|
A E THANGAVELU GOUNDER Vs. GOVERNMENT OF MADRAS
|
March 3, 1970 |
|
A KANNU Vs. STATE OF MADRAS
|
March 30, 1970 |
|
A R MANICKYAM Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
February 26, 1970 |
|
A. ARUNAGIRI Vs. S.P. RATHINASAMI
|
March 21, 1970 |
|
A. CHINNASWAMI GOUNDER Vs. THE DIRECTOR OF SETTLEMENTS AND ORS.
|
July 2, 1970 |
|
A. GURUSAMY PILLAI Vs. THE COMMISSIONER, SALEM MUNICIPALITY
|
April 3, 1970 |
|
A. RANGASWAMY NAIDU ALIAS A.R. NAIDU Vs. B.V. VENKATALAKSHMI AMMAL AND ANR.
|
June 22, 1970 |
|
A. SENGAYAN CHETTIAR Vs. STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, FOOD DEPARTMENT AND ORS.
|
August 10, 1970 |
|
A. SUBBIAH Vs. B. THIRUVENKATASWAMI
|
December 10, 1970 |
|
A.S. KRISHNAMURTHI Vs. REVENUE DIVISIONAL OFFICER, SAIDAPET, CHINGLEPUT DISTRICT
|
January 3, 1970 |
|
ABDUL RASHID SAHIB Vs. ASSISTANT ENGINEER HIGHWAYS KALLAKURICHI
|
January 8, 1970 |
|
ACCOMMODATION CONTROLLER Vs. G RUKMANI AMMAL
|
September 15, 1970 |
|
AMEENABI Vs. AMIRJAN SAHIB
|
April 21, 1970 |
|
AMMAPONNAMMAL Vs. SHANMUGAM PILLAI
|
August 18, 1970 |
|
AMMASI GEUNDER Vs. SRI. NAGALIAPPASAMI KEIL BY TRUSTEES A.R. SATYAMOORTHI PILLAI AND ANOTHER.
|
March 21, 1970 |
|
ANGLO-AMERICAN DIRECT TEA TRADING COMPANY LTD Vs. LABOUR COURT
|
February 16, 1970 |
|
APPU ALIAS AYYANAR PADAYACHI Vs. STATE
|
July 30, 1970 |
|
ARUMUGAM CHETTIAR Vs. SADASIVAM PILLAI AND ORS.
|
August 12, 1970 |
|
ARUNACHALATHAMMAL AND ORS. Vs. SUDALAIMUTHU PILLAI AND ORS.
|
February 13, 1970 |
|
ASSISTANT DIRECTOR OF ENFORCEMENT Vs. O.S. IBRAHIM
|
September 28, 1970 |
|
B N SHARMA Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
|
February 27, 1970 |
|
B. BELLI GOWDER Vs. B. GOVINDAN AND ANR.
|
April 30, 1970 |
|
BALAMMAL Vs. PHK. S. MUTHUSWAMI CHETTIAR AND ORS.
|
February 10, 1970 |
|
BASHEER BIVI Vs. Z. KUCHELAR AND ANR.
|
January 20, 1970 |
|
BHANJI BAGAWANDASS Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1970 |
|
BHERU MANUFACTURING CO. Vs. COLLECTOR OF CUSTOMS
|
June 17, 1970 |
|
BODI REDDY Vs. APPU GOUNDAN
|
July 2, 1970 |
|
BOMMA NAICKER Vs. MARIAYAYYE AMMAL AND ORS.
|
November 10, 1970 |
|
C P GNANASAMBANDAM Vs. TAMILNADU TRANSPORTS COIMBATORE PRIVATE LIMITED
|
March 17, 1970 |
|
C. PALANISWAMY Vs. K. PALANISWAMY
|
October 23, 1970 |
|
C.S. RAJAVELAN AND OTHERS Vs. A.N. PARASURAMA IYER
|
April 17, 1970 |
|
CENTRAL CAMERA COMPANY PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
|
January 19, 1970 |
|
CHAIRMAN MADRAS PORT TRUST MADRAS Vs. KAMALA
|
January 28, 1970 |
|
CHIARMAN OF MANGING COMMITTEE OF THE SMT. DEV KUNWAR NANALAL BHATT VAISHNAV COLLEGE FOR WOMEN Vs. MRS. ALEYAMMA THOMAS
|
September 1, 1970 |
|
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. RM L RM L LAKSHMANAN CHETTIAR
|
January 5, 1970 |
|
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. B P ESWARAN
|
January 5, 1970 |
|
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. B A MALLAYA
|
August 3, 1970 |
|
COIMBATORE MURUGAN MILLS LIMITED Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5
|
February 9, 1970 |
|
COLLECTOR OF MADRAS Vs. MOHAMMED HABIBULLAH SAHIB AND ORS.
|
March 9, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. RATNASWAMY K S
|
April 24, 1970 |
|
CONSTANCE LUBECK Vs. IN RE
|
April 3, 1970 |
|
D R NAGARAJAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
|
July 6, 1970 |
|
D SUBRAMANIAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
November 2, 1970 |
|
D.N. KAMAKSHIAN SETTY Vs. THE FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER, SOUTHERN RAILWAY
|
August 27, 1970 |
|
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. INDIAN REFRIGERATION INDUSTRIES PRIVATE LIMITED
|
March 2, 1970 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. MADURAI PRINTING TAPE FACTORY
|
December 8, 1970 |
|
DEPUTY COMMISSIONER SALES TAX PONDICHERRY Vs. R A AKBAR ALIKHAN AND ABDUL RUHEEM AND COMPANY
|
February 25, 1970 |
|
DIRECTOR OF INDUSTRIAL AND COMMERCE Vs. K VELLAICHAMI
|
January 27, 1970 |
|
DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF TAMIL NADU Vs. REV BROTHER G AROGIASAMY S H J
|
September 10, 1970 |
|
E M N NARAYANA CHETTIAR Vs. STATE OF MADRAS
|
February 2, 1970 |
|
E S ATHITHYARAMAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
|
January 21, 1970 |
|
E. VENKATAKRISHNA REDDY AND ORS. Vs. MINOR AMARABABU AND ORS.
|
December 18, 1970 |
|
EASUN ENGINEERING COMPANY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION I MADRAS 1
|
April 2, 1970 |
|
EASWARAN CHETTIAR Vs. K SUBBARAYAN
|
April 3, 1970 |
|
EGAPPA GOUNDER Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION)
|
January 21, 1970 |
|
ELLAMMAL Vs. VEERASWAMY ALIAS LALGUDIAR
|
May 30, 1970 |
|
ELUMALAI GOUNDER Vs. ANNAMALAL GOUNDER
|
February 10, 1970 |
|
FIRST GIFT TAX OFFICER TUTICORIN Vs. A A ANNAMALAI NADAR
|
March 23, 1970 |
|
FRANCIS XAVIER Vs. DIVISIONAL OPERATING SUPERINTENDENT, MOVEMENT, SOUTHERN RAILWAY
|
December 24, 1970 |
|
G GOMATHISANKARA DIKSHITHAR Vs. ASSISTANT COLLECTOR CHERANMAHADEVI TIRUNELVELI DISTRICT
|
November 23, 1970 |
|
G.M. ALI Vs. MRS. M. ROSARY AMMAL
|
January 23, 1970 |
|
GENERAL ASSURANCE SOCIETY LTD. Vs. SITARAMA RICE MILL CO. AND ORS.
|
April 10, 1970 |
|
GIFT TAX OFFICER FIRST Vs. ANNAMALAI NADAR A A
|
March 23, 1970 |
|
GINGEE TOWN PANCHAYAT, GINGEE, REPRESENTED BY ITS VICE PRESIDENT S.M. RAMASWAMY NAINAR Vs. THE COLLECTOR OF SOUTH ARTCOT DT. CUDDALORE AND ANOTHER
|
December 16, 1970 |
|
GNANAMBAL Vs. G.R. SELVARAJ
|
April 20, 1970 |
|
GOPAL DOSS SHYAMDOSS Vs. ANJALAI AMMAL
|
January 30, 1970 |
|
GOVINDARASU AND ANOTHER Vs. STATE
|
July 23, 1970 |
|
HABEEB MOHAMED Vs. EXECUTIVE OFFICER, TOWN PANCBAYAT, ADLRAMPATTINAM, THANJAVUR DT
|
September 30, 1970 |
|
HARIDAS GIRDHARDAS AND ORS. Vs. VARADARAJA PILLAI AND ANR.
|
June 17, 1970 |
|
HEHNAMANN HOMEO INSTITUTE, BY PROPRIETOR, DR. S. SRINIVASAN Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH AND ORS.
|
April 3, 1970 |
|
HINDUSTAN LEVER LIMITED EDAMALAPATTIPUDUR TIRUCHIRAPALLI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
|
March 10, 1970 |
|
IBRAHIM BATHIMA Vs. THIRUKKANNA THEVAR
|
July 1, 1970 |
|
IN RE : BASKARAN Vs. STATE
|
July 1, 1970 |
|
IN RE : CHELLIAH NADAR Vs. STATE
|
April 13, 1970 |
|
IN RE : MURUGAN Vs. STATE
|
August 19, 1970 |
|
IN RE : PERUMAL THEVAR Vs. STATE
|
October 22, 1970 |
|
IN RE : THIMMARAYA CHETTY Vs. STATE
|
July 10, 1970 |
|
IN RE : VARADA KOUNDER Vs. STATE
|
October 16, 1970 |
|
IN RE: D. MUTHUKUMARASWAMY ALIAS RAJAKUMAR BY POWER OF ATTORNEY AGENT M.S. DAKSHINAMOORTHY Vs. STATE
|
April 17, 1970 |
|
IN RE: DEEPCHAND Vs. STATE
|
April 30, 1970 |
|
IN RE: DEVAKUMAR AND ORS. Vs. STATE
|
September 3, 1970 |
|
IN RE: DURAISAMI NADAR AND ANR. Vs. STATE
|
January 20, 1970 |
|
IN RE: ELUMALAI AND ANR. Vs. STATE
|
February 13, 1970 |
|
IN RE: JEYADEVAN Vs. STATE
|
November 6, 1970 |
|
IN RE: K. HASTIMAL Vs. STATE
|
September 10, 1970 |
|
IN RE: KALIYAN ALIAS MUTHUSAMY Vs. STATE
|
January 22, 1970 |
|
IN RE: KANDHAPADAYACHI ALIAS KANDASWAMI Vs. STATE
|
April 29, 1970 |
|
IN RE: KANEKARAJ Vs. STATE
|
August 6, 1970 |
|
IN RE: KHAN Vs. STATE
|
November 6, 1970 |
|
IN RE: KUNJITHAPATHAM Vs. STATE
|
February 18, 1970 |
|
IN RE: LAKSHMAN Vs. STATE
|
November 4, 1970 |
|
IN RE: LAKSHMI KUMARI Vs. STATE
|
March 16, 1970 |
|
IN RE: M. RAJAMANI Vs. STATE
|
September 1, 1970 |
|
IN RE: M.K.T. SUBRAMANIAM, AND ANOTHER Vs. STATE
|
December 11, 1970 |
|
IN RE: MOHUB BASHA Vs. STATE
|
March 9, 1970 |
|
IN RE: MRS. AGA BEGUM Vs. STATE
|
July 8, 1970 |
|
IN RE: MYILSAMI ALIAS MYLAN Vs. STATE
|
April 15, 1970 |
|
IN RE: NATTAYYAN Vs. STATE
|
April 9, 1970 |
|
IN RE: NAVIER MAROLLE Vs. STATE
|
June 25, 1970 |
|
IN RE: P. KASI MUDALIYAR Vs. STATE
|
April 15, 1970 |
|
IN RE: P. RAMASWAMI Vs. STATE
|
December 11, 1970 |
|
IN RE: P.S. MANI Vs. STATE
|
September 1, 1970 |
|
IN RE: PANDIAN AND ANR. Vs. STATE
|
February 20, 1970 |
|
IN RE: PERIASWAMY ALIAS MA IRAIVAN Vs. STATE
|
June 17, 1970 |
|
IN RE: PHILIP Vs. STATE
|
January 21, 1970 |
|
IN RE: POONAIKANNAN ALIAS KARUPPA VALAYAN Vs. STATE
|
July 10, 1970 |
|
IN RE: RAJAKUMAR BHAGAVATSARAN Vs. STATE
|
August 19, 1970 |
|
IN RE: RAJAMANI Vs. STATE
|
January 23, 1970 |
|
IN RE: RAMAKRISHNA PILLAI Vs. STATE
|
October 13, 1970 |
|
IN RE: RAMAMOORTHY Vs. STATE
|
June 16, 1970 |
|
IN RE: S.P. NAIDU Vs. STATE
|
January 5, 1970 |
|
IN RE: SELVIN Vs. STATE
|
February 21, 1970 |
|
IN RE: SUBRAMANIAM ALIAS RANGASWAMI Vs. STATE
|
July 1, 1970 |
|
IN RE: T. DAS ALIAS RAMADOSS Vs. STATE
|
December 24, 1970 |
|
IN RE: THANGAVELU ASARI Vs. STATE
|
November 30, 1970 |
|
IN RE: THANGAVELU ASARI Vs. STATE
|
November 13, 1970 |
|
IN RE: VASUDEVAN Vs. STATE
|
November 11, 1970 |
|
IN RE: VELLA PINNA THEVAR Vs. STATE
|
March 31, 1970 |
|
IN RE: W.J. BUSH PRODUCTS LTD. AND ANOTHER Vs. STATE
|
August 12, 1970 |
|
IN RE; NATIONAL AND GRIDLAYS BACK LTD. MADRAS Vs. STATE
|
April 3, 1970 |
|
INDUKURU VENKATARAMAIAH CHETTY Vs. PYDA ADISESHACHALAM CHETTI AND OTHERS
|
November 6, 1970 |
|
JALAGAM SUBRAMANIAM NAIDU AND SONS BY SOLE PARTNER JALAGAM SUBRAMANIAM NAIDU (JUNIOR) AND OTHERS. Vs. P. KANNAMMAL (DIED) AND OTHERS.
|
February 24, 1970 |
|
JAYALAKSHMI Vs. RUBY GENERAL INSURANCE CO MADRAS
|
February 3, 1970 |
|
JAYALAKSHMI AND ORS. Vs. THE RUBY GENERAL INS. CO. LTD. AND ANR.
|
September 3, 1970 |
|
K A BARI Vs. STATE OF TAMIL NADU
|
March 26, 1970 |
|
K GANAPATHY Vs. VAIDYALINGAM
|
October 22, 1970 |
|
K LAKSHMINARAYANAN COIMBATORE Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
February 5, 1970 |
|
K M SUBRAMANIAM Vs. STATE OF MADRAS
|
June 26, 1970 |
|
K N RAMAKRISHNAN Vs. C KERALA CHAND
|
April 9, 1970 |
|
K R SANKAR Vs. M A BUVANAMBAL AMMAL
|
September 29, 1970 |
|
K S RAMASWAMI Vs. INSPECTOR OF MUNICIPALITIES MADRAS
|
January 21, 1970 |
|
K SATYAMURTI Vs. STATE OF TAMIL NADU
|
October 22, 1970 |
|
K. AMBALAVANAN Vs. THE BANK OF MADURAI (LTD.)
|
March 3, 1970 |
|
K. ISHAQ SHERIFF SAHEB Vs. MUMTAZ BEGUM AND ORS.
|
November 10, 1970 |
|
K. KAMAKSHI Vs. K. MANI
|
April 22, 1970 |
|
K. MANATHUNAINATHA DESIKAR Vs. SUNDARALINGAM AND ORS.
|
January 16, 1970 |
|
K. SUMATIBAI AND ANR. Vs. D. SAROJINI AND ORS.
|
April 24, 1970 |
|
K.M. SUNDARAM, EXECUTIVE COMMITTEE MEMBER, COMMUNIST PARTY OF INDIA, TAMIL NADU COMMITTEE Vs. INSPECTOR-GENERAL OF POLICE AND ORS.
|
August 28, 1970 |
|
K.R. NARAYANA IYENGAR (DIED) BY L.RS. Vs. K.K. RANGANATHA IYENGAR AND ORS.
|
July 28, 1970 |
|
K.R. SAVUNDAPPA CHETTIAR Vs. K.M. INDRANI AMMAL AND ANOTHER
|
August 27, 1970 |
|
K.S. ABDULLAH Vs. S. SRINIVASAN
|
November 13, 1970 |
|
K.S. RANGANATHAN Vs. RANGASWAMI ALIAS CHINNAPPAN MUTHIRIAR AND OTHERS
|
February 3, 1970 |
|
K.V. SUBBIAH Vs. T. CHALAPATHI RAO
|
September 14, 1970 |
|
KAMADHENU METAL ROLLING MILLS PRIVATE LIMITED TIRUPUR Vs. STATE OF TAMIL NADU
|
August 14, 1970 |
|
KAMALAMMAL Vs. M. KANTHAMMA
|
August 20, 1970 |
|
KANNAN MOTOR TRANSPORTS (P.) LTD., NOW REPRESENTED BY KANNAN MOTOR TRANSPORT Vs. PRABHU TRANSPORTS (P.) LTD. AND ORS.
|
February 26, 1970 |
|
KARUPPA GOUNDAR Vs. CHINNA ANGAPPA GOUNDAR
|
October 30, 1970 |
|
KASTHURIRANGAM Vs. STATE
|
January 21, 1970 |
|
KODAMBAKKAN PANCHAYAT REPRESENTED BY ITS PRESIDENT Vs. THE INSPECTOR OF PANCHAYATS AND ANR.
|
September 2, 1970 |
|
KOTHAVARANGA ALIAS GOVIADA PARIAYACAL AND OTHERS Vs. STATE
|
September 29, 1970 |
|
KRISHNA GOUNDAR Vs. KUPPUSWAMY AND OTHERS
|
November 4, 1970 |
|
KRISHNAN Vs. STATE
|
January 21, 1970 |
|
KUMARAVEL PILLAI Vs. S GANAPATHI
|
April 22, 1970 |
|
L P NARAYANAN SOLE PROPRIETOR AND ORS Vs. GOVERNMENT OF MADRAS AND ORS
|
September 18, 1970 |
|
L V VEERI CHETTIAR Vs. SALES TAX OFFICER BOMBAY
|
March 13, 1970 |
|
LAKSHMI VILAS BANK Vs. L S PATTABHI CHETTIAR
|
February 4, 1970 |
|
LAKSHMINARAYAN KARVA AND ORS. Vs. SATYANARAYAN KHUBCHAND KARVA AND ANR.
|
February 6, 1970 |
|
LAKSHMINARAYANAN K Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1970 |
|
LENA RATNAM Vs. INDIAN RED CROSS SOCIETY MADRAS STATE BRANCH
|
July 23, 1970 |
|
LODD BALAMUKUNDAS Vs. K KOTHANDAPANI
|
November 16, 1970 |
|
M G AMIRTHALINGAM Vs. GUDIYATHAM TEXTILES PRIVATE LIMITED
|
July 19, 1970 |
|
M K SUBRAMANIA PILLAI Vs. STATE OF MADRAS
|
February 11, 1970 |
|
M MARIAPPA GOUNDER Vs. INCOME TAX OFFICER
|
March 24, 1970 |
|
M MOHAMED SALAM Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE CHEPAUK MADRAS 5
|
March 5, 1970 |
|
M PAPPU REDDIAR Vs. AMARAVATHI AMMAL
|
July 8, 1970 |
|
M S M BUHARI Vs. S M BUHARI
|
October 14, 1970 |
|
M S SAMBAMURTI SASTRIAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES RANIPET AND
|
April 23, 1970 |
|
M S VENKATARAMAN Vs. M V SUNDARESAN
|
January 20, 1970 |
|
M. AVANASHIAPPA GOUNDER Vs. K.C.P. MUTHULAKSHMI AMMAL
|
September 10, 1970 |
|
M. JANAKIRAM NAIDU Vs. T.R. ARUMUGHA MUDALIAR
|
July 24, 1970 |
|
M.P. ARJUNA PATHAR Vs. A. MUTHIAH
|
November 26, 1970 |
|
M.P. LOKIAH AND ORS. Vs. V.M. JAYARAM NAIDU
|
November 2, 1970 |
|
M.P. TAHILRAMANI Vs. THE KALAKSHETRA, REPRESENTED BY ITS PRESIDENT, SMT. RUKMANI DEVI BY POWER-OF-ATTORNEY AGENT K. SANKARA MENON
|
September 14, 1970 |
|
M.S.M. MANGUDI Vs. STATE OF TAMIL NADU
|
October 15, 1970 |
|
MADRAS PORT TRUST Vs. JAL E KHAMBATTA
|
April 8, 1970 |
|
MAHALAKSHMI OILS MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 22, 1970 |
|
MAHIMAI DOSS AND OTHERS Vs. STATE
|
January 8, 1970 |
|
MANAGEMENT OF NAGAPATTINAM ELECTRIC SUPPLY CO LTD Vs. STATE OF TAMIL NADU
|
October 22, 1970 |
|
MANAGEMENT OF SRI SIVASAKTHI BUS SERVICE Vs. P GOPAL
|
September 16, 1970 |
|
MANAGING DIRECTOR, M/S. S.M.R. TRANSPORTS (P.) LTD., RASIPURAM Vs. A.M. SUBRAMANIAM AND ANOTHER
|
September 28, 1970 |
|
MANICKA ACHARI Vs. STATE OF TAMIL NADU
|
February 11, 1970 |
|
MANICKAM CHETTIAR Vs. STATE OF MADRAS
|
February 24, 1970 |
|
MARAGATHAMANI Vs. EBENEZER PONRAJ SAMUEL
|
January 6, 1970 |
|
MARIA ROSAL DE ROSE AND ANR. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY (HARIJAN WELFARE DEPARTMENT) AND ANR.
|
July 3, 1970 |
|
MARIAM BEE Vs. COMMISSIONER OF POLICE, MADRAS,
|
March 3, 1970 |
|
MARIAPPA THEVAR Vs. KALIAMMAL
|
March 31, 1970 |
|
MEENAKSHISUNDARAM AND ORS. Vs. SRINIVASAGA REDDIAR AND ORS.
|
March 18, 1970 |
|
MOHAMED GHOUSE Vs. REVENUE DIVISIONAL OFFICER
|
April 16, 1970 |
|
MOHAMED NAZIRUDDIN Vs. GOVINDARAJULU APPAH
|
January 23, 1970 |
|
MOHAMMED HUSSAIN Vs. A.K.M. PITCHAI
|
September 3, 1970 |
|
MOHAMMED KUTHUBUDDIN AND OTHERS Vs. THE ADDITIONAL TRIBUNAL FOR DISCIPLINARY PROCEEDINGS, MADURAI AND ANOTHER
|
July 17, 1970 |
|
MOHAMMED NIRULLA BADSHA Vs. NAWAB GHULAM MOHIDEEN KHAN BAHADUR, MUTHAVALLI, PRINCE OF ARCOT ENDOWMENTS, REPRESENTED BY AGENT AHAMED MOHIDEEN SAHIB BAHADUR AND ANR.
|
December 14, 1970 |
|
MUNIA GOUNDAR Vs. PALANI GOUNDAR AND ORS.
|
September 1, 1970 |
|
MUNIASAMY NADAR Vs. RAMALAKSHMI AMMAL
|
March 25, 1970 |
|
MUNUSAMI Vs. STATE OF TAMIL NADU
|
September 23, 1970 |
|
MURLIMAL SANTHARAM AND CO. (MADRAS) PRIVATE LTD. Vs. NARSINSINGH GHANSHAM SINGH AND ORS.
|
December 3, 1970 |
|
MUTHIAN NADAR Vs. STATE
|
September 23, 1970 |
|
N YESUDIYAN NADAR Vs. ASSISTANT INSPECTOR OF LABOUR
|
August 10, 1970 |
|
N. PATTABIRAMAN Vs. THE ACCOMMODATION CONTROLLER AND ANR.
|
June 24, 1970 |
|
N.S. KUPPUSWAMY ODAYAR Vs. PANCHAYAT NARTHANGUDI
|
June 30, 1970 |
|
NACHIMUTHU GOUNDER Vs. AVALNAICKENPATTI CO-OPERATIVE SOCIETY BY ITS MANAGER, KRISHNAN AND ANR.
|
August 21, 1970 |
|
NAGAPPA GOUNDER Vs. KASI GOUNDER AND ORS.
|
February 18, 1970 |
|
NARASIMHAM NAIDU AND ANR. Vs. S. AYILU NAIDU AND ORS.
|
July 10, 1970 |
|
NARAYANASWAMI DESARI AND ANR. Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
July 28, 1970 |
|
NARAYANASWAMI NAIDU Vs. CHELLAMMAL AND ORS.
|
July 2, 1970 |
|
NATARAJAN Vs. CHANDMULL AMARCHAND BY POWER-OF-ATTORNEY, K. MILOPCHAND AND ANR.
|
October 23, 1970 |
|
NATARAJAN Vs. SUBRAMANIAN
|
January 28, 1970 |
|
O M S S SIVAMURUGAN Vs. ASSISTANT COMMERCIAL TAX OFFICER VIII MADURAI 13
|
March 4, 1970 |
|
OFFICIAL LIQUIDATOR Vs. BHARATPUR PRINCESSES TRUST MYSORE
|
November 12, 1970 |
|
OVEEKEE TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHENGODE
|
March 21, 1970 |
|
P BALAKRISHNAN Vs. PRESIDING OFFICER LABOUR COURT
|
March 12, 1970 |
|
P N S MANI Vs. S GOVINDAN
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August 26, 1970 |
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P. GOVINDASWAMI PADAYACHI Vs. SRI SURYANARAYANASWAMI DEVASTHANAM BY ITS HEREDITARY TRUSTEE, TIRUVADUTHURAI ADHEENAM
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September 18, 1970 |
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P. KONDIAH CHETTI AND ANOTHER Vs. THE COMMISSIONER OF POLICE, EGMORE, MADRAS AND ANOTHER
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June 26, 1970 |
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P. KONDISH CHETTY AND ANOTHER Vs. THE COMMISSIONER OF POLICE, MADRAS AND ANOTHER
|
November 24, 1970 |
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P. RAMASWAMI Vs. M. KARCNAAIDHI
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September 18, 1970 |
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P. SADASIVAM Vs. M.M. RATHINASABAPATHY CHETTLAR
|
August 6, 1970 |
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P. SHANKAR RAO Vs. THE GOVERNMENT OF INDIA, REPRESENTED BY THE HOME SECRETARY, MINISTRY OF HOME AFFAIRS AND ANR.
|
October 30, 1970 |
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P. VAIRAMANI AMMAL Vs. K.N.K.R.M. KANNAPPA
|
January 3, 1970 |
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P.R. GAJAPATHY NAIDU AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO MINISTRY OF DEFENCE AND ORS.
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March 17, 1970 |
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PALANIAPPA CHETTIAR (DIED) AND ORS. Vs. BABU SAHIB AND ORS.
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December 2, 1970 |
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PALANIAPPA CHETTIAR (DIED) AND OTHERS Vs. BABU SAHIB
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February 2, 1970 |
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PANDARA NADAR Vs. JAGADEESAN
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April 6, 1970 |
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PANDIAN Vs. MUTHUSWAMY
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February 20, 1970 |
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PAPAMMAL Vs. DHARMAN
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January 20, 1970 |
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PERUMAL AND ANR. Vs. STATE OF MADRAS
|
April 14, 1970 |
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PICHAI Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE
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July 29, 1970 |
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PICHANDI AND OTHERS Vs. E. RAMASWAMI
|
January 29, 1970 |
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PREMIER ELECTRO MECHANICAL FABRICATORS Vs. SUPDT OF CENTRAL EXCISE MADRAS
|
April 3, 1970 |
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PROGRESSIVE PRINTERS Vs. STATE OF TAMIL NADU
|
February 25, 1970 |
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PUBLIC PROSECUTOR Vs. K.N. RAMACHANDRAN AND ANOTHER
|
November 20, 1970 |
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PUBLIC PROSECUTOR Vs. CHENCHUVELA ACHARL AND OTHERS
|
March 25, 1970 |
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PUBLIC PROSECUTOR, MADRAS Vs. JAVANTHARAJ GULEEHA AND ANOTHER
|
August 18, 1970 |
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PYARELAL MALHOTRA Vs. JOINT COMMERCIAL TAX OFFICER T NAGAR DIVISION MADRAS
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April 10, 1970 |
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R R G KATRE Vs. I M KAPUR AND ANOTHER
|
October 13, 1970 |
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R SUNDARESA IYER Vs. BOARD OF REVENUE C T CHEPAUK MADRAS 5
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July 9, 1970 |
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R THANGASAMI NADAR Vs. AR A S DURAISWAMI NADAR
|
October 13, 1970 |
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R VENKATACHALAM Vs. PERSONNEL OFFICER PERSONNEL BRANCH SOUTHERN
|
June 29, 1970 |
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R. MOHAMMED KUTHUBUDDIN AND ORS. Vs. THE ADDITIONAL TRIBUNAL FOR DISCIPLINARY PROCEEDINGS AND ANR.
|
July 7, 1970 |
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R. SUBBARAYA MUDALIAR Vs. SURAMANGALAM TOWN PANCHAYAT BY ITS EXECUTIVE OFFICER
|
January 5, 1970 |
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R. SWAMINATHAN Vs. ANNAMMAL ALIAS SRIMATHI
|
July 2, 1970 |
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R. THATHA DESIKA THATHACHARIAR Vs. THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) AND ORS.
|
July 6, 1970 |
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R.M. SESHADRI Vs. K.K. CHARI
|
September 15, 1970 |
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RAHIMA BIVI ALIAS SAFIA BI Vs. SIRAJUNNISSA BI, AZIZUNNISSA BI
|
July 30, 1970 |
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RAJA GOUNDAR AND ORS. Vs. INSPECTOR OF POLICE
|
September 24, 1970 |
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RAJAGOPAL NAIDU AND ANOTHER Vs. AGIMOOLA PADAYACHI
|
October 15, 1970 |
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RAJAKUMAR BHAGWATSARAN Vs. V.P.V. RAJAN AND ORS.
|
November 30, 1970 |
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RAJAKUMAR BHAGWATSARAN Vs. STATE
|
August 19, 1970 |
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RAJALAKSHMI Vs. KOTHANDAPANI PILLAR
|
January 7, 1970 |
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RAJAPALAYAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1970 |
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RAJASTHAN SPINNING AND WEAVING MILLS LTD. Vs. TEXTOOL COMPANY LTD.
|
April 9, 1970 |
|
RAMAKRISHNA PILLAI (DECEASED) AND ORS. Vs. VELAYUDHAN PILLAI
|
July 20, 1970 |
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RAMANATHA REDDY Vs. K V KUPPUSWAMI MUDALIAR
|
December 7, 1970 |
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RAMASWAMI NAIDU Vs. STATE OF MADRAS
|
February 13, 1970 |
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RANGAMMAL Vs. MARUDAMUTHU MUTHURAJA
|
February 21, 1970 |
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RANGANATHAR MILLS Vs. STATE OF MADRAS
|
January 12, 1970 |
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RANGANAYAKI AMMAL Vs. P. NATESA MUDALI
|
August 14, 1970 |
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RANGASWAMI GOUNDER Vs. RAMASWAMI GOUNDER
|
September 24, 1970 |
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RANGASWAMY GOUNDER BY GUARDIAN, MOTHER, KANDIAMMAL Vs. RAKKAYEE AMMAL
|
December 18, 1970 |
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RATNAVELU MUDALIAR Vs. THANGAMMAL BY POWER-OF-ATTORNEY AGENT M. GURUSWAMI GOUNDER AND ANR.
|
December 7, 1970 |
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ROJA KAMALAM Vs. STATE
|
June 16, 1970 |
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S KALAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT MADRAS AND
|
December 7, 1970 |
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S N PACHAMUTHU NADIR Vs. TILLAIYADI PILLAR TEMPLE CHARITY
|
January 30, 1970 |
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S SETHURAMAN Vs. UNION OF INDIA UOI OWNING THE SOUTHERN
|
March 13, 1970 |
|
S V RAMAN Vs. MADRAS STATE WAREHOUSING CORPORATION
|
September 24, 1970 |
|
S. NAGANATHA AYYAR AND ORS. Vs. THE AUTHORISED OFFICER AND ORS.
|
December 11, 1970 |
|
S. RAMASWAMY VELAR AND ANR. Vs. V. PIDARAN AND ORS.
|
March 18, 1970 |
|
S. RANGAYYA GOUNDAR (DIED) AND ORS. Vs. KARUPPA NAICKER AND ORS.
|
November 3, 1970 |
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S. RENGASWAMY Vs. V.R. SATHIAH PILLAI AND ORS.
|
March 20, 1970 |
|
S. SETHURAMAN Vs. UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY
|
March 30, 1970 |
|
S.K. SUBRAMANIAM AND ORS. Vs. N.S. KRISHNAMACHARI
|
October 13, 1970 |
|
S.P. MOHAMMAD Vs. THE COMMISSIONER OF LAND REVENUE, BOARD OF REVENUE (LAND REVENUE) AND ANR.
|
September 9, 1970 |
|
S.P. SHANMUGHAM CHETTIAR, MANAGING DIRECTOR, JAI HIND TALKIES (PARAMAKUDI) PRIVATE LTD. Vs. P.S. SOMASUNDARAM AND ORS.
|
January 12, 1970 |
|
S.S. SUNDARAM CHETTIAR Vs. MANGAI ACHI THROUGH POWER AGENT M.PR. CHOCKALINGAM CHETTIAR
|
June 26, 1970 |
|
S.T.G. ABDUL LATIF Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND OTHERS
|
December 10, 1970 |
|
SAMI THEVAR AND ORS. Vs. SADAYA THEVAR
|
November 12, 1970 |
|
SARADAMBAL AMMAL Vs. A.M. NATESA MUDALIAR
|
November 23, 1970 |
|
SAROJINI Vs. DORAISAMI CHETTIAR AND OTHERS
|
October 23, 1970 |
|
SECRETARY ENGINEERING METAL AND GENERAL WORKERS Vs. MANAGEMENT OF MYSORE PREMIER METAL FACTORY
|
April 23, 1970 |
|
SENGODA NADAR Vs. DORAISWAMI GOUNDER
|
August 14, 1970 |
|
SENTHILVEL GOUNDER Vs. VENKITACHALAM CHETTIAR
|
July 13, 1970 |
|
SETHU RAMALINGA MENATTARAYAR Vs. VEERAWAMI CHETTIAR
|
July 7, 1970 |
|
SEVAYI AMMAL Vs. M. SOMASUNDARAM
|
March 4, 1970 |
|
SHA JETMULL GENMULL Vs. GOCOOLDASS JAMUNADASS AND CO. REPRESENTED BY ITS PARTNER GOVINDASS PURUSHOTHAMDAS
|
November 30, 1970 |
|
SHANMUGATHAMMAL AND ORS. ETC. Vs. VALLIAPPAN ALIAS VALLINAYAGAM AND ORS.
|
October 27, 1970 |
|
SHANMUGHAM Vs. STATE
|
January 20, 1970 |
|
SINNAIYAN AND ORS. Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE UNDER SECRETARY TO GOVERNMENT, REVENUE AND DEVELOPMENT DEPARTMENT AND ANR.
|
October 30, 1970 |
|
SOLOMON AND ORS. Vs. MUTHIAH AND ORS.
|
November 4, 1970 |
|
SOMASUNDARA NADAR Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER, MADURAI MUNICIPALITY AND EXECUTIVE AUTHORITIES
|
October 28, 1970 |
|
SOUMYANARAYANAN Vs. JAYALAKSHMI AMMAL
|
January 30, 1970 |
|
SOUTH INDIA INSURANCE CO BOMBAY Vs. LAKSHMI
|
December 9, 1970 |
|
SOUTH INDIA INSURANCE CO., LTD. AND ANR. Vs. THE UNION OF INDIA (UOI) OWNING THE INDIAN RAILWAYS REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY AND ANR.
|
October 23, 1970 |
|
SOWBAGYAM Vs. KALIAMUSTHI
|
March 3, 1970 |
|
SOWBAGYAM Vs. KALIAMURTHI
|
March 31, 1970 |
|
SRIMATHI UNNAMALAI AMMAL AND ANR. Vs. SRI VELLAYA PILLAI ALIAS KALIA PILLAI
|
June 26, 1970 |
|
SRINIVASA GINNING FACTORY Vs. MADRAS STATE ELECTRICITY BOARD
|
October 30, 1970 |
|
SRINIVASA NAICKER Vs. A N NAGAPPA CHETTIAR
|
December 21, 1970 |
|
SRINIVASA PERUMAL AND ORS. Vs. SELLAPAPAMMAL
|
September 14, 1970 |
|
STATE Vs. K RANGARAJU CHETTIAR
|
November 20, 1970 |
|
STATE Vs. CONSTANCE LUBECK
|
April 3, 1970 |
|
STATE BY PUBLIC PROSECUTOR Vs. GOVINDARAJA NAIDU AND ORS.
|
July 13, 1970 |
|
STATE BY PUBLIC PROSECUTOR Vs. K.M. KRISHNAN
|
November 20, 1970 |
|
STATE BY THE PUBLIC PROSECUTOR Vs. PONNUSWAMY
|
July 27, 1970 |
|
STATE OF MADRAS Vs. MOHAMED MUSTAFA
|
March 25, 1970 |
|
STATE OF TAMIL NADU Vs. INDIAN CRAFTS AND INDUSTRIES
|
January 19, 1970 |
|
STATE PROVIDENT FUND INSPECTOR, TIRUCHI Vs. PERIANNAN
|
February 22, 1970 |
|
STATE PUBLIC PROSECUTOR Vs. VILAKKU SYED ISMAIL NATCHI
|
July 14, 1970 |
|
STATE, BY PUBLIC PROSECUTOR Vs. IRUDAYAN
|
September 10, 1970 |
|
SUBBIAH GOUNDER Vs. KANDASWAMY GOUNDER
|
July 10, 1970 |
|
SUBRAMANIA PILLAI Vs. RAJAKKANI NADAR
|
July 28, 1970 |
|
SUBRAMANIA REDDIAR Vs. KOLLAPURI REDDIAR AND ORS.
|
September 29, 1970 |
|
SUNDARARAJA PILLAI Vs. KAMALPATCHA
|
February 20, 1970 |
|
SYED RABIA BEEVI Vs. THE AUTHORISED OFFICER, LAND REFORMS AND ANR.
|
March 10, 1970 |
|
SYED VALIYULLAH SHAH KHADIRI, PEERZADA AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER
|
December 8, 1970 |
|
T M VENKATARAJAN Vs. T ABDUL MUNAF SAHIB
|
February 6, 1970 |
|
T T KRISHNAMACHARI Vs. INCOME TAX OFFICER
|
March 30, 1970 |
|
T V SUNDARAM IYENGAR AND SONS P LTD Vs. STATE OF TAMIL NADU
|
April 21, 1970 |
|
T. DAMODARAN Vs. SULOCHANA
|
February 9, 1970 |
|
T.A. RATHINAM PILLAI AND ANR. Vs. SRI SANKARASWAMI MUTT AND ANR.
|
July 1, 1970 |
|
T.E. MOHAMMED SHAREEF Vs. THE SUPERINTENDENT (WAKFS), CENTRAL ZONE AND ORS.
|
January 3, 1970 |
|
THE CHIEF CONTROLLING REVENUE AUTHORITY, BOARD OF REVENUE Vs. MRS. MANGALAM ISWARAN L.R. OF THE DECEASED B.P. ESWARAN
|
January 5, 1970 |
|
THE CHIEF SECRETARY, GOVERNMENT OF MADRAS AND ANR. Vs. M.S. RAMASWAMI
|
November 9, 1970 |
|
THE CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER Vs. WATER SUPPLY SPECIALISTS LIMITED
|
April 23, 1970 |
|
THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS. Vs. K. SIDHDHIVINAYAGA MUDALIAR
|
March 18, 1970 |
|
THE DIRECTOR-GENERAL OF POSTS AND TELEGRAPHS Vs. N. NATARAJAN AND ANR.
|
November 2, 1970 |
|
THE ELECTION COMMISSIONER Vs. P. KAKKAN, PRESIDENT, TAMIL NADU CONGRESS COMMITTEE AND ORS.
|
June 15, 1970 |
|
THE INDIAN OVERSEAS BANK LTD. Vs. S.K. RAMALINGAM CHETTIAR AND ANR.
|
February 9, 1970 |
|
THE M.L.J. PRESS PRIVATE LTD. Vs. THE ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
|
March 25, 1970 |
|
THE MANAGEMENT OF NATESAN TRANSPORT (P.) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
February 5, 1970 |
|
THE NILAMBUR KOVILAGAM, BY RECEIVER-CUM-COMMISSIONER SRI T.R. BALAKRISHNA IYER AND ORS. Vs. THE STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
|
October 26, 1970 |
|
THE RELIANCE MOTOR CO. PTE. LTD. MADRAS Vs. THE REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE CORPORATION, MADRAS
|
March 2, 1970 |
|
THE RISHIYUR PANCHAYAT REPRESENTED BY THE PRESIDENT Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
October 27, 1970 |
|
THE SPECIAL OFFICER, AMARAVATHI CO-OPERATIVE SUGAR MILLS Vs. D.V. THIRUMALASWAMY AND ORS.
|
April 16, 1970 |
|
THE STATE OF MADRAS Vs. ALAGIRISWAMI NAICKER
|
December 24, 1970 |
|
THE T.V.R. SUBBICHETTYS FAMILY CHARITIES REPRESENTED BY ITS TRUSTEES Vs. EXECUTIVE OFFICER, SRPERUMBUDUR TOWN PANCHAYAT
|
September 29, 1970 |
|
THE TRICHINOPOLY MINING WORKS (P.) LTD. Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.
|
April 22, 1970 |
|
THE WORKMEN OF THE JAWAHAR MILLS, SALEM REPRESENTED BY THE SECRETARY, THE SALEM DISTRICT MILLS WORKERS UNION, JAWAHAR MILLS Vs. THE MANAGEMENT OF THE JAWAHAR MILLS LTD. AND ANR.
|
February 24, 1970 |
|
THENAPPA CHETTIAR Vs. ANDIYAPPA CHETTIAR
|
November 9, 1970 |
|
THYAGRABRAHMA MAHOTSAVA SABHA Vs. V VENKATESAN
|
November 3, 1970 |
|
TINNEVELLY-TUTICORIN ELECTRIC SUPPLY CO LTD Vs. INDUSTRIAL TRIBUNAL AND S RAMAN
|
December 21, 1970 |
|
UTHANDARAMA PILLAI Vs. M. ARUMUGHAM PILLAI
|
April 29, 1970 |
|
V MARAIAPPAN Vs. STATE
|
November 17, 1970 |
|
V PONNAMMAL Vs. SALES TAX OFFICER XI ENFORCEMENT BRANCH GREATER BOMBAY BOMBAY
|
March 13, 1970 |
|
V. BALARAMAN Vs. VENKATADRI NAIDU AND OTHERS
|
November 2, 1970 |
|
V. EGAPPA GOUNDAR AND ORS. Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION), ASHOK LEYLAND AND BLUE MOUNTAIN ESTATE AND ORS.
|
January 21, 1970 |
|
V. SAMBANDAM AND ANR. Vs. S.T.S.V. KANDASAMI PADAYACHI AND ORS.
|
March 11, 1970 |
|
V.R. THULASAI SAH (DIED) AND ORS. Vs. SRI KATCHAPESWARASWAMY DEVASTHANAM BY ITS EXECUTIVE OFFICER AND ORS.
|
August 10, 1970 |
|
V.S. SWAMINATHA IYER (DIED) AND ORS. Vs. K.S. SRINIVASA AMMAL
|
July 24, 1970 |
|
VADIVELU MUDALIAR Vs. C.N. KUPPUSWAMI MUDALIAR
|
December 4, 1970 |
|
VARADAMMAL Vs. AMBALAL J VYAS
|
August 7, 1970 |
|
VARADARAJULU NAIDU Vs. REVENUE DIVISIONAL OFFICER TIRUKOILUR
|
February 18, 1970 |
|
VENKITAMMAL AND ANR. Vs. JANAKI AMMAL
|
December 3, 1970 |
|
VIDYANANDASWAMIAR AND OTHERS Vs. STATE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF RAMANATHAPURAM AT MADURAI AND ANOTHER
|
October 22, 1970 |
|
WORKMEN EMPLOYED IN ENNORE FOUNDRIES LTD Vs. MANAGER OF ENNORE FOUNDRIES LTD
|
February 11, 1970 |
|
WORKMEN OF RUBY WORKS LTD Vs. RUBY RUBBER WORKS LTD
|
March 7, 1970 |
LOGIN