REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D JAYAVEERAPANDIA NADAR AND COMPANY Vs. INCOME TAX OFFICER CENTRAL CIRCLE V MADRAS	January 24, 1975
A K BASHU SAHIB Vs. COMMISSIONER OF INCOME TAX	December 18, 1975
A L A FIRM Vs. COMMISSIONER OF INCOME TAX	January 10, 1975
A RAMASWAMY MUDALIAR Vs. COMMISSIONER OF GIFT TAX	February 17, 1975
A SUBBIAH NADAR Vs. COMMISSIONER OF INCOME TAX	November 11, 1975
A VIMALAN Vs. REGIONAL TRANSPORT OFFICER	July 16, 1975
A. VADIVELU Vs. A. MUNUSWAMI	April 3, 1975
A. VELUMANI Vs. ANGAPPA MUDALIAR	August 28, 1975
A.G.S. MOORTHY Vs. S. SATYANATHAN	December 9, 1975
A.N. RAMASWAMI IYER AND ORS. Vs. THE COMMISSIONER, THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) AND ANR.	January 21, 1975
ABRAHAM NADAR Vs. SPECIAL DEPUTY COLLECTOR	January 7, 1975
ADAIKAPPA CHETTIAR Vs. AYESHA NATCHIAR	February 20, 1975
AHAMAD MEERA SAHIB Vs. MOHAMMED MOHIDEEN MARACAYAR AND ORS.	July 28, 1975
AHMED IBRAHIM Vs. N. M. K. SYED MOHIDEEN	February 25, 1975
ALAGAMMAL Vs. M.S. RAJAGOPALA SERVAI	November 5, 1975
ALAGAPPA COTTON MILLS Vs. INDO BURMAH TRADING CORPORATION	January 10, 1975
ANGAMMAL Vs. MUTHUPECHIAMMAL	July 31, 1975
ANGLO FRENCH TEXTILES LIMITED Vs. INCOME TAX OFFICER	January 9, 1975
ANJALAI Vs. THE AUTHORISED OFFICER (LAND REFORMS) AND ORS.	March 17, 1975
ANTHONISWAMI PADAYACHI Vs. KUPPUSWAMI PADAYACHI	December 1, 1975
ARUMUGHAM Vs. DHANAPAL MUDALI AND OTHERS	December 1, 1975
ARUNACHALAM Vs. DEPNTY CHIEF MECHANICAL ENGINEER SOUTHERN	January 20, 1975
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. R SARANGAPANI CHETTIAR	November 27, 1975
ASSOCIATED ELECTRICAL INDUSTRIES INDIA LIMITED Vs. GOVERNMENT OF TAMIL NADU	March 5, 1975
ASST COLLECTOR OF CENTRAL EXCISE Vs. ACHAL SINGH	March 7, 1975
ATHIRUBAM Vs. LAHIA BI AMMAL	August 29, 1975
AYYAM PERUMAL & OTHERS Vs. THE ESTATES ABOLITION TRIBUNAL, SALEM	August 12, 1975
B M MUNDKUR Vs. LIFE INSURANCE CORPORATION OF INDIA	September 4, 1975
B MUNIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX	March 14, 1975
BALAN S Vs. CONTROLLER OF ESTATE DUTY	January 31, 1975
BHAGAVATHY PILLAI Vs. SAVARIMUTHU	April 4, 1975
BHARAT TRADING (INTERNATIONAL) LTD Vs. P. NACHIAR AMMAL	September 23, 1975
BINNY LIMITED Vs. C.C. THOMAS	March 6, 1975
BRIGHT BROS. (PVT.) LTD Vs. J. K. SAYANI	January 2, 1975
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF Vs. GOVERNMENT OF TAMIL NADU	December 12, 1975
C RAMAKRISHNAN Vs. CORPORATION OF MADRAS	February 27, 1975
C. BALASUNDARAM Vs. INDIAN OVERSEAS BANK	August 27, 1975
C. KALAHASTI AND ORS. Vs. R. SUKHANTHARAJ AND ORS.	March 3, 1975
C. SOMAYYA Vs. E.V. CHINNIAH KONAR	March 3, 1975
C.S. HARI RAO AND N. BALASUBRAMANIAN Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT AND ORS.	October 21, 1975
CENTURY FLOUR MILLS LIMITED Vs. S SUPPIAH	March 11, 1975
CHANDRAPPA GOVINDA MUDALI Vs. GOVINDASWAMI MUDALIAR	September 26, 1975
CHELLAMMAL Vs. PACKIAM	October 24, 1975
CHELLAPPA SEBASTIAN AND ANR. Vs. R.C. DIOCESE THROUGH ITS PROCURATOR GENERAL REV. FR. S. JESUDANSAN AND ORS.	December 2, 1975
CHIDAMBARANATARAJA NADAR Vs. THANALAKSHMI NADACHI	October 23, 1975
CHINNAPERUMAL NAICKER Vs. MARIYAYEE AMMAL	March 20, 1975
COIMBATORE MURUGAN MILLS LIMITED Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS 5	March 4, 1975
COLLECTOR OF CUSTOMS Vs. BABA INDUSTRIES	March 31, 1975
COLLECTOR OF MADRAS Vs. E.K. PATTABIRAMA REDDY	March 18, 1975
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. MALIGAI AND SHOP VARTHAGAR SANGAM	July 31, 1975
COMMISSIONER OF COMMERCIAL TAXES Vs. V P S A NARAYANA NADAR AND CO	November 12, 1975
COMMISSIONER OF GIFT TAX-I Vs. A L SRINIVASAN	December 2, 1975
COMMISSIONER OF INCOME TAX Vs. RAJAMANI NADAR S K S	December 2, 1975
COMMISSIONER OF INCOME TAX Vs. KHATEEB MAHMOOD	December 12, 1975
COMMISSIONER OF INCOME TAX Vs. ARASAN FERTILISERS P LIMITED	December 16, 1975
COMMISSIONER OF INCOME TAX Vs. V G PANNEERDAS AND CO	December 17, 1975
COMMISSIONER OF INCOME TAX Vs. POLY ENE GENERAL INDUSTRIES	December 18, 1975
COMMISSIONER OF INCOME TAX Vs. UDAYAKUMAR RAJAH	November 13, 1975
COMMISSIONER OF INCOME TAX Vs. M P V SUNDARAMIER AND COMPANY	November 13, 1975
COMMISSIONER OF INCOME TAX Vs. TUTTAPULLAM ESTATES	November 13, 1975
COMMISSIONER OF INCOME TAX Vs. SADAGOPAN K G	December 2, 1975
COMMISSIONER OF INCOME TAX Vs. SRINIVASAN A L	December 2, 1975
COMMISSIONER OF INCOME TAX Vs. DECCAN SUGAR AND ABKHARI COMPANY LIMITED	November 20, 1975
COMMISSIONER OF INCOME TAX Vs. SABARI MILLS PRIVATE LIMITED	November 26, 1975
COMMISSIONER OF INCOME TAX Vs. SUNDARAM IYENGAR T V AND SONS P LIMITED	April 16, 1975
COMMISSIONER OF INCOME TAX Vs. CORAL MILLS WORKERS CO OPERATIVE STORES LIMITED	April 18, 1975
COMMISSIONER OF INCOME TAX Vs. NATARAJA SASTRI P	April 29, 1975
COMMISSIONER OF INCOME TAX Vs. ARUNACHALA MUDALIAR K	July 2, 1975
COMMISSIONER OF INCOME TAX Vs. RIKADAS DHURAJI	September 3, 1975
COMMISSIONER OF INCOME TAX Vs. MADRAS RACE CLUB	August 13, 1975
COMMISSIONER OF INCOME TAX Vs. ANAMALAI BUS TRANSPORTS P LIMITED	September 2, 1975
COMMISSIONER OF INCOME TAX Vs. M S T V NEETHIMOHAN AND CO	July 9, 1975
COMMISSIONER OF INCOME TAX Vs. MADURAI KNITTING CO	February 13, 1975
COMMISSIONER OF INCOME TAX Vs. C KULANDAIVELU KONAR	January 8, 1975
COMMISSIONER OF INCOME TAX Vs. J JENKIN THOMAS	January 10, 1975
COMMISSIONER OF INCOME TAX I Vs. K ARUNACHALA MUDALIAR	July 2, 1975
COMMISSIONER OF INCOME TAX I Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED	April 16, 1975
COMMISSIONER OF INCOME TAX I Vs. S K S RAJAMANI NADAR	December 2, 1975
COMMISSIONER OF INCOME TAX II Vs. K G SADAGOPAN	December 2, 1975
COMMISSIONER OF INCOME TAX-I Vs. P NATARAJA SASTRI	April 29, 1975
COMMISSIONER OF WEALTH TAX Vs. P SANKARAN NAIR	December 18, 1975
COMMISSIONER, PATTUKOTTAI MUNICIPALITY Vs. CHANDRASEKARAN	January 31, 1975
CONTINENTAL COMMERCIAL CORPORATION Vs. INCOME TAX OFFICER	January 9, 1975
CONTROLLER OF ESTATE DUTY Vs. KAMALA PANDALAI MRS	March 14, 1975
CONTROLLER OF ESTATE DUTY Vs. SURYANARAYANAN V S	July 9, 1975
CONTROLLER OF ESTATE DUTY Vs. PARTHASARATHY REDDIAR G	September 2, 1975
CONTROLLER OF ESTATE DUTY Vs. M C S KANNAMMAL	November 26, 1975
CONTROLLER OF ESTATE DUTY Vs. V S SURYANARAYANAN	July 9, 1975
CONTROLLER OF ESTATE DUTY MADRAS Vs. V S SURYANARAYAN	March 9, 1975
CONTROLLER OF ESTATE-DUTY Vs. G PARTHASARATHY REDDIAR	September 2, 1975
CORPORATION OF MADRAS Vs. P R RAMACHANDRIAH	October 6, 1975
COSMOPOLITAN CLUB Vs. ASSISTANT COMMISSIONER OF URBAHN LAND TAX	January 21, 1975
CROMPTION ENGINEERING COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 18, 1975
D KANNIAH PILLAI Vs. COMMISSIONER OF INCOME TAX	July 7, 1975
D PADMANABHAN Vs. STATE OF TAMILNADU	November 14, 1975
DAMODARAN Vs. FOOD INSPECTOR	March 21, 1975
DEPUTY COMMISSIONER Vs. THIRUVALARGAL V S R RAMASWAMI CHETTIAR AND BROS	August 28, 1975
DEPUTY COMMISSIONER COMMERCIAL TAXES TIRUCHIRAPPALLI Vs. PUDUKKOTTAI TEXTILES LIMITED	March 18, 1975
DEPUTY COMMISSIONER OF COMMERCIAL TAX Vs. A ABDUL SHUKKOR AND COMPANY	July 24, 1975
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. R KUPPUSAMY CHETTIAR	March 11, 1975
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI Vs. R V ESWARAN	March 19, 1975
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. R KUPPUSWAMY CHETTIAR	November 27, 1975
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. A ABDUL SHUKOOR AND COMPANY	July 24, 1975
DEVARAJA NAICKER Vs. THE INSPECTOR OF POLICE FOOD CELL (C.I.D.) CHINGLEPUT UNIT	July 29, 1975
DHANABAL Vs. STATE	September 1, 1975
DOLLAR COMPANY Vs. COMMISSIONER OF INCOME TAX	September 10, 1975
DORAISWAMY GOUNDER Vs. PARAVAMMAL	August 26, 1975
DR. K. RAMANUJAM Vs. THE ACCOMMODATION CONTROLLER AND ANR.	March 4, 1975
DUGAR AND COMPANY Vs. STATE OF TAMIL NADU	March 12, 1975
DURAI KNITTING CO., BY ITS PARTNER R. DURAISWAMI Vs. E. RAMASUBRAMANIAN	October 6, 1975
DURAIRAJU Vs. NEELA	September 12, 1975
EAST INDIA CORPORATION LIMITED Vs. STATE OF TAMIL NADU	March 24, 1975
ELECTRO DIESEL PRIVATE LIMITED Vs. STATE OF TAMIL NADU	March 19, 1975
ENGLISH ELECTRIC COMPANY AND INDIA LIMITED Vs. UNION OF INDIA	February 2, 1975
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. SUPDT CENTRAL EXCISE	February 12, 1975
ETHICON INC Vs. EQUIPMENTS AND SYSTEMS PRIVATE LIMITED	December 3, 1975
FENNER WOODROFFE AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1975
G BHUVARAGAVALU Vs. COLLECTOR AND DT MAGISTRATE	March 25, 1975
G. AMBIGA AMMAL Vs. SELVARAJA MUDALIAR	February 12, 1975
G. MUTHUVEL PILLAI Vs. HAZARATH SYED SHA MIAN SAKKAB KADHIRI THAIKAL	August 20, 1975
GABRIEL Vs. STATE	September 26, 1975
GANAPATHY MILLS COMPANY LIMITED Vs. STATE OF TAMIL NADU	December 11, 1975
GANAPATHY TOWN PANCHAYAT Vs. TAXTOOL COMPANY LIMITED	March 11, 1975
GLENROCK WOOD AND ALLIED ENTERPRISES Vs. STATE OF TAMIL NADU	March 12, 1975
GNANAMMAL Vs. ELAYAPERUMAL NADAR AND ORS.	October 24, 1975
GOLLA RAMA RAO Vs. UNION OF INDIA	January 21, 1975
GOODMAN AND COMPANY Vs. R.S. THIRUNAVUKARASU	March 11, 1975
GOPALDAS DWARKADAS FAMILY TRUST ESTATE Vs. STATE OF T.N.	September 11, 1975
GOPALDAS PURUSHOTHAMDAS DAMANI AND ORS. Vs. THE TRUSTEE OF THE PORT OF MADRAS AND ANR.	December 10, 1975
GOVINDA NAICKER Vs. STATE	June 4, 1975
GOVINDAMMAL Vs. SENGA GOUNDER (DIED) AND OTHERS	November 14, 1975
GOVINDAMMAL AND ANOTHER Vs. SARADAMBAL AND OTHERS	November 3, 1975
H. R. SATHYANARAYANA RAO Vs. THE STATE OF TAMIL NADU REPRESENTED BY COLLECTOR OF DHARMAPURI DISTRICT AND ANR.	December 5, 1975
H.A. KARIM SAIT Vs. MYATH BASHA	July 25, 1975
H.M. KARI GOWDER Vs. S.A.K. CHINNATHAMBI CHETTIAR AND ORS.	September 18, 1975
HALIMA FANCY STORES Vs. COMMISSIONER OF INCOME TAX	July 8, 1975
HARIDAS GIRDHARIDAS AND ORS. Vs. M. VARADARAJA PILLAI AND ANR.	July 3, 1975
HARIRAM Vs. K. I. ZACHARIAH	February 10, 1975
HEMALNATH Vs. B. KASTHURI	January 10, 1975
HINDU BANK KARUR LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 25, 1975
HINDUSTAN ALUMINIUM CORPORATION LTD. Vs. NAINSUKHDAS BALDEODAS BY PARTNER PREMNARAIN DAGA	August 7, 1975
ILANGO Vs. T. S. GOPALKRISHNAN	January 20, 1975
IN RE: DHANAPAL AND OTHERS Vs. STATE	September 1, 1975
IN RE: K. VADIETU AND OTHERS Vs. STATE	September 12, 1975
IN RE: MRS. T.R. FARIA Vs. STATE	December 18, 1975
IN RE: S. NATESAN Vs. STATE	February 5, 1975
ISMAIL MULLA GULAMALLY Vs. CONTROLLER OF ESTATE DUTY	September 2, 1975
J GANGADARAN Vs. SECRETARY, DEPTT OF DEFENCE PRODUCTION	October 20, 1975
J. VISWANATHA CHETTIAR Vs. THE OFFICIAL ASSIGNEE, MADRAS & ORS.	September 1, 1975
J. VISWANATHA CHETTIAR Vs. THE OFFICIAL ASSIGNEE AND ORS.	January 9, 1975
JACOB A. CHAKRAMAKAL Vs. ROSY J. CHAKRAMAKAL	February 28, 1975
JANAKI AMMAL Vs. MUTHIAH THEVAR	February 27, 1975
JAYARAMA CHANDRA LYER Vs. THULASI AMMAL	February 11, 1975
JAYARAMA IYER Vs. S. RAMANATHA IYER	September 8, 1975
JAYAVEERAPANDIA NADAR A D AND CO Vs. INCOME TAX OFFICER	January 27, 1975
JOHARI BI Vs. K. VINAYAKAM	October 30, 1975
K A ABDUL KHADER Vs. DEPUTY DIRECTOR OF ENFORCEMENT	November 3, 1975
K G MATHEW Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL	October 7, 1975
K M MAMMEN Vs. WEALTH TAX OFFICER	January 8, 1975
K R AHMED SHAH Vs. ASSISTANT COLLECTOR OF CUSTOMS	March 18, 1975
K SOMASUNDARAM Vs. STATE OF MADRAS	July 30, 1975
K. APPA RAO Vs. P. BALASUBRAMANIA GRAMANI	April 7, 1975
K. ARJUNAN Vs. KUPPURAJ AND OTHERS	November 21, 1975
K. KARUPPANNA MUDALIAR Vs. KUTTIANNA MUDALIAR	March 14, 1975
K. KUNNIMALAYAN CHETTIAR, PROPRIETOR, SIVARAM RICE MILLS, ERACHAKULAM, THOVALAI TALUK, KANYAKUMARI DISTRICT Vs. THE DISTRICT SUPPLY OFFICER, NAGARCOIL AND OTHERS	September 2, 1975
K. NASIR BASHA Vs. TURUKKAN CHATRAM CHARITIES	July 25, 1975
K. NATARAJAN CHETTIAR AND ANR. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE DEPUTY COMMERCIAL TAX OFFICER	July 3, 1975
K. RAMACHANDRA RAO Vs. KRISHNASWAMI IYENGAR AND ORS.	July 4, 1975
K. RAMACHANDRAN CHETTIAR Vs. G. LAKSHMINARAYANASWAMI CHETTIAR	August 25, 1975
K. SAKKANNA PILLAI AND ORS. Vs. K. PASUPATHI AND ORS.	July 29, 1975
K. THANGAVELU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 11, 1975
K. THIRUMALAI NAMBI Vs. MAHARAJA PILLAI	September 3, 1975
K. VENKATARAMANUJAM AND ORS. Vs. P.T. PARTHASARATHI AND ORS.	March 21, 1975
K. YUSUF SHERIFF Vs. K. AKBAR SHERIFF	April 2, 1975
K.P. JAINULLABUDEEN AND OTHERS Vs. THE TAMIL NADU WAKF BOARD, REPRESENTED BY ITS SECRETARY SANTHOME, MYLAPORE, MADRAS AND OTHERS	September 25, 1975
K.R. APPASWAMY NAIDU Vs. BOARD OF REVENUE	February 19, 1975
K.S. ARDANAREESWARAR GOUNDER Vs. TAHSILDAR, BHAVANI	January 3, 1975
K.S. NARAYANASWAMY NATTAR Vs. THE KANCHEEPURAM MUNICIPALITY, BY THE COMMISSIONER	August 8, 1975
KABILAN TRANSPORTS PRIVATE LTD. UDUMALPET AND ANR. Vs. ASWINI TRANSPORTS (P.) LTD.	December 12, 1975
KAITHARI LUNGI STORES Vs. COMMISSIONER OF INCOME TAX	July 30, 1975
KAJA MIAN WAKF ESTATE Vs. CONTROLLER OF ESTATE DUTY	April 29, 1975
KAJA MIAN WAKF ESTATE Vs. THE CONTROLLER OF ESTATE DUTY	April 25, 1975
KAMAKSHI AMMAL Vs. PAPPATHI	January 24, 1975
KAMALAMMAL Vs. A. M. SHANMUGHAM	October 30, 1975
KANDASWAMY GOUNDAR Vs. AUTHORISED OFFICER (LAND REFORMS)	September 25, 1975
KANDASWAMY GOUNDER Vs. VANNIMUTHU GOUNDER	October 10, 1975
KANNAIYA NAIDU Vs. JAYARAMA CHETTIAR & ANOTHER	January 31, 1975
KANNAN AND COMPANY Vs. STATE OF TAMIL NADU	November 12, 1975
KANNAN AND COMPANY IRON LOCK MANUFACTURERS Vs. STATE OF TAMIL NADU	March 3, 1975
KANWARLAL MANOHARWAL Vs. COMMISSIONER OF INCOME TAX	April 2, 1975
KARUPPA THEVAR AND ANR. Vs. GANAPATHI GOUNDER AND ORS.	September 30, 1975
KARUPPAMMAL Vs. T.U. POOSARI	February 25, 1975
KATHAPERUMAL PILLAI Vs. MURUGESAM PILLAI AND ANR.	November 5, 1975
KAZIMAR PERIYA PALLIVASAL Vs. K. A. S. ARUMUGAM	January 22, 1975
KESAVA MURTHY Vs. V. AMURTHAMMAL AND ORS.	October 31, 1975
KODIKETTI NADAR Vs. MARIA LUIS MARTIN FERNANDO AND ORS.	December 9, 1975
KRISHNADOS KIKANI Vs. STATE OF TAMIL NADU	November 19, 1975
KRISHNAMMAL AND ANOTHER Vs. KANDASAMY NADAR AND OTHERS	December 5, 1975
KRISHNAMURTHI IYER Vs. SETHURAMA IYER AND ANR.	September 5, 1975
KRISHNASAMY NADAR AND ORS. Vs. SUBBAYYA PILLAI AND ANR.	August 20, 1975
KRISHNASWAMI GOUNDER Vs. A.2190 JAMBUTHURAI KOTTAI CO-OPERATIVE SOCIETY	July 18, 1975
KUPPACHIAMMAL ALIAS SRI RANGAMMAL AND ANOTHER Vs. LAKSHIAMMAL	August 5, 1975
KUTTAN PILLAI Vs. AMMAMUTHU	April 2, 1975
KUTTARASA ABDUL RAHIM AND V. MUNIAMMAL Vs. THE CHIEF ENFORCEMENT OFFICER	December 12, 1975
L. MAHADEVIAH AND SONS AND ORS. Vs. STATE BANK OF MYSORE	August 18, 1975
LAKSHMI AMMAL Vs. RAKKAYI AMMAL AND ORS.	December 9, 1975
LAKSHMI OIL COMPANY Vs. STATE OF TAMIL NADU	March 12, 1975
M A M V RAMASAMI NADAR Vs. STATE OF TAMIL NADU	March 13, 1975
M C MANICKAM CHETTIAR Vs. MADRAS CITY MUNICIPAL CORPORATION	September 22, 1975
M H NAEEMS AND COMPANY Vs. STATE OF TAMIL NADU	March 4, 1975
M KALIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX	January 8, 1975
M S M SYED MOHAMMAD BUKHARI Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	December 12, 1975
M. C. S. RAJAN AND CO. Vs. NATIONAL NAIL INDUSTRIES	April 3, 1975
M. CHINNATHAMBI GOUNDER AND OTHERS Vs. S.S. MANI	December 12, 1975
M. RENGASWAMI IYER Vs. SIVASAMI	September 19, 1975
M. SULTAN BEEVI ALIAS CHINNA PILLAI Vs. UTHUMANUMMAL	July 9, 1975
M. SUNDARESAN CHERTIAR Vs. A. MUTHUVELAVENDAN NADAR	March 5, 1975
M. V. KUPPUSWAMI Vs. TALUK SUPPLY OFFICER	January 22, 1975
M.A. RATHINAM Vs. THANGAMMAL	March 4, 1975
M.C. CHOCKALINGAM Vs. STATE OF MADRAS	February 19, 1975
M.E SUBRAMANI Vs. COMMISSIONER, H. R. AND C. E.	November 6, 1975
M.G. RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE CHIEF SECRETARY MADRAS AND ANOTHER	December 24, 1975
M.P. VENKATACHALAPATHY IYER AND SONS, A FIRM OF REGISTERED PARTNERSHIP BY ONE OF ITS PARTNERS, M.P.V. RAMAMOORTHY Vs. BALASUBRAMANIAM AND ORS.	April 16, 1975
MADRAS CO-OPERATIVE PRINTING AND PUBLISHING Vs. O RAMALINGAM	September 10, 1975
MADRAS MEDICAL AND GENERAL SUPPLIERS Vs. STATE OF TAMIL NADU	April 10, 1975
MADRAS RACE CLUB Vs. STATE OF T.N	September 22, 1975
MADRAS RADIATORS AND PRESSINGS Vs. STATE OF TAMIL NADU	April 10, 1975
MADRAS STEELWARE INDUSTRY Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS	October 10, 1975
MADURAI-DEVAKOTTAI TRANSPORT PRIVATE LIMITED Vs. LABOUR COURT	November 17, 1975
MAHALAKSHMI AMMAL Vs. G VIJAYASUBRAMANIAM	August 11, 1975
MAJOR OF THE COMMUNE D ARIANCOUPON Vs. R KRISHENIN EX COMMISSIOPTABLE DE LA MAIRIE D	February 13, 1975
MANGALAM PILLAI Vs. C.S. APPAVOO UDAYAR	October 24, 1975
MANNAR KOIL SRI SOMASUNDARAR AND NITHIYAKALYANI AMMAN DEVASTHANAM THROUGH ITS TRUSTEE SUBRAMANIAN CHETTIAR Vs. AVUDIAPPA MOOPANAR	December 3, 1975
MANOJAH CINE PRODUCTIONS Vs. A. SUNDARESAN	January 21, 1975
MARGABANDHU CHETTIAR Vs. PATTAMMAL AND ANOTHER	March 7, 1975
MATHI AMMAL Vs. AJJAN AND ORS.	July 18, 1975
METTUPALAYAM INDUSTRIAL ROADWAYS (P.) LTD. AND ANR. Vs. THIRU MOHAMED ISMAIL ROWTHER AND CO.	December 19, 1975
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. STATE OF TAMIL NADU DY COMMERCIAL TAX OFFICER	July 31, 1975
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. STATE OF TAMIL NADU	August 7, 1975
MOHAMED AYISHA NACHIYAR Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE	October 10, 1975
MOHAMED GHOUSE Vs. MOHAMED YUSUF	November 21, 1975
MOHAMMAD IBRAHIM Vs. SYED MUHAMMAD ABBUBAKKAR AND ORS.	January 18, 1975
MOHAMMED IBRAHIM Vs. SYED MUHAMMAD ABBUBAKKER	February 18, 1975
MONORANJAN GANGULI Vs. SECRETARY TO GOVERNMENT	March 17, 1975
MRS. P. SAMBOORNAM Vs. THE UNION OF INDIA (UOI), REPRESENTED BY SECY. HOME DEPARTMENT, NEW DELHI AND OTHERS	October 6, 1975
MURTHI GOUNDER Vs. KARUPPANNA GOUNDER	October 1, 1975
MUTHIAH PILLAI Vs. SRI MASILAMANISWAMI DEVASTANAM BY ITS EXECUTIVE OFFICER K. NATARAJAN	January 31, 1975
MUTHU BHATTAR Vs. D. CHOKKU BHATTAR	March 7, 1975
MUTHU KARUPPAN CHETTIAR Vs. CHINNAPONNU AMMAL AND ORS.	March 7, 1975
MUTHUIRULAN SERVAI Vs. CHAN BIBI AND OTHERS	November 14, 1975
MUTHUSWAMI NAIDU Vs. THE STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVT., HOME DEPT. & ANOTHER	January 22, 1975
N. BHASKARAN Vs. PA. SARKARAI AND ORS.	January 21, 1975
N. E. VEDAMMAL Vs. S. R. KRISHNAMOORTHY IYER	March 25, 1975
N. M. PARTHASARATHI Vs. V. DHARMALINGAM	August 27, 1975
N. NAGALINGAM Vs. T.K. RAMASWAMY CHETTIAR	July 25, 1975
N. NARASIMHAN Vs. STATE	January 6, 1975
N. RAM MOHAN Vs. J. KASTHURI	September 26, 1975
N.K.S. RAJARATHINAM CHETTIAR Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, REPRESENTED BY LOCAL MANAGER	November 3, 1975
N.V. PANCHAPAKESAN Vs. K. SWAMINATHAN	August 6, 1975
NAGAMMAL AND ANR. Vs. KRISHNASWAMI NAYUDU	August 14, 1975
NAGARAJAN Vs. GURU NANAK COLLEGE REPRESENTED BY ITS PRINCIPAL, VELACHERY, MADRAS	November 28, 1975
NATARAJA MUDALIAR Vs. PANDURANGA MUDALIAR	December 4, 1975
NATARAJAN Vs. STATE	December 5, 1975
NEIKARA ABDUL HYE SAHIB AND ORS. Vs. NEIKARA MAJID SAHIB	July 22, 1975
NEWFINDS INDIA Vs. VORION CHEMICALS AND DISTILLERIES LIMITED	March 7, 1975
O. M. MEYYAPPA CHATTIER Vs. KANNAPPA CHATTIER	April 1, 1975
O. P. MUTHIAH Vs. BOARD OF REVENUE	December 2, 1975
OFFICIAL ASSIGNEE Vs. S P KANNAPPA MUDALIAR (DECEASED) BY BAGIAMMAL, LEGAL REPRESENTATIVE	March 19, 1975
OLI Vs. STATE	December 5, 1975
ONTHAN Vs. STATE	April 23, 1975
OPERATIVE PRINTING AND PUBLISHING SOCIETY LIMITED MADRAS Vs. MADRAS CO O RAMALINGAM	September 10, 1975
ORIENT PHARMA PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU	April 10, 1975
P DURAIRAJU Vs. BOARD OF REVENUE COMMISSIONER OF LAND REVENUE AND TRANSPORT	March 5, 1975
P J LAZAR Vs. LABOUR COURT COIMBATORE	March 20, 1975
P NAGAPPAN Vs. H A RAMASWAMY CHETTIAR	February 6, 1975
P VELLINGIRI MUDALIAR Vs. STATE OF TAMIL NADU	March 3, 1975
P. HEERALAL GALADA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY	December 11, 1975
P. RAM MOHAN Vs. LALITHA RAGHURAMAN	May 2, 1975
P. RANGIAH CHETTY Vs. UNION OF INDIA (UOI)	October 24, 1975
P. SUBBIA NAIDU Vs. VELLACHAMI PILLAI	September 22, 1975
P.R. SRIRAMULU AND ANR., Vs. THE REGISTRAR, HIGH COURT AND ORS.	March 3, 1975
PALANISWAMI Vs. SUBBARAYA GOUNDER	April 15, 1975
PALANISWAMI Vs. SUBBARAYA GOUNDER	January 15, 1975
PANDURANGA NAICKER Vs. THIRUGNANA MUDALIAR	April 16, 1975
PAPPU RAJA AND ANOTHER Vs. P.R.V. VENKATASWAMY RAJA	April 30, 1975
PARAMASIVA MOOPAN Vs. ARUPPUKOTTAI CHOCKALINGAPURAM CHOKKANATHASWAMI THROUGH ITS EXECUTIVE OFFICER K. VAYANAKKAM	October 29, 1975
PARAMESWARAN THAMPI Vs. KANAKAMMA THANKACHI AND ORS.	December 2, 1975
PARANJOTHI UDYAR Vs. STATE	April 25, 1975
PARASUMANNA LAKSHMANIER Vs. P.L. KRISHNAMACHARY AND ORS.	January 31, 1975
PARVATHIYAMMAL Vs. SIVATHANU PILLAI	April 3, 1975
PATTUSAMI PADAYACHI Vs. MULLAIAMMAL AND ORS.	December 17, 1975
PERAMATHA Vs. RAMASWAMI	January 8, 1975
PERIASAMI SERVAI AND KRISHNAN SERVAI Vs. ALAGU SERVAI	April 11, 1975
PERIASWAMY MUTHIRIAR Vs. PALANIAMMAL	November 3, 1975
PETTAI CO-OPERATIVE MILK SUPPLY LTD., REPRESENTED BY ITS PRESIDENT, R. BALAKRISHNAN Vs. PRESIDING OFFICER, LABOUR COURT	March 19, 1975
PITCHIAH PILLAI Vs. GOVINDASWAMY CHETTIAR AND ANR.	November 19, 1975
PONNUSWAMY NADAR Vs. NARAYANAN NADAR	March 7, 1975
PRAKASH STORES Vs. STATE OF TAMIL NADU	November 12, 1975
PUNAMCHAND R SHAH Vs. INCOME TAX OFFICER	July 28, 1975
PURUSHOTHAMDAS GOCOOLDAS Vs. COMMISSIONER OF WEALTH TAX	August 13, 1975
R CHANDRASEKARAN Vs. COMMISSIONER OF INCOME TAX	September 3, 1975
R GOPALAKRISHNA Vs. COMMISSIONER OF INCOME TAX	September 3, 1975
R KRISHNASWAMI REDDIAR Vs. LABOUR COURT	March 12, 1975
R. ABDUL WAHAB Vs. UNION OF INDIA (UOI) REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE AND ORS.	September 29, 1975
R. CHINA BOYAN AND ORS. Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.	March 10, 1975
R. KRISHMASWAMI REDDIAR AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	March 25, 1975
R. MUTHAMMAL Vs. NARMADA	March 7, 1975
R. PERUMAL GOUNDER Vs. K.P. EASWARA KANDAR AND OTHERS	July 28, 1975
R. SELVARAJ Vs. R. RADHAKRISHNA PILLAI	March 21, 1975
R. SHANMUGHAVELU PILLAI Vs. R. KARUPPANNAN AMBALAM	February 25, 1975
RAJAMMAL Vs. CHINNATHAL	March 18, 1975
RAJAMMAL AND ORS. Vs. PERUMALSWAMI AND ORS.	September 30, 1975
RAJASEKARAN AND ORS. Vs. ELUMALAI GOUNDAN AND ORS.	November 21, 1975
RAJESWARI AND COMPANY Vs. STATE OF TAMIL NADU	March 25, 1975
RAMALINGA REDDIAR Vs. RADHAKRISHNAN	February 21, 1975
RAMANATHAPURAM MARKET COMMITTEE Vs. EAST INDIA CORPORATION LTD	January 24, 1975
RAMANLAL KAMDAR Vs. COMMISSIONER OF INCOME TAX	August 11, 1975
RAMASAMY Vs. STATE	August 26, 1975
RAMASAMY MOOPANAR Vs. RATHNAMMAL	September 26, 1975
RAMASWAMI Vs. MUTHU	October 24, 1975
RAMASWAMI GOUNDER AND ORS. Vs. CHINNAMMAL	July 15, 1975
RAMASWAMY AND OTHERS Vs. KUNCHI ALIAS GAVARAN	September 5, 1975
RAMASWAMY GOUNDER Vs. K.M. VENKATACHALAM AND ORS.	August 8, 1975
RAMASWAMY REDDIAR Vs. ADILATCHUMY AMMAL AND ANR.	March 31, 1975
RAMASWAMY REDDIAR Vs. STATE OF TAMIL NADU REPRESENTED BY DIVISIONAL DEVELOPMENT OFFICER	November 17, 1975
RANGANATHA GOUNDER AND ANR. Vs. KUPPUSWAMI NAIDU AND ORS.	September 10, 1975
RASAPPA GOUNDER Vs. G. N. RAMASWAMI	March 21, 1975
RASIKLAL M. MEHTA Vs. HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD	July 25, 1975
REGISTRAR OF TRADE UNIONS, UNION TERRITORY OF PONDICHERRY Vs. GOVERNMENT PRESS EMPLOYEES UNION, REPRESENTED BY ITS SECRETARY V. THIRUNAVUKARASU	January 29, 1975
REVENUE DIVISIONAL OFFICER Vs. PUSHPAM	July 15, 1975
RUKMINI MILLS LIMITED Vs. GOVERNMENT OF TAMIL NADU	March 18, 1975
S A ABDUL BASHEETH Vs. STATE OF TAMIL NADU	November 27, 1975
S A ABDUL WAHAB AND S A MOHAMED IQBAL Vs. COMMISSIONER OF COMMERCIAL TAXES MADRAS	November 27, 1975
S BALAN Vs. CONTROLLER OF ESTATE DUTY MADRAS	January 31, 1975
S M MOHAMED IBRAIM AND COMPANY Vs. SUPERINTENDENT OF CENTRAL EXCISE PUDDUKOTTAI MADURAI	November 18, 1975
S NAGANATHAN Vs. COMMISSIONER OF WEALTH TAX	February 11, 1975
S PERIANNA VATHIAR Vs. STATE OF TAMIL NADU	March 24, 1975
S SAMBANDAM Vs. SECRETARY RY EMPLOYEES CO-OP BANK LTD	September 25, 1975
S SUPPIAH Vs. CENTURY FLOUR MILLS LIMITED	March 17, 1975
S V KARUPPLIAH SERVAI Vs. STATE OF TAMIL NADU	March 17, 1975
S. A. RAMIAH NADAR Vs. RAJALAKSHMI AMMAL	February 28, 1975
S. GANAPATHI Vs. N. KUMARASWAMI	May 2, 1975
S. GOPALSAMI Vs. A.B.M. NAGAMIAH AND ANR.	April 3, 1975
S. KANDAPPA PILLAI Vs. STATE BANK OF INDIA	December 24, 1975
S. KRISHNA NAIR Vs. N. RUGMONI AMMA	August 26, 1975
S. KUPPUSWAMY AND ANR. Vs. THE GENERAL MANAGER, HEAVY VEHICLES FACTORY AND ANR.	October 23, 1975
S. MANICKA CHETTY Vs. THE COLLECTOR OF MADRAS-1	March 19, 1975
S. RAJA IYENGAR AND ANR. Vs. THE AUTHORISED OFFICER, LAND REFORMS	February 26, 1975
S. SAMA IYER Vs. O.K.K. APPACHI GOUNDER	September 26, 1975
S. SANKARANARAYANASWAMI PILLAI Vs. PECHIAMMAL	November 6, 1975
S. SAROJA Vs. K. ARUMUGHAM	September 23, 1975
S. SHARBUDEEN Vs. C. RAMADOSS AND ANR.	November 6, 1975
S. SUNDARESA MUDALIAR Vs. MAYAVARAM FINANCIAL CORPORATION LTD. BY ITS MANAGING DIRECTOR R. KALYANASUNDARAM AND ORS.	July 16, 1975
S.N. SADASIVA CHETTIAR AND ORS. Vs. T.K. SUBRAMANIAM AND ORS.	December 9, 1975
SABIRA TANNERY Vs. UNION OF INDIA	January 30, 1975
SAKUNTHALA AMMAL AND ANR. Vs. PATTAMMAL	July 15, 1975
SAMPOORNAM Vs. ARJUNAN	January 24, 1975
SANTANA VENUGOPALAKRISHNAN AND ORS. Vs. K.V. VENUGOPAL AND ORS.	November 20, 1975
SANTHANAM T S Vs. EXPENDITURE TAX OFFICER	January 31, 1975
SECOND INCOME TAX OFFICER Vs. M C T TRUST	March 14, 1975
SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF FINANCE Vs. A LOGANATHAN	July 16, 1975
SEETHALAKSHMI AMMAL AND ANR. Vs. MINOR S. RAMESHAM (RAMESHAN) ADOPTED S/O. ALWAR ALIAS RUKMANI AMMAL AND SRINIVASA IYENGER THROUGH NEXT FRIEND AND PROPERTY GUARDIAN C.K.S. RANGANATHAN AND ORS.	August 22, 1975
SEMMANNA GOUNDER Vs. MYSORE MISSION BY ITS POWER AGENT REV. FATHER UTHRIUM	September 10, 1975
SHA POOSAFI MANGILAL Vs. SECRETARY, GOVT. OF INDIA	March 20, 1975
SHANMUGHASUNDARAM Vs. JANAGARAJAN	February 11, 1975
SHERIJA BI Vs. VEDANAYAKAM PILLAI	November 17, 1975
SIVABAGTHAMMAL Vs. THANGAPPA NADAR	July 31, 1975
SIVAGNANAVADIVU NACHIAR AND ORS. Vs. KRISHNAKANTHAN AND ORS.	September 18, 1975
SIVAN PILLAI Vs. ANBAYYAN AND ORS.	December 8, 1975
SIVASANGU Vs. CHINNAIAH	December 5, 1975
SMT. CHANDRAVALLI BAI PURSHOTHAM DASS Vs. POONAMCHAND MITTALAL	August 26, 1975
SOUTH INDIAN ATHLETIC ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 16, 1975
SOUTHERN INDIA MILL OWNERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	April 16, 1975
SPECIAL DEPUTY COLLECTOR Vs. KARUPPAYEE AMMAL	February 6, 1975
SRIDHARAN (MINOR) AND ORS. Vs. MURTHI BROTHERS, BY PARTNER C.S. BALASUBRAMANI AND ANR.	April 18, 1975
SRILA SRI RAMANATHAGNANA DESIKAR SWAMIGAL, MATATHIPATHI OF KOVILUR MUTT, THROUGH POWER AGENT AMIRTHALINGASWAMIGAL Vs. GANI ROWTHER	November 5, 1975
ST. FRANCIS XAVIERS CHURCH BY ITS PRESENT PARISH PRIEST REV. FATHER JOSEPH SANDANAM Vs. VARALAKSHMI AMMAL AND ANR.	September 8, 1975
STATE Vs. L T PANDIAN	August 13, 1975
STATE Vs. CHELLIAH FILIAL	August 1, 1975
STATE BANK OF INDIA Vs. N SUNDARAMONY	March 24, 1975
STATE BANK OF INDIA Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	January 27, 1975
STATE BY PUBLIC PROSECUTOR Vs. PANDIAN PILLAI AND OTHERS	September 19, 1975
STATE BY THE PUBLIC PROSECUTOR, MADRAS Vs. ASARTAH AND OTHERS	November 14, 1975
STATE OF MADRAS Vs. DEIVASIGAMANI PILLAI	September 11, 1975
STATE OF MADRAS Vs. M. G. VARADARAJULU	March 19, 1975
STATE OF MADRAS Vs. MAHATMAJI MANAVAR UNAVU VIDUTHI	September 15, 1975
STATE OF T.N. Vs. SRI-LA-SRI AMBALAVANA PANDARE SANNADHI	January 9, 1975
STATE OF TAMIL NADU Vs. TVI V P S A NARAYANA NADAR AND COMPANY	November 12, 1975
STATE OF TAMIL NADU Vs. SHA MAGGAJEE SAREMAL AND BROS H V JAIN	November 12, 1975
STATE OF TAMIL NADU Vs. GEMINI STUDIOS	March 13, 1975
STATE OF TAMIL NADU Vs. K MARIAPPA CHETTIAR	August 7, 1975
STATE OF TAMIL NADU Vs. VISWESWARADAS GOKULDASS	July 24, 1975
STATE OF TAMIL NADU Vs. CALCUTTA CHEMICAL COMPANY LIMITED	April 10, 1975
STATE OF TAMIL NADU Vs. VOLTAS LTD	April 10, 1975
STATE OF TAMIL NADU Vs. THIRUVALARGAL VOLTAS LIMITED	April 10, 1975
STATE OF TAMIL NADU Vs. TIRUVALARGAL METAL SYNDICATE NO 25/1	July 3, 1975
STATE OF TAMIL NADU Vs. PARRY AND COMPANY	July 3, 1975
SUBBARAYAN Vs. UNION OF INDIA	April 15, 1975
SUBRAMANIA PILLAI Vs. MASTERLY	September 24, 1975
SUBRAMANIAM GOUNDER Vs. STATE	March 7, 1975
SUDHAKAR AND CO. Vs. THE CITY MUNICIPAL CORPORATION OF MADRAS, REPRESENTED BY ITS COMMISSIONER	July 24, 1975
SUNDARAM FINANCE LIMITED Vs. DISTRICT TRANSPORT OFFICER	September 3, 1975
SURUMBAYI AMMAL Vs. CONTROLLER OF ESTATE DUTY	April 9, 1975
SWARNATHACHI Vs. SPECIAL TAHSILDAR, LAND ACQUISITION	March 3, 1975
SYED HAMED Vs. COMMISSIONER THIRUVARUR MUNICIPALITY	March 21, 1975
T A RAMASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX	January 20, 1975
T BHASHYAM Vs. STATE	January 31, 1975
T K S M KALYANASUNDARAM Vs. KALYANI AMMAL	February 14, 1975
T MANICKAVASAGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 13, 1975
T MURARI Vs. STATE	September 5, 1975
T SARASWATHI ACHI Vs. COMMISSIONER OF INCOME TAX	April 22, 1975
T. MUTHUKUMARAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	November 4, 1975
T. N. LINGA GOUNDER Vs. N. KAPPA GOWDER AND ANR.	August 25, 1975
T.P. CHANDRA Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	April 3, 1975
TAKHAT SINGH Vs. UNION OF INDIA	July 22, 1975
THAMAS Vs. VICTOR	September 19, 1975
THANGAM ALIAS PALANICHAMY CHETTIAR Vs. SHANMUGHAM ALIAS PALANICHAMY CHETTIAR	August 26, 1975
THANUMALAYAPERUMAL MUDALIAR Vs. COMMISSIONER	February 28, 1975
THAYYANAYAKI AMMAL Vs. VENUGOPALA PILLAI BY AGENT AND BROTHER K.V. RAMU	March 20, 1975
THE ALL INDIA STATE BANK OF INDIA SUPERVISORY STAFF FEDERATION REPRESENTED BY ITS GENERAL SECRETARY, R.N. GOBELE, STATE BANK OF INDIA BUILDINGS AND ANR. Vs. STATE BANK OF INDIA BY ITS CHAIRMAN CENTRAL BOARD OF DIRECTORS	September 25, 1975
THE CHAIRMAN, BANK OF MADURA LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.	September 26, 1975
THE CHAIRMAN, BANK OF MADURA LTD. Vs. THE PRESIDING OFFICER	December 26, 1975
THE COLLECTOR OF RAMANATHAPURAM AT MADURA, REPRESENTING THE DIVISIONAL ENGINEER, HIGHWAYS SUCCESSOR TO THE DISTRICT BOARD, RAMANATHAPURAM AND ANOTHER Vs. K.R. RAMAKRISHNA RAJA	November 27, 1975
THE COMMISSIONER OF INCOME TAX Vs. THE CITY AND MOFUSSIL TRANSPORTS	December 17, 1975
THE CORPORATION OF MADRAS BY ITS COMMISSIONER Vs. C. KUPPUSWAMY	September 22, 1975
THE CORRESPONDENT, KAYALPATTINAM ARUMUGANERI HIGH SCHOOL Vs. ESTHER SELVARAJ AND DIRECTOR OF SCHOOL EDUCATION	July 9, 1975
THE EMPLOYEES STATE INSURANCE CORPORATION, MADRAS BY THE REGIONAL DIRECTOR Vs. THE KWALITY SPINNING MILLS (P) LTD., POLLACHI	July 21, 1975
THE MANAGEMENT OF M. JEEWANLAL (1929) LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL	February 25, 1975
THE MANAGEMENT OF THE HINDU (KASTURI AND SONS UNITED) AND K.R. VENKATESAN AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT (PRINCIPAL) AND ORS.	September 19, 1975
THE OFFICIAL ASSIGNEE Vs. S. PADMALAKSHMI	March 12, 1975
THE OFFICIAL ASSIGNEE Vs. S.P. KANNAPPA MUDALIAR (DECEASED) BY BAGIAMMAL, LEGAL REPRESENTATIVE	March 19, 1975
THE STANDARD FIRE WORKS INDUSTRIES, THROUGH ITS MANAGING PARTNER SRI A. CHELLADURAI Vs. POLITE PER AGENCIES THROUGH ONE OF ITS PARTNERS, SRI KARDAZLAL KHILNARI AND ORS.	September 10, 1975
THE STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS AND ORS. Vs. THE BOMBAY BURMAH TRADING CORPORATION LTD. REPRESENTED BY ITS GROUP MANAGER, DR. K.T. MATHEW	September 24, 1975
THE STATE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF MADURAI Vs. R. K. RAMAKRISHNAN AND ANR.	September 15, 1975
THE STATE WAKF BOARD REPRESENTED BY ITS SECRETARY Vs. THE INDIAN BANK LTD. AND ANR.	November 20, 1975
THE TRUSTEES OF PORT OF TUTICORIN Vs. THE TUTICORIN SALT AND MARINE CHEMICALS LIMITED	December 5, 1975
THE UNION OF INDIA (UOI) OWING THE RAILWAYS IN INDIA REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY, AND ORS. Vs. C.A. AKHTHAR AND CO. REPRESENTED BY ITS PARTNERS	December 8, 1975
THE WORKMEN OF SAROJA MILLS (PRIVATE) LIMITED, REPRESENTED BY THE NATIONAL TEXTILE EMPLOYEES UNION Vs. THE PRESIDING OFFICER, LABOUT COURT AND ORS.	August 29, 1975
THIRUVALANJULI VAIDYALINGAM PILLAI CHARITIES, REPRESENTED BY ITS TRUSTEES (I) S. NARAYANASWAMI IYER AND ORS. Vs. T.A. THAVASIAH	September 12, 1975
THIRUVALARGAL ELECTRO DIESEL PRIVATE LIMITED Vs. STATE TAMIL NADU	March 19, 1975
THIRUVALARGAL ENNORE FOUNDRIES LIMITED ENNORE MADRAS Vs. STATE OF TAMIL NADU	April 10, 1975
THIRUVALARGAL K NATARAJAN CHETTIAR AND K SOMASUNDARAM CHETTIAR Vs. STATE OF TAMIL NADU	July 3, 1975
THIRUVALARGAL SARASWATHY TRADING CORPORATION Vs. STATE OF TAMIL NADU	March 25, 1975
TIRUNELVELI DISTRICT CO-OPERATIVE SUPPLY AND Vs. LABOUR COURT	September 29, 1975
TIRUVALARGAL KRISHNADAS KIKANI Vs. STATE OF TAMIL NADU	November 19, 1975
TRANSFORMER AND SWITCHGEAR LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1975
U. GOPALAN AND ORS. Vs. THE ACCOUNTANT-GENERAL	March 18, 1975
UNION OF INDIA Vs. HINDU BANK KARUR LIMITED	August 5, 1975
UNION OF INDIA Vs. DEVANAGERE COTTON MILLS LTD	January 21, 1975
UNION OF INDIA Vs. ANDHRA BANK LTD	December 11, 1975
UNION OF INDIA (UOI) REPRESENTED BY THE ASSISTANT COLLECTOR OF CUSTOMS, PREVENTIVE DEPARTMENT, MADRAS Vs. V.P. SELVARAJAN AND OTHERS	December 19, 1975
UNION TERRITORY OF PONDICHERRY Vs. MAHE BEACH TRADING COMPANY	April 22, 1975
UNITED COMMERCIAL BANK LIMITED Vs. RELIABLE HIRE PURCHASE COMPANY PRIVATE LIMITED	February 12, 1975
UNITED WIRE ROPES LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	August 14, 1975
V L DUTT Vs. COMMISSIONER OF INCOME TAX	December 24, 1975
V. KRISHNAPPA NAIDU Vs. UNION OF INDIA	January 17, 1975
V. P. PADMAVATHI AMMAL Vs. P. S. SWAMINATHA IYER	February 11, 1975
V. RAMANATHAN Vs. THE BOARD OF REVENUE REPRESENTED BY COMMISSIONER OF LAND REVENUE AND TRANSPORT AND ORS.	March 4, 1975
V. RAMASWAMY Vs. THE STATE OF TAMIL NADU	November 6, 1975
V.C. KADHIRVELU Vs. SUB-COLLECTOR, KARUR	September 19, 1975
V.K. VENKATARAMAN Vs. MUTHUSAMI AND ORS.	April 28, 1975
V.M. RAO AND ORS. Vs. RAJESWARI RAMAKRISHNAN AND ORS.	December 24, 1975
V.R.S.RM. RAMASWAMI CHETTIAR AND ANR. Vs. SRI DEVI TALKIES BY PARTNER K. RAMAKRISHNAN AND ORS.	February 27, 1975
V.S. AHMED THAMBI MARAICAYAR Vs. REVATHI STORES BY ITS PARTNERS	September 25, 1975
VASUDEVAN THAMBI AND ANOTHER Vs. MARIA ANTONI AND ANOTHER	December 12, 1975
VEDANTHA GOUNDER Vs. DHANAPAL AND OTHERS	October 1, 1975
VELLAPANDI Vs. ANNATHAIAMMAL	March 31, 1975
VELRAVELI WEAVERS' CO-OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. R. PERUMAL NAIDU	August 18, 1975
VELUSWAMI THEVAR Vs. GANESA THEVAR AND OTHERS	October 13, 1975
VELUSWAMI THEVAR Vs. GANESA THEVAR AND ORS.	October 31, 1975
VENKATAMUNIAPPA CHETTIAR Vs. M. G. R. LAKSHMINARASMIHAN	January 28, 1975
VIJAYARAGHAVAN Vs. MOHAMMED YAKUB ROWTHER	August 27, 1975
WARWICK ESTATES SYNDICATE Vs. INCOME TAX OFFICER ADDL AGRL	October 21, 1975
WORKMEN OF THE SRI RANGA ENGINEERING WORKS Vs. PRINCIPAL LABOUR COURT	November 4, 1975
Y. ABDUL MALLIK AND ANR. Vs. ST. FRANCIS XAVIERS CHURCH, REPRESENTED BY ITS PARISH PRIEST FR. JOSEPH SANDANAM	March 21, 1975
Y. VENKANNA CHOUDHARY Vs. GOVERNMENT OF INDIA BY MILITARY ESTATES OFFICER	March 18, 1975
YUVARAJAN (MINOR) Vs. MYLAPORE HINDU PERMANENT FUND LTD. REPRESENTED BY ITS SECRETARY	March 10, 1975

Year 1975 of HIGH COURT OF MADRAS

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