REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A ABDUL RASHEED Vs. L M BASHEER AHMED ROWTHER	October 13, 1971
A A KASI ANNAMALAI NADAR AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER BODINAYAKANUR	March 18, 1971
A APPATHURAI NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER SRIVAIKUNTAM II	March 17, 1971
A B LOBO Vs. FATEH KHAN	June 17, 1971
A K A CT V CT ALAGAPPA CHETTIAR Vs. A VENKATACHALAM CHETTIAR	December 23, 1971
A K RAMACHANDRAN Vs. STATE	August 31, 1971
A K VELAN Vs. NARAYANAN AND CO P LTD	February 16, 1971
A M CADEN Vs. COLLECTOR OF CUSTOMS MADRAS	February 10, 1971
A N PARASURAMAN Vs. STATE OF TAMIL NADU	August 11, 1971
A R A KARUPPIAH NADAR Vs. COMMISSIONER OF CIVIL SUPPLIES MADRAS	April 12, 1971
A RAFEEQ AHMED AND CO Vs. UNION OF INDIA	November 25, 1971
A SUBBAIAH PADAYACHI Vs. STATE OF MADRAS	January 27, 1971
A V KANNAPPA MUDALIAR Vs. V C CHELLAKUTTI UDAYAR	October 13, 1971
A. SUNDARASAN Vs. A.C. THIRULOKCHANDAR	February 11, 1971
A.R. DAMODARA MUDALIAR AND COMPANY, BY PARTNER A.R. DAMODARAN Vs. COMMISSIONER, NELLIKUPPAM MUNICIPALITY	August 3, 1971
A.V. PALANISWAMI Vs. V. RAMAMURTI AND ORS.	October 27, 1971
ABDUL KAREEM Vs. SPECIAL OFFICER FOR WAKFS MADRAS	April 30, 1971
ABDUL SATHAR SAHIB Vs. ABDUL LATEEF SAHIB	June 21, 1971
ALAGARSWAMI CHETTIAR Vs. LAKSHMI AMMAL	April 28, 1971
ALLI AMMAL Vs. NATARAJA MUDALIAR	June 30, 1971
AMIRTHALINGA PANDARATHAR Vs. KESAVACHARIAR	March 5, 1971
AMMONIA SUPPLY CORPORATION Vs. JOINT COMMERCIAL TAX OFFICER RATTAN BAZAAR DIVISION MADRAS	March 18, 1971
ANDALAMMAL Vs. B KANNIAH	June 30, 1971
ANGLO AMERICAN DIRECT TEA TRADING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER SRIRANGAM DIVISION SRIRANGAM	September 9, 1971
ANGLO-AMERICAN DIRECT TEA TRADING COMPANY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER, SRIRANGAM DIVISION	June 23, 1971
ANNAMALAI Vs. NARAYANASWAMI PILLAI	June 24, 1971
APPAVU GRAMANI AND ANR. Vs. N. JAYALAKSHMI AMMAL	April 16, 1971
ARJUNDOSS Vs. P JANAKIRAM	March 2, 1971
ARTHANARI S Vs. FIRST INCOME TAX OFFICER	March 26, 1971
ARTHANARISWAMY CHETTIAR K P Vs. FIRST INCOME TAX OFFICER	April 15, 1971
ARULANANDAM VETHAKANNU NADAR Vs. BHAGAVATHI PILLAI THANKACHI	March 19, 1971
ARUMUGA MUDALIAR Vs. ESAKKIA PILLAI	September 3, 1971
ARUMUGAM PILLAI Vs. MARUTHAKUTTI GOUNDER	November 18, 1971
ARUNACHALA GOUNDER Vs. S ALAGAPPA CHETTIAR	August 25, 1971
ARUPPUKOTTAI CHANDRA BUS LINES Vs. COMMISSIONER OF INCOME TAX	December 17, 1971
ASHOK ELECTRO DIAMONDS Vs. JOINT COMMERCIAL TAX OFFICER TIRUCHIRAPALLI AND THE SENIOR SUPERINTENDENT OF POST OFFICES TIRUCHIRAPALLI DIVISION TIRUCHIRAPALLI	March 25, 1971
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE Vs. D RAJAGOPALA PONNAPOONDAR	April 23, 1971
ASSOCIATED INDUSTRIAL AND ENGINEERING CORPORATION LIMITED IN RE IN LIQUIDATION AND BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED AND SHANKAR SERVICE STATION Vs. ASSOCIATED INDUSTRIAL AND ENGINEERING CORPORATION LIMITED	February 23, 1971
AUTHORISED OFFICER (LAND REFORMS) Vs. SUBBALAKSHMI AMMAL	March 10, 1971
AVADAI AMMAL Vs. K L S SUBBURAMIER	February 3, 1971
AYYAPAZHAM Vs. STATE	December 6, 1971
AZIZUNNISSA BEGUM Vs. V. GOVINDAN NAIR	August 6, 1971
B BALAJI SINGH Vs. B RAJ KUMARI	October 15, 1971
B N THIAGARAJAN Vs. B N SUNDARAVELU	November 25, 1971
B S RAJARAMA IYER Vs. PARASUMANNA K RAMASWAMI IYER	March 10, 1971
B SRINIVASAN Vs. AL V R ST VEERAPPA CHETTIAR	December 23, 1971
BABI Vs. STATE	February 9, 1971
BABY AMMAL Vs. K.N. RANGABABU AND ORS.	July 19, 1971
BALAKRISHNA CHETTY Vs. SHANMUGAM	March 4, 1971
BALAMMAL Vs. M LAKSHMANA NAICKER	December 23, 1971
BALASUBRAMANIAM M Vs. AGRICULTURAL INCOME TAX OFFICER	September 23, 1971
BALKISHEN GOENKA Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER FOR SALES TAX COLLECTION THANJAVUR	July 5, 1971
BINNY LIMITED Vs. STATE	September 3, 1971
BRILLIANT MATCH WORKS SIVAKASI Vs. DEPUTY COMMERCIAL TAX OFFICER SIVAKASI	July 29, 1971
C DAKSHINAMURTHY Vs. K K VENKATASWAMY CHETTIAR	July 30, 1971
C H S SABHERWAL AND SURINDER SINGH SABHERWAL Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD I DIVISION MADRAS 2	March 24, 1971
C K KRISHNAPPA CHETTY Vs. STATE OF TAMIL NADU, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT AND ORS	July 29, 1971
C K SUBRAMANIAN Vs. C K RAMASWAMY	February 10, 1971
C PONNUDURAI, OFFICIAL RECEIVER Vs. K A KUMARASWAMY MUDALIAR AND ORS	March 12, 1971
C V CUNNIAH CHETTY Vs. P L DHARMALINGAM CHETTY	August 27, 1971
C V GOKULAPATHY Vs. K R VENKATARAMA SARMA ADVOCATE RECEIVER	April 22, 1971
C. HARIPRASAD AND ANR. AND Vs. THE AMALGAMATED COMMERCIAL TRADERS PRIVATE LIMITED AND ORS.	July 23, 1971
CAUVERY SUGARS AND CHEMICALS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE I MADRAS 1	April 22, 1971
CEMENT DISTRIBUTORS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	April 27, 1971
CHAMPALAL SOWCAR Vs. GOVERNMENT OF TAMIL NADU	June 24, 1971
CHELLIAH KONAR Vs. THE STATE OF TAMIL NADU BY THE SPECIAL LAND ACQUISITION TAHSILDAR AND ANR.	August 13, 1971
CHELLIAH THEVAR (DIED) AND ORS. Vs. MUTHIRULAPPA KUDUMBAN	January 8, 1971
CHIDAMBARAM CHETTIAR T S PL P Vs. COMMISSIONER OF INCOME TAX	February 9, 1971
CHINNA ANNAMALAI Vs. STATE OF TAMIL NADU	February 24, 1971
CHINNAMMAL Vs. PUBLIC PROSECUTOR	November 10, 1971
CHINNAPPAVU NAIDU Vs. MEENAKSHI AMMAL	February 8, 1971
CHOCKANATHAN CHIT FUND AND FINANCE P Vs. UNION TERRITORY OF PONDICHERRY	January 29, 1971
CHOKKAN PALANI VILAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 13, 1971
CITADEL FINE PHARMACEUTICALS PRIVATE LIMITED Vs. DISTRICT REVENUE OFFICER	December 23, 1971
COIMBATORE DISTRICT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION COIMBATORE 9 Vs. INDUSTRIAL TRIBUNAL MADRAS	June 24, 1971
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED	August 10, 1971
COMMON WEALTH ASSURANCE CO LTD Vs. V P RAHIM KHAN SAHIB	January 29, 1971
CORPORATION OF MADRAS Vs. K K KUNJU MOHAMED HAJEE	February 4, 1971
D K RAJU Vs. K V DESINGA RAJU AND THE STATE	November 8, 1971
D. LOHIAH CHETTY Vs. THE M.P.H.J.S. NIDHI OR THE PERMANENT GENERAL BENEFIT FUND LTD.	August 5, 1971
DAMODARA NAIDU Vs. THIRUPURASUNDARI AMMAL	October 8, 1971
DAMODARASWAMI NAICKER Vs. SUNDARARAJAN AND ORS.	January 6, 1971
DEPUTY COMMISSIONER (COMMERCIAL TAXES) Vs. LAKSHMINARAYANA TEXTILES (P) LIMITED	March 17, 1971
DORAIRAJ AND ANOTHER Vs. SIVALINGAM	March 25, 1971
DORAISWAMY GOUNDER Vs. STATE OF MADRAS	August 27, 1971
DR. N. NATESAN Vs. MRS. S. SANTHALAKSHMI	March 19, 1971
DURAIRAJ NADAR Vs. THE ASSISTANT COLLECTOR, TUTICORIN AND ANOTHER	February 8, 1971
E ELUMALAI Vs. STATE	March 2, 1971
E.J. MADHAVA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	August 2, 1971
EASUN ENGINEERING COMPANY LIMITED Vs. SALES TAX APPELLATE TRIBUNAL MADRAS	August 4, 1971
EDWARD JAYAKODI MUTHUSWAMY Vs. MUTHURAJ AND OTHERS	August 30, 1971
EITHIRAJ Vs. K GOPALASWAMY CHETTY	October 15, 1971
EKAMBARAM Vs. STATE OF TAMIL NADU	November 10, 1971
ELTEX ENGINEERING CORPORATION PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER AVANASHI ROAD DIVISION COIMBATORE 12	August 4, 1971
ERODE CO-OPERATIVFE MOTOR TRANSPORT SOCIETY FOR HARIJANS Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS I	February 17, 1971
ERODE TRANSPORTS (P ) LTD Vs. SADASIVAM MOTOR TRANSPORTS (P ) LTD AND ANR	January 8, 1971
ESWARI AMMA Vs. K K KORAH	October 19, 1971
EXCELLENT PUBLICITIES REPRESENTED BY K.V. RAMAMOORTHI Vs. THE MADURAI MUNICIPALITY BY ITS PROSECUTION SANITARY INSPECTOR	April 16, 1971
FARM TEA ESTATES SYNDICATE Vs. AGRICULTURAL INCOME TAX OFFICER	November 22, 1971
G D NARENDRA Vs. COMMISSIONER OF INCOME TAX	April 28, 1971
G GOPALA CHETTIAR Vs. N GIRIAPPA GOWDER	January 19, 1971
G JAYAKUMAR Vs. R RAMARATNAM	January 29, 1971
G. KESARICHAND AND ANR. Vs. T.A. SANKUNNI MAISTRY	April 12, 1971
G. MUTHUCHAMI NAICKER AND ORS. Vs. SENNIAPPA GOUNDAR AND ORS.	December 17, 1971
GANAPATHI PADAYACHI Vs. AUTHORISED OFFICER LAND CEILINGS	February 8, 1971
GNANA PRAKASI Vs. DEVADHASON NADAR AND ANR.	April 23, 1971
GNANABARANAM PILLAI Vs. RATHINAM PILLAI	August 12, 1971
GOVERNMENT OF MADRAS Vs. MANGAYARAKARSI AMMAL	January 21, 1971
GOVERNMENT OF MADRAS Vs. A S NAVANEETHAKRISHNA PILLAI	February 15, 1971
H G JAMAL MOHIDEEN SAHIB Vs. INCOME TAX OFFICER FIFTH	October 7, 1971
HAVUKAL ESTATE COMPANY Vs. INCOME TAX OFFICER	November 1, 1971
HIGHWAYS DEPARTMENT OF SOUTH ARCOT CUDDALORE Vs. VEDANTHACHARIAR	July 19, 1971
HINDUSTAN TELEPRINTERS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER GUINDY DIVISION	August 19, 1971
I. EASWARA PILLAI AND ORS. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT FOR HARIJAN WELFARE AND ANR.	March 9, 1971
IN RE: B.R. VENKATACHALAPATHI CHETTER Vs. STATE	July 29, 1971
IN RE: BUDREE Vs. STATE	September 17, 1971
IN RE: JAMBULINGAM Vs. STATE	March 18, 1971
IN RE: KARUPPANNAN AND ANOTHER Vs. STATE	March 23, 1971
IN RE: KUMARAN ALIAS NARAYANASAMI Vs. STATE	April 16, 1971
IN RE: M. KASI Vs. STATE	March 17, 1971
IN RE: M.M. MUTHALIEF Vs. STATE	August 2, 1971
IN RE: MARIMUTHU Vs. STATE	November 18, 1971
IN RE: MUNNIKILAVAN AND ORS Vs. STATE	June 18, 1971
IN RE: NARAYANA PANICKER Vs. STATE	April 5, 1971
IN RE: SEENI THEVAR, THANGA THEVAR Vs. STATE	August 27, 1971
IN RE: SUBBIAH Vs. STATE	February 2, 1971
IN RE: THIRUVENGADAM Vs. STATE	December 21, 1971
IN RE: VEERABAHU KONAR Vs. STATE	November 8, 1971
IN RE: YAKUB Vs. STATE	December 2, 1971
INDIA CEMENTS EMPLOYEES CANTEEN Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUNELVELI JUNCTION	July 27, 1971
INDIAN EXPRESS MADURAI LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MOUNT ROAD DIVISION II MADRAS 2	August 20, 1971
J PATTAMMAL Vs. COLLECTOR OF MADRAS	January 5, 1971
JACOB CHERIAN Vs. K N CHERIAN	August 19, 1971
JAGADEESA THEVAR Vs. RAJABAKIYA THEVAR	February 24, 1971
JAGADISHCHANDRA F MODI Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS	March 10, 1971
JALAL MOHAMMED IBRAHIM Vs. KAKKA MOHAMMED GHOUSE SAHIB	February 22, 1971
JAMIA MASJID MOSQUE Vs. SYED ANWAR BATCHA SAHIB	January 11, 1971
JANAKI AMMAL Vs. MOOLAICHAMY SERVAI	October 5, 1971
JANAKIRAM MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER RAJAPALAYAM	August 3, 1971
JAYALAKSHMI AMMAL Vs. T V GANESA IYER	September 1, 1971
JAYARAMA NAIDU Vs. TIRUPATHI	August 23, 1971
JEEWANLAL 1929 LIMITED Vs. JOINT COMMERCIAL TAX OFFICER PEDDUNAICKENPET	August 4, 1971
JEGANNATHAM PILLAI Vs. KUNJITHAPATHAM PILLAI	September 20, 1971
K AMBUJAMMAL Vs. DEPUTY COMMERCIAL TAX OFFICER KOTHAVALCHAVADI DIVISION MADRAS-1	August 2, 1971
K C CHANDU KUTTI KURUP Vs. GULAM MOHIDEEN SAHEB	July 30, 1971
K C VEDADRI Vs. COMMISSIONER OF INCOME TAX	October 14, 1971
K CHELLIAH Vs. CHAIRMAN INDUSTRIAL FINANCE CORPORATION OF INDIA	October 29, 1971
K GOPALACHARI Vs. STATE OF TAMIL NADU	August 6, 1971
K J JOSHI AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER RATTAN BAZAAR DIVISION MADRAS	August 3, 1971
K M THOMAS Vs. STATE	September 6, 1971
K MARIAPPA PILLAI Vs. INCOME TAX OFFICER	November 1, 1971
K P V SHAIK MOHD ROWTHER AND CO Vs. K S NARAYANAN	April 27, 1971
K R VENUGOPALA SARMA Vs. SANGU GANESAN	November 3, 1971
K RADHAKRISHNA CHETTY Vs. N RAJAGOPAL PILLAI AND CO	April 8, 1971
K RANGARAJAN Vs. R PONNUSAMY GRAMANI	February 22, 1971
K S BALAKRISHNAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	November 23, 1971
K SARADAMBAL AND T V SUNDARAM IYENGAR Vs. JAGANNATHAN	October 22, 1971
K SUBRAMANIA IYER Vs. OLAGANATHAN PILLAI	April 8, 1971
K V SRINIVASAN Vs. INCOME TAX OFFICER	March 9, 1971
K VENKATARAMAN AND CO Vs. STATE OF TAMIL NADU	February 9, 1971
K VENKATARAMAN AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER COIMBATORE IV	March 2, 1971
K. JAGAN MOHAN RAO Vs. K. SWARUP	April 20, 1971
K. LAKSHMI VENKATRAMA RAO Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 21, 1971
K. RAMACHANDRAN AND OTHERS Vs. RAJAMANICKAM	October 25, 1971
K. SRINIVASAN Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY AND ANR.	September 8, 1971
K. SUNDARA RAJAN Vs. DEPUTY INSPECTOR-GENERAL OF POLICE CENTRAL RANGE AND TWO ORS.	July 16, 1971
K.R.M.V. PONNUSWAMY NADAR SONS FIRM Vs. C. VATSALA DEVI	December 22, 1971
KALYAN TEXTILES Vs. APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SALEM	August 19, 1971
KAMAKSHI AMMAL Vs. BALAKRISHNA PILLAI	August 9, 1971
KAMALAMMAL Vs. MEENAKSHI AMMAL	February 4, 1971
KANDAPPA GOUNDER P Vs. FIFTH INCOME TAX OFFICER	March 16, 1971
KANDASWAMI AND ORS. Vs. VENKATACHALA KANDAR AND ORS.	November 23, 1971
KANNA ALIAS MAHALAKSHMI AMMAL Vs. KRISHNASWAMI ACHARI	April 30, 1971
KANNAMMAL Vs. DEIVASIGAMANI GOUNDER	November 26, 1971
KANYALAL THAKURDAS, BANKERS Vs. THE BOMBAY CYCLE IMPORTING COMPANY, CYCLE DEALERS	April 5, 1971
KESAVA PILLAI Vs. KAMALAMMAL	April 23, 1971
KRISHNAN AND OTHERS Vs. MUTHUSWAMI UDAYAR	June 15, 1971
KUMARASAMI ALIAS MUTHUKUMARASWAMI Vs. THEAGARAJAN	August 6, 1971
KUMARAVELU PILLAI Vs. MADURAI DISTRICT CO-OPERATIVE SUPPLY AND	April 27, 1971
KUMARI KARUPPAYEE Vs. MOTHI MONDI AMBALAM	February 17, 1971
L GOVINDARAJULU CHETTIAR Vs. V N SRINIVASALU NAIDU	July 23, 1971
L SUNDARESAN Vs. BOARD OF REVENUE C T MADRAS	August 20, 1971
L VEDAGIRI Vs. M S DEVARAJA MUDALIAR	March 24, 1971
L.K. KRISHNAN Vs. STATE OF MADRAS	March 4, 1971
L.K. MUTHIAH PILLAI AND ORS. Vs. THE PANCHAYAT UNION COMMISSIONER AND ORS.	July 30, 1971
LAKSHMI THANKACHI Vs. N NARAYANA PILLAI	March 22, 1971
LEELA THAMPATTY N K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 22, 1971
LIFE INSURANCE CORPORATION OF INDIA MADRAS Vs. K A MADHAVA RAO	April 2, 1971
LINK INDUSTRIES LTD. Vs. ABC	December 25, 1971
LOGAMBAL AMMAL AND ANR. Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	November 18, 1971
M ABDUL KHALICK AND COMPANY Vs. INCOME TAX OFFICER	October 8, 1971
M CT MUTHIAH CHETTIAR FAMILY TRUST Vs. FOURTH INCOME TAX OFFICER	November 3, 1971
M I ROYAPPAN Vs. GOVERNMENT OF TAMIL NADU	June 23, 1971
M K KANDASWAMI Vs. STATE OF TAMIL NADU	April 23, 1971
M K SHAIK ABDUL KHADER Vs. STATE OF TAMIL NADU	June 17, 1971
M M ANWARAULLA AM GHOUSE AND COMPANY Vs. STATE OF TAMIL NADU	March 23, 1971
M MD SAHAGTHULLAH Vs. INCOME TAX OFFICER FIFTH	June 29, 1971
M PATTABIRAMAN Vs. ACCOMMODATION CONTROLLER MADRAS	June 24, 1971
M R PRATAP Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	March 15, 1971
M VAIRAKANNU Vs. ASSISTANT COMMERCIAL TAX OFFICER THANJAVUR II	February 25, 1971
M VISHINDAS Vs. DEPUTY COMMERCIAL TAX OFFICER ROCK FORT DIVISION TIRUCHIRAPALLI	March 3, 1971
M. NARAYANAN Vs. G. SUBRAMANIAM AND ORS.	November 19, 1971
M. NATESA REDDY Vs. THE SUB-MAGISTRATE, TRIVELLORE AND OTHERS	June 23, 1971
M.C. MANNAIER AND ANR. Vs. P.G. GOPAL AND ANR.	November 11, 1971
M.E. BALKIS BEEVI AMMAL Vs. JUBEDA BEEVI AMMAL AND ORS.	February 9, 1971
M.H.A. ABDUL RAHIMAN ROWTHER Vs. V.S. SANKARAN AND ANR.	August 6, 1971
M.P. SHANMUGHAM Vs. THE LAND COMMISSIONER, BOARD OF REVENUE AND ORS.	September 7, 1971
MADRAS ADVOCATES CO OPERATIVE SOCIETY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION MADRAS 1	February 11, 1971
MADRAS CEMENTS LIMITED Vs. STATE OF MADRAS	July 27, 1971
MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. K GOPALA MUDALIAR	October 6, 1971
MADRAS TYPE FOUNDRY Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION III MADRAS	August 2, 1971
MADURAI INSURANCE CO Vs. BALASUBRAMANIAM	March 19, 1971
MAHALAKSHMI TEXTILE MILLS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER MADURAI IX	November 23, 1971
MAHALINGA VOIKKARAN Vs. P.R.S. SELLATHAMMAL	October 26, 1971
MAHALINGAM Vs. AYYATHURAI	April 12, 1971
MAHENDRAKUMAR ISHWARLAL AND CO Vs. UNION OF INDIA	July 15, 1971
MAHENDRAKUMAR ISHWARLAL AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPATTUR	March 18, 1971
MALAICHAMY AND ORS Vs. STATE OF MADRAS	June 16, 1971
MALLIKA BATTERY SERVICE Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPETTAH DIVISION MADRAS	August 12, 1971
MANAGEMENT OF REMINGTON RAND OF INDIA LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	April 7, 1971
MANIAM PALANISAMI GOUNDER Vs. P KARUPPA GOUNDER	July 13, 1971
MANICKAM PILLAI Vs. THE COMMISSIONER, MUNICIPALITY	February 17, 1971
MARAKAYAR BROTHERS Vs. DEPUTY COMMERCIAL TAX OFFICER RAMANATHAPURAM	March 3, 1971
MARIAM AYSHA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 20, 1971
MARIAM BAI Vs. MOHAMED JAFFAR ABDUL RAHIMAN SAIT	November 1, 1971
MARUTHA Vs. RAJAGOPAL	October 28, 1971
MAYAVARAM FINANCIAL CORPORATION LIMITED Vs. RESERVE BANK OF INDIA	January 29, 1971
MD IBRAHIM Vs. SECRETARY MINISTRY OF FINANCE	July 15, 1971
MEENAKSHI ACHI Vs. SADAYAPPA	November 1, 1971
MEENAKSHI AMMAL V N R Vs. AGRICULTURAL INCOME TAX OFFICER	July 20, 1971
MODERN HOUSING CONSTRUCTION AND PROPERTIES LIMITED, BY DIRECTOR Vs. THE ALAGAPPA TEXTILES (COCHIN) LTD.	August 27, 1971
MOHAMAD NACHIAR Vs. AUTHORISED OFFICER LAND REFORMS MAYURAM	March 18, 1971
MOHAMMED ABDUL KADAS Vs. DISTRICT COLLECTOR OF KANYAKUMARI	April 7, 1971
MOTOR OWNERS INSURANCE CO Vs. V DANIEL	March 15, 1971
MUHAMMED YUSUFF Vs. STATE OF MADRAS AND OTHERS	February 19, 1971
MULLAIKODIAMMAL Vs. GOVERNMENT OF TAMIL NADU	June 23, 1971
MUNIYANDI AND ORS. Vs. R. MUTHUSWAMI IYER	July 5, 1971
MURASOLI MARAN Vs. UNION OF INDIA	January 29, 1971
MURUGAN SOAP WORKS Vs. ASSISTANT COMMERCIAL TAX OFFICER CROSS ROAD CHECK POST CHINNA SALEM	July 28, 1971
MUTHU VENKATARAMA REDDIAR Vs. VARDARAJA KOUNDER	February 17, 1971
MUTHUMUNIA MUDALIAR S B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 6, 1971
MUTHUSAMY ODAYAR Vs. STATE	June 23, 1971
N L N LAKSHMAN CHETTIAR Vs. JAYARAMA CHETTIAR	February 3, 1971
N M SWAMY Vs. STATE	March 9, 1971
N MOHAMED HUSSAIN Vs. CHARTERED BANK MADRAS	November 3, 1971
N RADHAKRISHNA NAIDU AND ORS Vs. S GOVINDASWAMI NAIDU AND ANR	December 20, 1971
N RAMANA REDDY Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I	June 22, 1971
N THANGAPPAN Vs. SUBADRA	April 30, 1971
N.A. RAMANATHA IYER AND ORS. Vs. BATHUL BAI AND ORS.	March 19, 1971
N.K.M. KADER SAHEB Vs. ALWAR THEVAR AND OTHERS	February 15, 1971
N.V. PANCHAPAKESAN Vs. K. SWAMINATHAN	February 11, 1971
NALLAPPA REDDIAR Vs. KAMACHI MOOPAN	March 17, 1971
NANJA NAICKEN Vs. RANGAMMAL	October 15, 1971
NARAYANA PILLAI Vs. DHARMAR	April 16, 1971
NARAYANASWAMI Vs. STATE	August 30, 1971
NARAYANASWAMI MATCH FACTORY Vs. SUPDT OF CENTRAL EXCISE TIRUNELVELI	November 16, 1971
NATARAJAN ASARI Vs. PICHAMUTHU ASARI	July 6, 1971
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER ESPLANADE DIVISION I MADRAS	August 3, 1971
NUNGAMBAKKAM DHANARAKSHAKA SASWATHA NIDHI LIMITED Vs. REGISTRAR OF COMPANIES	November 4, 1971
OFFICIAL ASSIGNEE MADRAS Vs. TEHMINA DINSHAW TEHRANI	July 26, 1971
OTTAKARA SAMBAN Vs. PALMUTHIAH KUDUMBAN AND ORS.	February 16, 1971
P C PURUSHOTHAMA REDDIAR Vs. COURT OF THE APPELLATE AUTHORITY DISTRICT AND SESSION	October 26, 1971
P GOPALAKRISHNA NAIDU Vs. STATE OF MADRAS	January 6, 1971
P J S JAYARAMA CHETTIAR Vs. D ANNAMALAI CHETTIAR	July 15, 1971
P K SUKUMARAN Vs. SULAIMAN KHAN	January 29, 1971
P KRISHNASWAMY GOUNDER Vs. DEPUTY COMMERCIAL TAX OFFICER PERIAKULAM	February 24, 1971
P MARIAPPA MUDALIAR Vs. LIFE INSURANCE CORPORATION OF INDIA	August 3, 1971
P MOHAMMED ALI Vs. A P R MARUDAPPAN	July 2, 1971
P S LAKSHMANA SHAH Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE	June 23, 1971
P S N MOTOR PVT Vs. V C K BUS SERVICE PVT LTD	December 13, 1971
P S SUBRAMANIAM CHETTIAR Vs. JOINT COMMERCIAL TAX OFFICER III DINDIGUL	July 5, 1971
P SHANKERLAL Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET II DIVISION MADRAS	February 19, 1971
P SIVARAMAKRISHNA PILLAI Vs. LAND COMMISSIONER BOARD OF REVENUE CHEPAUK MADRAS	July 13, 1971
P V GANDHI Vs. GITANJALI	December 1, 1971
P V PALANIAPPA PILLAI Vs. DEPUTY COMMERCIAL TAX OFFICER MELUR	March 4, 1971
P. CHOCKALINGA MUDALIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT AND ORS.	October 12, 1971
P. NARAYANASAMI REDDIAR Vs. K.M. JAYARAMA REDDIAR	March 5, 1971
P. SHANMUGAM Vs. THE SECRETARY, CO-OPERATIVE FIRE AND GENERAL INSURANCE SOCIETY LTD.	September 24, 1971
P.I. KURIAN Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE DEPUTY SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.	August 2, 1971
P.S. JAYARAMAN Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANOTHER	October 25, 1971
P.S. KOTHANDANI AND ORS. Vs. V.N.S. POTHI NAIKAR AND ORS.	June 24, 1971
PACHAIMARATHAN Vs. STATE	July 2, 1971
PALANIAPPA CHETTIAR Vs. PARVATHI BAI	April 28, 1971
PANDURANGAN Vs. GOVINDA IYER	March 4, 1971
PAPPAMMAL (DIED) AND ORS. Vs. K. KUPPUSWAMY	August 10, 1971
PAPPI CHETTY RAGHAVIAH CHETTYS CHARITIES Vs. COMMISSIONER OF LABOUR MADRAS	April 20, 1971
PARRY AND COMPANY LIMITED MADRAS Vs. STATE OF MADRAS	November 23, 1971
PARTHASARATHY PILLAI Vs. S M SHAMSUDDEEN	February 11, 1971
PATTU IYER Vs. ARUNACHALA PADAYACHI	September 22, 1971
PECHIAMMAL Vs. VEERAPPA THEVAR	August 2, 1971
PERIASAMI NAICKER Vs. SELLA PILLAI	February 18, 1971
PERUMAL GOUNDER AND ORS. Vs. ATHAPA GOUNDER AND ANR.	March 18, 1971
PICHAIMUTHU Vs. WINNER KNITTING CO	April 19, 1971
PITCHAI Vs. THE COLLECTOR OF MADURAI	March 18, 1971
PONNAMMA KALIAMMA Vs. KUMARA PILLAI	April 23, 1971
PREMLATA AGARWAL Vs. LAKSHMAN PRASAD GUPTA	April 5, 1971
R ANANTHAN Vs. AVERY INDIA LIMITED	October 22, 1971
R DHANALAKSHMI AMMAL Vs. G ANTHURAJ	August 4, 1971
R G BANDARI AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I	February 22, 1971
R GOVINDARAJ Vs. N G VENKATESWARAN	October 28, 1971
R NEELAKANTAN Vs. COLLECTOR OF CHINGLEPUT	December 9, 1971
R RAJA KONAR Vs. ANDAL AMMAL	July 13, 1971
R TULASI Vs. HAMED BI	March 12, 1971
R VARADARAJAN Vs. SALEM MUNICIPAL COUNCIL	February 1, 1971
R VENKATACHALA THEVAR Vs. STATE OF MADRAS	July 19, 1971
R. GOPALAKRISHNAN Vs. P. A. C. R. RAMASUBRAMANIA RAJA AND OTHERS	December 3, 1971
R. GOVINDARAJALU NAIDU Vs. S.A.M. AYYARU CHETTIAR	October 5, 1971
R. SANTHAKUMARI Vs. S. NATARAJAN	April 7, 1971
R.A. SATHAR Vs. OFFICIAL ASSIGNEE, REPRESENTING ESTATE OF R.A. KHALEEL	November 26, 1971
R.P. DAVID AND COMPANY AND ANR. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ANR.	October 12, 1971
R.V. ARUNACHALA THEVAR Vs. CHINNAMMAL	July 23, 1971
RAGAIYA BAGAVATHAR Vs. KESAVA BAGAVATHAR	April 5, 1971
RAJAGOPAL TRANSPORTS (P) LTD., TIRUCHIRAPALLI Vs. PRESIDING OFFICER, LABOUR COURT MADURAI AND OTHERS	February 2, 1971
RAJAKUMARI T R Vs. INCOME TAX OFFICER	April 26, 1971
RAJAMANICKAM Vs. STATE	January 8, 1971
RAJAMMAL Vs. A T KRISHNASWAMI MUDALIAR	August 26, 1971
RAJANNA S Vs. AGRICULTURAL INCOME TAX OFFICER	April 27, 1971
RAJARAM REDDY Vs. KESAVA REDDIAR	November 11, 1971
RAJENDERA MILLS LIMITED Vs. JOINT COMMERCIAL TAX OFFICER	March 17, 1971
RAMASEENIVASA IYENGAR (DECEASED) Vs. S. PADMASANI AMMAL	July 19, 1971
RAMASWAMI GOUNDER Vs. RAMASWAMI GOUNDER AND ORS.	April 16, 1971
RAMASWAMI JADAYA GOUNDER Vs. V T ELAIYA PILLAI	November 1, 1971
RAMASWAMY THEVAR Vs. ESAKKI THEVAR	July 2, 1971
RANGANATHAN Vs. REVENUE DIVISIONAL OFFICER PATTUKOTTAI	April 30, 1971
RAYALA CORPORATION P LTD Vs. FACIT ASIA AND RAYALA CORPORATION EMPLOYEES	November 16, 1971
RAYAPPA ASARI Vs. STATE	September 15, 1971
RETURNING OFFICER SPECIAL OFFICER TIRUCHIRAPALLI Vs. S RAMACHANDRAN	March 10, 1971
S A AHMED Vs. SUBRAMANIAM	February 12, 1971
S A HENRY Vs. J V K RAO	March 19, 1971
S ARTHANARI Vs. FIRST INCOME TAX OFFICER SALEM	March 26, 1971
S B MUTHUMUNIA MUDALIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS	July 6, 1971
S CHENCHULAKSHMI AMMAL Vs. A SUBRAMANIAN	October 8, 1971
S GOPALAKRISHNA IYER Vs. V S SUBBARAYA IYER	November 16, 1971
S H BENSON INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU	September 16, 1971
S K KUPPANNA CHETTIAR Vs. STATE OF MADRAS	August 12, 1971
S K NATESAM PILLAI Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHI TOWN II	April 7, 1971
S K SUNDARAM Vs. M JOSHI RAJAMANNAR CHETTIAR	November 8, 1971
S M DAWOOD BIBI Vs. ABU BAKKER PULAVAR	August 30, 1971
S MARIAYAYI Vs. UNION OF INDIA	February 3, 1971
S MUTHUSANKARA NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER UTHAMAPALAYAM	June 21, 1971
S N VR CT CHINNAN CHETTIAR Vs. OFFICIAL RECEIVER MADURAI	April 12, 1971
S NATARAJAN Vs. D SAMSON JOINT COMMERCIAL TAX OFFICER CENTRAL INTELLIGENCE WING MADRAS 5	February 19, 1971
S R SRINIVASA THATHACHARIAR Vs. PITCHAI MUTHU MOOPAN	October 22, 1971
S RAGHAVANANDAM Vs. C P CHITRARASU	July 12, 1971
S SUBRAMANIAM Vs. HINDUSTAN GENERAL INSURANCE SOCIETY LTD	June 28, 1971
S T RAMALINGAM PILLAI Vs. DHANALAKSHMI AND CO MADURAI	July 7, 1971
S V M SAYED CASSIM Vs. INCOME TAX OFFICER THIRD	June 28, 1971
S VELU PALANDAR Vs. DEPUTY COMMERCIAL TAX OFFICER	August 3, 1971
S. CHATTANATHA KARAYALAR Vs. THE EXECUTIVE OFFICER, PUTHALAM PANCHAYAT	February 9, 1971
S. GOPALARATNAM AND OTHERS Vs. THE AUTHORISED OFFICER, THANJAVUR	January 29, 1971
S. RAMASWAMY IYER Vs. SENDHIL TIRUPPANI KATTALAI ATTACHED TO SRI SUBRAMANIASWAMI KOIL, REPRESENTED BY ITS HEREDITARY TRUSTEE SRI LA SRI SUBRAMANIA AMBALAVANA PANDARA SANNADHI AVARGAL	October 25, 1971
S.N. SUNDARAM AND CO. Vs. THE STATE OF TAMILNADU AND ANR.	July 14, 1971
S.R. SRINIVASA IYENGAR Vs. THE TAMIL NADU STATE GOVERNMENT REPRESENTED BY THE SECRETARY, HOME DEPARTMENT	March 11, 1971
SAMI PILLAI Vs. RAMULU NAIDU	July 1, 1971
SANTHANAM KACHAPALAYA GURUKKAL ALIAS KACHAPESWARA GURUKKAL Vs. V. SUBRAMANIA GURUKKAL	October 14, 1971
SARANGAPANI CHETTIAR S Vs. CONTROLLER OF ESTATE DUTY ASST	April 21, 1971
SARAVANABHAVA Vs. SELLAMMAL AND ORS.	August 3, 1971
SATHIAN Vs. STATE	February 1, 1971
SELF HELP PRIVATE INDUSTRIAL ESTATE PRIVATE LIMITED Vs. STATE	January 5, 1971
SELLAYYA PILLAI Vs. DEVARAYA PILLAI	July 16, 1971
SELVADAS Vs. REV A M BENSAM	July 30, 1971
SETHU PARVATHY AMMAL Vs. BAJJI K SRINIVASAN CHETTIAR	September 21, 1971
SHA MANMALL MISRIMALL Vs. K RADHAKRISHNAN	April 7, 1971
SHAH CHANDANBHAN ROOPCHAND BOHRA AND CO Vs. UNION OF INDIA	March 3, 1971
SHANMUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 1, 1971
SHANMUGHASUNDRATHAMMAL Vs. NARAYANA KONAR	December 17, 1971
SHEIK IBRAHIM SAHEB Vs. SPECIAL OFFICER FOR WAKFS	July 29, 1971
SHETTY VISWANATHAN Vs. DORAISWAMY	March 30, 1971
SIGAPPIACHI Vs. M A P A PALANIAPPA CHETTIAR	October 22, 1971
SILAMBANI SRI CHIDAMBARA VINAYAGAR SWAMI DEVASTANAM Vs. DURAISAMI NADAR	February 9, 1971
SINGAM CHETTY ATEENDROOLOO CHETTY CHARITIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 21, 1971
SINNARAJU CHETTIAR Vs. UNION OF INDIA	August 27, 1971
SIVAJI FILMS PRIVATE LIMITED Vs. STATE OF MADRAS	August 2, 1971
SOURIYAR Vs. N SHANMUGASUNDARAM PILLAI	August 4, 1971
SOUTH EAST TANNING COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS	February 1, 1971
SOUTH INDIAN INSURANCE CO Vs. P SUBRAMANIAM	April 29, 1971
SOUTHERN INDIA EDUCATION TRUST MADRAS Vs. M S JAGADAMBAL	August 2, 1971
SOUTHERN TEXTILES LIMITED Vs. INCOME TAX OFFICER	April 15, 1971
SRI MURUGAN THEATRE MADURAI Vs. COMMISSIONER OF LAND REVENUE SETTLEMENT OF ESTATES AND	March 3, 1971
SRICHAND GOBINDRAM NAGPAL Vs. M LAKSHMANAN	February 2, 1971
SRILA SRI SIVAGNANA BALAYA SWAMIGAL MADALAYAM, MAILAM AND BOMMAYYAPALAYAM BY ITS ADHEENAPARAMPARAI DHARMAKARTHA, SRI SUBRAMANIASWAMI DEVASTHANAM Vs. THE STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	March 9, 1971
SRIMAGAL AND CO Vs. BOOKS INDIA PVT LTD	July 13, 1971
SRIRANGAM MUNICIPALITY Vs. V NATARAJA PILLAI	August 13, 1971
SRIVEDAPURISWARASWAMI TIRUVEDUKUDI Vs. SHEIK FARID	December 17, 1971
STATE Vs. NATARAJAN	March 18, 1971
STATE Vs. KARUPPANNA THEVAR	January 25, 1971
STATE BY PUBLIC PROSECUTOR Vs. VELLAYA NADAR	October 21, 1971
STATE BY PUBLIC PROSECUTOR Vs. JAGADESH CHANDRAN	December 20, 1971
STATE OF MADRAS Vs. P SEETHARAMAMMAL	April 20, 1971
STATE OF MADRAS Vs. BALAMANAVALA REDDIAR	August 31, 1971
STATE OF MADRAS Vs. SF PRODUCTS INDIA LIMITED	September 7, 1971
STATE OF MADRAS Vs. K.S. VENKATARAMAN AND ANOTHER	February 11, 1971
STATE OF TAMIL NADU Vs. RAMBAL PRIVATE LIMITED	August 10, 1971
STATE, BY THE PUBLIC PROSECUTOR Vs. JOHN	August 4, 1971
STONEWARE PIPES MADRAS Vs. UNION OF INDIA	February 24, 1971
SUBRAMANIAM CHETTIAR Vs. A. MURUGAPPAN CHETTIAR AND ORS.	October 15, 1971
SUBRAMANYAM Vs. VENKATARAMAN	April 22, 1971
SUNDARAM INDUSTRIES PRIVATE LIMITED MADURAI Vs. STATE OF TAMIL NADU	August 11, 1971
SUPPANNA KAVUNDAR Vs. SUBBULAKSHMI (ALIAS) PAPATHI AND ANR.	June 23, 1971
SWADESHI COTTON MILLS CO , LTD , REPRESENTED BY THE SECRETARY Vs. COMMUNE OF PONDICHERRY REPRESENTED BY THE MAYOR OF PONDICHERRY COMMUNE AND ANR	July 7, 1971
SWAMINATHAN AMBALAM Vs. P K NAGARAJA PILLAI	December 9, 1971
T A KUPPUSWAMI CHETTIAR Vs. STATE OF MADRAS	June 21, 1971
T A KUPPUSWAMI CHETTIAR AND CO BHAVANI Vs. STATE OF TAMIL NADU	September 2, 1971
T A SANKARALINGAM Vs. T N MANI AND ORS	May 11, 1971
T A SANKUNNI Vs. B J PHILIPS	November 5, 1971
T C MUTHUSWAMY Vs. STATE	June 16, 1971
T HAZARIMAL Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	November 12, 1971
T M DORAISWAMI Vs. KANNIAPPA REDDI	November 23, 1971
T S A HAMID Vs. SRI ALANDURAIAPPARSWAMI TEMPLE	March 17, 1971
T S KRISHNAN NAMBOODIRI Vs. STATE OF MADRAS	February 24, 1971
T SWAMINATHAN Vs. STATE OF MADRAS	February 11, 1971
T V RAMASUBBA IYER Vs. A M AHAMED MOHIDEEN	September 6, 1971
T V VELAYUDHAN Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ANR	July 1, 1971
T W RANGANATHAN Vs. T K SUBRAMANIAM	March 2, 1971
T. BAGHCHAND GALADA Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE (CHIEF) SECRETARY TO THE GOVERNMENT, (HOME DEPT.) AND ANR.	March 9, 1971
T. EZHUMALAI Vs. PADMAVATHI AMMAL	March 17, 1971
T. SRINIVASAN Vs. STATE BY C.B.I. (S.P.E.) SPECIAL POLICE ESTABLISHMENT, MADRAS	December 3, 1971
T.K. SUBRAMANIAM Vs. COMMISSIONER SALEM MUNICIPALITY, SALEM	March 18, 1971
TAJ PRAKASH THAIKKAL, REPRESENTED BY S.M.A. SYED HAMEED, MANAGING TRUSTEE AND ORS. Vs. S.F. WAHAB AND ANR.	November 29, 1971
THANGARAI Vs. STATE	August 25, 1971
THANGAVELU Vs. STATE	June 23, 1971
THANTHONI NAICKER Vs. KUPPAMMAL	December 13, 1971
THAVASI Vs. STATE	April 27, 1971
THAYAMMAL Vs. SALAMMAL	March 2, 1971
THE ALLIED INDUSTRIES CORPORATION THROUGH ITS PROPRIETRIX P.G. SIVAKAMI AND ANR. Vs. THE SYNDICATE BANK, THROUGH ITS AGENT	July 29, 1971
THE ASSISTANT DIRECTOR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE, MADRAS Vs. M.M. MOHD. MEERA SAHIB	October 15, 1971
THE GENERAL MANAGER, SOUTHERN RAILWAY Vs. N. JEENARAJ	June 15, 1971
THE JAMIA DARUS SALEM ARABIC COLLEGE TRUST BY ITS HONORARY SECRETARY, KAKA HAJI MOHAMMED OMAR SAHIB Vs. B. RAJANNA AND ANR.	November 19, 1971
THE MADURAI MUNICIPALITY THROUGH ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. K. VISWANATHAN AND ANR.	January 12, 1971
THE MANAGEMENT OF MADRAS Vs. THE WORKMEN OF MADRAS AND ANR.	April 20, 1971
THE MANAGEMENT OF NAVAMANI AND CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	July 1, 1971
THE MANAGEMENT OF SRI KRISHNA TALKIES Vs. THE PRESIDENT OFFICER, LABOUR COURT AND ANR.	September 9, 1971
THE MANAGEMENT OF THIRU AROORAN SUGARS LIMITED Vs. THE INDUSTRIAL TRIBUNAL AND ANR.	June 21, 1971
THE MANAGMENT, SOUTH ARCOT DISTRICT CO-OPERATIVE MOTOR TRANSPORT SOCIETY (FOR EX-SERVICEMEN) LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	April 27, 1971
THE MOTOR INSURANCE CO. LTD. Vs. A.N. PATTAMMAL AND ANR.	October 22, 1971
THE MUNICIPAL COUNCIL, BY ITS COMMISSIONER Vs. SYED NAZIRUDDIN HUSSAINI (MINOR) BY NEXT FRIEND, FATHER SYED GAFFAR MOHIDEEN HUSSAINI	July 28, 1971
THE PUBLIC PROSECUTOR Vs. KANDAIYAN AND OTHERS	October 5, 1971
THE RADHASWAMI CHARITABLE SOCIETY BY ITS SECRETARY AND ANR. Vs. THE AUTHORISED OFFICER LAND REFORMS	January 6, 1971
THE SALEM-DHARMAPURI OMNIBUS OPERATORS ASSOCIATION Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF MADRAS	January 29, 1971
THE SANITARY INSPECTOR, CORPORATION OF MADRAS Vs. PARASURAMAN	December 20, 1971
THE STATE OF MADRAS BY THE COLLECTOR OF THANJAVUR Vs. K. DEVAKI AMMAL AND ORS.	February 4, 1971
THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR. Vs. M. KANDASWAMY	August 6, 1971
THE WORKMEN OF TANNING AND FINISHING UNIT, VINNAMANGALAM, REPRESENTED BY THE PRESIDENT, GOVT. TANNING AND WOOL PROCESSING CENTRE WORKERS UNION, AMBUR, NORTH ARCOT Vs. THE MANAGEMENT OF TANNING AND FINISHING UNIT, VINNAMANGALAM (P. O. MUNNUR) NORTH ARCOT DIST. AND ANOTHER	August 19, 1971
THIRUMURTHI AND ANOTHER Vs. MUTHUSAMY GOUNDAR	June 29, 1971
THIRUVALAR SPINNING MILLS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS 5	August 20, 1971
THIRUVALLOOR PILLAI Vs. RAMASWAMI NAIDU	July 8, 1971
TIRUMALA TIRUPATI DEVASTHANAM TIRUPATI Vs. STATE OF MADRAS	August 5, 1971
UMARAPARVATHY Vs. BHAGVATHY AMMA	February 19, 1971
UNION OF INDIA Vs. HOECHAST PHARMACEUTICALS LTD	September 9, 1971
UNION OF INDIA Vs. M. MARIAPRAKASA MUDALIAR SONS KARUR	April 19, 1971
UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF INDUSTRIAL DEVELOPMENT AND COMPANY AFFAIRS AT NEW DELHI Vs. INDIA CEMENTS LTD. AND ORS.	April 23, 1971
UNION OF INDIA OWNING EASTERN RAILWAY Vs. JETMALL SUKANRAJ	April 21, 1971
V A AMIAPPA NAINAR Vs. N ANNAMALAI CHETTIAR	February 5, 1971
V GOVINDASWAMI Vs. REVENUE DIVISIONAL OFFICER AND ANR	August 6, 1971
V K BATCHA MOHIDEEN Vs. JOINT COMMERCIAL TAX OFFICER TIRUCHIRAPPALLI TOWN 1	February 15, 1971
V K S SIVAM Vs. THIRUPATHISWAMI	April 30, 1971
V MUNUSAMI NAIDU Vs. A KASIM KHAN	April 23, 1971
V N RAJAN AND COMPANY Vs. AGRICULTURAL INCOME TAX OFFICER KUMBAKONAM	July 20, 1971
V P G MURUGESAN PILLAI Vs. STATE OF MADRAS	December 2, 1971
V S KOTHANDAPANI NAIDU Vs. P VENKATACHALA GOUNDER	March 11, 1971
V S SUBBA REDDIAR Vs. SEETHARAMAN	September 2, 1971
V SHOROOP SUNDAR Vs. REGIONAL TRANSPORT AUTHORITY	November 11, 1971
V VEERAPPAN Vs. STATE	February 15, 1971
V. KADIRVELU Vs. THE SECRETARY, THE MADRAS STATE KHADI AND VILLAGE INDUSTRIES BOARD, SECRETARIAT	November 30, 1971
V. KALYANA RAMA IYER ETC. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF THANJAVUR	January 19, 1971
V. SRINIVASAN AND ORS. Vs. SUNDARAMURTHI AND ANR.	April 23, 1971
VADAMALAIMUTHU SEELARAJA PANDIAN ETC. Vs. KRISHNASWAMI KAMAYA NAICKER ETC.	August 13, 1971
VADIVEL PADAYACHI Vs. STATE	October 27, 1971
VAIYAPURI GOUNDAN-PETR (ACCUSED) Vs. COMMISSIONER, SALEM MUNICIPALITY, SALEM-RESPT (COMPLAINANT)	July 15, 1971
VEERAKESAVAN Vs. ANCHI CHETTIAR	March 24, 1971
VEERASIKKU Vs. STATE	February 8, 1971
VELAMMAL AND ORS Vs. CHOKKIAH GOUNDER	February 19, 1971
VELAYUDHAM PILLAI Vs. SANDHOSA NADAR	December 16, 1971
VELLAIAMMAL Vs. VELLAICHAMY	October 28, 1971
VELLINGIRI THEVAR AND ANOTHER Vs. STATE AND ANOTHER	September 20, 1971
VELLORE SHROF KUMARSWAMI CHETTI CHOULTRY Vs. VEERASAMI	September 17, 1971
VELU PALANDAR S Vs. DEPUTY CTO	August 3, 1971
VENGAMMAL Vs. RAMACHANDRAN	February 11, 1971
VENKATACHALAPATHY SWAMI TEMPLE THUNISARA MEDU Vs. VELU PADAYACHI	February 3, 1971
VENKATAKRISHNA REDDIAR Vs. SWAMIKANNU GOUNDAR	July 23, 1971
VENKATARAMA LYER Vs. THIRUVIDAMARUDUR SRI MANALINGASWAMI DEVASTANAM	June 22, 1971
VENKATARAMAN Vs. L A THANGAPPA GOUNDER	February 15, 1971
VENKATASWAMI REDDIAR Vs. SUNDARAMOORTHY	April 6, 1971
VINAITHEETHAL ACHI Vs. CHIDAMBARAM CHETTIAR	July 20, 1971
VISALAKSHI ACHI Vs. ARUNACHALAM CHETTIAR	March 26, 1971
VISWASAM Vs. E RAMACHANDRAN NADAR	September 24, 1971
W H DEETH AND COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER POONAMALLEE CHECK POST	November 22, 1971
WHEEL AND RIM COMPANY OF INDIA LTD Vs. GOVERNMENT OF TAMIL NADU	April 19, 1971
WORKMEN OF SHRI RAMA VILAS SERVICE LIMITED Vs. SHRI RAMA VILAS SERVICE LIMITED	October 5, 1971
WORKMEN OF SRI RAMA VILAS SERVICE LIMITED Vs. SRI RAMA VILAS SERVICE LIMITED	October 5, 1971

Year 1971 of HIGH COURT OF MADRAS

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