTRIES CORPORATION LTD Vs. HANDLOOM PARTS FACTORY	July 20, 1976
WORKMEN OF MADRAS FLYING CLUB LTD Vs. ADDITIONAL LABOUR COURT	January 20, 1976
YERCAUD COFFEE CURING WORKS LIMITED Vs. STATE OF TAMIL NADU	March 18, 1976
YERCAUD COFFEE CURING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1976

Year 1976 of HIGH COURT OF MADRAS

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