REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL SHUKOOR AND CO Vs. UNION OF INDIA (UOI) OWNING THE CENTRAL RAILWAY	December 1, 1969
A B MANUAL Vs. LIBIAN MARGARET MANUAL	February 11, 1969
A GEORGE CORNELIUS Vs. ELIZABETH DOPTI SAMADANAM	August 4, 1969
A GNANASIKHAMONY Vs. PALUKAL PANCHAYAT	September 11, 1969
A M S Vs. UNION TERRITORY OF PONDICHERRY	March 21, 1969
A VELAYUTHA RAJA RAJA ENGINEERING CO MADURAI Vs. BOARD OF REVENUE CT MADRAS	November 11, 1969
A. L. SRINIVASAN AND K. S. GOPALAKRISHNAN Vs. K. JAYALAKSHMI	June 23, 1969
A. MUTHUSWAMI PILLAI Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.	October 14, 1969
A. SUBRAMANYAM AND ORS. Vs. B. YEGNANARAYANIAH AND ANR.	September 4, 1969
A.N. SABAPATHY ALIAS A. NARTHANASABATHY MUDALIAR Vs. PONNAMMAL	July 31, 1969
A.P.M.S. MOHAMMED ALI MARAIKAYAR AND ORS. Vs. THE SPECIAL OFFICER FOR WAKFS AND ANR.	March 18, 1969
ABDUL KAREEM Vs. ZULEIKA BI	December 18, 1969
ABDUL KHADER Vs. STATE	September 23, 1969
ABU BUCKER SAIT Vs. COMMISSIONER OF INCOME TAX	November 4, 1969
ADAIKKAPPA CHETTIAR VR C RM Vs. COMMISSIONER OF INCOME TAX	December 5, 1969
AL AR ALAGAPPA CHETTIAR Vs. PL CT PALANIAPPA CHETTIAR	August 8, 1969
ALAVAI INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 4, 1969
ALLADI KUPPUSWAMI Vs. CONTROLLER OF ESTATE DUTY	December 5, 1969
AMALGAMATIONS P LIMITED Vs. COMMISSIONER OF INCOME TAX	February 19, 1969
AMIRTHAM AMMAL V Vs. COMMISSIONER OF INCOME TAX	February 13, 1969
ANILINE DYES AND CHEMICAL CO. PROPRIETORS, R.J. MISTRO AND CO. (P.) LTD. Vs. THE UNION OF INDIA (UOI), OWNERS OF THE SOUTHERN RAILWAY AND ANR.	March 17, 1969
ANNAMALAI CHETTIAR G Vs. CONTROLLER OF ESTATE DUTY	February 25, 1969
ANTONISWAMY Vs. ANNA MANICKAM	January 28, 1969
ARJUNA CHETTIAR Vs. NAVANEETHAMMAL	October 3, 1969
ARUNACHALAM CHETTIAR PL RM Vs. CONTROLLER OF ESTATE DUTY	February 24, 1969
ASSOCIATION Vs. MADRAS NON GAZETTED CIVIL ACCOUNTS OFFICERSACCOUNTANT GENERAL MADRAS	August 13, 1969
ASTROTITO COMPANIA NAVIOUR S.A. POWER OF ATTORNEY AGENT, SHAW WALLACE AND COMPANY LTD. Vs. BOOTS S.A. BY AGENTS SOUTH INDIA CORPORATION (AGENCIES) PRIVATE LTD.	September 22, 1969
B K VARMA Vs. CORPORATION OF MADRAS	September 10, 1969
B. KALYANASUNDARAM Vs. A.R. NATARAJAN	September 11, 1969
BALAJI MILLS Vs. STATE OF MADRAS	July 3, 1969
BALASANJANNA P C Vs. FOURTH GIFT TAX OFFICER	December 16, 1969
BALASUNDARA GOUNDER Vs. THE JUDICIAL AUTHORITY AND ANR.	April 28, 1969
BARBARA Vs. SETHURATHINAM PILLAI	August 22, 1969
BHANDARI Vs. STATE OF MADRAS	April 8, 1969
BHARATHI MILLS Vs. STATE OF MADRAS	November 5, 1969
BLACK SEA STATE STEAMSHIP LINE, REPRESENTED BY ITS AGENTS D.M. MADAN AND CO. Vs. MINERALS AND METAS TRADING CORPORATION OF INDIA LTD.	June 20, 1969
BOORMAL Vs. THE ASSISTANT COLLECTOR OF CENTRAL EXCISE	March 25, 1969
BORTES S A Vs. ASTROUIC COMPANIA NAVIORS S A	September 22, 1969
C G KOTHAINAYAKI Vs. DIRECTOR OF SECONDARY EDUCATION	August 21, 1969
C P VENKATARAMAN Vs. COMMISSIONER OF INCOME TAX	February 25, 1969
C R CHANDRA Vs. TIRUPATI COTTON MILLS LIMITED	September 10, 1969
C. BHAVARLAL MANAGING PROPRIETOR, SRI MELIATA TALKIES Vs. MALLAY GOUNDER	June 30, 1969
C. VENKATESALU Vs. THE UNION OF INDIA (UOI), REPRESENTED BY DIRECTOR-GENERAL, POSTS AND TELEGRAPHS AND ORS.	March 14, 1969
CAUVERY SUGARS AND CHEMICALS LTD. REPRESENTED BY GENERAL MANAGER Vs. K. SUNDARARAJAN	September 9, 1969
CHARI AND RAM Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 17, 1969
CHENNICHI ALIAS PARIKKAL, WIFE OF MARIAPPA GOUNDAR Vs. D.A. SRINIVASAN CHETTIAR S/O. ARUNACHALA CHETTIAR	June 27, 1969
CHIDAMBARAM PILLAI R M Vs. COMMISSIONER OF INCOME TAX	December 5, 1969
CHIEF CONTROLLING REVENUE AUTHORITY Vs. CHIDAMBARAM PARTNER THACHANALLUR SUGAR MILLS AND	January 27, 1969
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. RANI PICTURES	January 27, 1969
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. H B DEVARAJ COONOOR	November 3, 1969
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. SIMPSON AND GENERAL FINANCE CO LTD	January 28, 1969
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. M ABDULLA	February 12, 1969
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. S M ABDUL JAMMAL	November 3, 1969
CHIEF CONTROLLING REVENUE AUTHORITY REVENUE BOARD MADRAS Vs. SWAMI GOUNDER	January 28, 1969
CITY OIL MILL Vs. JOINT COMMERCIAL TAX OFFICER ROYAPURAM DIVISION MADRAS 1	October 6, 1969
COIMBATORE CO-OPERATIVE MILK SUPPLY UNION Vs. S SILUVAIMUTHU	April 21, 1969
COIMBATORE DISTRICT CENTRAL CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD Vs. UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY	February 28, 1969
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. TIPPERARY ESTATES COMPANY	November 12, 1969
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CHENCAND ESTATE	December 30, 1969
COMMISSIONER OF GIFT TAX Vs. RANGASAMI NAIDU P	December 16, 1969
COMMISSIONER OF GIFT TAX Vs. AYYA NADAR V A M	March 5, 1969
COMMISSIONER OF GIFT TAX Vs. RAMANATHAN CHETTIAR RM S	March 17, 1969
COMMISSIONER OF GIFT TAX MADRAS Vs. V A MUTHUMANICKAM	March 5, 1969
COMMISSIONER OF GIFT TAX MADRAS Vs. P RANGASAMI NAIDU	December 16, 1969
COMMISSIONER OF INCOME TAX Vs. RAMDAS PHARMACY	December 12, 1969
COMMISSIONER OF INCOME TAX Vs. SUNDARAM AND COMPANY P LIMITED	November 19, 1969
COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE C RAJU CHETTIAR	August 7, 1969
COMMISSIONER OF INCOME TAX Vs. SURESH GOKULDAS	March 18, 1969
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA FLOUR MILLS PRIVATE LIMITED	March 7, 1969
COMMISSIONER OF INCOME TAX Vs. R S THANGAPALAM	April 16, 1969
COMMISSIONER OF INCOME TAX Vs. S K SRINIVASAN	April 18, 1969
COMMISSIONER OF INCOME TAX Vs. P S S INVESTMENTS P LIMITED	April 18, 1969
COMMISSIONER OF INCOME TAX Vs. VARADARAJAN K L	May 2, 1969
COMMISSIONER OF INCOME TAX Vs. S NARAYANAN CHETTIAR	January 23, 1969
COMMISSIONER OF INCOME TAX Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED	January 23, 1969
COMMISSIONER OF INCOME TAX Vs. N S PANDARIA PILLAI	January 23, 1969
COMMISSIONER OF INCOME TAX Vs. S N NARAYANA RAJA AND COMPANY	February 12, 1969
COMMISSIONER OF INCOME TAX Vs. MAHMOOD K T M S	February 5, 1969
COMMISSIONER OF INCOME TAX Vs. RAMAN AND RAMAN LIMITED	February 5, 1969
COMMISSIONER OF INCOME TAX Vs. FENNER COCKILL LIMITED	February 25, 1969
COMMISSIONER OF INCOME TAX Vs. ANNAMALAI S A P	February 26, 1969
COMMISSIONER OF INCOME TAX Vs. JAGADEESCHANDRAN AND COMPANY	February 25, 1969
COMMISSIONER OF INCOME TAX Vs. S B RAMAKRISHNAN	February 25, 1969
COMMISSIONER OF INCOME TAX MADRAS Vs. S A P ANNAMALAI MADRAS	February 26, 1969
COMMISSIONER OF WEALTH TAX Vs. T MEENAKSHI ACHI	April 14, 1969
CONTROLLER OF ESTATE DUTY Vs. RAMARATHANAM N R	March 3, 1969
CONTROLLER OF ESTATE DUTY Vs. ETHIRAJ V L ESTATE OF LATE	February 20, 1969
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE V L ETHIRAJ	February 20, 1969
CONTROLLER OF ESTATE-DUTY Vs. N R RAMARATHANAM	March 3, 1969
D MEENAKSHISUNDARAM PILLAI Vs. P NAMMALWAR	February 20, 1969
D. PAUL DAVID Vs. STATE OF MADRAS	February 24, 1969
DATURAM DEVKAR Vs. T GOVINDARAJULU NAIDU	August 6, 1969
DAWN HENDERSON Vs. D HENDERSON	February 11, 1969
DAYAGEE AGARWAL Vs. ENGINEERING METAL AND GENERAL WORKERS UNION	January 7, 1969
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. KHANNA AUTO CORPORATION	March 27, 1969
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. A ANANTHARAMA NADAR	November 18, 1969
DEVI FILMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 21, 1969
DHANUSKOTI AND ORS. Vs. STATE OF MADRAS REPRESENTED BY SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT AND ORS.	January 10, 1969
DHARMAMBAL ACHI Vs. THE AUTHORISED OFFICER, LAND REFORMS AND ANR.	January 24, 1969
DORAIPANDI KONAR Vs. P SUNDARA PATHAR	April 8, 1969
DORAIPANDIAN PILLAI Vs. M.S. SIVAGNANAM PILLAI	December 8, 1969
DORIS PADMAVATHY Vs. V CHRISTODASS	February 11, 1969
E.C. MUTHUSWAMI GOUNDER Vs. V.K. CHENNIMALAI GOUNDER	March 28, 1969
EASTERN PHOTO STUDIO AND EASTERN NEWS PHOTO SERVICE Vs. STATE OF MADRAS	November 25, 1969
ELUMALAI Vs. MANAGEMENT OF SIMPLEX CONCRETE PILES INDIA LTD	November 12, 1969
EMPLOYEES STATE INSURANCE CORPORATION Vs. A ZACKRIA	April 18, 1969
ESTATE OF LATE G RAMASWAMY NAIDU Vs. CONTROLLER OF ESTATE DUTY MADRAS	November 5, 1969
FACTORS (P.) LTD. Vs. AMALGAMATED COMMERCIAL TRADERS (P.) LTD.	March 24, 1969
FATHIMA BI AMMAL Vs. A.A. MAHOMED MOHIDEEN AND ORS.	October 8, 1969
G RAMAKRISHNIAH Vs. DASARATHARAMA REDDIAR	June 26, 1969
G. PULLA REDDY Vs. THE INDIAN INTERNATIONAL TRADE AND INDUSTRIES FAIR, 1968, INDIA	September 11, 1969
G.A. MISTAFA Vs. INYATH RATHIMA SHAH	September 23, 1969
GAJENDRA TRANSPORTS P Vs. ANAMALLAIS BUS TRANSPORTS P LTD	October 6, 1969
GANAPATHI MUDALIAR Vs. PONNUSWAMI KOUNDAR	October 17, 1969
GENERAL MANAGER SOUTHERN RAILWAY Vs. P K VENKATARAMAN	July 30, 1969
GNANAMBIKAI MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 7, 1969
GOKHULA Vs. N RAMASWAMI NAICKER	September 10, 1969
H. MUHAMED SULTAN Vs. R.J. MOHAMED YAKUB	June 17, 1969
HIND MERCANTILE CORPORATION P LIMITED Vs. J H RAYNER AND COMPANY LIMITED	November 26, 1969
HIS HOLINESS SRI LA SRI AMBALAVANA PANDARA SANNADHI AVERGAL, ADHEENAKARTHAR Vs. AUTHORISED OFFICER (BETTERMENT LEVY) AND ANR	July 14, 1969
I S AND C MACHADO Vs. COMMISSIONER OF INCOME TAX	February 24, 1969
I.S. NEELAKANTAN ROW Vs. J.G. RAJAN	October 17, 1969
IN RE: BALUSWAMY Vs. STATE	June 25, 1969
IN RE: D.B. KANIA Vs. STATE	December 30, 1969
IN RE: GUNASINGAM Vs. STATE	July 31, 1969
IN RE: J.L. SAMUEL Vs. STATE	December 9, 1969
IN RE: KARUPPAN ALIAS MONDI Vs. STATE	July 11, 1969
IN RE: N. KASINATHAN AND ANR. Vs. STATE	March 28, 1969
IN RE: PAKKIRISAMI Vs. STATE	October 31, 1969
IN RE: PITCHIAH PILLAI Vs. STATE	July 31, 1969
IN RE: S.C. PANDIAN Vs. STATE	November 7, 1969
IN RE: SAMIAPPAN Vs. STATE	April 29, 1969
IN RE: SRINIVASAN AND ANR. Vs. STATE	October 3, 1969
IYANAR COFFEE AND TEA COMPANY Vs. COMMISSIONER OF INCOME TAX	November 25, 1969
J CHANDRASEKHARAN Vs. G ROSALINE PUSHPAMONI	February 10, 1969
JAYAJOTHI AND COMPANY Vs. STATE OF MADRAS	January 28, 1969
JAYARAJ ANTHONY Vs. MARY SEENI AMMAL	February 11, 1969
JOHNSON AND COMPANY INDIA Vs. COLLECTOR OF CUSTOMS MADRAS	February 18, 1969
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. P S RAJAGOPAL NAIDU	September 8, 1969
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES MADRAS Vs. P S RAJAGOPAL NAIDU	October 8, 1969
K C P, LIMITED, CENTRAL WORKSHOP Vs. K C P EMPLOYEES ASSOCIATION (BY SECRETARY)	September 26, 1969
K M MOHAMMAD ABDUL KADER FIRM Vs. LABOUR COURT	August 12, 1969
K NARAYANASWAMI REDDIAR Vs. T KOLANDAIVELU CHETTIAR	September 24, 1969
K R SUBBIER TAPE FACTORY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 21, 1969
K RAMRAJ Vs. SRIVILLIPUTHUR CO-OPERATIVE SPINNING MILLS LTD	March 21, 1969
K SRINIVASA IYENGAR Vs. NOOR MUHAMMAD ROWTHER	February 24, 1969
K SUBRAMANIA PILLAI AND K RAMDOSS PILLAI Vs. STATE OF TAMIL NADU	June 26, 1969
K VADIVELU Vs. OFFICIAL LIQUIDATOR MADRAS	September 23, 1969
K. NATARAJAN Vs. THE REGISTERING AUTHORITY, (REGIONAL TRANSPORT OFFICER)	December 30, 1969
K. SARASWATHI ALIAS K. KALPANA Vs. P.S.S. SOMASUNDARAM CHETTIAR	August 11, 1969
K. VENUGOPAL Vs. P.S. DOYAL PRASAD	April 1, 1969
K.C. DEVASSAY Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT AND ANR.	June 24, 1969
K.S. SANTHALINGAM Vs. MEENAKSHI AMMAL AND ANR.	April 9, 1969
KAKA HAJEE MD. ISHAQUE SAHIB Vs. KAKA MD. SADDIQ SAHIB AND ORS.	March 18, 1969
KAMALAYEE AMMAL Vs. PARVATHI AMMAL AND ANR.	September 23, 1969
KANAKASABAI R Vs. CONTROLLER OF ESTATE DUTY	April 9, 1969
KANDAVELU MUDALIAR Vs. RAJAMMAL	February 6, 1969
KONAPPA MUDALIAR Vs. KUSALARU ALIAS MUNUSWAMI PILLAI	February 6, 1969
KOTAK AND CO Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	December 29, 1969
KRISHNAMMAL AND ORS. Vs. ASSOCIATED APPAREL (P) LTD. AND ANR.	November 20, 1969
L E MOHAMED HUSSAIN Vs. DEPUTY SUPERINTENDENT OF CUSTOMS R I V TIRUCHIRAPALLI AND	February 28, 1969
L M S SADAK THAMBY AND COMPANY MADRAS I Vs. APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES I MADRAS 13	April 18, 1969
L N SRINIVASA CHETTY Vs. STATE OF TAMIL NADU	August 1, 1969
M A KHADER AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER PERIAMET DIVISION MADRAS	February 7, 1969
M ALLAUDDIN Vs. P S LAKSHMINARAYANAN	February 17, 1969
M E HAMEED AND ORS Vs. K M SHERIFF ROWTHER AND ANR	September 5, 1969
M GANAPATHI ASARI Vs. COMMISSIONER OF INCOME TAX	April 22, 1969
M HAJI MOHAMED ISMAIL SAHIB AND CO Vs. STATE OF MADRAS	November 19, 1969
M HAJI MOHAMMED ISMAIL SAHIB AND CO TANNERS PERNAMBUT Vs. DEPUTY COMMERCIAL TAX OFFICER GUDIYATHAM NORTH ARCOT	November 19, 1969
M J DELAFLORE Vs. AMIR MOHAMMAD	April 25, 1969
M KUPPUSWAMI CHETTIAR Vs. STATE	March 5, 1969
M N KANAGASABAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 21, 1969
M N KANAGASABAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	March 18, 1969
M NATARAJAN Vs. DIRECTOR GENERAL OF POSTS AND TELEGRAPHS NEW DELHI AND	March 3, 1969
M RAMU Vs. GOVERNMENT OF INDIA	February 20, 1969
M V RAMASWAMI NADAR Vs. STATE OF MADRAS	July 7, 1969
M. KUMARSWAMI MUDALIAR, PROPRIETOR, SRI BALAVINAYAGAR MOTOR SERVICE Vs. N. PONNUSWAMI, DRIVER, REPRESENTED BY THE SECRETARY, MOTOR WORKERS UNION AND ANR.	July 23, 1969
M.G. CHAKRAVARTHI NAICKER AND ANR. Vs. K.M. THILLAIMOORTHY AND ORS.	September 17, 1969
M.S. PADMANABHA IYER Vs. DEVADASS SYLUS AND ANR.	October 31, 1969
MADRAS NON-GAZETTED CIVIL ACCOUNTS OFFICERS Vs. ACCOUNTANT-GENERAL	August 13, 1969
MADUARI K RENGIAH CHETTIAR AND CO MADURAI Vs. UNION OF INDIA	January 24, 1969
MADURA MILLS COMPANY LIMITED Vs. GOVERNMENT OF MADRAS	November 20, 1969
MADURAI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1969
MAHALI Vs. STATE	April 1, 1969
MAIMOON BIVI Vs. O A KHAJEE MOHIDEEN	March 4, 1969
MANAGEMENT OF GILLANDERS ARBUTHNOT AND COMPANY LTD. Vs. D. RAMACHANDRAN AND ANR.	February 6, 1969
MANAGEMENT OF NEW CINEMA Vs. PRESIDING OFFICER LABOUR COURT	March 3, 1969
MANAGEMENT OF SREE MEENAKSHI MILLS Vs. PRESIDING OFFICER LABOUR COURT MADURAI	July 7, 1969
MANGEMENT OF BHAVANI MILLS LTD Vs. PRESIDING OFFICER LABOUR COURT	July 14, 1969
MANICKA VATSALA BAI Vs. MANICKA RAJA RAO	June 27, 1969
MANIKKA NARASIMHACHARI Vs. M.V. RAMASUBBIER AND ORS.	February 20, 1969
MARA NAICKER Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION) HARIJAN WELFARE, AND ANR.	September 2, 1969
MARIMUTHAMMAL Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, FORT ST. GEORGE AND ANR.	April 10, 1969
MAYILSAMI GOUNDER Vs. RAMMOORTHI CHETTIAR AND ANR.	October 9, 1969
MD. SADUDDIN SAMDANI Vs. STATE (ACCOMMODATION DEPUTY TAHSILDAR)	December 19, 1969
MEENAKSHI AMMAL Vs. SOMASUNDARA NADAR	November 21, 1969
MEENAKSHI MILLS LIMITED Vs. LABOUR COURT	February 28, 1969
MEIYAPPAN SERVAI Vs. MEENAKSHI ACHI	April 2, 1969
MISS VIOLET WAPSHARE Vs. MISS MAUREEN FROUD	November 14, 1969
MOHAMED MANSOUR Vs. N ABDUL CADER ALIAS IBRAHIM	January 21, 1969
MOHAMMAD ZACKRIAH SAHIB Vs. CHINNAPPAN ALIAS SUBRAMANIA MUDALIAR AND ORS	January 16, 1969
MRS. KALIDHA ADIB BEGUM AND ANR. Vs. S.A. BASHIRUNNISSA BEGUM HUSSAINI AND ORS.	August 8, 1969
MRS. SUBHADRA BEN MANILAL Vs. THE SPECIAL TAHSILDAR, LAND ACQUISITION	January 23, 1969
MUNICIPAL COUNCIL, THROUGH COMMISSIONER Vs. S.C.M. HANIFFA AND ORS.	March 5, 1969
MUNISWAMY REDDIAR Vs. S RAMAMURTI	September 4, 1969
MURRAY AND COMPANY Vs. GOVERNMENT OF MADRAS	November 25, 1969
MURUGAN OIL INDUSTRIES PRIVATE LIMITED IN RE AND S R MUTHUSWAMI GOUNDER Vs. OFFICIAL LIQUIDATOR	September 23, 1969
MURUGESA MUTHU PILLAI Vs. ARUMUGATHAMMAL AND ANR.	September 8, 1969
MURUGESAN Vs. KOTHANDAM	November 6, 1969
MUTHURAJ KOILPILLAI Vs. ESTHER VICTORIA KANNAMMAL	November 3, 1969
N ANNAMALAI Vs. COMMISSIONER OF INCOME TAX MADRAS	February 20, 1969
N MUTHIAH ACHARY AND SONS Vs. STATE OF MADRAS	November 12, 1969
N. BASHYAM AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR AND ORS.	November 7, 1969
N. TIRUMALAYAPPA PILLAI ALIAS N.T. PANNAYAR Vs. P. RAMASUBRAMANIA PILLAI AND ORS.	December 17, 1969
N.P. MOTOR SERVICE (P.) LTD. Vs. ANDAVAR TRANSPORTS (P.) LTD. AND ORS.	October 1, 1969
N.S.M. ADAIKAPPA CHETTIAR Vs. THE OFFICIAL ASSIGNEE, HIGH COURT	January 3, 1969
NAGAMMAL Vs. NANJAMMAL	October 10, 1969
NARAYANASWAMI NAIDU Vs. MUTHUKRISHNA CHETTY AND OTHERS	February 21, 1969
NATIONAL CHAMBER OF COMMERCE MADRAS Vs. STATE OF MADRAS	September 30, 1969
NITHAYYA THEVAR Vs. SUBRAMANIAN AMBALAKARAR	March 3, 1969
O.N. MUTHU RAMALINGAM AND ANR. Vs. T.M. SEMBUSELLI GOUNDER, MEMBER, EXECUTIVE COMMITTEE, BHAVANI CO-OPERATIVE LAND MORTGAGE BANK LTD. AND ORS.	January 21, 1969
OFFICIAL LIQUIDATOR, STOCKING AND SONS PRIVATE LIMITED Vs. S R SARMA	April 29, 1969
OMEGA INSULATED CABLE COMPANY INDIA LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS	August 29, 1969
P A P CHIDAMBARA NADAR Vs. COMMISSIONER OF INCOME TAX	December 5, 1969
P N RAJU CHETTIAR Vs. STATE OF TAMIL NADU	June 25, 1969
P SUSILA Vs. STATE OF MADRAS	August 21, 1969
P VADAMALAYAN Vs. COMMISSIONER OF INCOME TAX MADRAS	February 21, 1969
P. KRISHNAMURTHY AND ORS. Vs. THAMBARAM PANCHAYAT BY ITS EXECUTIVE OFFICER, NARAYANASWAMY, NOW THE TAMBARAM MUNICIPALITY, BY ITS SPECIAL OFFICER AND ANR.	March 17, 1969
P. NARAYANA PILLAI Vs. S. NAGAMONEY	February 12, 1969
P.L.N. PARAMASIVAM Vs. P.K. RAMASWAMI GOUNDER AND ORS.	November 21, 1969
P.S. SHANMUGHAM Vs. THE DEPUTY COMMISSIONER OF POLICE, LAW AND ORDER AND ORS.	February 13, 1969
P.S. VENKATACHALAPATHY IYER AND SONS, THROUGH ONE OF ITS PARTNERS SRI P.C. MOHANRAM Vs. SUBRAMANIAM CO. THROUGH ONE OF ITS PARTNERS SRI T.R. SUBBURAMU AND ORS.	March 28, 1969
P.T. SRINIVASAN Vs. THE BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED AND ANR.	December 18, 1969
P.V. NATARAJAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	October 10, 1969
PALANISWAMI GOUNDER Vs. STATE OF MADRAS	December 30, 1969
PAMELA WILLIAMS Vs. PATRICK CYRIL MARTIN	December 19, 1969
PANCHAYAT BOARD KARUMANDI-CHELLIPALAYAM Vs. DIRECTOR OF RURAL DEVELOPMENT MADRAS	April 23, 1969
PANCHAYAT UNION COUNCIL TIRUPATTUR Vs. C TIRUPATHY	November 18, 1969
PANNALAL RAMKUMAR AND CO Vs. INCOME TAX OFFICER	June 18, 1969
PANNALAL RATNLAL SURANNA Vs. MANAKCHAND LODHA	March 10, 1969
PARASURAMA ODAYAR Vs. APPADURAI CHETTY	June 20, 1969
PARVATHI AMMAL Vs. CONTROLLER OF ESTATE DUTY	March 4, 1969
PERIYAGURUSWAMY AND OTHERS Vs. KALIAMMAN KOIL OF ARUNTHATHIAR SECOND STREET VIRUDHUNAGAR TOWN	March 28, 1969
PL RM ARUNACHALAM CHETTIAR Vs. CONTROLLER OF ESTATE-DUTY	February 24, 1969
PONNIAH NADAR AND ORS. Vs. CHELLIAN NADAR AND ORS.	March 10, 1969
POPULAR TRANSPORT REGISTERED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 28, 1969
PORT TRUST MADRAS Vs. UNION OF INDIA	November 27, 1969
PREMIER PRINTERS Vs. LABOUR COURT	June 16, 1969
PRINCIPAL MEDICAL COLLEGE PONDICHERRY Vs. M J VINCENT	December 10, 1969
PROF. A. SANKARANARAYANAN Vs. THE UNIVERSITY OF MADRAS BY VICE-CHANCELLOR AND ANR.	July 15, 1969
PROPRIETOR BALASARASWATHI MOTOR WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 24, 1969
PUBLIC PROSECUTOR Vs. T K VISWANATHAN	December 15, 1969
PUBLIC PROSECUTOR Vs. PERUMAL NAIDU	December 16, 1969
PUBLIC PROSECUTOR Vs. SUBBAN CHETTIAR	April 11, 1969
PUBLIC PROSECUTOR Vs. MAYAKRISHNAN	April 2, 1969
PUBLIC PROSECUTOR Vs. AYYANAR	January 15, 1969
PUBLIC PROSECUTOR GOVERNMENT OF PONDICHERRY Vs. ABDUL AZIZ KHAN	April 1, 1969
PURSHOTAM RAMJEE AND COMPANY Vs. STATE OF MADRAS	December 30, 1969
QUEENSLAND INSURANCE COMPANY LIMITED Vs. RAJALAKSHMI AMMAL	July 23, 1969
R KANAKASABAI Vs. CONTROLLER OF ESTATE DUTY MADRAS	April 9, 1969
R LAKSHMINARAYANAN Vs. V A MARUTHAPPA NAINAR	January 20, 1969
R M CHIDAMBARAM PILLAI Vs. COMMISSIONER OF INCOME-TAX MADRAS	December 5, 1969
R M NITYA THEVAR Vs. STATE OF MADRAS	June 24, 1969
R M SOLAI NADAR Vs. A T A V GURUSWAMI NADAR AND CO	January 24, 1969
R MURUGESAN Vs. UNION TERRIRTORY OF PONDICHERRY	November 13, 1969
R V GOPALAN Vs. STATE OF TAMIL NADU	April 25, 1969
R VAIDYANATHA MUDALIAR Vs. STATE OF MADRAS	November 27, 1969
R VENUGOPALA REDDIAR Vs. KRISHNASWAMY REDDIAR	July 18, 1969
R. KANDASWAMI AND ORS. Vs. R. THIRUGNANASAMBANDAM AND ORS.	April 11, 1969
R. KRISHNASWAMI IYENGAR Vs. THIAGARAJA PILLAI AND OTHERS	April 13, 1969
R. THANGAVELU Vs. BHAHADUR SHERIFF	September 9, 1969
RADHAKRISHNA FILMS (P.) LTD., BY CHAIRMAN S. KUMARASWAMY REDDIAR Vs. NEWTOWNE STUDIOS (P.) LTD., DIRECTOR, JITTAN BANERJEE AND ANR.	February 14, 1969
RADHIKA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 30, 1969
RADIO AND ELECTRICALS LTD Vs. INDUSTRIAL TRIBUNAL	March 31, 1969
RAGHUVIR KUMAR (MINOR) BY NEXT FRIEND AND MOTHER SMT. D.P. KAMALA KUMARI AND ANR. Vs. SMT. SHANMUGHAVADIVU AND ORS.	November 14, 1969
RAJAMMAL Vs. THE UNION OF INDIA (UOI), REPRESENTED BY GENERAL MANAGER, SOUTHERN RAILWAY	November 11, 1969
RAMA RAO AND ANR. Vs. V. CHANDRA GOPAL	April 2, 1969
RAMANUJAM PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	June 19, 1969
RAMASWAMI NAIDU G ESTATE OF LATE Vs. CONTROLLER OF ESTATE DUTY	November 5, 1969
RAMIAH CHETTIAR Vs. K. SANKARALINGAM PILLAI	September 26, 1969
REID CO-OPERATIVE TIMBER WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 3, 1969
S A A ANNAMALAI CHETTIAR Vs. MOLAIYAN	April 10, 1969
S C C ANTHONY PILLAI Vs. W R NEDANCHEZIAN	July 1, 1969
S P KRISHNA RAO Vs. THIMURSHAKHAN	March 28, 1969
S P VALLIAMMAI ACHI Vs. CONTROLLER OF ESTATE-DUTY	April 7, 1969
S PARAMESWARI Vs. KAMADHENU METAL ROLLING MILLS PVT LTD	December 1, 1969
S R Y BHAVANI DEVI Vs. COMMISSIONER CORPORATION OF MADRAS	June 17, 1969
S RANGARAJU Vs. SULOCHANA AMMAL	September 26, 1969
S RATHNAM NAIDU Vs. KANNI AMMAL	October 3, 1969
S S A GANGAMIRTHAMMAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	April 25, 1969
S SANNANA CHETTY AND SONS Vs. THIRD INCOME TAX OFFICER CIRCLE I	September 5, 1969
S V K N PALANIAPPA CHETTIAR Vs. V R P L M PALANIAPPA CHETTIAR	September 11, 1969
S. KRISHNASWAMY PILLAI Vs. THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPT. AND ORS.	November 5, 1969
S. MARICHAMY PILLAI Vs. MEENAKSHISUNDARAM PILLAI AND ANR.	August 4, 1969
SABAPATHI BOOPATHI AND ANR. Vs. GOVINDARAJA BOOPATHY AND ANR.	November 28, 1969
SABURA AMMAL Vs. ALI MOHAMED NACHIAR	August 20, 1969
SAMARAJ OIL MILLS AND FERTILISERS AND ORS. Vs. D. KOTHANDARAMAN	September 10, 1969
SAMBANDAM Vs. STATE	October 10, 1969
SAMBANDAM A R Vs. CENTRAL GOVERNMENT LABOUR COURT	August 7, 1969
SAMITHURAI THEVAR K. AND OTHERS Vs. T.E.S. BATCHA	November 28, 1969
SAMRAJ NADAR Vs. ABRAHAM NADACHI	February 10, 1969
SANKAR ELECTRICAL LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS I	November 13, 1969
SANKARANARAYANA REDDIAR Vs. RAMASWAMI REDDIAR AND ANR.	October 28, 1969
SANNA RAGHAVA REDDY Vs. THE STATE OF MADRAS	July 17, 1969
SANNANA CHETTY S AND SONS Vs. INCOME TAX OFFICER THIRD	September 5, 1969
SANYASI CHETTIAR Vs. HARIGOPALSAMI UDAYAR	August 14, 1969
SARATHY BROTHERS AND ANR. Vs. THE BANK OF INDIA LTD. AND ORS.	March 14, 1969
SARVSHRI G ANNAMALAI CHETTIAR Vs. CONTROLLER OF ESTATE DUTY MADRAS REVENUE	February 25, 1969
SECRETARY BANK OF MADURA LTD Vs. GENERAL SECRETARY BANK OF MADURAI EMPLOYEES	November 21, 1969
SECRETARY REVENUE DEPT GOVT OF MADRAS Vs. M V SAVITRI AMMAL	September 23, 1969
SHA HASTIMAL KHIMCHAND Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHIRAPALLI TOWN II	December 9, 1969
SHANMUGHAM TRANSPORTS P Vs. V KUNJU CHETTIAR	April 18, 1969
SHEIK DAWOOD Vs. APPELLATE COLLECTOR OF CUSTOMS MADRAS I	June 26, 1969
SHRI ALLADI KUPPUSWAMY Vs. CONTROLLER OF ESTATE DUTY MADRAS	December 5, 1969
SINGH H S Vs. LABOUR COURT	March 13, 1969
SISTER GEMMA Vs. STATE	February 14, 1969
SIVANANDAM S Vs. PRESS SUPERINTENDENT SOUTHERN RAILWAY	August 28, 1969
SIVARAMA PILLAI AND ORS. Vs. MARICHAMI PILLAI	October 29, 1969
SOLIAPPA MUDALIAR AND ANR. Vs. MEENAKSHI AMMAL AND ORS.	December 9, 1969
SOMASUNDARAM MILLS PRIVATE LIMITED Vs. UNION OF INDIA	July 9, 1969
SOURIYAR AND ORS. Vs. N. SHANMUGASUNDARAM PILLAI AND ANR.	August 4, 1969
SOUTH INDIA FLOUR MILLS PRIVATE LTD. Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION	October 29, 1969
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LIMITED Vs. FIRST INCOME TAX OFFICER TIRUCHIRAPALLI	October 17, 1969
SPENCER AND COMPANY MADRAS 2 Vs. JOINT COMMERCIAL TAX OFFICER DIVISION NO III MADRAS 2	April 10, 1969
SPIRIT WAREHOUSE Vs. STATE OF MADRAS	November 11, 1969
SREE MEENAKSHI MILLS LTD Vs. STATE OF MADRAS	December 5, 1969
SRI R PANDHUBHAI C/O STATE LABOUR UNION MADRAS Vs. MANAGEMENT BOMBAY CYCLE IMPORTING CO MADRAS	March 3, 1969
SRI SATYAPROMODA THEERTHA SWAMIGAL OF UTTARADI MUTT THROUGH HIS AUTHORISED AGENT G.V. GOPALACHAR Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM	September 5, 1969
STATE BANK OF INDIA Vs. V VENKATACHALAM	August 25, 1969
STATE OF MADRAS Vs. PREM INDUSTRIAL CORPORATION	July 30, 1969
STATE OF MADRAS Vs. M A NOOR MOHAMED AND CO TANNERS AND DEALERS IN HIDES AND	November 19, 1969
STATE OF MADRAS Vs. PRASAD PRODUCTION PRIVATE LTD	December 31, 1969
STATE OF MADRAS Vs. MUTHURETHINAM	November 17, 1969
STATE OF MADRAS Vs. SRI RAMAKRISHNA MILLS COIMBATORE LTD	March 18, 1969
STATE OF MADRAS Vs. K A JOSEPH	January 30, 1969
STATE OF MADRAS Vs. T M OOSMAN HAJI AND CO MADRAS	January 6, 1969
STATE OF MADRAS Vs. T K SRINIVASA IYENGAR AND ANR	December 17, 1969
SULTHAN ROWTHER Vs. MALUNGU SAHIB	August 1, 1969
SUNDARAM PILLAI Vs. THE STATE	April 28, 1969
SWAMY AND CO. (TANNERS) VANIAMBADI BY V. NARAYANASWAMI SENIOR PARTNER Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE INSURANCE INSPECTOR	November 12, 1969
SWAYAMPRAKASAM ALIAS CHIDAMBARANATHAN Vs. R. VIJAYARANGAM	August 1, 1969
T A KUMARASAMY PATHAR Vs. STATE OF MADRAS	January 15, 1969
T C PONNUSWAMY Vs. LABOUR COURT	December 31, 1969
T K P R RAMANATHA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 12, 1969
T M BASHIAM Vs. M VICTOR	February 17, 1969
T P SUNDARALINGAM Vs. STATE OF MADRAS	December 5, 1969
T R SUBBARAMAN Vs. STATE	September 3, 1969
T RADHAKRISHNA CHETTIAR Vs. K V MUTHUKRISHNAN CHETTIAR	August 22, 1969
T SUBBIAH Vs. S K D RAMASWAMY NADAR	February 17, 1969
T. LINGA GOWDER Vs. STATE OF MADRAS	June 16, 1969
T.A. KRISHNAVENI AND ANR. Vs. R. PALANIAPPAN POOSARI AND ORS.	April 23, 1969
T.K.E. MOHAMMED YOUSUFF Vs. THE ACCOMMODATION CONTROLLER AND THE REVENUE DIVISIONAL OFFICER AND ANR.	January 15, 1969
T.N. RAMACHANDRA NAIDU Vs. T.R. PARAMESWARAN NAIR	October 16, 1969
T.S. DORAISWAMY NAIDU Vs. SETH T.N. AHUJA AND CO., BY ITS PARTNER V.K.A. CHUGH	February 24, 1969
T.S. VENKATARAMAN AND C.S. SUBRAMANYAM AND ORS. Vs. THE DIRECTOR OF POSTAL SERVICES, POSTS AND TELEGRAPHS AND ORS.	August 14, 1969
TEXTOOL CO. LTD. Vs. THE GANAPATHI TOWN PANCHAYAT	April 16, 1969
THANGAMMAL Vs. MURUGAMMAL	September 12, 1969
THAVA PANDIAN AND ORS Vs. VEERAPPA CHETTIAR AND ORS	December 8, 1969
THAYAMMAL Vs. MUTHUSWAMI GOUNDER	March 26, 1969
THE COIMBATORE COTTON MILLS LTD., BY MANAGING AGENTS R. BEEMA NAIDU AND CO. BY PARTNER R. ETHIRAJULU Vs. THE UPPILIPALAYAM PANCHAYAT BY ITS PRESIDENT	December 4, 1969
THE COIMBATORE MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN, C.P. NANJAPPA AND ANR. Vs. THE STATE OF TAMILNADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT, AND LOCAL ADMINISTRATION DEPARTMENT	April 18, 1969
THE CORPORATION OF MADRAS REPRESENTED BY THE COMMISSIONER Vs. R. SUNDARAM AND ANR.	July 1, 1969
THE CORPORATION OF MADRAS, BY ITS COMMISSIONER Vs. N. JAYAMMAL AND ORS.	January 7, 1969
THE MADRAS STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY Vs. S.A. NATHAN AND ANR.	August 25, 1969
THE MANAGEMENT OF M/S. ASSOCIATED TRANSPORT (MADRAS) PVT. LTD. Vs. S. SAMBANDAM AND ANR.	March 28, 1969
THE MANAGEMENT OF SREE RAJENDRA MILLS LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	October 14, 1969
THE MANAGEMENT OF XAVIER CONTRACTOR Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	March 5, 1969
THE MANAGEMENT, UDIPI HINDU RESTAURANT Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	March 10, 1969
THE OUCHTERLONY VALLEY ESTATES (1938) LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER	October 31, 1969
THE SELF-RESPECT SANGAM, ERODE BY PRESIDENT, E.V. RAMASWAMI NAICKER Vs. NAGAMMAL	November 13, 1969
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR Vs. M. CHINNASAMY AND ORS.	December 10, 1969
THE THIRUCHANKATTANKUDI TENANTS CO-OPERATIVE FARMING SOCIETY BY ITS LIQUIDATOR Vs. SRI RUDRAPATHISWARASWAMI DEVASTHANAM, THIRUCHANKATTANKUDI, BY ITS HEREDITARY MANAGING TRUSTEE	March 7, 1969
THE UNION OF INDIA (UOI) OWNING THE NORTH EASTERN RAILWAY BY ITS GENERAL MANAGER Vs. SAKTHI TEXTILES BY ITS PARTNER, K.A. MARKANDU	March 7, 1969
THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY, MINISTRY OF COMMUNICATIONS AND ANR. Vs. S. NARAYANA IYER	March 28, 1969
THIRU AROORAN SUGARS LTD Vs. INDUSTRIAL TRIBUNAL	January 10, 1969
THIRUVAVADUTHURAI ADHEENAM BY ITS ADHEENAKARTHAR SRI LA SRI SUBRAMANIA PANDARA SANNADHI AVERGAL (DIED) AND HIS HOLINESS SRI LA SRI AMBALAVANA PANDARA SANNADHI AVERGAL PRESENT ADHEENAKARTHA THIRUVAVADUTHURAI ADHEENAM Vs. STATE OF MADRAS BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST. GEORGE	August 18, 1969
TIRUMURTHI TRANSPORTS (P.) LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY	February 24, 1969
TIRUNELVELI TUTICORIN ELECTRIC SUPPLY CO LTD Vs. INDUSTRIAL TRIBUNAL	November 12, 1969
U. KARUPPAN AND ORS. Vs. S.K. LAKSHMINARAYANA IYER, RENT COURT-CUM-TAHSILDAR	July 4, 1969
UNION OF INDIA Vs. VIJAYA AGENCIES CUDDAPAH MADRAS	July 30, 1969
UNION OF INDIA (UOI) Vs. VARADAMBAL AND ORS.	January 31, 1969
UNION OF INDIA (UOI), REPRESENTED THROUGH ITS GENERAL MANAGER Vs. G. SWAMINATHA MUDALIAR SONS, THROUGH ITS MG. PARTNER G. MARIA JOSEPH	April 28, 1969
UNION OF INDIA, MADRAS Vs. RAJENDRA MILLS LTD.	September 19, 1969
V ANANDMULL JAIN Vs. COMMISSIONER OF INCOME TAX	February 13, 1969
V JAYAVELU Vs. FOOD INSPECTOR CORPORATION OF MADRAS	October 29, 1969
V SUSEELA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS	January 18, 1969
V V GOVINDAN Vs. STATE OF TAMIL NADU	August 14, 1969
V. BALAKRISHNAN Vs. RM.A.N. ANNAMALAI CHETTIAR AND ORS.	September 12, 1969
V. CHAKRAPANI NAIDU Vs. D. JAYARAMAN AND ANR.	December 17, 1969
V. DAVID RAJA Vs. J.P. DEVARAJ AND ORS.	January 17, 1969
V. DEVARAJ Vs. JAYALAKHMI AMMAL (DECSD.) AND ORS.	February 28, 1969
V. MUTHUSWAMI GOUNDER Vs. THULASI AMMAL	March 7, 1969
V. NAGALINGAM Vs. SIVAGNANAM AND ANR.	February 21, 1969
V. SAMBANDAM Vs. V. NATARAJAN	March 7, 1969
V.K. ELAYALWAR Vs. THE REGISTRAR, MADRAS HIGH COURT AND ORS.	February 17, 1969
V.M. NISSAR AHMED AND ORS., MINORS BY GUARDIAN AND NEXT FRIEND V.C. ABDUL MUNAF SAHEB Vs. RAHIMA BI AND ORS.	January 9, 1969
V.S. SWAMINATHA PILLAI Vs. THE AUTHORISED OFFICER (LAND REFORMS) AND ORS.	July 3, 1969
VADAMALAYAN P DR Vs. COMMISSIONER OF INCOME TAX	February 21, 1969
VAIRAVAN THANDAL Vs. APPELLATE COLLECTOR OF CUSTOMS MADRAS	October 8, 1969
VALLIAMMAI ACHI S P Vs. CONTROLLER OF ESTATE DUTY	April 7, 1969
VEERAL ALIAS KANAL Vs. STATE OF TAMIL NADU	September 18, 1969
VEERAMMAL Vs. KRISHNAN	March 24, 1969
VELLAPANDI Vs. MANICKA THAI	March 7, 1969
VENKITASUBBU RAMASWAMI VANAVARAYAR Vs. MARIMUTHU GOUNDER	September 12, 1969
VR S R M FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS	December 5, 1969
WHEELS INDIA LIMITED Vs. KHEMCHAND RAJKUMAR AND ANR.	December 31, 1969
WORKMEN OF V M BUS SERVICE Vs. LABOUR OFFICER	March 6, 1969
ZENITH LAMPS AND ELECTRICALS Vs. ADDITIONAL COMMISSIONER OF WORKMENS	September 1, 1969

Year 1969 of HIGH COURT OF MADRAS

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