REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KANDASWAMI PILLAI Vs. P M THEAGARAJA PATTAR	December 15, 1966
A KANNIAH Vs. STATE	October 13, 1966
A KUPPIAH MUDALIAR Vs. COMMISSIONER OF INCOME TAX	July 8, 1966
A P K NARAYANASWAMI CHETTIAR FIRM PALIPALALAM SALEM DT Vs. V K PERUMAL CHETTIAR AND SONS	April 13, 1966
A R M MANICKAM CHETTIAR Vs. STATE	October 28, 1966
A RAMALINGA REDDY Vs. OFFICIAL ASSIGNEE MADRAS	October 10, 1966
A. ABDUL KARIM SAHIB Vs. A. SHANMUGHA MUDALIAR	December 9, 1966
A. BHASKARAN Vs. THE STATE OF MADRAS BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.	June 24, 1966
A. KARUPPIAH PILLAI Vs. N. NARAYANA MUDALIAR AND ANOTHER	March 7, 1966
A. KRISHNASWAMI RAJA Vs. KRISHNA RAJA AND ANR.	April 12, 1966
A. KUPPIAH MUDALIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS.	March 8, 1966
A.M. CHAKRAPANI REDDIAR Vs. ISSA MUNIRATNAM CHETTI	March 25, 1966
A.T. RAMASWAMI NAICKER Vs. GANAPATHIAMMAL AND ORS.	August 31, 1966
A.V. NATARAJA KONAR Vs. POOVALINGAM PILLAI	December 13, 1966
ABDULLAH K Vs. LABOUR OFFICER II	December 13, 1966
ADVOCATE GENERAL OF MADRAS Vs. AMANULLAKHAN ADVOCATE SALEM 1	April 13, 1966
ALAGUMALAI THEVAR AND ORS. Vs. RAJU ALIAS KARUPPA THEVAR	August 31, 1966
AMALGAMATED COMMERCIAL TRADERS P LIMITED Vs. A C K KRISHNASWAMI	November 7, 1966
AMBALAL Vs. STATE	April 29, 1966
AMEER BIBI Vs. CHINNAMMAL	September 20, 1966
AMIRTHAMMAL Vs. K. MARIMUTHU	March 25, 1966
ANANDHAYEE AMMAL Vs. S.M. KHAJA AND CO., BY PARTNER, SEEDI MOHAMED	December 15, 1966
APPACHAN Vs. R RAJU GOWDER	July 18, 1966
APPADURAI S Vs. STATE	February 11, 1966
ARUMUGA MUDALIAR Vs. ANNAMALAI MUDALIAR	January 28, 1966
ARUNCHALAM PILLAL V P Vs. REVENUE DIVISIONAL OFFICER	September 9, 1966
ATHIAPPA GOUNDER Vs. S A ATHIAPPA PANDARAM	August 25, 1966
B.R. DEVADOS Vs. PONNAMMAL AND OTHERS	August 11, 1966
BATHOOL BAI Vs. A.S. VAIDYANATHAN	January 28, 1966
C D SEKKIZHAR Vs. SECRETARY BAR COUNCIL MADRAS	January 6, 1966
C R NEELAKANTAN Vs. SAIDAPET ANNADHANA SAMAJAM	July 18, 1966
C SUNDARARAJA PILLAI Vs. SAKTHI TALKIES DINDIGUL LTD	January 6, 1966
C. LAKSHMICHAND MEHTA Vs. D. RAJAGOPAL NAIDU AND OTHERS	April 8, 1966
C.D. SEKKIZHAR AND ANR. Vs. THE SECRETARY, BAR COUNCIL AND ORS.	April 8, 1966
C.S. RAMACHANDRA RAO Vs. P. CHINNASWAMY KANDAR AND ANOTHER	June 22, 1966
C.S. RAMACHANDRA RAO Vs. P. CHINNASWAMY KANDAR AND ORS.	July 22, 1966
CHAMPALAL JAIN Vs. B P VENKATARAMAN	January 6, 1966
CHANDRASEKARA BHARATHI WEAV MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE SIVAKASI	July 19, 1966
CHIDAMBARA THEVAR Vs. T VEDAYYA THEVAR	January 13, 1966
CHIDAMBARAM CHETTIAR T S PL P Vs. COMMISSIONER OF INCOME TAX	June 24, 1966
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. MOHAMMED YOONUS SAIT	January 5, 1966
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. JAWAHAR MILLS LTD	February 11, 1966
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. MADRAS INDUSTRIAL INVESTMENT CORPORATION	April 20, 1966
CHIMASWAMI AND ANR. Vs. M. VIJAYAL AND ORS.	April 1, 1966
CHING CHONG SINE Vs. PUTTAY GOWDER	August 31, 1966
CHINNAPPA Vs. STATE	August 16, 1966
COIMBATORE-SALEM TRANSPORT PRIVATE LTD Vs. THEIR WORKMEN	November 29, 1966
COLLECTOR OF CUSTOMS MADRAS Vs. KOTUMAL BHIRUMAL PIHLAJANI	July 29, 1966
COLLECTOR OF NORTH ARCOT Vs. V K KANNAN	August 11, 1966
COMMISSIONER OF INCOME TAX Vs. CHENNIAPPA MUDALIAR S	September 1, 1966
COMMISSIONER OF INCOME TAX Vs. COIMBATORE SALEM TRANSPORT PRIVATE LIMITED	January 21, 1966
COMMISSIONER OF INCOME-TAX MADRAS Vs. S CHENNIAPPA MUDALIAR	September 1, 1966
CONCORD OF INDIA INSURANCE COMPANY LIMITED Vs. KAVERI AMMAL	December 21, 1966
COSMOPOLITAN CLUB Vs. DISTRICT EMPLOYMENT OFFICER	December 16, 1966
COSMOPOLITAN CLUB Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 25, 1966
D A S SWAMI Vs. KUBENDRAN	June 29, 1966
D GOBALOUSAMY Vs. UNION TERRITORY OF PONDICHERRY	April 6, 1966
DEAF AND DUMP SEMBA GOUNDR AND OTHERS Vs. ALAGIA GOUNDER AND OTHERS	January 10, 1966
DHANAKOTI ACHARI Vs. VEERASWAMI REDDI	March 8, 1966
DHANAPAL CHETTI Vs. AVVA KANNIAH CHETTI	March 25, 1966
E A VENKATARAMIER Vs. COMMISSIONER OF INCOME TAX	August 11, 1966
E.K. SUBRAMANIAM Vs. MRS. SUNDARAMMAL	April 22, 1966
E.M. NARAYANASWAMI Vs. T.V. CHINNATHAMBI AND ANOTHER	August 10, 1966
E.R. SITARAMA REDDIAR Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	December 1, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. PIONEER LAUNDRY	March 30, 1966
EMPLOYEES STATE INSURANCE CORPORATION MADRAS Vs. MYSORE PREMIER METAL FACTORY MADRAS	January 4, 1966
EXPRESS NEWSPAPERS LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	September 5, 1966
FIRM OF MAHADEVA RICE AND OIL MILLS Vs. CHENNIMALAI GOUNDAR	December 16, 1966
G. GOPAL CHETTIAR Vs. V.V. SHANMUGA NADAR AND BROS.	August 12, 1966
G.A. RAJARAM Vs. R. ANANTARAM AND OTHERS	July 29, 1966
G.S.T. SHAIK MOHIDEEN SAHIB Vs. THE STATE WAKF BOARD AND ANR.	September 16, 1966
GANGADHAR NARASINGDAS AGARWAL AND ORS. Vs. THE UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF FINANCE AND ORS.	September 1, 1966
GOMATHI AMMAL AND ORS. Vs. RAMCHANDRAN PILLAI AND ANR.	March 28, 1966
GOPAL GOUNDAR Vs. AMNUJAMMAL	December 15, 1966
GOPALASWAMY M Vs. MADRAS DOCK LABOUR BOARD	April 22, 1966
GOWRAMMAL Vs. LINGAPPA GOWDER	September 16, 1966
GURUMURTHI IYER AND ORS. Vs. M.K. SUBRAMANIA CHETTI	October 6, 1966
HAJEE ABDUL LATHEEF Vs. SRI SARGURU SARVA SAMARASA SANGAM BY ITS PRESIDENT RAMASWAMI ADIGAL AND OTHERS	December 9, 1966
IN RE: A.M. HUSSAIN Vs. STATE	March 4, 1966
IN RE: M.P. GOVINDARAJ Vs. STATE	July 8, 1966
IN RE: MANICKAMMAL Vs. STATE	June 24, 1966
IN RE: NATARAJAN Vs. STATE	November 21, 1966
IN RE: PODI ALIAS VEDACHALAM Vs. STATE	September 28, 1966
IN RE: RAJA GOUNDAN AND ANR. Vs. STATE	April 6, 1966
IN RE: SHANMUGHAM AND ORS. Vs. STATE	November 25, 1966
INDIAN MUTUAL GENERAL INSURANCE SOCIETY Vs. R RAMAN NAIR	April 12, 1966
INDIAN OVERSEAS BANK Vs. COMMISSIONER OF INCOME-TAX MADRAS	June 21, 1966
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	June 21, 1966
ISAKKI AMMAL THAYAMMAI AMMAL Vs. PAPAMMAL	September 9, 1966
J A KAREEM SAIT Vs. DEPUTY COMMERCIAL TAX OFFICER METTUPALAYAM	June 24, 1966
JACOB A. CHAKRAMAKKAL Vs. NELLIAMPATHY ESTATE LABOUR CONGRESS BY SECRETARY K. CHINNAPPA	October 27, 1966
JAINALABDEEN ROWTHER AND ORS. Vs. PAPPATHI AMMAL ALIAS MOHAMED MEERAN BIBI AND ORS.	November 8, 1966
JANAB HAJI ABDUL HAMID ROWTHER AND ANR. Vs. SAMSUNNISSA BEGUM	March 18, 1966
JANARDHANAN PILLAI Vs. KALIAMMA	September 29, 1966
JAWANMULL PROP SHA JAWANMULL KAPURJI Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	September 23, 1966
JAYARAJ ANTONY Vs. MARY SEENIAMMAL	August 12, 1966
JHUN JHUNWALA BROTHERS Vs. N K M SUBBARAMIER	November 29, 1966
K J LINGAN AND A V MAHAYALAM Vs. JOINT COMMERCIAL TAX OFFICER	September 22, 1966
K R SARASWATHI Vs. V VADIVELU CHETTIAR	December 13, 1966
K S VARADARAJA IYENGAR Vs. DEPUTY COMMERCIAL TAX OFFICER METTUPALAYAM	August 9, 1966
K SIMRATHMULL Vs. COMMISSIONER OF INCOME TAX	August 9, 1966
K. PALANIAPPA MOOPAN AND OTHERS Vs. ANGAMMAL AND OTHERS	August 5, 1966
K. SADASIVA REDDIAR Vs. R. DURAISWAMY REDDIAR AND ORS.	February 9, 1966
K. SHANMUGHAM PILLAI AND ORS. Vs. S. SHANMUGHAM PILLAI AND ORS.	November 10, 1966
K. VENKATASAMI NAYAGAR Vs. UNION OF INDIA (UOI), REPRESENTED BY THE SUPERINTENDENTS OF POST OFFICES	September 16, 1966
K. VISALAM Vs. THE ADDITIONAL AUTHORISED OFFICER (LAND REFORMS) NAGAPATTINAM	September 28, 1966
K.N. PETHAPERUMAL MAISTRY Vs. G. PERUMAL MAISTRY	March 2, 1966
K.S. VENKATARAMAN AND CO. (P.), LTD. Vs. STATE OF MADRAS	March 22, 1966
KARUA TALUK EX TAPPERS ASSOCIATION Vs. RAMASWAMI NADAR	June 22, 1966
KARUPPA GOUNDAR Vs. MUTHUSWAMI GOUNDAR	October 25, 1966
KASTURBANAGAR CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY Vs. K SOUNDARARAJAN	November 24, 1966
L C T L P L PALANIAPPA CHETTIAR Vs. M R KRISHNAMURTHY CHETTY	July 1, 1966
L S CHANDRAMOULI AND COMPANY Vs. STATE OF MADRAS	April 19, 1966
LAKSHMI COFFEE HOTEL Vs. THEIR WORKMEN	July 20, 1966
LAKSHMI-SARASWATHI MOTOR TRANSPORT COMPANY Vs. LABOUR COURT	November 9, 1966
LT. COL. J.K. DHAIRYAM, BY POWER OF ATTORNEY AGENT, R.S. AMRITHARAJ AND TWO OTHERS Vs. DR. GEORGE DESRAJ DHAIRYAM	November 29, 1966
M A MOHAMED ALI Vs. R RAMADOSS	January 25, 1966
M K VENKATACHARI Vs. L A R ARUNACHALAM PILLAI	April 1, 1966
M KUPPUSWAMY Vs. STATE	April 29, 1966
M L M MAHALINGAM CHETTIAR Vs. INCOME TAX OFFICER THIRD	March 9, 1966
M N SUBRAMANIA MUDALIAR Vs. SHANMUGHAM CHETTIAR	August 24, 1966
M RATCHAGANADAN Vs. KISHINDAS SHAMADASUNDER	March 10, 1966
M. GOPAL GOUNDER Vs. THE PANCHAYAT BOARD BY ITS PRESIDENT AND ANR.	September 27, 1966
M. KUPPUSWAMI Vs. THE SPECIAL TAHSILDAR (L.A.) II INDUSTRIAL ESTATE, AMBATHUR AT SAIDAPET, MADRAS	October 7, 1966
M. MANI Vs. A. SELLAMUTHU AND ANR.	April 18, 1966
M. MURALI DHARAN Vs. THE UNIVERSITY OF MADRAS REPRESENTED BY THE VICE CHANCELLOR AND THE REGISTRAR	September 16, 1966
M.G. NATESA CHETTIAR Vs. THE MADRAS STATE ELECTRICITY BOARD, BY ITS SUPERINTENDING ENGINEER, METTUR ELECTRICITY SYSTEM	October 14, 1966
M.K. SUBBACHARIAR AND OTHERS Vs. STATE OF MADRAS, BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, FORT ST. GEORGE, MADRAS AND OTHERS	June 24, 1966
M.S. PUGALAGIRI NADAR AND SONS, THROUGH ITS MANAGING PARTNER SRI S.P. MUTHU Vs. THE UNION OF INDIA (UOI), THROUGH THE GENERAL MANAGER SOUTHERN RAILWAY	July 12, 1966
MAC LABORATORIES (PRIVATE) LTD. Vs. V.R. NATHAN, SOLE PROPRIETOR OF V.R. NATHAN AND SONS	December 16, 1966
MADRAS PINJRAPOLE Vs. THEIR WORKMEN	November 18, 1966
MADURA MILLS COMPANY LTD Vs. GURUVAMMAL	September 2, 1966
MAM AND COMPANY, RAYAVARAM AND ORS. Vs. FOREST RANGE OFFICER AND ANR.	October 14, 1966
MANAGEMENT OF INDIA HUME PIPE CO. LTD. Vs. K. PALANISWAMI	December 14, 1966
MANAGEMENT OF LAKSHMI COFFEE HOTEL KUMBAKONAM Vs. WORKMEN OF LAKSHMI COFFEE HOTEL	July 20, 1966
MANAGEMENT OF SYAMALA STUDIOS Vs. S.S. KANNU DEVAR AND ANR.	March 15, 1966
MANASUBA AND COMPANY PRIVATE LIMITED AND OFFICIAL LIQUIDATOR Vs. C V RAMAN	February 24, 1966
MANI Vs. STATE	July 20, 1966
MARUDANAYAGAM PILLAI Vs. P K VENKATASWAMI NAIDU	December 8, 1966
MASSEYS Vs. JOINT COMMERCIAL TAX OFFICER ROYAPURAM MADRAS 1	January 6, 1966
MENON N K G Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM	July 11, 1966
MOHAMAD HUSSAIN ROWTHER Vs. KASAIYYA SHOLAGAR	March 30, 1966
MOHAMMAD HABIBULLAH SAHIB Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION MADRAS	January 3, 1966
MOHAMMED HABIBULLAH Vs. SEETHAMMAL	July 4, 1966
MOOLCHAND GUPTA Vs. THE MADRAS PIECEGOODS MERCHANTS CHARITABLE TRUST BY SECRETARY V.S. DEVANATHAN	August 5, 1966
MOTOR OWNERS MUTUAL INSURANCE CO., LTD. Vs. MADRAS STATE ELECTRICITY BOARD REPRESENTED BY SUPERINTENDING ENGINEER, VELLORE ELECTRICITY SYSTEM	February 28, 1966
MUNICIPAL COMMISSIONER NAGARCOIL Vs. M CHINNAMMAL	February 18, 1966
MURALI TRADING COMPANY Vs. JOINT COMMERCIAL TAX OFFICER MANNADY WEST MADRAS	September 20, 1966
N KRISHNARAJU REDDIAR Vs. AUTHORISED OFFICER LAND REFORMS VELLORE	July 29, 1966
N V RADHIAH AND BROS Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 13, 1966
N. VARADAPPA NAICKER Vs. STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, REVENUE DEPARTMENT AND ANR.	June 21, 1966
N.S. RATHNAM Vs. S. THANGASAMI PILLAI AND OTHERS	March 18, 1966
N.V. SWAMINATHA IYER Vs. N.R. KRISHNAMURTHY AND ORS.	October 12, 1966
NAGAMMAL Vs. MANI AND ORS.	March 4, 1966
NATHELLA SAMPATHU CHETTY Vs. SHA VAJINJEO BAPULAL	October 28, 1966
NEELAMMA PILLAI DEVAKI AMMA Vs. KANAKKU VELAYUTHAM PILLAI NARAYANA PILLAI	September 22, 1966
NELLAI COTTON MILLS Vs. ASSISTANT COMMISSIONER OF LABOUR	November 30, 1966
NETAJI BUS AND LORRY SERVICE MADRAS Vs. S G GURUMURTHY	April 1, 1966
P B K RAJA CHIDAMBARAM Vs. R P RATHNA SARMA	February 17, 1966
P K HAJI GULAM MOHIDEEN SAHIB Vs. COMMERCIAL TAX OFFICER SALEM	July 14, 1966
P KANNAMBA Vs. BOARD OF REVENUE C T MADRAS	November 8, 1966
P S S SOMASUNDARAM CHETTIAR Vs. C T SENTHILNATHAN	June 22, 1966
P S SUBRAMANIAM CHETTIAR AND SONS DINDIGUL Vs. JOINT COMMERCIAL TAX OFFICER III DINDIGUL	August 22, 1966
P S VAJRAVELU MUDALIAR Vs. T M BHOGEESWARA MUDALIAR	August 22, 1966
P SIRAJUDDIN Vs. GOVERNMENT OF MADRAS	April 13, 1966
P SIVASANKARASUBRAMANIA PILLAI Vs. REVENUE DIVISIONAL OFFICER TUTICORIN	December 7, 1966
P SUBRAHMANYAM CHETTY Vs. AUTHORISED OFFICER LAND CEILINGS SAIDAPET MADRAS AND	July 18, 1966
P. AMALANATHAN Vs. THE SUPERINTENDENT OF POLICE	April 28, 1966
P. ARURAUKON Vs. RETHNAMMAL AND ORS.	January 5, 1966
P. MANAVALA CHETTY AND FIVE ORS. Vs. P. RAMANUJAM CHETTY AND ANR.	January 25, 1966
P.A.N. KAVERI CHETTIAR Vs. THE FIRM OF P.A. SIDHA CHETTIAR AND SAMBALINGA CHETTIAR & SONS. DISSOLVED BY PARTNER P. A. S. PERUMAL CHETTIAR AND ANOTHER	February 7, 1966
P.B.K. RAJA CHIDAMBARAM Vs. THE TIRUCHIRAPALLI DISTRICT CO-OPERATIVE CENTRAL BANK, LTD., BY ITS SECRETARY	March 10, 1966
P.M. JAGADISA MUDALIAR Vs. N.C.C. ANGAPPA MUDALIAR	February 17, 1966
P.N. KAILASANATHA MUDALIAR AND OTHERS Vs. P. VISWANATHA MUDALIAR AND ANOTHER	October 28, 1966
P.V. KUPPAYANDI PILLAI Vs. VEERAKUTTI GOUNDAR AND ORS.	June 28, 1966
PADMAKAN SINGH Vs. THIRD JOINT SUB REGISTRAR	November 8, 1966
PALANISWAMY GOUNDER ALIAS PALANI GOUNDER Vs. NATARAJA GOUNDER ALIAS KOLANDAI GOUNDER AND ORS.	April 19, 1966
PATTAMMAL Vs. M MUNUSWAMI	February 21, 1966
PATTAYEE AMMAL Vs. MANICKAM GOUNDER	April 4, 1966
PERIASWAMI PILLAI Vs. SRI ARUNJADESWARASWAMI TEMPLE AT TIRUPANANDAL	March 25, 1966
PHILIPP ULLRICH Vs. CHELLAN SANYASI	April 19, 1966
PILMEN AGENTS PRIVATE Vs. COLLECTOR OF CUSTOMS MADRAS	April 11, 1966
PILOT PEN CO INDIA PRIVATE Vs. GUJARAT INDUSTRIES PRIVATE LTD	March 21, 1966
PONNUSWAMY PADAYACHI Vs. NALLAMUTHU PADAYACHI	March 25, 1966
PONNUSWAMY REDDIAR Vs. VASANTHA (MINOR BY MOTHER AND NEXT FRIEND KANNAMMAL)	July 29, 1966
PRATAPCHAND Vs. LAKSHMAN PRASAD GUPTA	March 21, 1966
PUBLIC PROSECUTOR Vs. K RAMACHANDRA CHETTIAR	August 17, 1966
PUBLIC PROSECUTOR Vs. S A JABBAR	September 2, 1966
QHAMARUNNISSA BEGUM Vs. FATHIMA BEGUM	February 25, 1966
R DURAIRAJU Vs. S PALANIAPPA GOUNDAR	September 2, 1966
R KOTHANDAPANI Vs. STATE	August 10, 1966
R. CHOCKALINGAM Vs. SUNDARI	July 15, 1966
R. GOPALAKRISHNA PILLAI Vs. P.S. VENKATESAM PILLAI	September 15, 1966
R. NARAYANASWAMI Vs. T.K. SRINIVASAN AND ANR.	April 9, 1966
R. SUNDARARAJULU NAIDU, REPRESENTED BY POWER AGENT J.D. FERNANDEZ Vs. ENTERTAINMENT TAX OFFICER, MADURAI VII	October 4, 1966
R. VENKATARAMANI Vs. THE MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD, REPRESENTED BY ITS COMMISSIONER	September 7, 1966
R.M.P.M. BANGANATHAN CHETTIAR Vs. A. ANNAMALAI MUDALIAR AND ORS.	November 4, 1966
R.S. JHAVAR Vs. P. THANICAKCHALA GRAMANI AND ORS.	January 10, 1966
RABINDRANATH Vs. JT COMMERCIAL TAX OFFICER ROYAPURRAM MADRAS	January 6, 1966
RAI BAHADUR SHREERAM DURGAPRASAD BUVALI LIMITED Vs. UNION OF INDIA	September 1, 1966
RAJAH V. MAHESWARA RAO Vs. RAJAH V. RAJESWARA RAO	October 13, 1966
RAJALAKSHMI Vs. MINOR RAMACHANDRAN	March 11, 1966
RAJATHI Vs. K. SELLIAH	January 29, 1966
RAMAN NAMBISAN P Vs. MADRAS STATE ELECTRICITY BOARD	September 5, 1966
RAMANUJAM Vs. FOREST RANGE OFFICER, PADUGAI RANGE	June 28, 1966
RAMATHAL AND ANR. Vs. NAGARATHINAMMAL AND ORS.	November 4, 1966
RAMIAH MOOPANAR AND OTHERS Vs. CHELLIAH NADAR	October 11, 1966
RAMIAH V Vs. STATE BANK OF INDIA	December 23, 1966
RANGANAYAKI AMMAL Vs. M. CHOCKALINGAM	April 19, 1966
RANGARAJAN K Vs. STATE OF MADRAS	August 31, 1966
RASU MOOPANAR Vs. T.K. RAMAMURTHY IYER	October 13, 1966
RATHINAM Vs. STATE S I OF POLICE TIRUVADANAI	September 30, 1966
RAVAL AND CO Vs. K G RAMACHANDRAN	January 20, 1966
RAVAL AND COMPANY Vs. K.G. RAMACHANDRAN (MINOR) AND ORS.	April 30, 1966
REGIONAL PROVIDENT FUND COMMISSIONER MADRAS Vs. K R SUBBAIER TAPE FACTORY TIRUCHIRAPALLI	January 20, 1966
S ANTONY Vs. G S NAIDU	July 22, 1966
S DORAISWAMI MUDALIAR Vs. BALASUBRAMANIAM	December 5, 1966
S GOVINDA IYER Vs. MUNICIPAL COUNCIL VILLUPURAM	February 23, 1966
S MEIKOLE UDAYAR Vs. S P PERIASAMI KONAR	September 8, 1966
S R SWAMY Vs. STATE	September 23, 1966
S RAMACHANDRA IYER Vs. R M M A ANNAMALAI CHETTIAR	December 12, 1966
S S M SUBRAMANIAM CHETTIAR Vs. STATE	July 26, 1966
S S VISWANATHAN Vs. UNION OF INDIA MADRAS	November 22, 1966
S SESHADRINTHA SARMA Vs. STATE	February 25, 1966
S V VISWANATHAN Vs. G P RANGASWAMY	July 11, 1966
S. THIRUPATHI PILLAI Vs. GANTHIMATHI AMMAL AND ANR.	June 27, 1966
S.H. JOSEPH THABARAJ Vs. THE PRINICIPAL, GOVERNMENT ARTS COLLEGE	October 13, 1966
S.K. NATESAN PILLAI Vs. RATHNAM PILLAI AND ANR.	January 28, 1966
S.K. SAMBANDAM Vs. THE SOUTH ARCOT CO-OPERATIVE CENTRAL BANK LTD.	March 10, 1966
S.K.M. MUHAMMED MUSTAFA MARAKAYAR Vs. UDAYANACHIAMMAL AND ORS.	December 5, 1966
S.M. ABDUL JAMEEL Vs. SIMSON AND MACHONOCHY LIMITED AND ORS.	April 25, 1966
S.V. KALYANI ACHI Vs. LIFE INSURANCE CORPORATION OF INDIA LTD.	April 29, 1966
S.V. PALANIAPPAN Vs. THE COMMISSIONER OF SALEM MUNICIPALITY AND ANR.	April 27, 1966
S.V. SANJEEVI DEVAR Vs. S.V. MANICKA DEVAR	March 2, 1966
S.V.K.N. PALANIAPPA CHETTIAR Vs. M.N. RAYALU AYYAR NAGASWAMI AIYAR AND CO. THROUGH ITS PARTNER M.M.S. RADHAKRISHNA AIYAR AND ORS.	October 5, 1966
SADAYA PILLAI TRUST Vs. AGRICULTURAL INCOME TAX OFFICER	July 18, 1966
SAIFUDDIN HUSSAINIBHOY SIAMWALA Vs. BURMA CYCLE TRADING CO	December 22, 1966
SAKUNTALA Vs. THIRUMALAYYA	July 12, 1966
SAKUNTHALAMMAL Vs. CHANDRASEKAR REDDIAR	September 29, 1966
SAMI NAIDU Vs. PANDARIDAS REDDIAR AND OTHERS	July 22, 1966
SAMIDURAI Vs. THANGAVELU UDAYAR	April 15, 1966
SANTHARAM, MINOR BY NEXT FRIEND, SARADAMBAL AMMAL Vs. S. RAMANUJA REDDIAR	January 7, 1966
SARADA MILLS LTD Vs. UNION OF INDIA	January 4, 1966
SARANGAPANI CHETTY Vs. PERUMAL NAIDU	December 13, 1966
SATHU KONAR Vs. DURAISAMI	December 15, 1966
SENGALANI GRAMANI Vs. SUBBAYYA NADAR	August 5, 1966
SENNAMMAL Vs. K NATARAJAN	April 29, 1966
SETH GOKALDAS LALCHAND BY AGENT RAMCHAND S. PAHLAJANI AND ANR. Vs. V.S. KRISHNAMURTI	July 11, 1966
SETH TULSIDOSS LALCHAND Vs. G. RAJAGOPAL AND ORS	December 5, 1966
SHA SURAGMAL BHALECHAND Vs. PUNAMCHAND R. SHAH	December 16, 1966
SHAMLAL AND ORS. Vs. PARLES OF PRODUCTS MANUFACTURING COMPANY (P.), LTD., THROUGH THE GENERAL MANAGER AND ANR.	April 6, 1966
SHANMUGHAVELU MUDALIAR Vs. SETH HIRANAND NARASINDAS BY ITS AGENT KRISHINDAS	December 19, 1966
SHEIK ALI Vs. SHEIK MOHAMED	March 18, 1966
SIVAGAMI ACHI VE V Vs. RAMANATHAN CHETTIAR VR VE VR	August 3, 1966
SIVAGANGAI AMMAL Vs. JAGADAMBAL	March 24, 1966
SIVAN PRINTING AND DYING FACTORY Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	March 22, 1966
SOODAMANIA PILLAI (MINOR) THROUGH PATERNAL AUNT AND GUARDIAN SHENBAGATHAMMAL Vs. M. DIRAVIAM PILLAI	February 18, 1966
SOUTH INDIA INSURANCE CO Vs. LAKSHMI	August 18, 1966
SRI LA SRI SOMASUNDARA GNANA DESIGA SWAMIGAL, MADATHIPATHI OF KOVILUR MUTT, REPRESENTED BY POWER-AGENT SIVAPRAKASA SWAMIGAL Vs. SRI KRISHNANDASWAMI	April 22, 1966
SRI RAMA MACHINERY CORPORATION P Vs. N R MURTHY	July 18, 1966
SRI RATHNAPUREESWARASWAMI TEMPLE, TIRUVALAPUTHUR REPRESENTED BY ITS EXECUTIVE OFFICER, S. SUBBIAH Vs. R. NAGARATHNAM	December 22, 1966
SRI SADAYAPILLAI TRUST TIRUPPANANDAL Vs. AGRICULTURAL INCOME-TAX OFFICE KUMBAKONAM	July 18, 1966
SRINIVASALU NAIDU Vs. KAVALMARI MUNUSWAMI NAIDU	December 22, 1966
SRIRAMAN N Vs. GANESA ENGINEERING WORKS LTD	September 9, 1966
STATE OF MADRAS Vs. MOHAMMAD SIRAJUDEEN	July 6, 1966
STATE WAKF BOARD MADRAS Vs. ABDUL AZEEZ SAHIB	March 30, 1966
SUBBARAMA REDDIAR Vs. SARASWATHI AMMAL	March 16, 1966
SUBRAMANIAN AND ORS. Vs. MARI	March 25, 1966
SWAMI MOTOR TRANSPORTS (P.) LTD. Vs. MURUGAN TRANSPORTS AND ORS.	September 7, 1966
SYED ABDUL AZEEZ KHAN Vs. FLOWER W J	November 3, 1966
SYED ABDUL AZOOZKHAN Vs. THE DIVISIONAL ACCOUNTS OFFICER SOUTHERN RAILWAY, MADRAS	March 4, 1966
SYED MOHAMED BADRALSA Vs. REVENUE DIVISIONAL OFFICER AND ORS.	October 7, 1966
T K APPU NAIR Vs. EARNEST	January 7, 1966
T S DEVARAJA GRAMANI Vs. MURUGESAN	February 25, 1966
T S PL P CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	June 24, 1966
T.L. JAGANNATHA IYER Vs. JEEVAN ALIAS BAPOO AND ANR.	April 27, 1966
T.M. KANNAPPA MUDALIAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, FOOD AND AGRICULTURE DEPARTMENT AND ANR.	October 23, 1966
T.P. VARADARAJA MUDALIAR Vs. KANNAMMAL AND ORS	October 27, 1966
TAMIZHAZHAGAN AND ANR. Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	January 3, 1966
TEXTILE EMPLOYEES ASSOCIATION Vs. ARBITRATOR [RAMASWAMI GOUNDER K ]	November 24, 1966
THANGASWAMI PILLAI Vs. STATE	February 18, 1966
THATHA GURUNADHAM CHETTI Vs. THATHA NAVANEETHAMMA	September 30, 1966
THE BRITISH MACHINERY SUPPLIES CO., BY POWER-OF-AGENT AND BRANCH MANAGER, REVACHAND TECKWANI Vs. DEVARAJ AND ORS.	June 20, 1966
THE BUCKINGHAM AND CARNATIC COMPANY LTD. AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY SECRETARY, REVENUE DEPARTMENT AND ORS.	March 25, 1966
THE CHIEF CONTROLLING REVENUE AUTHORITY Vs. THE MADRAS INDUSTRIAL INVESTMENT CORPORATION AND ANR.	April 27, 1966
THE CORPORATION OF MADRAS, REPRESENTED BY ITS COMMISSIONER AND ANR. Vs. THE ORIENTAL MERCANTILE COMPANY, LIMITED	July 5, 1966
THE COSMOPOLITAN CLUB Vs. THE DISTRICT EMPLOYMENT OFFICER	December 10, 1966
THE EXECUTIVE OFFICER, BHAVANI PANCHAYAT Vs. M.K. MANI IYER	March 29, 1966
THE HILAL PRESS Vs. SRI SIVAGAMI SUNDARAM SRI CHIDAMBARA SWAMI DEVASTHANAM	June 24, 1966
THE MADRAS PIECE-GOODS MERCHANTS CHARITABLE TRUST BY ITS SECRETARY V.S. DEVANATHAN Vs. MOOLCHAND GUPTA AND ANR.	August 5, 1966
THE REGIONAL PROVIDENT FUND COMMISSIONER, MADRAS Vs. K.R. SUBBAIER TAPE FACTORY, WORIYUR, TIKUCHIRAPALLI	January 28, 1966
THE STATE OF MADRAS REPRESENTED BY THE REVENUE DIVISIONAL OFFICER Vs. MANI BHARATHI ALIAS K. BALASUBRAMANIAN	November 4, 1966
THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT Vs. TIRUNEVELI MUNICIPAL COUNCIL, REPRESENTED BY ITS CHAIRMAN THIRU M. ABDUL MAJID	September 22, 1966
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR Vs. RAMAN PILLAI AND ORS.	November 24, 1966
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF KANYAKUMARI Vs. CHARLES HAROLD SIMPSON	August 25, 1966
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. M. BALAKRISHNA MUDALIAR	December 12, 1966
THE STATE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR Vs. N.C. RAMALINGA REDDIAR AND ORS.	July 26, 1966
TIRUVENKATA MOOPPANAR AND ANOTHER Vs. SUBBIAH MOOPPANAR	April 8, 1966
TRUSTEES OF THE PORT OF MADRAS Vs. BOMBAY CO P LTD	March 10, 1966
TRUSTEES OF THE PORT OF MADRAS Vs. SIMPSON AND CO LTD	January 21, 1966
TRUSTEES OF THE PORT OF MADRAS Vs. METTUR CHEMICAL AND INDUSTRIES LTD., SALEM	January 21, 1966
TS PL P CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 6, 1966
UKAIPPALIGAL MUNNAI (FIRM) AND ORS. Vs. V. GANESAN AND ORS.	February 4, 1966
UMSALMA BIBI Vs. R. LAKKIA GOWDER	August 26, 1966
UNION OF INDIA Vs. STATE OF MADRAS	December 5, 1966
UNIQUE MOTOR AND INSURANCE COMPANY Vs. GNANAMBIGAI	January 4, 1966
V G ROW Vs. A ALAGIRISWAMY	August 17, 1966
V G ROW Vs. N KRISHNASWAMI REDDY	August 9, 1966
V K KANNAN Vs. COLLECTOR OF NORTH ARCOT	February 17, 1966
V MOHAMED MOHIN Vs. MADRAS STATE WAKF BOARD	March 16, 1966
V RAJAMMAL Vs. P JESUDHAS	April 15, 1966
V T RAMASWAMI Vs. MANAGEMENT OF GEMINI STUDIOS MADRAS	September 22, 1966
VALLIAMMAL ACHI Vs. V.R.V.S. SINGARAM CHETTIAR	March 18, 1966
VALLIMAYIL AMMAL Vs. THE COMMISSION OF INQUIRY (THE DISTRICT JUDGE) AND ANR.	March 24, 1966
VASANTHA KRISHNASWAMI Vs. M S KRISHNASWAMI	February 18, 1966
VENKATARAMAN Vs. STATE	November 30, 1966
VR KR S FIRM Vs. VXL INDIA LIMITED	August 3, 1966
WORKMEN OF ONDIPUTHUR WEAVERS CO-OPERATIVE Vs. STATE OF MADRAS	March 16, 1966
WORKMEN OF TINNEVELLY-TUTICORIN ELECTRIC SUPPLY Vs. INDUSTRIAL TRIBUNAL	April 8, 1966

Year 1966 of HIGH COURT OF MADRAS

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