REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A KASI ANNAMALAI NADAR AND COMPANY Vs. GOVERNMENT OF MADRAS	September 12, 1972
A ASHA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	April 14, 1972
A DHODDIAH CHETTIAR Vs. MADUKKARAI (NILIGIRIS) ESTATES TEA FACTORY BY ITS MANAGING PARTNER, T. K. JOGHEE GOWDER	November 23, 1972
A E K KALIAPPA NADAR Vs. S V K R AMIRTHAVALAVANDAMMAL	October 5, 1972
A GOPALAKRISHNA NAIDU Vs. DISTRICT REVENUE OFFICER	January 11, 1972
A GRAHAM Vs. STATE OF MADRAS	September 25, 1972
A K MUTHUKARUPPASWAMY MOOPANAR Vs. SRI MURUGAN THEATRE	August 18, 1972
A K PANDURANGAM Vs. STATE	August 14, 1972
A K RANGANATHAM Vs. GOVERNMENT OF TAMIL NADU	December 5, 1972
A M ARUMUGHAM Vs. COMMISSIONER OF INCOME TAX	February 11, 1972
A M S VEERAPPA CHETTIAR AND SONS Vs. KALIDOSS CHETTIAR AND SONS	July 26, 1972
A M SALI MARICAR Vs. INCOME TAX OFFICER	December 6, 1972
A N K RAJAMANI AMMAL Vs. CONTROLLER OF ESTATE-DUTY	January 10, 1972
A R NARAYANAN Vs. WEALTH TAX OFFICER CIRCLE IV WARD-K AHMEDABAD	November 23, 1972
A RAMAVEL Vs. PANDYAN AUTOMOBILES PVT LTD	July 6, 1972
A S S S SANKARAPANDIA NADAR Vs. STATE OF MADRAS	September 18, 1972
A SANJEEVI NAIDU Vs. DEPUTY COMMERCIAL TAX OFFICER KANCHIPURAM	September 26, 1972
A SOMASUNDARAM Vs. STATE OF TAMIL NADU	March 10, 1972
A SOMU ACHARI Vs. R RAJAMANICKAM	October 31, 1972
A VENKATASAMI NAIDU Vs. STATE OF TAMIL NADU	November 9, 1972
A. LOGANATHAN Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE AND INSURANCE, NEW DELHI AND OTHERS	November 15, 1972
A. SESHAN Vs. A.V. VENKATARAMANASAWAMY ALIAS A.V. VENKATARAMANA IYER	September 22, 1972
A.K. NARAYANAN Vs. COIMBATORE MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER	April 28, 1972
A.V. CHINNIAH THEVAR Vs. ANTHONISWAMY,	February 22, 1972
AAS MOHMED ROWTHER Vs. JAINA BIBI	April 18, 1972
AGGARWAL BROS MADRAS Vs. UNION OF INDIA	March 22, 1972
AHMED MOHAMED AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT	July 25, 1972
AJAX PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1972
AL VR ST VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 21, 1972
AMBAL AND COMPANY Vs. GOVERNMENT OF MADRAS	June 13, 1972
ANGAPPAN J K K Vs. INCOME TAX OFFICER	December 5, 1972
ANGLO-FRENCH TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL	February 8, 1972
ANGU PILLAI Vs. M S M KASIVISWANATHAN CHETTIAR	August 2, 1972
APPAVOO PILLAI Vs. VIJAYAMBAL AMMAL	February 3, 1972
AR A SHENBAGA NADAR AND P V P BALASUBRAMANIA NADAR Vs. STATE OF MADRAS	August 2, 1972
ARJUNA GOUNDAR AND ANR. Vs. PILLAIYAR GOUNDAR	May 5, 1972
ARMUGHA GOUNDER AND ANR. Vs. K. MARAPPA GOUNDER	January 28, 1972
ARUMUGHA THEVAR Vs. PALANIAMMAL	March 30, 1972
ARUNACHALAM AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL AND ORS.	August 3, 1972
ASBESTOS CEMENT LIMITED PODANUR Vs. GOVERNMENT OF TAMIL NADU	January 20, 1972
ASWINI TRANSPORTS P Vs. POLLACHI ROADWAYS P LTD	March 7, 1972
AYYANAR SPINNING AND WEAVING MILLS LIMITED Vs. V V V RAJENDRAN	October 11, 1972
AYYATHURAI MUTHURAJA R M Vs. COMMISSIONER OF INCOME TAX	April 21, 1972
B GOPALAKRISHNAN Vs. MEGANATHAN	March 30, 1972
BABULAL Vs. RAILWAY POLICE	July 31, 1972
BALAN ALIAS BALUSAMI MUDALI Vs. STATE	November 7, 1972
BALARAMAN Vs. STATE	September 8, 1972
BALASUBRAMANIA NADALVAR Vs. SARABOJI GOUNDER	November 30, 1972
BHASKARA CAMPHOR WORKS Vs. STATE OF MADRAS	August 8, 1972
BHOONA BI Vs. GUJAR BI	January 12, 1972
BOMBAY HARDWARE SYNDICATE Vs. COMMISSIONER OF INCOME TAX	December 20, 1972
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED Vs. CCT	September 12, 1972
C A KHAJA MOHIDDEN SAHIB Vs. MADRAS STATE WAKF BOARD	January 21, 1972
C BALCHAND Vs. DEVASHOLA NILGIRI TEA ESTATES COMPANY LIMITED	June 27, 1972
C P JANAMMAL Vs. C M RANGANATHAN	March 9, 1972
C P SRINIVASAM PILLAI Vs. CHELLAKUMARA GOUNDER	October 24, 1972
C R RAMACHANDRA GOWDER Vs. C P NANJAPPA	February 3, 1972
C V RAMASWAMY GOUNDER Vs. STATE OF MADRAS	August 7, 1972
C. KISHNASAMI NAIDU Vs. THE COMMISSIONER OF INCOME TAX	April 2, 1972
C.S.NATARAJAN Vs. INSPECTOR OF FACTORIES, COIMBATORE	April 7, 1972
CAUVERY PEAK ESTATE Vs. GOVERNMENT OF MADRAS	September 19, 1972
CHAMPALAL JAIN Vs. DEPUTY COMMERCIAL TAX OFFICER ESPLANADE II DIVISION MADRAS	July 18, 1972
CHANDRASEKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER ARCOT	September 13, 1972
CHATTANATHA KARAYALAR S Vs. EXCESS PROFITS TAX OFFICER	September 12, 1972
CHEMICAL ENTERPRISES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	September 25, 1972
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. R THIRTHALU	June 29, 1972
CHINNASWAMY THEVAR Vs. ELECTION COMMISSIONER (DISTRICT, MUNSIF) AND ORS.	December 13, 1972
COIMBATORE DISTRICT MOTOR THOZHILALAR BUS SERVICE PVT Vs. O NARMADAMMAL	August 31, 1972
COIMBATORE PIONEER MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE COIMBATORE	March 1, 1972
COMMISSIONER CORPORATION OF MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 8, 1972
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED	October 13, 1972
COMMISSIONER OF GIFT TAX Vs. K P S V DURAISWAMY NADAR	November 27, 1972
COMMISSIONER OF GIFT TAX Vs. ABDUL RAHMAN ROWTHER A M	March 22, 1972
COMMISSIONER OF GIFT TAX Vs. SHAH MOHANRAJ	April 21, 1972
COMMISSIONER OF GIFT TAX Vs. RUKMANI AMMAL S	April 14, 1972
COMMISSIONER OF GIFT TAX Vs. KRISHNA CHETTIAR M K	February 3, 1972
COMMISSIONER OF GIFT TAX-I Vs. S RUKMANI AMMAL LEGAL HEIR TO THE ESTATE OF THE LATE SESHADRI IYENGAR	April 14, 1972
COMMISSIONER OF H R AND C E MADRAS Vs. PERARULALA RAMANUJA JEER	October 24, 1972
COMMISSIONER OF INCOME TAX Vs. CHOCKALINGAM CHETTIAR P R	December 5, 1972
COMMISSIONER OF INCOME TAX Vs. MECCANO FLOORINGS P LIMITED	December 18, 1972
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS COIMBATORE LIMITED	December 19, 1972
COMMISSIONER OF INCOME TAX Vs. SURYANARAYANA P	April 10, 1972
COMMISSIONER OF INCOME TAX Vs. A S KUPPA AMMAL	February 1, 1972
COMMISSIONER OF INCOME TAX Vs. PUDUKOTTAI COMPANY PRIVATE LIMITED	January 24, 1972
COMMISSIONER OF INCOME TAX Vs. KAITHAN A M	January 17, 1972
COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMI NAIDU U G	January 18, 1972
COMMISSIONER OF INCOME TAX Vs. U J MATAIN	January 18, 1972
COMMISSIONER OF INCOME TAX Vs. SIVALINGAM CHETTIAR V S	March 1, 1972
COMMISSIONER OF INCOME TAX Vs. M S P NADAR SONS	February 16, 1972
COMMISSIONER OF INCOME TAX Vs. CENTRAL STUDIOS P LIMITED	August 17, 1972
COMMISSIONER OF INCOME TAX Vs. INDEN BISELERS	September 20, 1972
COMMISSIONER OF INCOME TAX Vs. BOMBAY AJMEER STORES	June 29, 1972
COMMISSIONER OF INCOME TAX Vs. RAJESWARI VEDACHALAM SMT M	June 29, 1972
COMMISSIONER OF INCOME TAX Vs. PL M TT FIRM	June 13, 1972
COMMISSIONER OF INCOME TAX Vs. A R ADAIKAPPA CHETTIAR	July 19, 1972
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PICTURES P LIMITED	July 25, 1972
COMMISSIONER OF INCOME TAX Vs. U.G. KRISHNASWAMI NAIDU (DECD.) BY L. RS.	January 18, 1972
COMMISSIONER OF INCOME TAX II Vs. M RAJESWARI VEDACHALAM	June 29, 1972
COMMISSIONER OF INCOME TAX II Vs. V S SIVASUBRAMANIAM	March 1, 1972
COMMISSIONER OF INCOME TAX MADRAS II Vs. CENTRAL STUDIOS PRIVATE LIMITED	August 16, 1972
COMMISSIONER OF WEALTH TAX Vs. IDA L CHAMBERS MRS	January 20, 1972
COMMISSIONER OF WEALTH TAX Vs. VASANTHA	April 14, 1972
COMMISSIONER OF WEALTH TAX II Vs. VASANTKUMAR GOVINDJI KOTAK	April 14, 1972
CONTROLLER OF ESTATE DUTY Vs. ANNAPURNAMBA Y SMT	January 18, 1972
CONTROLLER OF ESTATE DUTY Vs. K A KADER	December 22, 1972
CONTROLLER OF ESTATE DUTY ANDHRA PRADESH Vs. Y ANNAPURNAMBA	January 18, 1972
COPRA PRODUCERS AND CRUSHERS CO OPERATIVE SOCIETY LIMITED ALLEPPEY Vs. STATE OF MADRAS	September 26, 1972
CORPORATION OF MADRAS Vs. RATANLAL FOMRA	January 20, 1972
CORPORATION OF MADRAS Vs. K.K. KUNJA MOHAMAD HAJEE	February 4, 1972
D DAMODARA RAO Vs. STATE OF MADRAS	October 23, 1972
D S SWAMIKANNU PILLAI Vs. SAFOORMA BIBI	February 18, 1972
DAVID R P Vs. AGRICULTURAL ITO	March 8, 1972
DEIVANAIAMMAL Vs. NACHAMMAL	February 25, 1972
DEIVASIGAMANI UDAYAR Vs. RAJARANI AMMAL	December 15, 1972
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. T M RAMASWAMY CHETTIAR AND COMPANY	June 14, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. K M THOMAS AND COMPANY	October 5, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. KODAIKANAL MOTOR UNION PRIVATE LIMITED	April 4, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. M R R M S PALANIAPPAN AND COMPANY	October 26, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. HAMEED TRADING COMPANY	December 20, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI Vs. DHANALAKSHMI TRADING COMPANY	April 4, 1972
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPPALLI DIVISION TIRUCHIRAPPALLI Vs. D VARADARAJA PADAYACHI	October 26, 1972
DEVAKI AMMAL V Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	October 10, 1972
DHANALAKSHMI Vs. STATE	January 25, 1972
DHANALAKSHMI AMMUAL Vs. C.N. RAMASWAMY PILLAI	November 30, 1972
DORAIRAJ THEVAR AND OTHERS Vs. VELU NAICKER AND OTHERS	July 24, 1972
DULICHAND OMRAOLAL Vs. STATE OF MADRAS	April 11, 1972
E K PATTABIRAMA REDDIAR Vs. K KANNIAPPA NAICKER	March 28, 1972
EAST INDIA CORPORATION LIMITED MADURAI Vs. STATE OF MADRAS	July 18, 1972
EASTERN STORES, MADRAS Vs. REGIONAL COMMISSIONER, PROVIDENT FUNDS, MADRAS AND PONDICHERRY STATES, MADRAS	October 31, 1972
EGBERTS INDIA PRIVATE LIMITED Vs. STATE OF MADRAS	October 9, 1972
EMPLOYEES STATE INSURANCE CORPORATION Vs. PRABHULAL BROTHERS	October 12, 1972
ENGINEERS INTERNATIONAL Vs. C. HANUMANTHA RAJU	December 15, 1972
ESWARI BAI Vs. COLLECTOR OF MADRAS	November 27, 1972
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. INCOME TAX OFFICER	November 21, 1972
F K HASEEB AND COMPANY Vs. STATE OF MADRAS	June 20, 1972
FAR EAST STEAMSHIP LINE VLADIVOSTOK AND U S S R Vs. UNION OF INDIA	May 10, 1972
FIRST INCOME TAX OFFICER Vs. KALARAJA CHETTIAR AL AR RM AR	April 4, 1972
G GOVINDAN Vs. ASSISTANT COMMERCIAL TAX OFFICER GUINDY DIVISION MADRAS 17	July 7, 1972
G KRISHNASWAMI NAIDU Vs. COMMISSIONER OF INCOME TAX	July 18, 1972
G R GOVINDARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX	April 14, 1972
G RAMASWAMY NAIDU BY LEGAL Vs. COMMISSIONER OF INCOME TAX	March 8, 1972
G SIVARAM CHETTY Vs. SRINIVASA ODAVAR	November 24, 1972
G. DORAISWAMY Vs. LAND COMMISSIONER, BOARD OF REVENUE (LAND REFORMS)	March 30, 1972
GAJENDRAN Vs. STATE	January 19, 1972
GANAPATHY NAICKER AND ANR. Vs. THE SPECIAL OFFICER FOR WAKFS	March 8, 1972
GANGAYYA Vs. S MANDAN CHAND SAMDARIA	July 6, 1972
GODAVARI BAI Vs. CONTROLLER OF ESTATE DUTY	February 29, 1972
GOPAL NAIDU AND EXECUTIVE OFFICER KALLALAGAR DEVASTHANAM Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION, NEIGHBOURHOOD PROJECT	November 17, 1972
GOUTHAMCHAND GALADA AND GYANCHAND GALADA Vs. COMMISSIONER OF WEALTH TAX	February 3, 1972
GOVERNMENT OF MADRAS BY DEPUTY SECRETARY TO GOVERNMENT, EDUCATION AND PUBLIC HEALTH DEPARTMENT Vs. A. RAMANUJULU CHETTY ELEMENTARY SCHOOL BY K. RAMIAH CHETTY, MANAGER AND CORRESPONDENT	November 3, 1972
GOVINDA CHETTI Vs. M V CHINNAPPA UDAYAR	November 1, 1972
GOVINDARAJ Vs. UTHIRAPATHI	May 5, 1972
GOVINDASAMI CHETTIAR Vs. M V N KALIDOSS CHETTIAR AND SONS	August 2, 1972
H J DORAIRAJ Vs. VISWANATHA RUPA AND CO	July 18, 1972
H. GOUTHAMCHAND JAIN Vs. STATE OF TAMIL NADU	October 30, 1972
H.T. VEERA REDDI Vs. KISTAMMA	November 9, 1972
HARAKCHAND ROOPCHAND Vs. SUKRAJ DEVAJES	March 1, 1972
HARIDAS GIRDHARDAS AND 5 OTHERS Vs. M. VARADARAJA PILLAI AND ANOTHER	October 13, 1972
IBRAMSA ROWTHER (MINOR) AND ORS. Vs. SK. MEERASA ROWTHER AND ORS.	April 24, 1972
IMPERIAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX	June 29, 1972
IMPERIAL FERTILISER AND COMPANY Vs. STATE OF MADRAS	August 2, 1972
IN RE: APPU Vs. STATE	February 24, 1972
IN RE: AYYANAR KONAR AND OTHERS Vs. STATE	July 14, 1972
IN RE: DAKSHINAMOORTHY Vs. STATE	January 6, 1972
IN RE: DAVID AND ANOTHER Vs. STATE	June 21, 1972
IN RE: GURUMURTHY AND ANOTHER Vs. STATE	March 9, 1972
IN RE: K. RAJESH Vs. STATE	March 2, 1972
IN RE: KARALAN AND OTHERS Vs. STATE	June 22, 1972
IN RE: KAREEM AHAMED AND ANOTHER Vs. STATE	February 17, 1972
IN RE: KOTHANDAM Vs. STATE	January 13, 1972
IN RE: MADRAS BANGALORE TRANSPORT CO. (EAST) BY PARTNERS Vs. STATE	August 1, 1972
IN RE: MURUGESAN Vs. STATE	January 7, 1972
IN RE: NANGIL N.V. RAJENDRAN AND ANOTHER Vs. STATE	April 18, 1972
IN RE: P. RAYAPPA GOUNDAR Vs. STATE	June 13, 1972
IN RE: PALANIAPPAN Vs. STATE	April 3, 1972
IN RE: R. KANNIAH AND ANOTHER Vs. STATE	January 4, 1972
IN RE: S. CHANDRASEKHARAN AND ANOTHER Vs. STATE	April 5, 1972
IN RE: SAHADEVAN Vs. STATE	January 21, 1972
IN RE: SREERANGAYEE Vs. STATE	September 22, 1972
IN RE: THANGARAJ AND OTHERS Vs. STATE	February 4, 1972
IN RE: UNION SERVICES PRIVATE LIMITED Vs. STATE	April 11, 1972
INDIA CEMENTS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI	February 3, 1972
INDIAN OFFICERSASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPETTAH DIVISION	April 1, 1972
INDIAN OVERSEAS BANK Vs. G NAGIAH	September 21, 1972
IRUDAYAM AMMAL Vs. SALAYATH MARY	August 1, 1972
J K K ANGAPPAN AND BROS Vs. COMMISSIONER OF INCOME TAX	December 5, 1972
J K MULLICK Vs. STATE OF MADRAS	July 31, 1972
J.A. ABDUL HAMID Vs. COLLECTOR OF CENTRAL EXCISE	November 2, 1972
JACOB A. CHAKRAMAKKAL Vs. MRS. ROSY J. CHAKRAMAKKAL	April 26, 1972
JANAB M M SULTAN IBRAHIM ADHUM Vs. WEALTH TAX OFFICER	December 6, 1972
JUGALKISHORE DEVIDEEN Vs. MURUGAN GHEE SUPPLY CO.	April 1, 1972
K A MATHIALAGAN Vs. GOVERNOR OF TAMIL NADU	December 11, 1972
K A RAMACHAR Vs. STATE OF MADRAS	August 9, 1972
K JAMES Vs. V PONNIAH	December 21, 1972
K KANAGASABAPATHI Vs. T M SHANMUGHAM	July 13, 1972
K M ADAM Vs. STATE OF MADRAS	August 29, 1972
K M GOVINDARAJA MUDALY Vs. SRI ELLAMMAN TEMPLE AMBUR	February 17, 1972
K M MADHAVA KRISHNAN Vs. K V THANGAPERUMAL	September 27, 1972
K NAGAMMAL Vs. JOINT COMMERCIAL TAX OFFICER KARUR SOUTH KARUR	July 20, 1972
K O MOHAMED SULAIMAN AND CO Vs. STATE OF MADRAS	October 13, 1972
K P PAKKIRISWAMY MUDALIAR Vs. K P KRISHNASWAMY MUDALIAR	March 21, 1972
K R CHINNIKRISHNA CHETTY Vs. K VENKATESA MUDALIAR	October 6, 1972
K R P R A L R MEYYAPPA CHETTIAR Vs. KR PR AL R SHANMUGHAM CHETTIAR	September 8, 1972
K R SUBBIER Vs. STATE OF MADRAS	July 7, 1972
K SHANMUGHA APPAH Vs. S S ABDUL HAMEED	September 18, 1972
K VASUDEVAN CHETTIAR Vs. STATE OF MADRAS	July 24, 1972
K. ABDUL AZEEZ SAHIB AND SONS, FOUR HORSE BEEDI MANUFACTURERS AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF LAW AFFAIRS AND ORS.	September 8, 1972
K. RAMANATHAN Vs. THE SECRETARY TO THE GOVERNMENT, HEALTH AND FAMILY PLANING DEPT. GOVT. OF TAMILNADU, MADRAS AND ANOTHER	November 6, 1972
K. RAMULU Vs. DIRECTOR OF TAMIL NADU RAFFLE, GOVERNMENT ESTATE	January 7, 1972
K. V. KRISHNA IYER Vs. THE PRESIDENT, PANCHAYAT BOARD AND ORS.	January 5, 1972
K.A. NAMASIVAYA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER AND ANR.	June 15, 1972
K.R. APPASAMY NAIDU Vs. BOARD OF REVENUE	December 5, 1972
KALYAN DASS Vs. STATE OF TAMIL NADU	July 5, 1972
KARUNAIANANDA NADAR Vs. V S V SENTHIAPPA NADAR	December 19, 1972
KARUPPUSAMY Vs. A NATARAJAN	March 10, 1972
KAZI MOHAMMED VALI AHAMED SAHIB Vs. SYED SULAIMAN	January 4, 1972
KESAVAN Vs. S. VINCENT PILLAI	December 18, 1972
KHADIR BI Vs. MAMMOODUNNISSA BEGUM	October 31, 1972
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. GOVERNMENT OF MADRAS	September 20, 1972
KIRORIMAL KASHIRAM Vs. B R VENKATACHALAPATHY CHETTIAR	October 6, 1972
KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 13, 1972
KRISHNAN Vs. PERUMAL NADAR	April 7, 1972
KRISHNASWAMI MUDALIAR Vs. AUTHORIZED OFFICER MADRAS LAND REFORMS CUDDALORE	December 4, 1972
KUMBAKONAM BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	September 25, 1972
KUNJADAM ALIAS KUNJADAPADAM Vs. SHA HASTHMAL BABULAL	July 11, 1972
KUPPA GOUNDAR Vs. SIVAPRAKASAM	November 23, 1972
KUPPU RAMALINGAM CHETTIAR Vs. RANGANATHAN CHETTIAR	July 17, 1972
L.A.N.N. ALAGAPPAN Vs. P.S. KALYANASUNDARAM IYER (DIED) AND ORS.	August 5, 1972
LAKSHMANAN Vs. STATE	March 20, 1972
LARSEN AND TOUBRO LIMITED MADRAS 2 Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS	February 3, 1972
LATE P APPAVOO PILLAI Vs. COMMISSIONER OF WEALTH TAX	August 29, 1972
LATE P APPAVOO PILLAI BY A VIMALAN Vs. COMMISSIONER OF WEALTH TAX	December 6, 1972
LIFE INSURANCE CORPORATION HIGHER GRADE Vs. LIFE INSURANCE CORPORATION OF INDIA	November 30, 1972
M A ABDUL WAHEED Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS 5	June 20, 1972
M A RAHIM Vs. SAYARI BAI	April 10, 1972
M D SARASWATHI Vs. STATE OF TAMIL NADU	September 15, 1972
M EKAMBARA MUDALIAR Vs. STATE OF MADRAS	June 21, 1972
M GOMATHI Vs. S NATARAJAN	November 13, 1972
M ISHWARLAL AND COMPANY Vs. STATE OF MADRAS	July 26, 1972
M NAGALINGA JOSIAR Vs. TRUST FOR BUILDINGS T K S P ARUNACHALAM	February 17, 1972
M SADASIVAM PILLAI Vs. STATE OF TAMIL NADU	September 21, 1972
M VARADARAJULU Vs. INCOME TAX OFFICER	December 8, 1972
M. ANDI AMBALAM Vs. P. MALAICHAMI AND ORS.	March 13, 1972
M. E. MUTHIRULA MUDALIAR Vs. M. E. NATARAJA MUDALIAR	November 17, 1972
M. THIAGARAJAN Vs. M. GANESAN	August 28, 1972
M. VARADARAJA PILLAI Vs. SALEM MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER AND ANOTHER	January 25, 1972
M.L. HANUMANTHA RAO Vs. SRI SAI BABA, REPRESENTED BY ITS TRUSTEES	April 28, 1972
M.M. RAFI AND ORS. Vs. THE STATE REPRESENTED BY THE DISTRICT REVENUE OFFICER	July 3, 1972
M.V. SARANGAPANI Vs. THE KANCHEEPURAM MUNICIPALITY BY ITS COMMISSIONER AND ANR.	September 22, 1972
MADHI HUSSAIN KHAN ASHURKHANA ENDOWMENTS Vs. MANIVANNA NAICKER	September 1, 1972
MADRAS DOCK LABOUR BOARD Vs. MANJINI	March 10, 1972
MADRAS METAL WORKS Vs. STATE OF MADRAS	April 12, 1972
MADRAS RUBBER FACTORY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD III DIVISION MADRAS 2	February 3, 1972
MADRAS STATE BHOODAN YAGNA BOARD MADURAI Vs. SUBRAMANIA ATHITHAN	September 18, 1972
MADURAI MUNICIPALITY Vs. M G ETHIRAJ	June 27, 1972
MAHBOOB BI Vs. TAX RECOVERY OFFICER	November 14, 1972
MAHE BEACH TRADING COMPANY, BY PARTNER B. KUTTI HASSAN HAJI Vs. THE UNION TERRITORY OF PONDICHERRY REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF PONDICHERRY, UNION TERRITORY OF PONDICHERRY AND ORS.	February 3, 1972
MAHENDRAKUMAR ISHWARLAL AND CO Vs. UNION OF INDIA	December 6, 1972
MAHESWARI METALS AND METAL REFINERY BANGALORE Vs. MADRAS STATE SMALL INDUSTRIES CORPORATION LTD	October 27, 1972
MANASUBA AND COMPANY PRIVATE LIMITED AND OFFICIAL LIQUIDATOR Vs. N CHANDRANARAYANAN	September 21, 1972
MANGAI ACHI Vs. S ASOKAN	September 26, 1972
MANICKA MUDALIAR Vs. MUNILAKSHMAMMAL	September 4, 1972
MANIMALAI GANESAN NEE MANIMALAI D Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION	July 5, 1972
MANJINI MUDALIAR Vs. KARUNANIDHI	November 30, 1972
MANJUNATHA RAI Vs. BOARD OF REVENUE	December 5, 1972
MARAPPA GOUNDER Vs. STATE	May 26, 1972
MATTER OF MOHANLAL PETITIONER Vs. MOHANLAL PETITIONER	April 7, 1972
MEENAKSHI ACHI Vs. STATE	March 1, 1972
MELUR CO-OPERATIVE MARKETING SOCIETY Vs. SALIA MANIAM	March 3, 1972
MELUR G VENKATAPPA AND SONS Vs. T V R RAMALINGAM PILLAI AND SONS	August 31, 1972
METTUR SPINNING MILLS Vs. STATE OF MADRAS	August 9, 1972
MOHAMMAD KUNHI Vs. MOHAMMAD KOYA	October 13, 1972
MOHAMMAD SULTAN ROWTHER Vs. NAINA MOHAMMAD	March 28, 1972
MOHAMMED SHERIFF SAHIB (DIED) AND ASWATH Vs. MUMTAZ BEGUM SAHIBA	April 6, 1972
MOHANLAL Vs. IN RE	April 7, 1972
MOINUDDIN KHAN SAHIB Vs. RUKMANI AMMAL	January 19, 1972
MUNICIPAL COUNCIL TIRUCHIRAPALLI Vs. SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LTD	January 20, 1972
MURUGAN AND COMPANY PUDUKOTTAI Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI	March 22, 1972
MUTHAMMAL Vs. K JAGADEESA MUDALIAR	June 14, 1972
MUTHUSWAMY Vs. V VENUGOPALAN	December 8, 1972
N ABDUL HADI Vs. MAJU BI	July 28, 1972
N KUPPANA GOUNDER Vs. APPELLATE ASSISTANT COMMISSIONER C T SALEM	July 4, 1972
N PALANI Vs. G LOGANATHAN AND ANOTHER	January 4, 1972
N PAPPU REDDIAR Vs. REGIONAL TRANSPORT AUTHORITY SALEM	January 12, 1972
N S BALASUBRAMANIAM Vs. STATE OF MADRAS	April 14, 1972
N S PANDARIA PILLAI Vs. STATE OF MADRAS	April 14, 1972
N S RAMANATHAN Vs. B RATNAVELU	December 8, 1972
NAGAMMAL Vs. AYYAVU THEVER	July 28, 1972
NAGENDRA IYER Vs. PREMAVATHI	December 1, 1972
NAGOOR ROWTHER Vs. ABDUL RAHIM	April 7, 1972
NAMACHIVAYA MUDALIAR Vs. P J A MANICKAVELU AND CO	January 11, 1972
NAMADEVAN Vs. STATE OF MADRAS	January 20, 1972
NARASUS PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES	March 29, 1972
NARAYANA THEVAR Vs. ARANTANGI PANCHAYAT UNION COUNCIL, REPRESENTED BY ITS COMMISSIONER	December 18, 1972
NARAYANAN A R Vs. WEALTH TAX OFFICER	November 23, 1972
NATARAJA MATCH TRADING COMPANY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE SIVAKASI	October 11, 1972
NATIONAL FIRE WORKS FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI	January 7, 1972
NATTUSWAMY Vs. GIFT TAX OFFICER	September 12, 1972
NEELACANTA PILLAI Vs. CHELLIAN NADAR	December 6, 1972
NELLAYAPPAN SASTHA AND BROS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	April 4, 1972
NESAMMA NADACHI Vs. MUTHUKANNU NADAR PAUL NADAR	April 5, 1972
OFFICIAL LIQUIDATOR Vs. N. CHANDRANARAYANAN	September 21, 1972
P A NALLAPERUMAL Vs. P R MUTHAIAH	June 28, 1972
P GNANASAMBANDAM Vs. RADHAKRISHNAN PILLAI	July 7, 1972
P L CHAKRAPANI NAIDU Vs. T GOPAL MUDALIAR	March 27, 1972
P L SUBRAMANIA CHETTIAR Vs. P L UTHAMAN CHETTIAR	November 17, 1972
P MADHAVAN UNNI Vs. M JAYAPANDIA NADAR	April 1, 1972
P MANICKAM CHETTIAR Vs. GOVERNMENT OF MADRAS	October 5, 1972
P MURUGAN Vs. ETHIRAJAMMAL	December 1, 1972
P N VISWANATHA RAO Vs. STATE	March 21, 1972
P NARAYANA RAO Vs. ACCOMMODATION CONTROLLER MADRAS	March 3, 1972
P PAVANASA NADAR Vs. COMMISSIONER OF INCOME TAX	June 28, 1972
P R NALLATHAMBI GOUNDAN Vs. VIJAYA RAGHAVAN	March 28, 1972
P RANGASWAMI REDDIAR Vs. R KRISHNASWAMI REDDIAR	October 27, 1972
P S BOMMANNA CHETTIAR SONS Vs. LABOUR COURT	February 11, 1972
P S KANDASAMI MUDALIAR Vs. T N RANGANATHAN	December 22, 1972
P S RAMARAO Vs. P R KRISHNAMANI AMMAL	August 17, 1972
P SEENAKAMALAM Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE	March 20, 1972
P SUBRAMANIAM Vs. S PACHAMUTHU	January 19, 1972
P V KRISHNAIER Vs. PERUMAL NADAR	March 3, 1972
P. ARUMUGAM, FORMERLY PIPE LINE LASCAR Vs. DIVISIONAL PERSONNEL OFFICER, MADRAS DIVISION, SOUTHERN RAILWAY	April 1, 1972
P. DURAISWAMY NAICKER, PRESIDENT Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT AND ORS.	February 29, 1972
P. KRISHNAMMAL Vs. A. MAHADEVA IYER	September 29, 1972
P. MUTHALAGU Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.	January 3, 1972
P. NATARAJAN, BUSINESS MANAGER, COIMBATORE CO-OPERATIVE MILK SUPPLY UNION LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH INSURANCE INSPECTOR	August 22, 1972
P.R. NALLATHAMBI GOUNDAN Vs. VIJAYA RAGHAVAN AND ORS.	March 23, 1972
P.S. SRINIVASAN AND ORS. Vs. THE DECCAN SUGAR AND ABKARI COMPANY LIMITED AND ORS.	February 2, 1972
PADMASANI AMMAL Vs. DEVARAJA PILLAI	April 1, 1972
PALANI PANNADI Vs. NANJAMMAL	July 12, 1972
PALANIAPPA PANDARAM Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) AND ANR.	January 11, 1972
PALANIAPPAN AND ORS. Vs. KUPPAMMAL AND ORS.	November 30, 1972
PALANIVELU Vs. OUSEPH MATHAI	September 20, 1972
PALLADAM REGULATED MARKET, COIMBATORE MARKET COMMITTEE Vs. K.A.R.M.R. HARICHANDRAN	February 17, 1972
PALS THEATERS Vs. B ABDUL GAFOOR SAHIB	September 8, 1972
PANCHURA ESTATE LIMITED Vs. GOVERNMENT OF MADRAS	August 1, 1972
PANDURANGAN Vs. DASU REDDY	January 19, 1972
PAPAMMAL Vs. K KUPPUSWAMY	August 10, 1972
PARAMESWARAN TAMPI Vs. MADHAVAN PILLAI	October 27, 1972
PARKER AND COMPANY MADRAS Vs. UNION OF INDIA	March 22, 1972
PARVATHIYAMMAL Vs. SIVATHANU PILLAI	August 18, 1972
PAVADAI GOUNDER Vs. STATE OF MADRAS	September 18, 1972
PERIASAMI ASARI Vs. PRESIDENT ILUPPUR PANCHAYAT BOARD ILUPPUR	October 31, 1972
PERUMAL Vs. DEVARAJAN	August 30, 1972
PIONEER MATCH WORKS SIVAKASI Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI	November 10, 1972
PIONEER MATCH WORKS SIVAKASI Vs. STATE OF TAMIL NADU	December 22, 1972
PL VRM RAMASWAMY CHETTIAR Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	October 13, 1972
PONNUSWAMI REDDIAR Vs. LALITHA	November 9, 1972
PRAKASAM M R Vs. TAHSILDAR VANDAVASI	December 12, 1972
R ARUMUGHAM CHETTIAR ERODE Vs. STATE OF MADRAS	June 19, 1972
R CHIDAMBARANATHAN AND SYED MOHIDDIN Vs. GANNON DUNKERLY AND COMPANY MADRAS LIMITED AND OFFICIAL LIQUIDATOR GANNON DUNKERLY AND COMPANY MADRAS LIMITED	September 29, 1972
R E M RAMAKUTTY NADAR Vs. STATE OF MADRAS	June 19, 1972
R M AYYATHURAI MUTHURAJA BY L RS Vs. COMMISSIONER OF INCOME TAX	April 21, 1972
R M V VELLACHI ACHI Vs. R M A RAMANATHAN CHETTIAR	April 10, 1972
R V KAMALAM Vs. COMMISSIONER OF WEALTH TAX	January 17, 1972
R V RAMASWAMY NAIDU Vs. ELECTION COURT OF SATTUR D M C SATTUR	February 2, 1972
R VENKATASUBRAMANIAM Vs. COMMISSIONER OF INCOME TAX	July 19, 1972
R. NANJUNDESWARAN Vs. SUB-COLLECTOR	September 6, 1972
R. NATESAN AND ORS. Vs. STATE	December 20, 1972
R. SOMASUNDARAM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.	August 4, 1972
R.B. SUBRAHMANYAN Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.	July 11, 1972
R.M.V. VELLACHI ACHI Vs. R.M.A. RAMANATHAN CHETTIAR	April 20, 1972
RADHAKRISHNA MILLS LIMITED Vs. STATE OF TAMIL NADU	July 20, 1972
RAI SAHIB JUGALKISHORE DEVIDEEN Vs. SRI MURUGAN GHEE SUPPLY COMPANY AND ORS.	April 1, 1972
RAINBOW ELECTRIC SUPPLY CORPORATION Vs. S V CHENCHURAMIAH	February 15, 1972
RAJABABU FATHIMA BUHARI AND ANR. Vs. S.V. RAMAKRISHNA MUDALIAR AND ORS.	March 10, 1972
RAJABU FATHIMA BUHARI Vs. S V RAMAKRISHNA MUDALIAR	May 10, 1972
RAJAGOPAL Vs. M OPPILAMANI	April 4, 1972
RAJAGOPAL PILLAI Vs. STATE OF TAMIL NADU	June 28, 1972
RAJALAKSHMI MILLS LIMITED Vs. SINGANALLUR MUNICIPALITY, BY ITS SPECIAL OFFICER	September 27, 1972
RAJAMANI AMMAL Vs. BHOORASAMI PADAYACHI	November 21, 1972
RAJAMANI AMMAL A N K Vs. CONTROLLER OF ESTATE DUTY	January 10, 1972
RAJAMANICKA MUDALIAR Vs. VADIVELU MUDALIAR	November 30, 1972
RAJARATNAM Vs. L NORONHA	January 18, 1972
RAJESWARI AND CO Vs. UNION OF INDIA	August 31, 1972
RALLIS INDIA LIMITED Vs. STATE OF TAMIL NADU	December 21, 1972
RAMAKRISHNA AND CO Vs. COMMISSIONER OF INCOME TAX	April 14, 1972
RAMALINGAM Vs. STATE	January 5, 1972
RAMASWAMI NAIDU V Vs. COMMISSIONER OF INCOME TAX	September 6, 1972
RAMASWAMY CHETTIAR PL VRM Vs. CONTROLLER OF ESTATE DUTY ASST	October 13, 1972
RAMCO CEMENT DISTRIBUTION COMPANY P LIMITED RAJAPALAYAM Vs. DEPUTY COMMERCIAL TAX OFFICER RAJAPALAYAM	July 6, 1972
RAMUDU MUDALIAR Vs. ELAMMAL	September 26, 1972
RANGAMMAL Vs. MINOR APPASAMI	February 4, 1972
RANGANAYAKI AMMAL Vs. CONTROLLER OF ESTATE DUTY	August 7, 1972
RANGASWAMI CHETTY AND OTHERS Vs. P. N. PERUMAL AND ANOTHER	April 21, 1972
RANGASWAMY REDDIAR Vs. C JAYALAKSHMI AMMAL	October 11, 1972
RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. STATE OF MADRAS	June 21, 1972
RATNAM R Vs. COMMISSIONER OF WEALTH TAX	February 28, 1972
REVENUE DIVISIONAL OFFICER Vs. V K RAMANATHAN	April 11, 1972
RM. A.R. A.R. R.M. A.R. ARUNACHALAM CHETTIAR Vs. THE UNION OF INDIA (UOI), REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF INDUSTRIAL DEVELOPMENT, INTERNAL TRADE AND COMPANY AFFAIRS, (DEPARTMENT OF INDUSTRIAL DEVELOPMENT) AND ORS.	February 3, 1972
S AMEERAN SAHIB Vs. SOMANATHA NADAR	October 25, 1972
S B AMEERUDDIN Vs. INCOME TAX OFFICER	September 27, 1972
S C JAYARAMAN Vs. E V RAMASWAMI NAICKER	February 8, 1972
S CHENNIAPPA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	December 13, 1972
S CHINNASWAMY Vs. STATE	February 24, 1972
S DEVARAJ Vs. COMMISSIONER OF WEALTH TAX	August 8, 1972
S M USMAN ALI Vs. O B V KUBENDRA BAI	August 10, 1972
S N SUDALAIMUTHU CHETTIAR Vs. ASSISTANT CONTROLLER OF ESTATE-DUTY	December 15, 1972
S N SWARNAMMAL Vs. CONTROLLER OF ESTATE DUTY	April 21, 1972
S SATHIAPAL Vs. PANDIYAN BRICK WORKS	June 27, 1972
S VEESA PANDARAM Vs. M GOPALASWAMI AND OTHERS	January 6, 1972
S. DORAISWAMI AND ORS. Vs. THE ACCOUNTANT-GENERAL AND ORS.	December 8, 1972
S. SEETHARAMA IYER AND ANROTHER Vs. K.C. RAMULU ALIAS RAMANATHAN	August 7, 1972
S. SETHURATHINAM PILIAI Vs. BARBARA ALIAS DOLLY SETHURATHINAM	December 20, 1972
S.V. RAMASWAMY POOSARI Vs. DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	December 15, 1972
SADAGOPAN Vs. STATE	January 25, 1972
SAKUNTALA RAJAPPA Vs. K KAMALA	May 5, 1972
SANT PRAKASH SAHNI Vs. STATE	February 8, 1972
SANTHANAM Vs. STATE	August 4, 1972
SANTHANAM T S Vs. EXPENDITURE TAX OFFICER	March 3, 1972
SARADA INDUSTRIES Vs. M ELUMALAI	February 9, 1972
SARASWATHI AMMAL Vs. T M ANNAMALAI MUDALIAR	February 16, 1972
SARASWATHI SRIRAMAN Vs. PAPPI CHETTY RAGHAVIAH CHETTIS CHARITIES	September 4, 1972
SATHYA STUDIOS Vs. LABOUR COURT	September 12, 1972
SECRETARY OF NORTH ARCOT DISTRICT CO-OPERATIVE SUPPLY AND MARKETING SOCIETY Vs. PHILO JOSEPHINE	December 15, 1972
SEEMAICHAMY Vs. STATE	June 29, 1972
SELLAN ALIAS ANANDA SELVAN Vs. STATE	January 19, 1972
SHAKTI TEXTILES CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE MADURAI	June 13, 1972
SHANMUGASUNDARAM TEXTILES Vs. INCOME TAX OFFICER THIRD	August 23, 1972
SHANMUGHA UDAYAR Vs. GOVINDA UDAYAR	November 6, 1972
SHELAT BROTHERS Vs. NANALAL HARILAL SHELAT	April 26, 1972
SIVAKAMI COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 7, 1972
SIVARAMALINGA THEVAR Vs. V S T AHAMED HASEEM	September 29, 1972
SIVASANKARA PILLAI Vs. PONNUSWAMI NADAR	December 7, 1972
SIVATHI AMMAL Vs. ARULAYEE AMMAL	December 18, 1972
SMT. V. KANAKAMMAL PROPRIETRIX, LAKSHMI SARASWATHI BUS SERVICE Vs. THIRU K.L. NARASIMHAN, PROPRIETOR, ASHOKA MOTORS	January 3, 1972
SOMASUNDARAM CHETTIAR Vs. RAKKAMMAL	April 3, 1972
SOUNDRAMMAN TEXTILES Vs. COLLECTOR OF CUSTOMS, CUSTOMS HOUSE	December 5, 1972
SOUTH INDIA CORPORATION (AGENCIES) PRIVATE LIMITED CARRYING ON BUSINESS Vs. ABDUL HUSSAIN NAZARALLY AND COMPANY REPRESENTED BY THEIR PARTNER, TAHARIALLY MULLA ABDUL HUSSAIN	March 30, 1972
SREENIVAS AND COMPANY AND ZUBAIDA LEATHER COMPANY AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED BY THE COLLECTOR OF CUSTOMS	September 1, 1972
SRI PANCHANATHEESWARASWAMI DEVASTHANAM, REPRESENTED BY SOLE AND HEREDITARY TRUSTEE Vs. ABDUL MAJID AND ORS.	October 27, 1972
SRI SAKTHI TEXTILES Vs. GOVERNMENT OF INDIA CENTRAL, EXCISE DEPARTMENT AND ORS.	April 1, 1972
SRI-LA-SRI AYAPANATESWARA PANDARA SANNADHI Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	December 4, 1972
SRINIVASAN Vs. DEPUTY SUPERINTENDENT OF POLICE	October 13, 1972
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs. THE STATE OF MADRAS, REPRESENTED BY THE JOINT COMMERCIAL TAX OFFICER	August 29, 1972
STANMORE ANAMALLAY ESTATES LIMITED Vs. GOVERNMENT OF MADRAS	October 9, 1972
STATE Vs. RATHINAVELU	March 13, 1972
STATE Vs. SRIRAMULU CHETTIAR	February 21, 1972
STATE Vs. NAGAPPAN	February 10, 1972
STATE Vs. CHINNAMUTHU NAIDU	December 22, 1972
STATE Vs. C P JEEVARATHINAM	January 12, 1972
STATE BY PUBLIC PROSECUTOR Vs. RANGASWAMY GOUNDER AND OTHERS	January 18, 1972
STATE BY PUBLIC PROSECUTOR Vs. JOSEPH J PALAKUNNAL	January 3, 1972
STATE BY PUBLIC PROSECUTOR Vs. ANANTHAN POTTY	February 11, 1972
STATE BY PUBLIC PROSECUTOR Vs. KANDASWAMI AND KRISHNAN	February 18, 1972
STATE BY PUBLIC PROSECUTOR Vs. CHANDRA-KANTHAMMAL AND OTHER	January 24, 1972
STATE BY PUBLIC PROSECUTOR Vs. SIVAVADIVEL UDAYAR	January 7, 1972
STATE BY PUBLIC PROSECUTOR Vs. R. SUNDARARAJAN	April 4, 1972
STATE BY PUBLIC PROSECUTOR Vs. PADMA AND ANOTHER	March 22, 1972
STATE BY PUBLIC PROSECUTOR Vs. P.N. SWAMI	February 3, 1972
STATE INSURANCE CORPORATION Vs. EMPLOYEESPRABHULAL BROTHERS	October 12, 1972
STATE OF MADRAS Vs. SOUTH INDIAN EXPORT COMPANY LIMITED	October 23, 1972
STATE OF MADRAS Vs. S MOHAMMED SAMIULLA SAHIB AND COMPANY	October 26, 1972
STATE OF MADRAS Vs. K A VALLIAMMAL	October 11, 1972
STATE OF MADRAS Vs. SATHU V NARAYANASWAMI PILLAI	September 26, 1972
STATE OF MADRAS Vs. K O MOHAMED SULAIMAN AND COMPANY	September 27, 1972
STATE OF MADRAS Vs. HARSHKANT S MEHTA	September 26, 1972
STATE OF TAMIL NADU Vs. T N CHANDRASEKHARAN	November 21, 1972
STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT EDUCATION AND PUBLIC HEALTH Vs. SAVARI CRUZ AND ANR.	March 7, 1972
STATE PUBLIC PROSECUTOR Vs. MEENAKSHI ACHI	February 9, 1972
SUBBA REDDIAR Vs. HAZRA BIBI	February 8, 1972
SUBBIAH GOUNDAN Vs. RAMASWAMY GOUNDAN AND ORS.	February 24, 1972
SUBRAMANI Vs. KANNAPPA REDDIAR	December 6, 1972
SUBRAMANIAM Vs. KRISHNASWAMI GOUNDER	February 24, 1972
SUBRAMANIAM BROTHERS Vs. STATE OF MADRAS	September 19, 1972
SUDALAIMUTHU CHETTIAR S N Vs. CONTROLLER OF ESTATE DUTY ASST	December 15, 1972
SUNDARAMURTHI GRAMANI Vs. KESAVA NAICKER	March 28, 1972
SUNDARDAS HARBHAGWANDAS Vs. INDIAN BANK LTD	November 14, 1972
SYED MOHIDDIN Vs. OFFICIAL LIQUIDATOR, MADRAS	September 29, 1972
T DURAIRAJAN Vs. WATERFALL ESTATES LIMITED	March 3, 1972
T G APPANDA MUDALIAR Vs. STATE OF MADRAS	November 22, 1972
T G JAGANNATHAN Vs. DIRECTOR OF SETTLEMENT MADRAS	April 6, 1972
T N K GOVINDARAJULU CHETTY Vs. COMMISSIONER OF INCOME TAX	January 18, 1972
T PANCHAPAKESAN Vs. PERIA THAMBI NAICKER	July 18, 1972
T S GOVINDARAJAN Vs. STATE OF TAMIL NADU	June 13, 1972
T S RAJAM AMMAL Vs. V N SWAMINATHAN	July 21, 1972
T S SRINIVASAN Vs. COMMISSIONER OF EXPENDITURE TAX	March 15, 1972
T.N. KAMALA Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ANR.	July 10, 1972
T.R. RAMANATHAN AND ORS. AND S.M.A. HABEEB Vs. THE STATE OF MADRAS BY THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR.	August 18, 1972
T.V. SAMBANDAM CHETTY Vs. ST. FRANCIS XAVIERS CHURCH REPRESENTED BY ITS PRESENT PARISH PRIEST FATHER PAPES S.D.B.	November 17, 1972
T.V.S. AND SONS LTD. Vs. THE COMMISSIONER OF EXPENDITURE TAX	March 15, 1972
TALUQ VAISYA VANNIA CHEKKU THOLILALAR SOCIETY Vs. STATE OF TAMIL NADU	July 20, 1972
THAKKADI SYED MOHAMED Vs. AHMED FATHUMML	March 9, 1972
THANDAVAN Vs. STATE	August 1, 1972
THANGAM TEXTILES Vs. FIRST INCOME TAX OFFICER	September 6, 1972
THANGARAJ Vs. STATE	July 24, 1972
THANTHI TRUST Vs. INCOME TAX OFFICER	December 21, 1972
THE COIMBATORE MUNICIPALITY Vs. K. THIRUVENKATASWAMI	September 5, 1972
THE COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER, COIMBATORE Vs. K. THIRUVENKATASWAMI	September 15, 1972
THE CORPORATION OF MADRAS, BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. RATANLAL FOMRA AND ORS.	January 20, 1972
THE CROMPTON ENGINEERING COMPANY LIMITED Vs. STATE OF MADRAS, REPRESENTED BY THE ASSESSMENT COMMERCIAL TAX OFFICER I	December 5, 1972
THE GOVERNMENT OF MADRAS BY THE DEPUTY SECRETARY TO GOVERNMENT EDUCATION AND PUBLIC HEALTH DEPARTMENT AND ORS. Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.	November 2, 1972
THE MANAGER, ROUSDON MULLAI ESTATE Vs. V. VASU NAIR AND ANR.	January 24, 1972
THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE Vs. P.M. JAYARAJAN	March 3, 1972
THE VANGUARD INSURANCE CO. LTD. Vs. PADMA AND ANR.	November 13, 1972
THIRULAKSHMI AMMAL Vs. SPECIAL TAHSILDAR	November 17, 1972
THIRUMAYEE AMMAL Vs. PALANIAPPA GOUNDER	January 19, 1972
TIRUPURASUNDARI AMMAL Vs. SRINIVASAM PILLAI	January 18, 1972
TIRUPURASUNDARI AMMAL Vs. KALYANARAMAN	January 21, 1972
TIRUVENGADA VARADACHARIAR Vs. SRINIVASA IYENGAR	August 2, 1972
TRUSTEES OF PORT OF MADRAS Vs. GOOD YEAR INDIA LTD	July 26, 1972
TRUSTEES OF PORT OR MADRAS BY ITS CHAIRMAN Vs. ROBERTS MACLEAN AND COMPANY LIMITED	November 29, 1972
U C MISRA Vs. STATE	April 6, 1972
UMAR LEBBAI Vs. AMBASAMUDRAM TALUK INAM POTTALPUDUR MOHIDEEN ANDAVAR PALLIVASAL MANAGING COMMITTEE THROUGH COMMITTEE PRESIDENT SYED VALILULLAH SHA KADARI PEERZADAH ALIAS S.V. SHAH	November 30, 1972
UNION OF INDIA (UOI) BY POSTMASTER-GENERAL Vs. AMJAD MIYAN	August 22, 1972
UNION SERVICES PRIVATE LIMITED Vs. STATE	April 11, 1972
V C BALASUNDARAM Vs. V R GOPALAKRISHNAN	August 23, 1972
V GOVINDASWAMI Vs. COLLECTOR OF CENTRAL EXCISE	April 7, 1972
V M M VENKATACHALAM CHETTIAR Vs. STATE OF MADRAS	July 31, 1972
V MANICKAM PILLAI Vs. STATE	February 1, 1972
V N S SOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	April 14, 1972
V PARTHASARATHI PROPRIETOR SATHIVILAS BUS SERVICE PORAYAR Vs. STATE OF TAMIL NADU	July 19, 1972
V RAGHAVACHARI Vs. NARAYANA IYENGAR	October 31, 1972
V RAMASWAMY AYYANGAR Vs. COMMISSIONER OF INCOME TAX	September 6, 1972
V S KUMARASWAMI MUDALIAR Vs. STATE OF MADRAS	November 7, 1972
V T VEERAPPA CHETTIAR Vs. P S PALANIAPPA CHETTIAR	September 26, 1972
V. SANNASI KONAR Vs. THE COMMISSIONER, PUDUKOTTAI MUNICIPALITY AND ANR.	April 19, 1972
V.P. THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU, REPRESENTED BY DISTRICT REVENUE OFFICER	November 3, 1972
VALLAMALAI ESTATE Vs. WORKERS OF VALLAMALAI ESTATE	July 10, 1972
VALLIAMMAL Vs. AUTHORIZED OFFICER LAND REFORMS COIMBATORE	November 2, 1972
VANGUARD INVESTMENTS Vs. INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD	March 9, 1972
VARADAPPA NAICKER Vs. APPAVU ALIAS RAMASWAMI GAUNDER	November 29, 1972
VARADARAJA GOUNDER Vs. STATE OF TAMIL NADU	October 23, 1972
VERCO PRIVATE Vs. NEWANDRAM NARAINDAS	December 21, 1972
VIMALAN A Vs. COMMISSIONER OF GIFT TAX	December 6, 1972
YERCAUD COFFEE CURING WORKS LIMITED Vs. STATE OF MADRAS	October 31, 1972

Year 1972 of HIGH COURT OF MADRAS

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