REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A PAUL Vs. STATE	July 27, 1973
A ABDUL KARIM SAHIB AND SONS Vs. ASSISTANT REGISTRAR OF TRADE MARKS	March 29, 1973
A C PAUL Vs. COMMISSIONER OF INCOME TAX	March 1, 1973
A MUTHUKUMARA PILLAI Vs. COMMISSIONER OF INCOME TAX	March 20, 1973
A P DORAIRAJ Vs. STATE OF MADRAS	March 7, 1973
A R BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	April 24, 1973
A R K PERUMAL CHETTIAR Vs. JOINT COMMERCIAL TAX OFFICER	February 28, 1973
A SHANKATALY Vs. COLLECTOR OF CUSTOMS MADRAS	July 17, 1973
A SUBBARAJ Vs. UNION OF INDIA	October 22, 1973
A. MALAYALAM PILLAI Vs. MALAYAMMAL	January 31, 1973
A. S. MUTHIAH AND ORS. Vs. PETER NADAR AND ORS.	November 26, 1973
A.V. PALANISWAMI Vs. THE ELECTION COURT (DISTRICT MUNSIF) AND ORS.	February 20, 1973
ABDUL KADER Vs. INSPECTOR OF CENTRAL EXCISE	September 10, 1973
AGRICULTURAL FARMS LIMITED Vs. STATE OF TAMIL NADU	July 10, 1973
AIYASAMY NADAR Vs. COMMISSIONER OF INCOME TAX	February 5, 1973
ALL INDIA INSURANCE EMPLOYEES ASSOCIATION AND ORS. Vs. THE LIFE INSURANCE CORPORATION, HIGHER GRADE, ASSISTANTS ASSOCIATION AND ORS.	July 8, 1973
AMINA BI Vs. KHAMURUNNISSA	May 4, 1973
ANNAPOORANI ARAMAL Vs. JAYAVELU MUDALIAR AND ANR.	December 7, 1973
ANTHONY SERVAI Vs. PETHI NAICKER AND KULANDAMA NAICKER (DIED)	May 2, 1973
ARUMUGHA KONE Vs. THE PALAYAMCOTTAI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER AND ORS.	March 22, 1973
ASSOCIATION Vs. ALL INDIA INSURANCE EMPLOYEESTHE LIFE INSURANCE CORPORATION HIGHER GRADE ASSISTANTS ASSOCIATION	July 12, 1973
AYYANPERUMAL NADAR P M A P Vs. COMMISSIONER OF INCOME TAX	March 27, 1973
AYYASAMY GOUNDER Vs. NACHIMUTHU GOUNDER	October 18, 1973
B BHOORMAL TIRUPATI Vs. ADDITIONAL COLLECTOR OF CUSTOMS CUSTOM HOUSE MADRAS	August 22, 1973
B E KALIYAPERUMAL NATTAR Vs. AUTHORIZED OFFICER LAND REFORMS TIRUCHIRAPALLI	January 23, 1973
B K MUTHUKRISHNA SAKTHIVEL VANAVARAYAR Vs. SOMASUNDARAM MILLS P LTD	March 30, 1973
B N MATHUR Vs. UNION OF INDIA	July 5, 1973
B TIRUVALLOOR PILLAI Vs. SESHADRI IYER	October 23, 1973
B. RAJAN BETTAN Vs. N.M.K. APPU RAO AND ORS.	November 29, 1973
B.M. KUPPUSWAMI MUDALIAR, PARTNER, VENUS TALKIES, KORUKKUPET Vs. COLLECTOR OF CHINGLEPUT	April 17, 1973
BADHRA SPINNING MILLS PRIVATE LIMITED Vs. STATE OF MADRAS	April 23, 1973
BALAN Vs. STATE	August 3, 1973
BALARAMA VARMA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 7, 1973
BEST AND COMPANY PRIVATE LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, (ADDITIONAL)	February 13, 1973
BHAGWAN MOTOR COMPANY Vs. THE GOVERNMENT OF MADRAS REPRESENTED BY THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	July 31, 1973
BIJILI AND COMPANY Vs. STATE OF TAMIL NADU	July 23, 1973
BINNY AND COMPANY LIMITED Vs. BOARD OF REVENUE	July 30, 1973
BRAHADAMBAL AND ORS. Vs. SRI SWAYAMBUNATHASWAMI DEVASTHANAM REPRESENTED BY ITS HEREDITARY TRUSTEE SRI LA SRI SHANMUGHA DESIKA GNANA SAMBANDA PANDARA SANNADHI AVERGAL ADHEENAKARTHA OF DHARMAPURAM MUTT AND ORS.	August 3, 1973
C A NATARAJAN Vs. COMMISSIONER OF INCOME TAX	May 4, 1973
C K KUPPURAMULU Vs. A VARADARAJULU	April 17, 1973
C KUTTAPPA NAIR Vs. S S A SHAHUL HAMEED	February 9, 1973
C MUTHUVEL PILLAI Vs. HAZARATH SYED SHAH MIAN SAKKAB SAHIB KADHIRI THAIKAL	April 6, 1973
C NARAYANAN Vs. MADRAS STATE PALM GUR SAMMELAN	November 8, 1973
C P KANDASWAMI MUDALIAR Vs. PALANIAMMAL	January 11, 1973
C P KANDASWAMY Vs. MARIAPPA STORES	January 22, 1973
C S KUMARASWAMI GOUNDER Vs. ARAVAGIRI GOUNDER	April 10, 1973
C S THIAGARAJAN Vs. STATE	July 6, 1973
C. EASWARAMOORTHY Vs. RAMAKRISHNAN	September 7, 1973
C.A. NATARAJAN Vs. THE COMMISSIONER OF INCOME TAX	May 3, 1973
C.D. PARIMALA BAI Vs. STATE OF MADRAS, REPRESENTED BY ASSISTANT SECRETARY, BOARD OF REVENUE AND ANR.	December 18, 1973
CHARGE OF DISTRIBUTION FILMS DIVISION BOMBAY Vs. OFFICER IN R M SESHADRI	October 23, 1973
CHENNAMMAL Vs. THE COMMISSIONER, FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 18, 1973
CHICKANNA SILK HOUSE Vs. STATE OF MADRAS	November 19, 1973
CHIMANLAL B. MEHTA Vs. COLLECTOR OF CENTRAL EXCISE, MADRAS	February 2, 1973
CHIRANJILAL DAGA Vs. STATE OF TAMIL NADU	April 24, 1973
COIMBATORE MOTOR TRANSPORT CO-OPERATIVE SOCIETY FOR EX-SERVICEMEN LIMITED Vs. STATE TRANSPORT APPELLATE TRIBUNAL	December 12, 1973
COIMBATORE SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 30, 1973
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. AMRUTHALAKSHMI	October 8, 1973
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. VAITHINATHA GURUKKAL	September 6, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. OUCHTERLONEY VALLEY ESTATES 1938 LIMITED	June 27, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CASSIM SAIT H Y	March 13, 1973
COMMISSIONER OF INCOME TAX Vs. K S GURUSWAMI GOUNDER AND K S KRISHNARAJU CONTRACTORS	March 14, 1973
COMMISSIONER OF INCOME TAX Vs. RAJENDRA MILLS LIMITED	April 19, 1973
COMMISSIONER OF INCOME TAX Vs. SK AR K AR SOMASUNDARAM CHETTIAR AND COMPANY	April 19, 1973
COMMISSIONER OF INCOME TAX Vs. CARBORUNDUM COMPANY	May 4, 1973
COMMISSIONER OF INCOME TAX Vs. INDIAN STEEL ROLLING MILLS LIMITED	May 4, 1973
COMMISSIONER OF INCOME TAX Vs. KADRI MILLS COIMBATORE LIMITED	February 7, 1973
COMMISSIONER OF INCOME TAX Vs. T R RAJAKUMARI	February 9, 1973
COMMISSIONER OF INCOME TAX Vs. G VENKATARAMAN	March 1, 1973
COMMISSIONER OF INCOME TAX Vs. AJAX PRODUCTS LTD	March 8, 1973
COMMISSIONER OF INCOME TAX Vs. SOUTH ARCOT DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED	March 9, 1973
COMMISSIONER OF INCOME TAX Vs. NAGARAJ P N	July 19, 1973
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI MILLS LIMITED	August 21, 1973
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNAN L G AND BROS P LIMITED	September 15, 1973
COMMISSIONER OF INCOME TAX Vs. SAHASRANAMAM A R	August 8, 1973
COMMISSIONER OF INCOME TAX Vs. MACKINTOSH I G	July 31, 1973
COMMISSIONER OF INCOME TAX Vs. SOMASUNDARAM MILLS P LIMITED	November 15, 1973
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS P LIMITED	October 26, 1973
COMMISSIONER OF INCOME TAX Vs. VANGUARD INSURANCE COMPANY LIMITED	September 20, 1973
COMMISSIONER OF INCOME TAX Vs. SARADA BINDING WORKS	September 21, 1973
COMMISSIONER OF INCOME TAX Vs. TIRUPUR KARUR TRANSPORTS P LIMITED	September 24, 1973
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED	September 27, 1973
COMMISSIONER OF INCOME TAX Vs. SUNDARARAJ E A E T	September 27, 1973
COMMISSIONER OF INCOME TAX Vs. STANES MOTORS SOUTH INDIA LIMITED	December 19, 1973
COMMISSIONER OF INCOME TAX I Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED	October 26, 1973
COMMISSIONER OF INCOME TAX II Vs. L G BALAKRISHNAN	September 15, 1973
COMMISSIONER OF INCOME TAX, MADRAS Vs. I.G. MACKINTOSH AND ANOTHER.	March 31, 1973
COMMISSIONER OF INCOME TAX/WEALTH TAX I Vs. A R SAHASRANAMAM	August 8, 1973
COMMISSIONER OF WEALTH TAX Vs. K M DESIKAR	February 13, 1973
COMMISSIONER OF WEALTH TAX Vs. RANGANAYAKI GOPALAN	May 4, 1973
COMMITTEE OF MANAGEMENT OF THE PADANTHALU MOODU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUNELVELI	April 9, 1973
CONTROLLER OF ESTATE DUTY Vs. H N MARKANDAN	February 8, 1973
CONTROLLER OF ESTATE DUTY Vs. JAMEELA BEGUM	September 27, 1973
CONTROLLER OF ESTATE DUTY Vs. GOOSEY ESTATE OF LATE H R	December 17, 1973
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE H R GOOSEY BY K S NAGARAJAN	December 17, 1973
CORPORATION OF MADRAS Vs. P G ARUNACHALAM	October 19, 1973
CORPORATION OF MADRAS Vs. VEERASWAMI	February 21, 1973
COSMOPOLITAN CLUB Vs. DISTRICT EMPLOYMENT OFFICER	November 9, 1973
COSMOPOLITAN CLUB, REPRESENTED BY ITS HONORARY SECRETARY S. SHANMUGBAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 9, 1973
DALMIA CEMENT BHARAT LIMITED Vs. GOVERNMENT OF MADRAS	July 10, 1973
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. NORTH ARCOT DISTRICT CO OPERATIVE SUGAR MILLS LIMITED	July 18, 1973
DESU CHENGAYYU CHETTIAR Vs. E. CHENCHU NARAYANA CHETTIAR AND ORS.	February 20, 1973
DEVI AND CO., RAYAVARAM, REPRESENTED BY PARTNER A.C.R.M. ARUNACHALAM CHETTIAR Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.	July 3, 1973
DHALA TANNING COMPANY, GEMINI STUDIOS, MADRAS, VIJAYA PRODUCTIONS (P.) LIMITED, LESSEES OF VIJAYA VAUHINI STUDIO Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS INSPECTOR	March 6, 1973
DHANALAKSHMI AND COMPANY Vs. STATE OF MADRAS	May 2, 1973
DHANAPAL BUS SERVICE P LIMITED Vs. K R VENKATESAN	June 22, 1973
DR. N.R. RAO ALIAS N. RAGHAVENDRA RAO Vs. M/S. PREMIER AUTO ELECTRIC PRIVATE LIMITED BY ITS BRANCH MANAGER, V.B. MENON	February 13, 1973
E A E T SUNDARARAJ Vs. COMMISSIONER OF INCOME TAX	March 6, 1973
E M E SHANMUGHAM CHETTIAR Vs. RM AN ANNAMALAI CHETTIAR	October 16, 1973
E.F. SRESHTA Vs. THE COMMISSIONER OF INCOME TAX	February 6, 1973
EASUN ENGINEERING COMPANY LIMITED Vs. GOVERNMENT OF MADRAS	April 24, 1973
ELECTRICAL MANUFACTURING CO Vs. CROMPTON ENGINEERING CO MADRAS LTD	February 9, 1973
FREE INDIA PRIVATE LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	February 19, 1973
G. GOPALAN Vs. PRESIDING OFFICER, ADDITIONAL LABOUR COURT, MADRAS AND OTHERS	May 4, 1973
GANAPATHY MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 4, 1973
GANESAN Vs. STATE	February 5, 1973
GENERAL ASSURANCE SOCIETY Vs. M S SIVASAMI	February 13, 1973
GHOURINISSA Vs. S J KIRMANI	July 2, 1973
GOMRAJ FATEHCHAND Vs. COMMISSIONER OF INCOME TAX	September 5, 1973
GOPALAKRISHNA MUDALIAR AND ORS. Vs. RAJAN KATTALAI OF SRI THIYAGARAJA-SWAMI DEVASTANAM BY ITS TRUSTEE SRI LA SRI SUBRAMANIYA DESIGA GNANASAMBANDA PANDARA SANNADHI AND ORS.	July 9, 1973
GOUSE BI Vs. SALIMA BI	September 7, 1973
GOVERNMENT OF TAMIL NADU Vs. R GOPALASWAMY	September 5, 1973
GOVINDAMMAL Vs. COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE, COIMBATORE AND ANOTHER	December 20, 1973
GURUSWAMI ASARI Vs. RAJU ASARI	January 22, 1973
GURUSWAMI MUDALIAR Vs. ANGAIYARKANNI AMMAL	June 26, 1973
HAYAKAWA DENKI KOGYO KABUSHIKI KAISHA (HAYAKAWA ELECTRIC COMPANY LTD) Vs. ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES AND ANR.	September 10, 1973
HAZARIMAL K SHAH Vs. TRUSTEES OF THE PORT TRUST MADRAS	March 27, 1973
HINDUSTAN STEEL LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD III DIVISION MADRAS	August 9, 1973
HOTCHAND CHATTARAM Vs. COMMISSIONER OF INCOME TAX	March 1, 1973
IN RE : B. YEGNANARAYANIAH Vs. STATE	August 9, 1973
IN RE : M. KRISHNASWAMI AND ANOTHER Vs. STATE	November 23, 1973
IN RE : NATARAJAN Vs. STATE	November 26, 1973
IN RE : PERUMALSWAMY AND ANOTHER Vs. STATE	September 25, 1973
IN RE : VAIRAVAN Vs. STATE	December 11, 1973
INDIA PISTONS LIMITED Vs. STATE OF TAMIL NADU	July 24, 1973
INDIAN EXPRESS MADURAI PRIVATE LIMITED Vs. CHIEF PRESIDENCY MAGISTRATE	March 20, 1973
INDIAN INSTITUTE OF ENGINEERING TECHNOLOGY Vs. COMMISSIONER OF INCOME TAX	March 13, 1973
INDIAN STEEL ROLLING MILLS Vs. STATE OF MADRAS	July 17, 1973
IQBAL BEGUM Vs. TAX RECOVERY OFFICER	February 22, 1973
JAYADAMBAL Vs. ESTATES ABOLITION TRIBUNAL, THANJAVUR, NOW REPRESENTED BY ADDITIONAL DISTRICT JUDGE	April 19, 1973
K A MATHIALAGAN Vs. P SRINIVASAN	February 27, 1973
K KARUNANIDHI Vs. R RENGANATHAN CHETTIAR	January 5, 1973
K M ADAM Vs. GOPALAKRISHNAN	July 9, 1973
K M RAMALINGA NADAR Vs. COLLECTOR AND ADDL DISTRICT MAGISTRATE J	November 22, 1973
K NARAYANA RAO Vs. MEENAKSHI VELU	August 1, 1973
K NARAYANASWAMI Vs. P N VISWANATHAN	August 2, 1973
K R RAJAMANICKAM CHETTIAR Vs. UNION OF INDIA	September 12, 1973
K R S GURUMURTHY PATHAR BY L R Vs. COMMISSIONER OF INCOME TAX	March 13, 1973
K RAMAKRISHNA PILLAI Vs. P PONNYAN NADAR	February 1, 1973
K RAMALINGAM Vs. K N KRISHNA REDDI	July 18, 1973
K S VELAYUTHA NADAR Vs. SOUTH INDIA TOBACCO COMPANY	February 2, 1973
K V VISWANATHAN Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	April 3, 1973
K. AMBALAVANAN Vs. BANK OF MADURA LTD. AND ORS.	March 28, 1973
K. BALACHANDRAN Vs. A.M. MUTHAYYAN MUDALIAR	April 25, 1973
K. E. M. MOHAMED IBRAHIM MARCAN AND ANR. Vs. PERUMAL PADAYACHI	November 23, 1973
K. JAYARAJ Vs. P.M. PONUUSWAMI AND ANR.	February 23, 1973
K. RAMACHANDRAN (OCCUPIER), RAVENDRA MILLS LIMITED AND ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION, THROUGH THE INSURANCE INSPECTOR	August 13, 1973
K. RANMCHANDRA MUDALIAR Vs. ESWARA DEVACAYAN	April 6, 1973
K.A. KANNAPPA CHETTI Vs. STATE OF TAMIL NADU AND ORS.	April 19, 1973
K.V. NAGARAJA IYER AND BROTHERS Vs. THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS	November 19, 1973
K.V. SUBBIAH PILLAI AND ANR. Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENTS	June 19, 1973
KAITHARI ACHAGAM Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 17, 1973
KALYANI OIL MILLS Vs. STATE OF MADRAS	January 30, 1973
KANDASWAMI MUDALIAR Vs. MUNUSWAMY UDAYAR	November 21, 1973
KARUPPANA GOUNDER Vs. CHINNA NACHAMMAL	March 26, 1973
KARUR VYSIA BANK Vs. RAMACHANDRA C OZA	March 2, 1973
KASTHURISWAMI NAIDU G V Vs. CONTROLLER OF ESTATE DUTY	April 19, 1973
KHADER KHAN SAHIB Vs. DORAISWAMI CHETTIAR	December 3, 1973
KHEMCHAND RAJKUMAR Vs. STATE OF TAMIL NADU	January 31, 1973
KHETTY TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER II INSPECTION WING ZONE V MADRAS-2	March 1, 1973
KOLANDASWAMI GOUNDER Vs. K M CHANDRAN	March 14, 1973
KORA MIAH SAHEB Vs. VELAYUDHA KONAR	March 21, 1973
KUPPUSWAMI MUDALIAR Vs. STATE OF MADRAS	July 3, 1973
L C BALAKRISHNAN AND BROS P Vs. REGIONAL TRANSPORT AUTHORITY MADURAI	October 22, 1973
LAKSHMIAMMAL Vs. STATE OF T.N.	August 20, 1973
LILY THOMAS Vs. V K IZUDDIN	August 18, 1973
LINGASAMI GOUNDAR Vs. S.K. SUBRAMANIAN	November 29, 1973
LIPTON INDIA LIMITED Vs. STATE OF TAMIL NADU	January 30, 1973
LOOMCHAND SAIT Vs. REVENUE DIVISIONAL OFFICER	July 10, 1973
M CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 6, 1973
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX	February 28, 1973
M CT MUTHIAH Vs. CONTROLLER OF ESTATE DUTY	September 20, 1973
M J XAVIER Vs. N CHIDAMBARAM	February 27, 1973
M JEEWAJEE AND COMPANY Vs. STATE OF TAMIL NADU	July 10, 1973
M MUNUSWAMY Vs. RAMACHANDRAN	February 8, 1973
M R PRATAP AND ANOTHER Vs. UNION OF INDIA (UOI)	November 23, 1973
M R V BUS SERVICE P Vs. RAVI	February 21, 1973
M RAMASAMY ASARI Vs. COMMISSIONER OF INCOME TAX	August 21, 1973
M S M RATNASWAMI NADAR Vs. COMMISSIONER OF INCOME TAX	November 15, 1973
M S MYLSWAMY Vs. STATE OF MADRAS	April 18, 1973
M. ARASU CHETTIAR AND ORS. Vs. S.P. NARASIMHALU NAIDU AND ORS.	December 20, 1973
M. NAGARAJAN AND ANR. Vs. THE TIRUCHIRAPPALLI CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED BY ITS SECRETARY AND ANR.	January 17, 1973
M.A. PERIASWAMY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, SOUTHERN RANGE, MADURAI AND OTHERS	December 11, 1973
M.A.H. FAROOK Vs. KALIKRISHNA DASS	September 13, 1973
MADRAS MACHINE TOOLS MANUFACTURERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1973
MADRAS MOTOR AND GENERAL INSURANCE CO Vs. JAGADEESWARI	August 9, 1973
MADRAS STATE WAKF BOARD MADRAS Vs. KHAZI MOHIDEEN SHERIFF	July 17, 1973
MANAGEMENT OF PIONEER KOTHALAMPALLAM ESTATE, THADIYUR KONAM, NAGERCOIL Vs. WORKMEN OF THE PIONEER KOTHALAMPALLAM ESTATE AND ANOTHER	September 19, 1973
MANILINGAM Vs. JAYARAM GOUNDER	January 5, 1973
MAXHEMEIJER JR. (INDIA) PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR MAJOR S. A. HAKEEM Vs. ZAINUB BI, DAUGHTER OF LATE HAJI M. S. MOHAMED IBRAHIM SAHIB	July 26, 1973
MEENAKSHI ACHI P L KN Vs. COMMISSIONER OF INCOME TAX	March 20, 1973
METTUR BEARDSELL LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION OF INDIA, REPRESENTED BY REGIONAL DIRECTOR	March 21, 1973
MITHUNA INDUSTRIES BY ITS PARTNER Vs. THE DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS AND ANR.	October 10, 1973
MOHAMED IBRAHIM Vs. SYED MUHAMED ABBUBAKKER AND OTHER	February 18, 1973
MOHAMED SALI Vs. MARY GONRATH FERNANDO	October 22, 1973
MUHAMED HUSSAIN MOHIDEEN MADANI Vs. MUHAMMED IMMAMUDHIN SAHIB	January 5, 1973
MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER Vs. SREE MEENAKSHI MILLS LIMITED, THROUGH THEIR MANAGING AGENTS, THIAGARAJA CHETTY AND COMPANY	October 23, 1973
MURIYATTU NAKARANNA KRISHNA DASS NARAYANA BRAHMANANDA Vs. PANCHAYAT UNION	May 3, 1973
MURUGAN Vs. JAYARAMA PILLAI	September 6, 1973
MUTHIAH Vs. MICHAEL	April 25, 1973
MUTHIAH CHETTIAR M L M Vs. COMMISSIONER OF INCOME TAX	September 20, 1973
MUTHULAKSHMI Vs. A R SAHASRANAM	March 26, 1973
MUTHYALA BALAIAH CHETTY AND SONS Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I MADRAS	April 6, 1973
N NATESAN Vs. CHIEF ENGINEER IRRIGATION CHEPAUK MADRAS	November 6, 1973
N RENGASWAMI PILLAI Vs. COMMISSIONER OF INCOME TAX	April 19, 1973
N SUNDARAMONY Vs. THE STATE BANK OF INDIA, KUZHUTHURAI BRANCH, REPRESENTED BY THEIR BRANCH MANAGER	July 19, 1973
N.D. KUNJAPPA Vs. M.R.V. GURU RAO	December 5, 1973
N.K. SARASWATHI Vs. CHIEF EDUCATIONAL OFFICER, COIMBATORE	July 25, 1973
N.V. MANI Vs. G.T. RAJAN	April 12, 1973
NABISHA BEGUM Vs. ARUMUGA THEWAR	February 5, 1973
NADAR MAHAJANA SANGAM BY ITS GENERAL SECRETARY, V.P.R GANGARAM DORAIRAJ Vs. MADURAI MUNICIPALITY REPRESENTED BY ITS EXECUTIVE OFFICER, MUNICIPAL COMMISSIONER	March 1, 1973
NAGAM JAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	May 4, 1973
NAGARATHINAMMAL Vs. K.V. RANGASAMY CHETTIAR AND OTHERS	January 5, 1973
NAGERCOIL, ASARIMAR SAMUDAYAM, MUTHURAMAN AND NATESA TRUST, REPRESENTED BY TRUSTEES Vs. NATARAJAN ASARI	February 23, 1973
NALLATHAMBI PILLAI K Vs. COMMISSIONER OF INCOME TAX	May 4, 1973
NARAYANARU Vs. KANNIAMMAL	January 23, 1973
NAVIS AMMAL FERNANDO Vs. S. SUBBIAH IYER	September 13, 1973
NRIPENDRAKUMAR BHANDARI Vs. COMMISSIONER OF INCOME TAX	October 16, 1973
O M JALALI Vs. ANUSUDDIN	March 16, 1973
O. RADHAKRISHNAN AND ANR. AND S. CHETTIAR AND ORS. Vs. MANICKAM AND ORS.	July 30, 1973
OUCHTERLONY VALLEY ESTATES 1938 LIMITED Vs. GOVERNMENT OF MADRAS	April 24, 1973
P G RANGANATHA PADAYACHI Vs. MAYAVARAM FINANCIAL CORPORATION LTD	January 18, 1973
P K UNNI KUMAR Vs. STATE	April 24, 1973
P L KN MEENAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX	March 20, 1973
P SANGILI Vs. RAMAKRISHNAN	July 19, 1973
P SHANMUGHAM Vs. MADRAS MOTOR AND GENERAL INSURANCE CO LTD	August 18, 1973
P. CHANDRASEKHARAN Vs. THE BAR COUNCIL OF TAMIL NADU REPRESENTED BY ITS SECRETARY AND ORS.	January 24, 1973
P. G. ARUNACHALAM Vs. COMMISSIONER	August 28, 1973
P. GOVINDARAJA NAICKER AND ANOTHER Vs. AUTHORISED OFFICER (LAND REFORMS) MADRAS	July 26, 1973
P.A. ALIYAR SAHEB Vs. INDEPENDENT DY. TAHSILDAR, PALLIPATTU	November 22, 1973
P.A. ARUMUGHAM Vs. NATIONAL PALAYAKOT COMPANY	March 23, 1973
P.M. ABDUL AZEEZ ALIAS RAZEE PROP. RAZEE AND CO. Vs. A.M.E. JAINAB MACHI BY AUTHORISED AGENT A.K.M. JUNAID	February 5, 1973
PALANIAMMAL Vs. VALLIAMMAL AND ORS.	November 22, 1973
PALANIANDI MUDALIYAR S AND SONS Vs. COMMISSIONER OF INCOME TAX	March 19, 1973
PALANIAPPAN ALIAS BALASUBRAMANYAN AND OTHERS Vs. KUPPAMMAL AND OTHERS	November 30, 1973
PALANISAMY GOUNDER Vs. KOMARASWAMY GOUNDER	July 5, 1973
PANCHAPANDAVAMALAI MASJID Vs. STATE OF MADRAS	November 19, 1973
PAUL PONNUSAMI NADAR Vs. JAYAPRAKASH	March 13, 1973
PERIASWAMI Vs. RANGASWAMI	November 8, 1973
PERIYAMMAL Vs. RUKMANI AMMAL	April 12, 1973
PERUMAL AND ORS. Vs. G. ELLUSAMY REDDIAR AND ANR.	August 2, 1973
PETHA PADAYACHI Vs. RAMALINGA PADAYACHI	March 8, 1973
R CHINNASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 20, 1973
R KAPANIPATHI RAO Vs. M S MEYYAPPAN	January 11, 1973
R M RAMANATHAN CHETTIAR Vs. CONTROLLER OF ESTATE-DUTY	July 30, 1973
R M S SHANMUGHAM CHETTIAR Vs. GIAN CHENG KIET	February 13, 1973
R M VEERABHADRA THEVAR Vs. COMMISSIONER OF INCOME TAX	May 4, 1973
R S S SHANMUGAM PILLAI Vs. COMMISSIONER OF INCOME TAX	July 31, 1973
R SRINIVASAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 9, 1973
R. M. AR. R.M. RAMANATHAN CHETTIAR ALIAS R.M. A.R. RAMANATHAN CHETTIAR Vs. S.M.O. OOMANATHAN CHETTIAR	September 7, 1973
R. MUNUSWAMY AND ANR. Vs. N. JAYAMMAL AND ANR.	March 22, 1973
R.K. MANUFACTURERS AND ORS. Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LTD. AND ORS.	May 2, 1973
RAJAN V Vs. COMMISSIONER OF INCOME TAX	February 15, 1973
RAJAPPAN Vs. NATESAN	February 2, 1973
RAMACHANDRAN Vs. RUKMANGADAN	April 17, 1973
RAMANATHAN CHETTIAR R M Vs. CONTROLLER OF ESTATE DUTY	July 30, 1973
RAMASWAMI GOUNDER, SON OF APPACHI GOUNDER AND ORS. Vs. RAMASWAMI GOUNDER SON OF SANKARA GOUNDER AND ORS.	September 14, 1973
RATHINASABAPATHY CHETTIAR R Vs. COMMISSIONER OF WEALTH TAX	May 4, 1973
RATNA CAFE MADRAS 5 Vs. STATE OF MADRAS	July 2, 1973
RICHARDSON AND CRUDDAS 1972 LIMITED Vs. ADDITIONAL LABOUR COURT	September 26, 1973
S D ASIRVATHAM Vs. G PALNIRAJU MUDALIAR	January 18, 1973
S KALIARAJAN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE INTEGRATED	July 31, 1973
S M MOHAMED IBRAHIM AND COMPANY Vs. SUPERINTENDENT OF CENTRAL EXCISE	December 12, 1973
S MOHAMED ISMAIL Vs. M S MOHAMED ESSA	December 20, 1973
S PADMANABHAN Vs. COMMISSIONER OF INCOME TAX	March 1, 1973
S S RAJABATHAR Vs. N A SAYEED	September 28, 1973
S SRINIVASAN Vs. COMMISSIONER OF INCOME TAX	October 16, 1973
S. DHANDAPANI Vs. THE INSPECTOR OF POLICE, FOOD CELL, C.I.D., POLLACHI	November 1, 1973
S. KANNAN Vs. ALL INDIA SAI SATNAJ (REGISTERED) BY ITS PRESIDENT, D. BHIMA RAO	February 28, 1973
S. KARUPPIAH Vs. A. SUBBIAH AND OTHERS	November 29, 1973
S. RAMASWAMY NAIDU Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	October 16, 1973
S. SANKARARAMAKRISHNAN Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY, EDUCATION. DEPARTMENT AND ANR.	October 26, 1973
S. SARADHA AND ANR. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, EDUCATION DEPARTMENT AND ORS.	August 9, 1973
S. SONAI Vs. THE ASSISTANT SECURITY OFFICER, SOUTHERN RAILWAY, RAILWAY PROTECTION FORCE, TIRUCHIRAPALLI AND ANOTHER	December 20, 1973
S. SUBRAMANIA IYER Vs. SECRETARY, KARAIKUDI CO-OPERATIVE TOWN BANK	March 29, 1973
S.C.V. GOPAL, CHIEF PROMOTER, TAMIL NADU ROAD TRANSPORT FINANCING CO-OPERATIVE SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	February 15, 1973
S.P. PERIASWAMI KONAR Vs. S. MIKOLE UDAYAR	September 5, 1973
SABARIANANDAM NADAR MARTARULAPPAN NADAR Vs. CHELLACHAMI NADACHI	July 9, 1973
SAKUNTHALA Vs. RASHEEDUNNISSA	October 16, 1973
SAMPATHAMMAL Vs. VEERAMMAL	March 30, 1973
SAMPATHKUMARAN AND CO. Vs. THE REGIONAL COMMISSIONER FOR PROVIDENT FUND	February 19, 1973
SAMPOORANI AMMAL Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS	October 18, 1973
SARAYAKARAN Vs. PERUMAL	March 12, 1973
SAROJINI AMMAL Vs. K. CHELLIAH PILLAI	November 29, 1973
SESSIONS JUDGE Vs. PERUMAL	July 19, 1973
SHANMUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1973
SHANMUGHA PORAYAR Vs. STATE OF MADRAS	March 14, 1973
SHANMUGHAM Vs. INDRANI AMMAL AND ANR.	March 15, 1973
SHANMUGHAM PILLAI AND SONS R S S Vs. COMMISSIONER OF INCOME TAX	July 31, 1973
SHRI YARALAGADDA VENKANNA CHAUDARY Vs. UNION OF INDIA (UOI), REPRESENTED BY UNDER SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE	November 22, 1973
SIVANANDAM Vs. RAMABADRA REDDY	December 19, 1973
SOMA VEERAPPA Vs. MUTHURASAPPA CHETTIAR	February 23, 1973
SOUTH ARCOT DISTRICT CO-OPERATIVE SUPPLY AND MARKETING Vs. V THIRUPULISWAMI NAIDU	January 10, 1973
SOUTH ARCOT DT CO OP SUPPLY AND MKTG SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 9, 1973
SOUTH ARCOT ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 18, 1973
SOUTH INDIA VISCOSE LIMITED Vs. TEXTILES COMMITTEE	February 28, 1973
SRI CRUZ MACHADO Vs. MRS. PERIASWAMI SATYABAMA AND OTHERS	February 13, 1973
SRI KANCHI KAMAKOTI SANKARACHARIAR SWAMIGAL MUTT REPRESENTED BY SRI M.V. KRISHNAMURTHY, SRI KARYAM AND AGENT Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF TAMIL NADU	November 27, 1973
SRI LAKSHMI MACHINE WORKS Vs. STATE OF MADRAS	January 31, 1973
SRI VANAMAMALAI MUTT, REPRESENTED BY ITS HEAD HIS HOLINESS THE JEER Vs. THE PANCHAYAT RAJAKKALAMANGALAM, REPRESENTED BY ITS PRESIDENT, RAJAKHALAMANGALAM AND ORS.	December 18, 1973
SRI VENKATARAMANASWAMY DEITY AT KOTHUR VILLAGE BY ITS TRUSTEE K. R. SANJIVI CHETTY Vs. VADUGAMMAL	July 26, 1973
STATE OF MADRAS Vs. FAIRMACS TRADING AND CO	January 31, 1973
STATE OF MADRAS Vs. METTUR INDUSTRIES LIMITED	January 29, 1973
STATE OF MADRAS Vs. S J MEHTA	April 23, 1973
STATE OF MADRAS Vs. SAKTHI AND COMPANY	April 23, 1973
STATE OF MADRAS Vs. JEEWANLAL 1929 LTD	April 23, 1973
STATE OF MADRAS Vs. CHAMPION MOTOR WORKS	April 25, 1973
STATE OF MADRAS Vs. P NATESAN AND COMPANY LIMITED	April 24, 1973
STATE OF MADRAS Vs. RAMAN AND COMPANY	April 25, 1973
STATE OF MADRAS Vs. BOMBAY AMMONIA LTD	May 4, 1973
STATE OF MADRAS Vs. E A N MEERAKASIM CARNATIC SEAT COMPANY	May 2, 1973
STATE OF MADRAS Vs. M P RAJAN AND COMPANY	May 2, 1973
STATE OF MADRAS Vs. PERIAKKAL	September 18, 1973
STATE OF MADRAS Vs. A L S PRODUCTIONS	July 18, 1973
STATE OF MADRAS Vs. SRINIVASA TIMBER DEPOT	July 19, 1973
STATE OF MADRAS Vs. A ABDUL SHUKOOR AND COMPANY	July 23, 1973
STATE OF MADRAS Vs. TRUSTEES OF THE PORT OF MADRAS	July 24, 1973
STATE OF MADRAS Vs. BRAMHAPPA TAVANAPPANAVAR MYSORE PRIVATE LIMITED MADRAS 21	July 9, 1973
STATE OF MADRAS Vs. SPENCER AND COMPANY LIMITED	July 10, 1973
STATE OF MADRAS Vs. SHEIK ISMAIL	July 2, 1973
STATE OF MADRAS REPRESENTED BY COLLECTOR OF RAMANATHAPURAM Vs. KASTHURI AMMAL	December 21, 1973
STATE OF MADRAS REPRESENTED BY THE COLLECTOR AND ORS. Vs. ARULRAJ SUNDER AND ORS.	February 26, 1973
STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF KANYAKUMARI Vs. CHARLES HAROLD SIMPSON	December 10, 1973
STATE OF TAMIL NADU Vs. E A N ABDUL LATHEEF AND COMPANY	June 27, 1973
STATE OF TAMIL NADU Vs. INDIAN EXPRESS MADURAI LIMITED	June 27, 1973
STATE OF TAMIL NADU Vs. EAST INDIA RUBBER WORKS MADRAS	July 10, 1973
STATE OF TAMIL NADU Vs. BINNYS ENGINEERING WORKS LIMITED	July 9, 1973
STATE OF TAMIL NADU Vs. MALABAR TIMBER COMPANY	July 19, 1973
STATE OF TAMIL NADU Vs. RALLIS INDIA LIMITED	September 18, 1973
STATE OF TAMIL NADU Vs. CAUVERY SPINNING AND WEAVING MILLS LIMITED	July 31, 1973
STATE OF TAMIL NADU Vs. VENKATESWARA ROLLER FLOUR MILLS AND METAL INDUSTRIES	June 19, 1973
STATE OF TAMIL NADU Vs. ROY AMIN AND COMPANY PRIVATE LIMITED	June 20, 1973
SUBBIAH DEVENDRAN Vs. KASAMUTHU KONAR	February 21, 1973
SUBBIAH NADAR Vs. NALLAPERUMAL PILLAI	February 23, 1973
SUSEELA AMMAL, LEGAL REPRESENTATIVE OF A. SIVASANKARA MUDALIAR Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER	March 23, 1973
SWADESHI COTTON MILLS COMPANY LTD., REPRESENTED BY THE SECRETARY Vs. COMMUNE OF PONDICHERRY REPRESENTED BY MAYOR OF PONDICHERRY COMMUNE AND ORS.	June 19, 1973
SYDNEY VICTOR Vs. JANAB S KADER SHERIFF	March 14, 1973
T A S RATHNAM BROTHERS Vs. COMMISSIONER OF THE CORPORATION OF MADRAS	March 13, 1973
T A TAYLOR AND COMPANY MADRAS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS	June 26, 1973
T KUPPAMMAL Vs. T NATARAJAN	February 13, 1973
T VELAPPAN Vs. SUPERINTENDENT OF CENTRAL EXCISE ERODE	November 15, 1973
T. BALAKRISHNA MEHTA Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED	November 2, 1973
T. DURAIRAJAN Vs. SRI KASI VISWANATHASWAMY TEMPLE (TAWKERS CHARITIES) REPRESENTED BY TRUSTEES FOR THE TIME BEING SRI T.R. RAMANATHA DAVEY AND T.R. VISWANATHA DAVEY	December 6, 1973
T. GOPINATH Vs. DIVISIONAL SUPERINTENDENT, SOUTHERN RLY. MADURAI AND ANOTHER	November 23, 1973
T. M. LAKSMINARAYANA AYYAR AND ORS. Vs. NALLACHI AMMAL AND ORS.	July 19, 1973
T.K. SANTHANAGOPAA CHETTIAR Vs. THIMMI M. SEETHARAMA CHETTIAR	June 27, 1973
T.P. ATTIMUTHU GOUNDAR Vs. A.K. PARVATHAMMAL AND ANR.	December 15, 1973
T.P. ATTIMUTHU GOUNDER Vs. A.K. PARVATHMMAL AND ANOTHER	December 5, 1973
T.U. NARAYANAN Vs. K. PACHLNAYAKI	August 28, 1973
T.V. VELMURUGAYYA PILLAI Vs. K.V. LAKSHMANA PERUMAL	December 20, 1973
THANGARAJAN Vs. UNION OF INDIA	December 20, 1973
THAVASIKANI NADAR Vs. ELECTION COMMISSIONER (PRINCIPAL DISTRICT MUNSIF OF AMBASAMUDRAM)	July 26, 1973
THE ACCOUNTANT-GENERAL AND ANR. AND T.G. SRINIVASAN Vs. S. DORAISWAMY AND ORS. AND VAIDYANATHAN AND ORS.	August 6, 1973
THE COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. K. THIRUVENKATASWAMI	September 15, 1973
THE COLLECTOR OF THANJAVUR Vs. T.R. NATARAJA IYER AND ORS.	April 2, 1973
THE JOINT RECEIVERS OF NILAMBUR KOVILAKAM FORESTS AND ORS. Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY, FOOD AND AGRICULTURE DEPARTMENT AND ORS.	August 2, 1973
THE MANAGEMENT OF 7 MARK BEEDI FACTORY Vs. THE STATE OF TAMIL NADU	March 9, 1973
THE MANAMADURA CO-OPERATIVE URBAN BANK LTD. BY ITS SECRETARY Vs. V.S. SESHADRI IYENGAR (DIED) AND OTHERS	September 28, 1973
THE PIONEER FIRE AND GENERAL INSURANCE CO. LTD., BY ITS GENERAL MANAGER Vs. VALLIAMMAL AND ORS.	July 20, 1973
THE SECRETARY, PALANI CO-OPERATIVE SALES SOCEITY AND ANR. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	October 9, 1973
THE UNION OF INDIA (UOI), MINISTRY OF POSTS AND TELEGRAPHS, REPRESENTED BY THE DIRECTOR GENERAL OF POSTS AND TELEGRAPHS Vs. SOUTH INDIA INSURANCE COMPANY AND ANR.	January 25, 1973
THE WORKMEN OF SALEM CO-OPERATIVE MOTOR SOCIETY FOR EX-SERVICEMEN LTD. Vs. THE GOVERNMENT OF TAMIL NADU REPRESENTED BY LABOUR SECRETARY AND ANR.	July 9, 1973
THIRUMANI MUDALIAR M Vs. COMMISSIONER OF WEALTH TAX	April 19, 1973
THIRUMATHI RAMAYAMMAL Vs. THIRUMATHI MATHUMMAL	August 9, 1973
THOMMENI NADAR Vs. STATE	November 16, 1973
UNION CO-OPERATIVE INSURANCE SOCIETY Vs. LAZARAMMAL RAVEL	July 30, 1973
UNION OF INDIA Vs. RAMCHAND KISHINCHAND AND CO MADRAS	March 22, 1973
UNION OF INDIA (UOI) OWNING SOUTH EASTERN RAILWAY, REPRESENTED BY GENERAL MANAGER Vs. S. SONRAJ, REPRESENTED BY HIS POWER-OF ATTORNEY AGENT, SHAH SUKRAJ POONAMCHAND	December 21, 1973
UNION OF INDIA UOI Vs. C KANNIAH	February 15, 1973
UNIVERSAL RADIATORS Vs. STATE OF TAMIL NADU	July 17, 1973
V RAGHAVACHARI Vs. NARAYANA IYENGAR	July 18, 1973
V RAJASEKHARAN NAIR Vs. COMMISSIONER OF INCOME TAX	February 15, 1973
V S NATARAJAN Vs. RANI KANNUTHAI	February 22, 1973
V. A. NARAYANA RAJA Vs. O.RM.M.SV.M. MEYYAPPA CHETTIAR	October 19, 1973
V. SRINIVASAN Vs. RAJALAKSHMI	November 30, 1973
V.N. CHANDRAVADIVELU CHETTIAR Vs. V. VARADAPPA CHETTY	October 9, 1973
V.R. MUTHURAMAN POOSARI Vs. RAMAKRISHNAN POOSARI	November 30, 1973
V.S. PALANIKUMAR Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.	September 3, 1973
VADIVEL MUDALIAR Vs. PACHIANNA GOUNDER	July 18, 1973
VAIRAVAN CHETTIAR VE A Vs. COMMISSIONER OF INCOME TAX	January 8, 1973
VE V SIVAGAMI ACHI Vs. COMMISSIONER OF INCOME TAX	January 8, 1973
VE. A. VAIRAVAN CHETTIAR BY POWER OF ATTORNEY AGENT, M.L. S.M. SUBRAMANYA CHETTIAR AND ORS. Vs. MAYURAM MUNICIPAL COUNCIL BY ITS COMMISSIONER AND ORS.	February 17, 1973
VEERASEKHARA VARMARAYAR Vs. AMIRTHAVALLIAMMAL	June 27, 1973
VELAPPA GOUNDER Vs. S. BOMMA PANDITHAN	April 2, 1973
VELAPPA GOUNDER Vs. NACHIMUTHU GOUNDER	February 28, 1973
VENKATESAN Vs. NEELAYATHAKSHIAMMAL	April 24, 1973
VICTORY MOTOR TRANSPORT NILGIRIS 1956 PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 29, 1973
VRAJLAL PAREKH Vs. ASSISTANT COMMERCIAL TAX OFFICER PARK TOWN DIVISION MADRAS-3	February 26, 1973
VUMMITTI SUBRAMANIAM CHETTY Vs. COMMISSIONER OF INCOME TAX	January 23, 1973
ZENITH LAMPS AND ELECTRICALS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION MADRAS	November 6, 1973

Year 1973 of HIGH COURT OF MADRAS

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