A ARPUDASWAMI CHETTIAR Vs. DEPUTY COMMERCIAL TAX OFFICER NAGAPATTINAM
|
July 27, 1967 |
A B A AZEEZ KHAN SAHIB Vs. STATE OF MADRAS
|
March 29, 1967 |
A C VENUGOPAL NAIDU Vs. STATE OF MADRAS
|
October 16, 1967 |
A E M USOOF Vs. INCOME TAX OFFICER
|
March 10, 1967 |
A E THIRUMAL NAIDU Vs. RAJAMMAL
|
January 5, 1967 |
A M C MUTHUVAITHILINGAM CHETTIAR Vs. GOVERNMENT OF MADRAS
|
April 29, 1967 |
A PONNUSWAMY Vs. GOVERNMENT OF MADRAS
|
July 18, 1967 |
A S N M IDRIS AMBALAM Vs. M ABDUL HAKIM
|
August 3, 1967 |
A V MEIYAPPAN Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE
|
March 8, 1967 |
A. NARASINGA RAO AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.
|
July 7, 1967 |
A. PALANIANDI Vs. G.N. RAMASWAMI CHETTIAR AND ORS.
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March 8, 1967 |
A. SANJEEVI NAIDU AND ORS. Vs. THE MADRAS STATE TRANSPORT UNDERTAKING BY ITS DIRECTOR
|
November 23, 1967 |
A. THIRUVENGADASWAMY NAIDU Vs. C.T. NACHIAPPAN, MINOR THROUGH HIS FATHER AND GUARDIAN V.P.C.T. CHIDAMBARAM CHETTIAR AND ANR.
|
February 9, 1967 |
A.S. KUPPUSWAMI Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR.
|
January 3, 1967 |
A.V. RAMACHANDRA NAIDU Vs. HASSINA BI AND ORS.
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January 5, 1967 |
A.V.M. SUBBARAJU Vs. A. BALANARASIMHAIYA AND ORS.
|
July 26, 1967 |
ABDUL KADER Vs. STATE
|
November 28, 1967 |
ABDUL MALICK Vs. COLLECTOR OF DHARMAPURI
|
August 2, 1967 |
ACHAMMAL Vs. N KRISHNA NAIDU
|
September 1, 1967 |
ACHAMMAL AND ANR Vs. N KRISHNA NAIDU
|
June 23, 1967 |
AMARAVATHI AMMAL Vs. PERIYANAYAGAMMAL
|
August 24, 1967 |
AMARJOTHI PICTURES Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1967 |
AMEENA BEE Vs. LIFE INSURANCE CORPORATION AND ANR.
|
December 5, 1967 |
AMIR JAN Vs. SHAIK SULAIMAN SAHIB AND ORS.
|
December 1, 1967 |
ANDHRA LAUNDRY PROPRIETOR R A MASILAMANI Vs. ADDITIONAL LABOUR COURT
|
November 13, 1967 |
ANDHRA PERFUMERY WORKS JOINT FAMILY CONCERNS Vs. KARUPAKULA SURYANARAYANIAH
|
August 23, 1967 |
ANDISERS AND ELECTROPLATERS Vs. GOVERNMENT OF MADRAS
|
March 27, 1967 |
ANNAMALAI CHETTIAR S N A S A Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1967 |
ARUMUGHA UDAYAR Vs. VALLIAMMAL
|
June 20, 1967 |
ARUNACHALAM PILLAI Vs. M VELAMMA
|
March 2, 1967 |
ASHOK LEYLAND Vs. STATE OF MADRAS
|
July 20, 1967 |
AYYA NADAR AND ORS Vs. VAIDYANATHASWAMI KOIL DEVASTHANAM
|
August 24, 1967 |
B NAGALAKSHMI Vs. MANNARGUDI TRANSPORTS PVT LTD
|
September 22, 1967 |
B.R. VENKATACHALAPATHY Vs. N. MANICKAM AND ORS.
|
March 1, 1967 |
BABY AMMAL Vs. VARADARAJULU NAIDU
|
October 31, 1967 |
BADRABAHU NAINAR Vs. DEVENDRA NAINAR AND ORS.
|
February 16, 1967 |
BAPU AND COMPANY MADRAS 1 Vs. STATE OF MADRAS
|
July 10, 1967 |
BASHU SAHIB A K Vs. FIRST INCOME TAX OFFICER
|
January 5, 1967 |
BATA SHOE COMPANY PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS
|
October 18, 1967 |
BAYS MEDICALS Vs. STATE OF MADRAS
|
March 28, 1967 |
BEN GORM NILGIRI PLANTATIONS COMPANY COONOOR Vs. GOVERNMENT OF MADRAS
|
July 20, 1967 |
BHAGAVANDAS NARAYANDAS Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 22, 1967 |
BHAGAVATHI MUDALIAR Vs. N SUBRAMANIAM
|
August 25, 1967 |
BHARANI ROADWAYS (P.) LTD. Vs. SAFE SERVICE LTD. AND ANR.
|
April 26, 1967 |
BOARD OF REVENUE MADRAS REFERRING AUTHORITY Vs. ANNAMALAI AND CO PVT LTD
|
April 27, 1967 |
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED MADRAS 1 Vs. STATE OF MADRAS
|
August 1, 1967 |
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED MADRAS 1 Vs. STATE OF MADRAS
|
August 2, 1967 |
C I KANNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 24, 1967 |
C K PATEL Vs. APPELLATE COLLECTOR OF CUSTOMS MADRAS
|
January 16, 1967 |
C KRISHNASWAMI RAO Vs. STATE OF MADRAS
|
September 15, 1967 |
C S PEERAN SAHIB Vs. STATE WAKF BOARD
|
December 19, 1967 |
C. ARUMUGHAM Vs. R. SIVARAMAN AND ANR.
|
March 1, 1967 |
C. MOTHALIYANDAN CHETTIAR Vs. K. RANGANATHAN AND OTHERS
|
November 24, 1967 |
C.D. DHANARAJ AND ANR. Vs. S. NAMI STELLA SAROJINI AND ORS.
|
September 27, 1967 |
C.P. NAGARAJAN Vs. ELECTION COMMISSIONER, (PRINCIPAL SUBORDINATE JUDGE) AND ORS.
|
February 10, 1967 |
C.V. GOVINDAN AND ANR. Vs. A. RAJAGOPAL NADAR
|
October 27, 1967 |
C.V. VENKATARAMANA IYENGAR DHARMASTHAPANAM BY MANAGING TRUSTEE, DR. C.A. VIJAYARAGHAVAN Vs. P.N. RANGASWAMI NAIDU
|
April 7, 1967 |
CHELLIAH ALIAS MAYALAGOR MOOPANAR Vs. NAGARATHINAM AMMAL
|
March 3, 1967 |
CHELPARK COMPANY Vs. COMMISSIONER OF POLICE MADRAS
|
November 3, 1967 |
CHEPPARAI TRANSPORTS (PRIVATE) LTD. Vs. MUBARAK TRANSPORT SERVICE AND TWO ORS.
|
March 10, 1967 |
CHIDAMBARAM CHETTY AND ANR. Vs. SAKKU BAI ALIAS LAKSHMI BAI AND ANR.
|
July 24, 1967 |
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. PIONEER SPINNERS PRIVATE LTD
|
April 21, 1967 |
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. SUDARSANAM PICTURE MADRAS
|
March 31, 1967 |
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. V RAMAKRISHNA SONS P LTD
|
April 3, 1967 |
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS BOARD OF Vs. CANARA INDUSTRIAL AND BANKING SYNDICATE LTD
|
April 17, 1967 |
CHIEF CONTROLLING REVENUE AUTHORITY REFERRING OFFICER Vs. RUSTORN NUSSERWANJI PATEL
|
February 28, 1967 |
CHINNA PILLAI Vs. N GOVINDASWAMI NAIDU
|
March 31, 1967 |
CHINNAN AMBALAM Vs. RAMIAH MANIAM AND OTHERS
|
June 22, 1967 |
CHINNAPONNU ANIMAL Vs. T.N. MOOKA PILLAI AND ANR.
|
October 5, 1967 |
CHINNAPPAN H Vs. KALEESWARAR MILLS LTD
|
January 12, 1967 |
CHOCKALINGAM CHETTIAR S R Vs. COMMISSIONER OF GIFT TAX
|
April 24, 1967 |
CITY MOTOR SERVICE PRIVATE LIMITED Vs. STATE OF MADRAS
|
October 17, 1967 |
COIMBATORE DISTRICT TEXTILE MILLS STAFF UNION Vs. STATE OF MADRAS
|
March 10, 1967 |
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A P BASAVA PRABHU
|
December 11, 1967 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. L K G PRIVATE LIMITED
|
December 20, 1967 |
COMMISSIONER OF INCOME TAX Vs. COIMBATORE MOTOR TRANSPORT CO OP SOCIETY FOR EX SERVICEMAN
|
December 13, 1967 |
COMMISSIONER OF INCOME TAX Vs. RIKABDAS CHAGANRAJ
|
July 31, 1967 |
D H SHAH AND COMPANY Vs. STATE OF MADRAS
|
March 28, 1967 |
D SENTHIVELU Vs. SOUTHERN RAILWAY REPRESENTED BY THE GENERAL MANAGER
|
March 15, 1967 |
D SUBRAMANIA MUDALIAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
September 5, 1967 |
DANIEL HAILEY WALCOTT Vs. STATE
|
August 2, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. THIRUMAGAL MILLS LIMITED
|
April 6, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. R V RAMIAH CHETTY AND COMPANY
|
July 6, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. O K AGENCIES
|
April 3, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. DAYANAND CORPORATION MADRAS 1
|
April 25, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. RAVI AUTO STORES
|
June 20, 1967 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. A R S THIRUMENINATHA NADAR FIRM TUTICORIN
|
July 18, 1967 |
DHARMA UDAYAR Vs. RAMACHANDRA MUDALIAR
|
November 29, 1967 |
DR. P.S. NAIR AND ORS. Vs. THE STATE OF MADRAS BY THE COLLECTOR OF THE NILGIRIS AT OOTACAMUND
|
March 14, 1967 |
DURAISWAMI UDAYAR P Vs. STATE OF MADRAS
|
August 18, 1967 |
DURAIVELU Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT
|
April 20, 1967 |
EAST INDIA RUBBER WORKS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
|
October 18, 1967 |
ENGINEERING CONSTRUCTION CORPORATION Vs. MADRAS PORT TRUST MADRAS
|
October 3, 1967 |
ERRACHI REDDIER Vs. VELLAYA REDDIER
|
March 30, 1967 |
EUSTACE H D V Vs. SOUTHERN RAILWAY
|
April 24, 1967 |
G. GABRIEL Vs. THE STATE HOUSING BOARD BY ITS CHAIRMAN AND ANR.
|
December 12, 1967 |
G. VASANTHA PAI Vs. SRI S. RAMACHANDRA IYER NOW HOLDING THE OFFICE OF THE HONOURABLE THE CHIEF JUSTICE OF MADRAS
|
March 20, 1967 |
G.M.A. BHAIMIA, MUTHAVALLI "WAKF ESTATE A.M. BHAIMIA" AND ORS. Vs. THE MADRAS STATE WAKF BOARD REPRESENTED BY ITS SECRETARY AND ANR.
|
July 27, 1967 |
GAMIER AND CO. Vs. THE STATE OF MADRAS REPRESENTED BY THE DISTRICT MAGISTRATE (J), SOUTH ARCOT, CUDDALORE
|
September 11, 1967 |
GANAPATHY AND ANR. Vs. AMBEKAI AND ORS.
|
November 10, 1967 |
GANESH BABU MINOR Vs. K S RADHAKRISHNAN
|
December 15, 1967 |
GENERAL ELECTRIC COMPANY OF INDIA PRIVATE LIMITED MOUNT ROAD MADRAS Vs. GOVERNMENT OF MADRAS
|
April 29, 1967 |
GLOBE THEATRES PRIVATE LTD Vs. LABOUR COURT
|
April 4, 1967 |
GOPALAKRISHNAN Vs. BALASUBRAMANIA CHETTIAR AND ORS.
|
April 28, 1967 |
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF MADRAS
|
July 6, 1967 |
GOVERNMENT OF MADRAS Vs. MADURAI BRAIDED CORD AND TAPE PRODUCERS CO OPERATIVE INDUSTRIAL SOCIETY
|
July 5, 1967 |
GOVERNMENT OF MADRAS Vs. SUPERINTENDING ENGINEER P W D
|
October 3, 1967 |
GURUSWAMI NADAR Vs. EZHUMALAI PANCHAYAT BOARD
|
August 1, 1967 |
HAKIM SYED ABID HUSSAIN Vs. GOVERNMENT OF MADRAS
|
March 30, 1967 |
HANUMAN BANK LIMITED TANJORE IN LIQUIDATION IN RE AND S MUTHUSWAMI IYER Vs. P T MUNIA SERVAI
|
August 25, 1967 |
HARI MILLS LIMITED Vs. FIRST INCOME TAX OFFICER
|
January 16, 1967 |
IDRIS AMBALAM A S N M Vs. ABDUL HAKIM M
|
August 3, 1967 |
IN RE: ANDAL AMMAL Vs. STATE
|
November 4, 1967 |
IN RE: ANNAMALAI Vs. STATE
|
December 6, 1967 |
IN RE: B. SHARMA Vs. STATE
|
February 28, 1967 |
IN RE: GNANAMURTHI AND ORS. Vs. STATE
|
December 8, 1967 |
IN RE: KANDASWAMY Vs. STATE
|
September 8, 1967 |
IN RE: KARUTHIAH ALIAS ILAYAPERUMAL Vs. STATE
|
April 26, 1967 |
IN RE: P. VELAN Vs. STATE
|
October 23, 1967 |
IN RE: RANGASWAMY AND ANR. Vs. STATE
|
December 8, 1967 |
IN RE: SUDALAIMUTHU NADAR AND ANR. Vs. STATE
|
April 13, 1967 |
IN RE: VALAGURU ASARI Vs. STATE
|
September 9, 1967 |
INDIA MOTOR PARTS AND ACCESSORIES LTD., REPRESENTED BY ITS DIRECTOR T.S. SANTHANAM Vs. THE COLLECTOR OF CUSTOMS AND ORS.
|
April 5, 1967 |
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1967 |
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1967 |
INDRANI AMMAL Vs. A SAMBANDA APPAH
|
November 10, 1967 |
INNASI UDAYAR Vs. S CHINNASAMY RAJU
|
December 7, 1967 |
INTEGRAL COACH FACTORY EMPLOYEES CONSUMERS CO-OPERATIVE STORES, REPRESENTED BY ITS PRESIDENT MR. S.J. PARAVAS Vs. V. RAJAN ALWAR AND ORS.
|
February 21, 1967 |
ISHERDAS SAHNI AND BROTHERS BY PARTNER V.N. SAHNI Vs. RAJAH V. RAJESWARA RAO AND ORS.
|
December 22, 1967 |
J M BHANSALI Vs. STATE OF MADRAS
|
July 18, 1967 |
JAGANNADH Vs. PERUMAL NAIDU AND ORS.
|
April 18, 1967 |
JANARDHANAM S Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
|
September 26, 1967 |
K A RAMUDU CHETTIAR AND COMPANY Vs. STATE OF MADRAS
|
March 29, 1967 |
K C P LTD Vs. K C P EMPLOYEES ASSOCIATION
|
August 14, 1967 |
K GOPALAKRISHNAN MINOR Vs. SANKARA NARAYANAN
|
October 4, 1967 |
K GOVINDASWAMY Vs. KAMALAMMAL
|
February 23, 1967 |
K M JAMAL MYDEEN Vs. STATE OF MADRAS
|
March 2, 1967 |
K MAHESH Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
September 27, 1967 |
K P ABDULLA AND BROS Vs. CHECK POST OFFICER KANDAIGOUNDANCHAVADI
|
December 21, 1967 |
K R KADER BATCHA Vs. STATE OF MADRAS
|
March 30, 1967 |
K R S R RAMANATHAN Vs. INCOME TAX OFFICER FOURTH
|
January 18, 1967 |
K R SESHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE SOUTHERN RANGE MADURAI
|
December 11, 1967 |
K RAGHAVAN Vs. K VENKTARAMA IYER
|
February 21, 1967 |
K S M GOPALASWAMY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE SIVAKASI
|
September 13, 1967 |
K SENGODAN AND COMPANY Vs. STATE OF MADRAS
|
June 28, 1967 |
K SHANMUGASUNDARA NADAR Vs. V SADASIVAM
|
March 29, 1967 |
K T KOSALRAM Vs. STATE
|
January 5, 1967 |
K T KOSALRAM Vs. SANTHOSHAM
|
July 11, 1967 |
K. MUNIANDI Vs. SELVARAJAN AND ANR.
|
April 21, 1967 |
K. NALLANDRAM PILLAI Vs. M.S. NATESAN AND ANR.
|
March 20, 1967 |
K. VISWANATHAN AND ANR. Vs. K. GANAPATHI IYER
|
August 4, 1967 |
K.M. LAKSHMANAN Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT (THE DISTRICT REVENUE OFFICER) AND ANR.
|
September 27, 1967 |
K.M. MOHAMMED GHOUSE AND CO. Vs. THE COLLECTOR OF CENTRAL EXCISE AND ANR.
|
December 20, 1967 |
K.M. RAJARAM Vs. CHINNATHURAJ AND ANR.
|
April 27, 1967 |
K.S. SANTHANAKRISHNA MUDALIAR AND ORS. Vs. THE BOARD OF REVENUE, MADRAS, REPRESENTED THROUGH THE COMMISSIONER, SETTLEMENT OF ESTATES AND ANR.
|
March 31, 1967 |
K.V. KRISHNA IYER Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE HOME DEPARTMENT AND ANR.
|
June 20, 1967 |
KALUVAROYA PILLAI Vs. GANESA PANDITHAN
|
December 1, 1967 |
KALYANASUNDARA NADAR AND ANOTHER Vs. MUTHURAMAN
|
April 13, 1967 |
KALYANASUNDARA NADAR AND ANR. Vs. MUTHURAMAN
|
April 1, 1967 |
KALYANI AMMAL Vs. EZHUMALAI NATTAR
|
February 2, 1967 |
KALYANI TRANSPORTS (P.) LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
September 18, 1967 |
KAMAKSHI AMMAL Vs. R. RANGANATHAN CHETTIAR AND ANOTHER
|
December 1, 1967 |
KANAGASABAPATHI PILLAI S Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1967 |
KANAKARAJ Vs. B V SUNDARAJA IYER
|
March 1, 1967 |
KANDASWAMI WEAVING FACTORY AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 6, 1967 |
KANNI Vs. VISWANATHA CHETTIAR
|
August 18, 1967 |
KANNI Vs. VISWANATHA CHETTIAR AND ORS.
|
August 1, 1967 |
KANTHAMMAL Vs. D VENKATAKRISHNA REDDIAR
|
July 19, 1967 |
KARUPIAH PALUKKI Vs. PERIASAMI
|
February 2, 1967 |
KIMBERLY CLARK CORPORATION Vs. BAYS CHEMICALS
|
July 26, 1967 |
KISHINCHAND CHELLARAM Vs. JOINT COMMERCIAL TAX OFFICER CHINTADRIPET DIVISION MADRAS 2
|
August 25, 1967 |
KRISHNAMURTHY IYER Vs. TIRUPPANGUR SRI SIVALOGANATHASWAMI DEVASTHANAM BY EXECUTIVE OFFICER, S. MAHARAJAN
|
February 2, 1967 |
KRISHNASWAMI K R Vs. DIRECTOR OF TECHNICAL EDUCATION
|
August 29, 1967 |
KRISHNASWAMY Vs. RANGASWAMY GOUNDER AND ANR.
|
August 31, 1967 |
KULANDAISWAMI MADURAI Vs. MURUGAYYA MADURAR
|
August 4, 1967 |
KUMARAPPA CHETTIAR Vs. RAMANA GOUNDAR
|
August 1, 1967 |
KUNJU PILLAI AND ORS. (L.RS.) Vs. PERIASAMI
|
February 2, 1967 |
KUTTISAMY THEVAR AND ORS. Vs. STATE
|
January 18, 1967 |
LA SRI AJABANATESSARA PANDARA SANNADHI, HEREDITARY MADATHIPATHI AND ATHEENAKARTHAR OF VELAKURICHI MUTT AND HEREDITARY MANAGING TRUSTEE OF SRI AGNEESWARASWAMI DEVASTHANAM, TIRUPPUGALUR AND SRI RUDRAPATHEESWARA DEVASTHANAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
March 31, 1967 |
LAKSHMIAMMAL Vs. SAMIAPPA GOUNDAR
|
September 18, 1967 |
LARSEN AND TOUBRA Vs. JOINT COMMERCIAL TAX OFFICER MADRAS
|
April 7, 1967 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JANAKI AMMAL
|
March 20, 1967 |
LINGAPPA GOUNDER Vs. PALANISWAMI GOUNDER
|
December 19, 1967 |
LOGANATHAN MINOR Vs. PONNUSWAMI NAICKER
|
January 23, 1967 |
LOYAL TEXTILE MILLS LIMITED Vs. STATE OF MADRAS
|
July 26, 1967 |
LOYAL TEXTILE MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
August 1, 1967 |
M CT MUTHURAMAN Vs. SECOND INCOME TAX OFFICER CITY CIRCLE II
|
April 29, 1967 |
M K MOHAMED HUSSAIN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 26, 1967 |
M M VALLIAMMAI ACHI Vs. KN PL V RAMANATHAN CHETTIAR
|
November 30, 1967 |
M P K KANDASAMI CHETTIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
April 26, 1967 |
M PONNUSWAMY UDAYAR Vs. GOVERNMENT OF MADRAS
|
October 16, 1967 |
M RAJANGAM AYYAR Vs. NATESA CHETTIAR
|
June 26, 1967 |
M RAMASWAMY PILLAI Vs. STATE OF MADRAS
|
June 26, 1967 |
M ROYAPPA GOUNDAR Vs. COMMERCIAL TAX OFFICER ERODE
|
April 3, 1967 |
M V CHACKO Vs. STATE OF MADRAS
|
June 26, 1967 |
M V P C RAMASWAMI NAICKER Vs. STATE OF MADRAS
|
July 6, 1967 |
M V PAVADAI CHETTIAR SONS Vs. STATE OF MADRAS
|
April 24, 1967 |
M V S KATHIRVELU NADAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 6, 1967 |
M. ANANDAN, PROPRIETOR, VEGA MOTORS Vs. M.M. PALANISWAMI NADAR AND SONS (FIRM), CHANDRA TRANSPORTS AND ANR.
|
October 30, 1967 |
M. ARJUNAN Vs. E. KANAN, EXTENSION OFFICER, NEMILI PANCHAYAT UNION AND ELECTION OFFICER AND ANR.
|
June 29, 1967 |
M. JAYARAM Vs. SRI RAMA VILAS SERVICE LTD. AND ANR.
|
November 24, 1967 |
M. PITCHAIAH REDDIAR AND ORS. Vs. THE MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONERS
|
August 25, 1967 |
M. SHAHUL HAMEED Vs. KANDA IYER AND ANR.
|
February 24, 1967 |
M. SRINIVASAN Vs. S. SADASIVAM AND ORS.
|
March 3, 1967 |
M. VENKATARAMAN ALIAS MUTHU VENKATARAMAN Vs. STATE OF MADRAS, REPRESENTED BY SUB-INSPECTOR (D.S.I.) AND ORS.
|
July 6, 1967 |
M.C. PERUMAL CHETTIAR AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL (DISTRICT JUDGE) AND ORS.
|
April 20, 1967 |
M.J. IRANI Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, CORPORATION SCHEME
|
January 13, 1967 |
M.N. GOWRISHANKAR Vs. THE COLLECTOR OF MADURAI (COMPETENT AUTHORITY) AND ANR.
|
January 25, 1967 |
M.O. JUGARAJ AND OTHERS Vs. MESSRS CARBORANDUM UNIVERSAL LTD., REPRESENTED BY THEIR MANAGING DIRECTOR, M.V. ARUNACHALAM AND ANOTHER
|
December 8, 1967 |
M.O. MUTHUKRISHNAN, MANAGING TRUSTEE OF SRI PACHIAMMAN TEMPLE Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
|
October 6, 1967 |
M.V.P.C. RAMASWANI NAICKER Vs. STATE OF MADRAS
|
March 6, 1967 |
MADRAS BAKERY ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER AYANAVARAM DIVISION MADRAS 10
|
April 4, 1967 |
MADRAS BOLTS AND NUTS PRIVATE LTD Vs. LABOUR COURT
|
December 19, 1967 |
MADRAS CINE SERVICE BY SOLE PROPRIETOR T.S. LAKSHMI Vs. SHYAMALA PICTURES PRIVATE LTD. BY MANAGING DIRECTOR AR.M.AN. ANNAMALAI CHETTIAR
|
September 19, 1967 |
MADRAS STATE WAKF BOARD Vs. TAJMUL HUSSAIN
|
September 27, 1967 |
MADRAS STATE WAKF BOARD Vs. TAJMUL HUSSAIN
|
September 26, 1967 |
MADRASAI NUSRATHUL ISLAM TRUST, BY MANAGING TRUSTEE M.A. MD. ISMAIL Vs. THE STATE OF MADRAS, REPRESENTED BY THE ACCOMMODATION CONTROLLER
|
September 26, 1967 |
MADURA SOUTH INDIA CORPORATION PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION III MADRAS
|
July 3, 1967 |
MADURA SUGARS STAFF UNION Vs. STATE OF MADRAS
|
August 29, 1967 |
MADURAI DISTRICT CO-OPERATIVE SUPPLY AND MARKETING Vs. KUMARAVELU PILLAL
|
December 20, 1967 |
MADURAI GENERAL WORKERS UNION Vs. BRINDA TEXTILES HANDLOOM FACTORY
|
March 24, 1967 |
MADURAI NAYAGAMMA AND ORS. Vs. PLANTIAN MERCHANTS ASSOCIATION, REPRESENTED BY ITS SECRETARY
|
August 29, 1967 |
MAHENDRA KUMAR ISHWARLAL AND CO Vs. STATE OF MADRAS
|
April 20, 1967 |
MAHENDRAKUMAR ISWARLAL AND CO TIRUPATTUR Vs. COMMERCIAL TAX OFFICER NORTH ARCOT
|
March 7, 1967 |
MAKESH K Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1967 |
MANAGEMENT OF PRESIDENCY TALKIES Vs. N S NATARAJAN
|
November 28, 1967 |
MANAGEMENT OF PRESIDENCY TALKIES PRO PARAGON TALKIES Vs. MOHAMMED SHERIFF
|
March 7, 1967 |
MANAGEMENT OF SAFIRE THEATRE Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION
|
December 14, 1967 |
MANAGEMENT OF SOLAR WORKS MADRAS Vs. WORKMEN EMPLOYED IN THE SOLAR WORKS MADRAS
|
March 8, 1967 |
MANGALAMBIGA LODGE Vs. KUTTI KRISHNAN
|
January 10, 1967 |
MANICKA GOUNDER Vs. MUNIAMMAL
|
March 2, 1967 |
MANICKA REDDY Vs. STATE
|
March 30, 1967 |
MANNAMMAL Vs. SESHA MUDALIAR AND ORS.
|
April 13, 1967 |
MARIAPPA GOUNDER P Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1967 |
MARISAMI BROTHERS BY ITS MANAGING PARTNER M. MARISAMI Vs. BLUEMOUNT SWITCHGEARS ASSOCIATES (PTE.) LTD., REPRESENTED BY ITS MANAGING DIRECTOR S. PALANISWAMI AND ORS.
|
November 29, 1967 |
MARY STELLA Vs. ANANTHA SAKAYANATHAN
|
April 3, 1967 |
MAYAVA MUDALIAR Vs. VARADARAJA MUDALIAR AND ANOTHER
|
March 2, 1967 |
MAYILSWAMI CHETTIAR Vs. KALIAMMAL AND ORS
|
August 23, 1967 |
MCKENZIES LIMITED MADRAS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS
|
April 5, 1967 |
MEENAKSHI MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
August 1, 1967 |
MEHABOOB AND COMPANY Vs. GOVERNMENT OF MADRAS
|
July 10, 1967 |
MOHAMED ABDUL KADER T M S Vs. COMMISSIONER OF GIFT TAX
|
April 12, 1967 |
MOHAMED EBRAHIM AND CO. (P.) LTD. Vs. SRIDHAR AND CO.
|
July 19, 1967 |
MOHAMEDALY SARAFALY AND CO Vs. INCOME TAX OFFICER
|
August 10, 1967 |
MOHAMEDALY SAREFALY AND CO Vs. INCOME TAX OFFICER
|
December 18, 1967 |
MULTANMUL AND COMPANY Vs. UNION OF INDIA
|
February 13, 1967 |
MUNISWAMI M Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM
|
August 30, 1967 |
MURUGESA MUDALIAR AND ORS. Vs. K.M. RAMACHANDRAN AND ORS.
|
January 7, 1967 |
MUTHARASU THEVAR Vs. MAYANDI THEVAR
|
February 22, 1967 |
MUTHIAH NATTAR Vs. N.S. IBRAHIM ROWTHER ALIAS N.S. MOHAMMED IBRAHIM AND ANR.
|
January 20, 1967 |
MUTHU GOUNDER Vs. THE GOVERNMENT OF MADRAS, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND ANR.
|
March 27, 1967 |
MUTHUKUMARAN Vs. THE INSPECTOR OF PANCHAYATS AND ORS.
|
April 11, 1967 |
MUTHUKUMARASWAMI PILLAI Vs. SRIMUSHNAM VEDAPATASALAI, REPRESENTED BY ITS TRUSTEE GOVINDARAJAN
|
July 27, 1967 |
N C R RAJAGOPALA CHETTIAR Vs. INCOME TAX OFFICER FOURTH
|
January 5, 1967 |
N K R K AMIRTHARAJ Vs. M P S N RAMIAH NADAR
|
August 18, 1967 |
N S SUBRAMANIAM Vs. STATE
|
April 29, 1967 |
N SATHIANATHAN N S MOTOR SERVICE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SALEM
|
April 7, 1967 |
N. ARUNACHALAM Vs. LT. COLONEL V. SRINIVASAN
|
June 23, 1967 |
N. BHAKTAVATSALU CHETTY AND ORS. Vs. M. NATESA ACHARI (DECD.) AND ORS.
|
September 8, 1967 |
NADAR PRESS LIMITED Vs. N P S N RAMIAH NADAR
|
August 18, 1967 |
NAGAYASAMI NAIDU AND ORS. Vs. KOCHADAI NAIDU AND ORS.
|
April 24, 1967 |
NARAYANA CHETTIAR Vs. RANGASWAMY NAIDU AND ORS.
|
July 7, 1967 |
NATARAJAN M Vs. MADRAS STATE ELECTRICITY BOARD
|
January 4, 1967 |
NATESAN Vs. STATE
|
November 15, 1967 |
NELLAI COTTON MILLS Vs. FIRST INCOME TAX OFFICER
|
December 5, 1967 |
O A P ANDIAPPAN Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1967 |
O.A.O.A.M. MUTHIAH CHETTIAR (DIED) AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER)
|
August 8, 1967 |
OFFICIAL LIQUIDATOR MANASUBA AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF POLICE MADRAS
|
November 10, 1967 |
OFFICIAL RECEIVER OF RAMANATHAPURAM AT MADURAI Vs. AR RM SUBRAMANIAM CHETTIAR
|
April 29, 1967 |
P JAGAJOTHI MUDALIAR Vs. GOPALASWAMI GOUNDER
|
August 23, 1967 |
P K MUTHURAMA REDDIAR Vs. STATE OF MADRAS
|
October 16, 1967 |
P L M FIRM Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1967 |
P M VENKATACHALAM PILLAI Vs. STATE OF MADRAS
|
August 10, 1967 |
P MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
|
July 31, 1967 |
P N RANGASWAMY Vs. COMMISSIONER OF COIMBATORE MUNICIPALITY
|
March 6, 1967 |
P SUBBIAH PILLAI AND COMPANY MADURAI Vs. STATE OF MADRAS
|
June 21, 1967 |
P THIRUMURTHI CHETTIAR Vs. STATE OF MADRAS
|
March 10, 1967 |
P. ARUNACHALAM Vs. THE DEPUTY COMMISSIONER, H.R. & C.E. (ADMINISTRATION) DEPARTMENT AND ORS.
|
July 4, 1967 |
P. MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 31, 1967 |
P.K. RAMASWAMY Vs. MUNICIPALITY OF COIMBATORE, REPRESENTED BY ITS COMMISSIONER
|
September 28, 1967 |
P.M. CHINNAYYA KURUMBA GOUNDAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT AND ORS.
|
July 7, 1967 |
P.M.S. AND CO. Vs. THE STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF COMMERCIAL TAXES, BOARD OF REVENUE
|
July 7, 1967 |
P.N. GANESAN Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL TAHSILDAR, HARIJAN WELFARE
|
August 31, 1967 |
P.P. LAKSHMINARAYANA UPADHYAYA Vs. THE PREMIER BANK OF INDIA LTD., (IN VOLUNTARY LIQUIDATION) BY ITS VOLUNTARY LIQUIDATOR AND ANR.
|
March 13, 1967 |
P.S. SURULICHAMY Vs. S. HARI JEGGIAPPAN AND ORS.
|
July 17, 1967 |
P.V. SRINIVASAN Vs. THE PRESCRIBED JUDICIAL AUTHORITY (DISTRICT JUDGE) AND ANR.
|
March 21, 1967 |
PALANI K Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM
|
March 21, 1967 |
PALANISWAMI NAICKER Vs. CHINNASWAMI NAICKER
|
January 12, 1967 |
PALANISWAMY GURUKKAL BY POWER-OF-ATTORNEY AGENT SIVAPRAKASA KRISHNASWAMY GURUKKAL Vs. KANDAPPA GOUNDER
|
March 9, 1967 |
PAPPUCHETTI RAGHAVAYYA CHETTIS CHARITIES Vs. COMMISSIONER OF LABOUR
|
March 31, 1967 |
PARAMASAMI PILLAI Vs. SORNATHAMMAL
|
July 18, 1967 |
PARAMASIVAM CHETTIAR Vs. STATE
|
July 6, 1967 |
PARAMASIVAM PILLAI Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT AT VELLORE AND OTHERS
|
February 22, 1967 |
PARAMOUNT AUTOMOBILES MADRAS Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
|
February 10, 1967 |
PEER MOHAMED AND CO Vs. MOHAMED HUSSAIN
|
August 8, 1967 |
PENCIL ALIAS BODI REDDI Vs. VAJJIRAM CHETTI AND OTHERS
|
February 8, 1967 |
PERUMAL NAICKER Vs. T. RAMAS WAMI KONE AND ANR.
|
September 19, 1967 |
PERUMAL NAICKER Vs. T RAMASWAMI KONE
|
September 26, 1967 |
PHARM PRODUCTS Vs. DISTRICT REVENUE OFFICER THANJAVUR
|
January 24, 1967 |
PONNUMUTHU Vs. KRISHNAN NADAR AND ORS.
|
December 7, 1967 |
PREMIER ELECTRO MECHANICAL FABRICATORS MADRAS 2 Vs. STATE OF MADRAS
|
October 17, 1967 |
PRESIDENCY TALKIES BY PROPRIETOR PARAGON TALKIES Vs. NATARAJAN N S
|
November 28, 1967 |
PRESIDENCY TALKIES PVT Vs. PRESIDING OFFICER LABOUR COURT MADRAS
|
December 4, 1967 |
PROJCET ENGINEERS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
|
March 10, 1967 |
PUBLIC PROSECUTOR Vs. MEENAKSHI ACHI
|
December 15, 1967 |
PUBLIC PROSECUTOR Vs. P C RAJU
|
August 30, 1967 |
PUBLIC PROSECUTOR Vs. ABDUL WAHAB
|
August 9, 1967 |
PUBLIC PROSECUTOR Vs. M. SETHUVEL CHETTIAR AND ORS.
|
October 19, 1967 |
PUBLIC PROSECUTOR Vs. RAJU CHETTIAR AND ORS.
|
March 7, 1967 |
R BALUSWAMI CHETTIAR Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPPUR RURAL TIRUPPUR
|
December 8, 1967 |
R SIVASANKARA MEHTA Vs. ELECTION COMMISSION OF INDIA
|
April 21, 1967 |
R. CHELLAMMAL AND ORS. Vs. ACCOMMODATION CONTROLLER
|
February 7, 1967 |
R. MANKI BAI AMMAL Vs. THE STATE OF MADRAS BY AUTHORISED OFFICER, LAND CEILINGS
|
October 23, 1967 |
R. SELVARAJ Vs. JAGANNATHAN AND ANR.
|
September 1, 1967 |
R. VENKATA SUBBU AND ORS. Vs. THE DIRECTOR OF ENFORCEMENT AND ANR.
|
February 2, 1967 |
RAI BAHADUR SHREERAM DURGA PRASAD PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE AND ORS.
|
September 20, 1967 |
RAJAGOPAL PILLAI AND ORS. Vs. PAKKIAM AMMAL AND ANR.
|
April 12, 1967 |
RAJAM T S Vs. CONTROLLER OF ESTATE DUTY
|
September 29, 1967 |
RAJASTHAN INVESTMENT CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER T NAGAR DIVISION MADRAS
|
January 11, 1967 |
RAJKUMAR BHAGWATSARAN Vs. COMMISSIONER OF POLICE
|
September 22, 1967 |
RAKA CORPORATION PRIVATE LIMITED IN LIQUIDATION AND OFFICIAL LIQUIDATOR Vs. RAKA CHEMICALS AND FOOD PRODUCTS LIMITED
|
September 15, 1967 |
RAMALAKSHMANA AND COMPANY Vs. STATE OF MADRAS
|
July 17, 1967 |
RAMALAKSHMANA AND COMPANY AND ANR. Vs. THE STATE OF MADRAS BY THE DEPUTY COMMERCIAL TAX OFFICER AND ANR.
|
July 7, 1967 |
RAMAN NAIR Vs. STATE BY THE COMMISSIONER KARAIKUDI MUNICIPALITY
|
November 8, 1967 |
RAMANUJAM G Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 25, 1967 |
RAMASWAMI GOUNDAR Vs. THE BOARD OF REVENUE, MADRAS BY THE COMMISSIONER OF CIVIL SUPPLIES, SETTLEMENTS AND LAND REFORMS AND ORS.
|
September 13, 1967 |
RAMASWAMI PANDARAM AND ANOTHER Vs. VASUDEVA REDDIAR
|
July 14, 1967 |
RAMASWAMY GOUNDER, CHINNASAMI GOUNDER ALIAS CHINNA GOUNDER Vs. ANANTAPADMANABHA IYER
|
December 21, 1967 |
RANGASWAMI Vs. T R C KRISHNAN
|
July 12, 1967 |
RANI AMMAL Vs. RATHNASABAPATHI MUDALIAR
|
January 10, 1967 |
RATAN CHAND CHORDIA Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER COLLECTION SALEM
|
January 12, 1967 |
REJENDRA INDUSTRIES PRIVATE LIMITED Vs. STATE
|
April 7, 1967 |
RM. ARUNACHALAM CHETTIAR Vs. THE AREA COMMITTEE, H.R. & C.E., MADURAI
|
August 17, 1967 |
RUKMONY AMMAL AND ANR. Vs. GANESA MUDALIAR
|
February 7, 1967 |
S A K CHINNATHAMBI CHETTIAR Vs. G S MURUGAN
|
September 14, 1967 |
S CHATTANATHA KARAYALAR Vs. VAIKUNTARAMA KARAYALAR
|
February 17, 1967 |
S G JAYARAJ NADAR Vs. STATE OF MADRAS
|
July 4, 1967 |
S K POTHILINGAM PILLAI Vs. NAGOOR MEERAN ROWTHER
|
November 10, 1967 |
S KANAGASABAPATHI PILLAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
January 9, 1967 |
S KANNAPPA MUDALIAR Vs. STATE OF MADRAS
|
July 21, 1967 |
S KRISHNASWAMY Vs. SOUTH INDIA FILM CHAMBER OF COMMERCE
|
July 3, 1967 |
S KUMARASWAMY Vs. COMMISSIONER OF INCOME TAX
|
August 13, 1967 |
S MOHAMED IBRAHIM HADHEE Vs. STATE OF MADRAS
|
July 11, 1967 |
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
April 27, 1967 |
S R CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF GIFT TAX MADRAS
|
April 24, 1967 |
S R VARADARAJULU NAIDU Vs. PAPANASAM LABOUR UNION AMBASAMUDRAM
|
September 8, 1967 |
S S RAJAKUMAR Vs. PERFECT CASTINGS PRIVATE LIMITED
|
August 11, 1967 |
S THANGAVELU PILLAI Vs. E M MANI DECD
|
November 20, 1967 |
S V P N SITHAMBARA NADAR Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1967 |
S. ATTENDROOLOO GHETTYS CHARITIES BY ITS PRESIDENT AND TRUSTEES, S. VENKATARANGAM AND ORS. Vs. SADHANA AUSHADALAYA BY ITS PROPRIETOR NARESH CHANDRA GHOSE
|
February 27, 1967 |
S. KRISHNA REDDIAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL TAHSILDAR, LAND ACQUISITION (HARIJAN WELFARE)
|
August 18, 1967 |
S. KUMARASWAMY (DECEASED) AND OTHERS Vs. COMMISSIONER OF INCOME TAX MADRAS, AND ANOTHER
|
August 31, 1967 |
S. KUPPUSWAMI CHETTIAR, PROPRIETOR, KRISHNANANDA RICE MILL Vs. SMT. KAMALAMMAL AND ANR.
|
March 30, 1967 |
S. SESHACHARI Vs. THE SRIRANGAM CO-OPERATIVE BUILDING SOCIETY
|
September 27, 1967 |
S. VELLAYA GOUNDER Vs. R. VENKATESA CHETTIAR AND ANR.
|
July 17, 1967 |
S.P. KAILASA BHATTAR Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ANR.
|
April 26, 1967 |
S.P. SUBBIAH Vs. PR. PR. SP. PERIAKARUPPAN CHETTIAR AND ORS.
|
January 20, 1967 |
SAHIB TRANSPORT SERVICE SANKARANKOIL Vs. K BALASUBRAMANIAM
|
March 23, 1967 |
SALEHA BI AND ORS. Vs. A. HAJEE ABDUL RAHIM SAHEB AND CO. AND ORS.
|
September 4, 1967 |
SAMBA NATARAJA DIKSHITAR Vs. KALYANASABESA DIKSHITAR, THE PRESENT SECRETARY TO THE PODU DIKSHITARS OF SRI SABHANAYAGAR DEVASTHANAM
|
March 29, 1967 |
SAMBAMURTHY GURUKKAL Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, (REVENUE DEPARTMENT) AND ORS.
|
August 9, 1967 |
SAROJA MILLS LTD., THROUGH ITS DIRECTOR, PROPRIETOR, THIAGARAYAN MILLS Vs. UCHAPATTI PANCHAYAT BOARD BY ITS PRESIDENT
|
November 17, 1967 |
SCINDIA STEAM NAVIGATION CO Vs. UNION OF INDIA
|
July 25, 1967 |
SELLAPPA GOUNDER Vs. STATE OF MADRAS
|
August 1, 1967 |
SENATHI N.V. VASUDEVA IYER Vs. THE BOARD OF REVENUE AUTHORITY AND ORS.
|
February 2, 1967 |
SHANSSHIA OIL MILLS Vs. STATE OF MADRAS
|
July 10, 1967 |
SIMPSON AND COMPANY LIMITED Vs. STATE OF MADRAS
|
August 30, 1967 |
SIMPSON AND COMPANY LIMITED Vs. STATE OF MADRAS NO 2
|
October 17, 1967 |
SINNARAJ PILLAI Vs. RAMAYEE AMMAL
|
August 24, 1967 |
SIVAPRAKASA KRISHNASWAMI GURUKKAL Vs. KANDAPPA GOUNDAR
|
March 9, 1967 |
SIVAPRAKASA MUDALIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION, STATE HOUSING BOARD SCHEME AND ANR.
|
September 20, 1967 |
SIVARAMAN Vs. P M SHANMUGHASUNDARA MUDALIAR
|
August 30, 1967 |
SIVASANKARA MEHTA Vs. BAGWANDAS ARJUNLAL BANKERS
|
November 28, 1967 |
SIVASUBRAHMANYAM T S Vs. STATE OF MADRAS
|
June 22, 1967 |
SOLOMON DEVASAHAYAM SELVARAJ Vs. CHANDIRAH MARY
|
September 21, 1967 |
SOUTHERN AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1967 |
SOUTHERN INDIA TANNERY Vs. INDUSTRIAL TRIBUNAL
|
September 28, 1967 |
SPENCER AND CO Vs. COMMISSIONER OF WEALTH TAX MADRAS
|
December 13, 1967 |
SPENCER AND COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
December 13, 1967 |
SRI HARI MILLS Vs. FIRST INCOME-TAX OFFICER COIMBATORE
|
January 16, 1967 |
SRI HINDU BALA PATASALA BY ITS MANAGER AND CORRESPONDENT SRI T. RAMANUJACHARIAR Vs. DIRECTOR OF PUBLIC INSTRUCTION AND ORS.
|
January 27, 1967 |
SRI NAGAMA NAICKER AND ANR Vs. PONNUCHINNAYYAN, ALLEGED ADOPTED SON OF CHITRASENAN NAICKER
|
December 1, 1967 |
SRI TRIVIKRAMA RAMANANDA BHARATISWAMI, SRI SIDDHESWARI PEETADHIPATI AND ORS. Vs. THE TALUK SUPPLY OFFICER AND ORS.
|
August 7, 1967 |
ST K VR VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1967 |
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs. THE PRESIDENT, PANCHAYAT AND ORS.
|
October 4, 1967 |
STATE OF MADRAS Vs. INDIAN OXYGEN LIMITED
|
October 16, 1967 |
STATE OF MADRAS Vs. K NANDAGOPAL CHETTY
|
August 31, 1967 |
STATE OF MADRAS Vs. V VENKATACHALAM
|
August 24, 1967 |
STATE OF MADRAS Vs. VELAYUTHAM THAMPY V
|
August 24, 1967 |
STATE OF MADRAS Vs. MOULVIE ESTATE NAGALUR
|
July 27, 1967 |
STATE OF MADRAS Vs. M S K SHAHUL HAMEED
|
January 30, 1967 |
STATE OF MADRAS Vs. M RANGARAJAN
|
March 28, 1967 |
STATE OF MADRAS Vs. LATHEEF HAMEED AND COMPANY MADRAS 3
|
July 3, 1967 |
STATE OF MADRAS Vs. P SUBBIAH PILLAI
|
June 22, 1967 |
STATE OF MADRAS Vs. ITALY BAKERY
|
June 22, 1967 |
STATE OF MADRAS Vs. DUNLOP RUBBER COMPANY INDIA LIMITED
|
July 5, 1967 |
STATE OF MADRAS Vs. S P VADIVEL NADAR
|
July 18, 1967 |
STATE OF MADRAS Vs. M ANGAPPA CHETTIAR
|
April 25, 1967 |
STATE OF MADRAS Vs. T T GOPALIER
|
April 19, 1967 |
STATE OF MADRAS Vs. MOULVIE ESTATE, NAGALUR
|
March 27, 1967 |
STATE OF MADRAS BY COLLECTOR OF THANJAVUR Vs. RAMANATHA RAO AND ANR
|
April 27, 1967 |
SUBRAMANIAN AND ANR. Vs. KALIAMMAL AND ORS.
|
November 30, 1967 |
SUNDARAM IYENGAR T V AND SONS P LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
August 9, 1967 |
SYED AZADULLA Vs. SYED ROSHAN SAHIB
|
February 23, 1967 |
SYED MUSTAFA PEERAN SAHIB Vs. STATE WAKF BOARD
|
January 6, 1967 |
T P SOKKALAL RAMSAIT FACTORY PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER AMBASAMUDRAM
|
March 8, 1967 |
T S RAJAM Vs. CONTROLLER OF ESTATE-DUTY
|
September 29, 1967 |
T V GNANAVELU Vs. D P KANNAYYA
|
December 21, 1967 |
T V SOMASUNDARAM PILLAI Vs. OFFICIAL LIQUIDATOR MADRAS MARCH 3 1967
|
March 3, 1967 |
T V SUNDARAM IYENGAR Vs. STATE OF MADRAS
|
September 29, 1967 |
T V SUNDARAM IYENGAR Vs. COMMISSIONER OF WEALTH TAX
|
August 9, 1967 |
T. RAJAGOPALAN Vs. S. NAGARAJAN, EXECUTIVE OFFICER, SRI RANGANATHASWAMY DEVASTHANAM, SRIRANGAM AND ORS.
|
March 7, 1967 |
T.K. SARAVANA PERUMAL Vs. SHISHIKANA PERUMAL
|
December 19, 1967 |
T.R. VENKATARAMA IYER Vs. THE GOVERNMENT OF MADRAS, REVENUE DEPARTMENT, BY ITS JOINT SECRETARY AND ANR.
|
March 31, 1967 |
T.V. SIVARAJ ALIAS T.V. SIVARAJ RAHIMAN BAKISH PAKKIRI SAHIB AND ANR. Vs. M. SADASIVA IDANGAPIRANDER ALIAS M. SADASIVAM PILLAI
|
July 13, 1967 |
TAMLINAD TRANSPORTS PRIVATE LTD Vs. MARIAPPAN M
|
December 11, 1967 |
TEXTOOL COMPANY LIMITED Vs. STATE OF MADRAS
|
October 4, 1967 |
THAILAMMAL AND ORS. Vs. ANGAMMAL
|
November 4, 1967 |
THANGAYYA VANNIAR Vs. RAMASWAMY (MINOR) REPRESENTED BY HIS MOTHER PAPATHI AMMAL AND ANR.
|
November 23, 1967 |
THATHA GURUNATHAM CHETTI Vs. SMT. THATHA NAVANEETHAMMA (DIED) AND ANOTHER
|
September 30, 1967 |
THE ALL INDIA SAI SAMAJ (REGISTERED) BY ITS PRESIDENT D. BHIMA RAO Vs. THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ORS.
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June 23, 1967 |
THE CHAIRMAN, MADRAS STATE ELECTRICITY BOARD Vs. GOBICHETTIPALAYAM MUNICIPALITY BY ITS COMMISSIONER AND ANR.
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October 27, 1967 |
THE CORPORATION OF MADRAS Vs. SEETHALAKSHMI AMMAL AND ANR.
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April 28, 1967 |
THE COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. RAMANATHAN
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February 7, 1967 |
THE MANAGEMENT OF ANDHRA LAUNDRY (PROPRIETOR R.A. MASILLAMANI) Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
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November 30, 1967 |
THE MANAGEMENT OF GLOBE THEATRES, (P.) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
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April 4, 1967 |
THE MODERN THEATRES LTD. Vs. THE DEPUTY SUPERINTENDENT OF CENTRAL EXCISE AND ANR.
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January 11, 1967 |
THE MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER Vs. PASUPATHI MUTHURAJA
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March 24, 1967 |
THE OFFICIAL ASSIGNEE OF MADRAS Vs. D. SAHADEVA MUDALIAR
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July 26, 1967 |
THE SALEM FIARLANDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. BY ITS SECRETARY Vs. R. SUGUNALEELAVATHI AMMAL AND ORS.
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October 31, 1967 |
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. K.R.M.S. CHOCKALINGAM CHETTIAR
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March 24, 1967 |
THE STATE OF MADRAS Vs. JOSEPH STANLEY MAYERS AND OTHERS
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September 1, 1967 |
THE STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT OF MADRAS Vs. THE ROHTAS INDUSTRIES LIMITED
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September 19, 1967 |
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT Vs. W.V.A. GOVINDARAJA CHETTIAR
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December 5, 1967 |
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM Vs. SRI SATHYA BODHA SWAMY, UTHARATHI MUTT, TRUSTEE OF BRIDHAVANAM AGRAHARAM-MANAMADURAI, THROUGH HIS AUTHORISED AGENT, SRI G.V. GOPALACHAR
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January 5, 1967 |
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TIRUNELVELI AND ORS. Vs. SRI VANAMAMALAI MUTT, NANGUNERI, REPRESENTED BY HIS HOLINESS SRI VANAMAMALAI RAMANUJA JEER AND ORS.
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October 23, 1967 |
THE UNION OF INDIA (UOI) REPRESENTED BY THE REGIONAL DIRECTOR (FOOD) SOUTHERN REGION Vs. RALLI BROTHERS LTD., REPRESENTED BY AGENTS, BEST AND COMPANY (P.) LTD. AND ORS.
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June 30, 1967 |
THIRUVENKATASWAMI K Vs. COIMBATORE MUNICIPALITY
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March 7, 1967 |
TIRUKOILUR OIL MILLS Vs. STATE OF MADRAS
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June 22, 1967 |
TIRUMALAISAMI NAICKER Vs. VILLAGERS OF KADAMBUR ATHUR TALUK
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August 1, 1967 |
TRUSTEES OF THE PORT OF MADRAS Vs. HOME INSURANCE CO LTD
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September 20, 1967 |
TRUSTEES OF THE PORT OF MADRAS Vs. DUNLOP RUBBER CO (INDIA) LTD
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October 16, 1967 |
U MUTHUKRISHNAN Vs. PALANI
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September 6, 1967 |
UNION OF INDIA Vs. UMMER SAIT
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December 22, 1967 |
UNITED MOTOR WORKS MADRAS Vs. STATE OF MADRAS
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November 29, 1967 |
UNNAMALAI ACHI Vs. UMAYAL ACHI
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August 24, 1967 |
UTHANDARAMA PILLAI Vs. M ARUMUGHAM PILLAI
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July 24, 1967 |
V MOHAMED HANEEF AND CO Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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November 3, 1967 |
V O C ARUMUGHAM PILLAI Vs. A ILANGO
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July 28, 1967 |
V RAJAGOPAL NAIDU Vs. MUTHULAKSHMI AMMAL
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October 20, 1967 |
V RANGASWAMI ACHARI Vs. MANDHAI VISWA BRAHMANA SARVAJANA SAHAYA NIDHI LIMITED
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August 18, 1967 |
V S ARULANANDAM Vs. COMMISSIONER OF INCOME TAX
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July 17, 1967 |
V S CHELLIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
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July 17, 1967 |
V S RAJU NAIDU Vs. COMMISSIONER OF CIVIL SUPPLIES, BOARD OF REVENUE (C S )
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December 20, 1967 |
V SELVARAJ Vs. MYLAPORE HINDU PERMANENT FUND LTD
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July 21, 1967 |
V. NATESA NAICKER Vs. P. ARUMUGHA NAICKER
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September 22, 1967 |
V. PERUMAL Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT AND ANR.
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March 9, 1967 |
V. S. ARULANANDAM Vs. COMMISSIONER OF INCOME TAX, MADRAS.
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March 17, 1967 |
V. SOLAMALAYAN POOJARI (DECEASED) AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
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June 29, 1967 |
V.A.K. KRISHNA NADAR, REPRESENTED BY PARTNER V.A.K. MANICKAVACHAKA NADAR Vs. THE JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, AND ANR.
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March 28, 1967 |
V.E.R.S. RAMASWAMY CHETTIAR Vs. ASSISTANT ENGINEER AND ORS.
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July 28, 1967 |
VAIKUNTAM ESTATE Vs. ARBITRATOR [RAMASWAMI T S ]
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April 19, 1967 |
VALAGURU ASARI Vs. STATE OF TAMIL NADU
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September 19, 1967 |
VANAMAMALAI THEVAR Vs. NARAYANA PILLAI
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April 29, 1967 |
VARADARAJULU NAYUDU S R Vs. PAPANASAM LABOUR UNION
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September 8, 1967 |
VARGHESE AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER COIMBATORE
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January 24, 1967 |
VEERA GOUNDER AND ORS. Vs. V. RAMASWAMY GOUNDER AND ANR.
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August 3, 1967 |
VEERAMALAI VANNIAR Vs. THADIKARA VANNIAR
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July 7, 1967 |
VEERASWAMI MANDIRI Vs. K MANICKA MUDALIAR
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November 3, 1967 |
VELAPPAN PILLAI Vs. PARAPPAN PANICKAR
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December 21, 1967 |
VENKATACHALAM K Vs. ASHOK LEYLAND LTD
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December 22, 1967 |
VIJAYARANGAM T N Vs. SOUTHERN RAILWAY
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February 3, 1967 |
VR S RM RAMASWAMI CHETTIAR Vs. K J MAHADEVAN
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November 13, 1967 |
W A BEARDSELL AND COMPANY PRIVATE LIMITED Vs. STATE
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September 22, 1967 |
WEAVERS MILLS Vs. BALKIS AMMAL
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September 1, 1967 |
WORKMEN OF UNITED BLEACHERS PRIVATE LTD Vs. UNITED BLEACHERS PRIVATE LTD
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June 27, 1967 |
YAKHOB Vs. THE STATE OF MADRAS
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November 20, 1967 |
YASODAMMAL Vs. JANAKI AMMAL
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January 16, 1967 |
ZENITH LAMPS AND ELECTRICALS LTD. Vs. THE REGISTRAR, HIGH COURT AND ORS.
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March 31, 1967 |