REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A MUTHUSWAMY RAJA Vs. KADAYANALLUR UNION COUNCIL	August 25, 1964
A C AIYATHURAI CHETTIAR Vs. MUNICIPAL COUNCIL KUMBAKONAM	April 22, 1964
A D THIAGARAJA PILLAI Vs. COMMISSIONER OF INCOME TAX	April 2, 1964
A K HANBEEN MOHAMED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	August 12, 1964
A K M PANDIYAN CHETTIAR Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TIRUCHIRAPALLI	March 10, 1964
A LAKSHMANAN MADRAS Vs. COMMISSIONER OF INCOME-TAX MADRAS	January 3, 1964
A M ABDUL RAHMAN ROWTHER AND CO Vs. COMMISSIONER OF INCOME-TAX MADRAS	December 15, 1964
A M CHENGALVAROYA CHETTY Vs. COLLECTOR OF MADRAS	March 6, 1964
A M SAFIULLA AND COMPANY Vs. STATE OF MADRAS	August 27, 1964
A MOHAMMED ZACHERIA AND COMPANY Vs. STATE OF MADRAS	April 15, 1964
A P ISMAIL ROWTHER Vs. MYNOON BIVI	October 28, 1964
A R HUSSAIN KHAN Vs. REGISTER OF COMPANIES MADRAS	August 7, 1964
A SOMASUNDARA REDDIAR Vs. K M S ROADWAYS P LTD	January 8, 1964
A.L. PARTHASARATHI MUDALIAR Vs. VENKATA KONDIAH CHETTIAR	June 25, 1964
A.P. SUBRAMANIA GOUNDER Vs. K. KANDASWAMI	March 19, 1964
ABDUL HAMID SAHIB Vs. RAHMAT BI	December 3, 1964
ABDUL MAZID AND ANR. Vs. I.M. YACOUB	March 24, 1964
ABDUL RAHAMAN ROWTHER AND CO A M Vs. COMMISSIONER OF INCOME TAX	December 15, 1964
ADAM K M Vs. COMMISSIONER OF INCOME TAX	July 16, 1964
ADVOCATE GENERAL MADRAS Vs. S SUNDARAM	January 30, 1964
ADVOCATE GENERAL OF MADRAS Vs. S V THONTHI CHAKKAMPATTI MADURAI DT	September 17, 1964
AKBERALLY ESUFALLY Vs. COMMISSIONER OF INCOME TAX	December 15, 1964
AKILANDAMMAL Vs. S BALASUBRAMANIA IYER	August 7, 1964
AMARCHAND SOBHACHAND Vs. COMMISSIONER OF INCOME TAX	September 11, 1964
AMIRTHAMMAL Vs. K MARIMUTHU	August 29, 1964
ANAMALAIS BUS TRANSPORTS P Vs. TIRUPPUR KARURTRANSPORTS P LTD	September 11, 1964
ANDONISSAMY PILLAI ALIAS TAMBIDORAI PILLAI Vs. REV. MOTHER GABRIEL MARIE	February 7, 1964
APPAVOO PILLAI Vs. COMMISSIONER OF INCOME TAX	August 17, 1964
ARAVAMUDA AYYANGAR R Vs. COMMISSIONER OF POLICE	August 27, 1964
ATHAYEE Vs. STATE	July 2, 1964
ATMAKUR VENKATASUBBIAH CHETTY Vs. THIRUPURASUNDARI AMMAL	March 20, 1964
AYYA PILIAL Vs. MANICKAM PILLAI	August 12, 1964
AYYAVOO ACCUSED Vs. STATE OF TAMIL NADU	January 8, 1964
AZESHABI Vs. SAPRAKARA KATHOONBI	October 23, 1964
B T PANI Vs. STATE	August 7, 1964
B V BHATTA Vs. STATE OF MADRAS	September 11, 1964
BAGIAMMAL Vs. KAMALAMMAL	August 21, 1964
BALASUBRAMANIA REDDI Vs. NARAYAN REDDIAR	March 10, 1964
BENGAL CORPORATION PRIVATE LIMITED Vs. STATE OF MADRAS	September 29, 1964
BHOORMAL PREMCHAND Vs. COLLECTOR OF CUSTOMS MADRAS	June 23, 1964
BOMBAY COMPANY PRIVATE LIMITED Vs. STATE OF MADRAS	June 22, 1964
BRAHMAYYA AND CO OFFICIAL LIQUIDATORS HANUMAN BANK Vs. V S RAMASWAMI AIYAR	October 21, 1964
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA Vs. STATE OF MADRAS	December 14, 1964
C S PARTHASARATHY Vs. C S SRINIVASAN	January 31, 1964
C. LAKSHMANA IYER Vs. PUBBI SETTI SETHAMMA AND ANR.	January 15, 1964
C.M. SIVARAM Vs. V.S. JAYARAM MUDALIAR	December 16, 1964
CALCUTTA DYEING AND BLEACHING WORKS MADRAS Vs. STATE OF MADRAS	July 20, 1964
CEMENT DISTRIBUTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 22, 1964
CHATTANATHA KARAYALAR Vs. STATE OF MADRAS	October 9, 1964
CHIDAMBARA GOUNDAR Vs. K C SENNIAPPA GOUNDER	July 15, 1964
CHIDAMBARESWARA SIVAGAMI AMBIGAI TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	September 29, 1964
CHINNAKOLANDAI GOUNDER Vs. THANJI GOUNDER	October 30, 1964
COMMERCIAL TAX OFFICER SALEM Vs. METTUR CHEMICAL AND INDUSTRIAL CORPORATION	September 30, 1964
COMMISSIONER OF INCOME TAX Vs. ADMINISTRATOR TO THE ESTATE OF L D MILLER	September 10, 1964
COMMISSIONER OF INCOME TAX Vs. GOPALAKRISHNA KONE E M	July 17, 1964
COMMISSIONER OF INCOME TAX Vs. DURAI PILLAI A M	April 2, 1964
COMMISSIONER OF INCOME TAX Vs. TIRUNELVELI MOTOR BUS SERVICE COMPANY PRIVATE LIMITED	January 8, 1964
COMMISSIONER OF INCOME TAX Vs. VEERASWAMI NAINAR	January 3, 1964
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI TEXTILE MILLS LIMITED	March 12, 1964
COMMISSIONER OF INCOME TAX Vs. VENUGOPALA REDDIAR R	December 28, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. R VENUGOPALA REDDIAR SRIRANGAM	December 28, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. P VEERASWAMI NAINAR BUS OWNER AND THE MILL OWNER GINJEE	January 3, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. A M DURAI PILLAI KANCHEEPURAM	April 2, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. E M GOPALAKRISHNA KONE MADURAI	July 17, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. ADMINISTRATOR TO THE ESTATE OF L D MILLER DEED MADRAS	September 10, 1964
COMMISSIONER OF INCOME-TAX MADRAS Vs. ARCOT DHANASEKHARA NIDHI LTD	December 16, 1964
COMMISSIONER OF WEALTH TAX Vs. VENKATESA MILLS LIMITED	December 1, 1964
COMMISSIONER OF WEALTH TAX Vs. SRIMATHI MARTINAMMAL MACHADO	July 24, 1964
COMMISSIONER OF WEALTH TAX MADRAS Vs. SRI VENKATESA MILLS LTD	December 1, 1964
COMMISSIONER OF WEALTH-TAX MADRAS Vs. MARTINAMMAL MACHADO	July 24, 1964
CONTROLLER OF ESTATE DUTY Vs. GURUSWAMI MUDALIAR	March 26, 1964
CONTROLLER OF ESTATE DUTY MADRAS Vs. ESTATE OF LATE DR GURUSWAMI MUDALIAR	March 26, 1964
CONTROLLER OF ESTATE DUTY MADRAS Vs. ESTATE OF LATE DR GURUSWAMI MUDALIAR	December 1, 1964
CUMBUM ROADWAYS P Vs. SOMU TRANSPORTS P LTD	May 1, 1964
D E KASISAH Vs. N T ENGINEER	April 2, 1964
D KEETHALINGAM AND CO VIJAYAPURAM Vs. S M BALASUBRAMANIAM	July 22, 1964
D R MEHTA Vs. TIN PLATE DEALERS ASSOCIATION LTD	April 7, 1964
D SREENIVASAPPA Vs. STATE OF MADRAS	June 24, 1964
DAILY CALENDAR SUPPLYING BUREAU SIVAKASI Vs. UNITED CONCERN	January 16, 1964
DALMIA CEMENT BHARAT LIMITED Vs. STATE	February 28, 1964
DEIVASENATHIPATHI PILLAI Vs. VISALAKSHI ACHI	February 1, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. NEEDLE INDUSTRIES INDIA PRIVATE LIMITED	June 22, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. NATIONAL ENGINEERING COMPANY MADRAS PRIVATE LIMITED	July 6, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. MADURA KNITTING COMPANY	June 24, 1964
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. R Y NADAR AND COMPANY	September 15, 1964
DEPUTY INSPECTOR GENERAL OF POLICE COIMBATORE Vs. P AMALANATHAN	April 30, 1964
DEVI PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	March 9, 1964
DURAISWAMY REDDIAR Vs. CHIDAMBARA REDDIAR	March 24, 1964
E M FORSTER Vs. A N PARASURAM	January 9, 1964
EAST ASIATIC CO I P Vs. WORKMEN EMPLOYED IN E A C I P LTD	August 28, 1964
EAST ASIATIC COMPANY INDIA PRIVATE LIMITED Vs. THEIR WORKMEN	August 28, 1964
ELLAPPAN Vs. T R SITARAMIAH	April 7, 1964
EVANGELICAL LITERATURE SERVICE Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS	April 2, 1964
EXECUTIVE ENGINEER CONSTRUCTION MADRAS Vs. T L THYAGARAJAN	January 17, 1964
F K HASHEEB AND COMPANY Vs. STATE OF MADRAS	August 19, 1964
F ROSE MARY CARPENTRY WORKS COIMBATORE Vs. STATE OF MADRAS	August 10, 1964
G APPASWAMY CHETTIAR Vs. R SARANGAPANI CHETTIAR	April 10, 1964
GANGA BAYEE Vs. P G KRISHNA RAO	April 15, 1964
GENERAL COMMERCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	April 30, 1964
GOVINDASWAMI Vs. STATE	July 16, 1964
GUMANMAL PROPRIETOR SHA CHANDANMAL GUMANMAL Vs. GREENFIELD CO	January 24, 1964
GUNNA J KRISHNAN Vs. G K RENGACHARI	April 16, 1964
H D RAJAH Vs. COMMISSIONER OF INCOME-TAX MADRAS	September 22, 1964
H H NAEEMS AND COMPANY Vs. ADDITIONAL COMMERCIAL TAX OFFICER V NORTH MADRAS CITY	December 11, 1964
HAJI SHEIKH IBRAHIM SAHIBS PRIVATE TRUST TANJORE Vs. MADRAS STATE WAKF BOARD MADRAS	March 5, 1964
HANUMANTHAPPA AND SONS R Vs. COMMISSIONER OF INCOME TAX	April 10, 1964
HOECHEST PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	December 11, 1964
IN RE: BHOOPATHY Vs. STATE	January 8, 1964
IN THE MATTER OF: N. THIRUPATHISWAMI CHETTI OFFICIAL ASSIGNEE, MADRAS Vs. N. VENKAYYA MINOR BY GUARDIAN K.T. SESHAIAH	January 8, 1964
INDIAN STEEL ROLLING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER	October 30, 1964
J K M YACOB ROWTHER SONS METTYPALAYAM Vs. UNION OF INDIA	March 6, 1964
J. MOHAMMAD HANIFA Vs. TAHSILDAR, THIRUTHURAIPOONDI, TANJORE DT.	March 30, 1964
JOINT OFFICIAL LIQUIDATORS KANNIKA BANK Vs. RAMAMIRTHAMMAL	September 4, 1964
K C P LIMITED Vs. STATE OF MADRAS	October 22, 1964
K CHANDRAN Vs. STATE	April 7, 1964
K J LINGAM Vs. STATE OF MADRAS	August 19, 1964
K M ADAM MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	July 16, 1964
K MOHAMAD ADAM SAHIB Vs. COMMISSIONER OF INCOME-TAX MADRAS	July 16, 1964
K MOHAMED SHERIFF Vs. P S MOHAMED THASIM SAHIB	January 6, 1964
K N NANNIER Vs. KRISHNAVENI AMMAL	January 2, 1964
K O MOHAMED SULAIMAN AND COMPANY Vs. STATE OF MADRAS	August 28, 1964
K P SITARAM AND COMPANY Vs. STATE OF MADRAS	September 30, 1964
K PERUMAL Vs. CHITHANATHAN	November 18, 1964
K R SUNDARACHARY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI	March 31, 1964
K S FIRM Vs. COMMISSIONER OF INCOME TAX	September 3, 1964
K S GOPALAN Vs. COMMISSIONER OF INCOME TAX MADRAS	September 17, 1964
K S NARASIMHACHARI Vs. INDO COMMERCIAL BANK LTD	March 10, 1964
K S SUBRAMANIA IYER Vs. MYLAPORE HINDU PERMANENT FUND LTD	December 1, 1964
K S SUNDARAMAYYAR Vs. K JAGADEESAN	February 14, 1964
K YEGNASANKARANARAYANA IYER Vs. GOVERNMENT OF MADRAS	August 12, 1964
KALIAMMAL Vs. ANDIAMMAL	December 4, 1964
KAMALA BAI Vs. T R RATHNAVELU MUDALIAR	April 28, 1964
KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED Vs. STATE OF MADRAS	December 9, 1964
KARAIKAL CASTINGS AND ROLLING MILLS AND THE KARAIKAL METAL Vs. GOVERNMENT OF PONDICHERRY	September 11, 1964
KARUPPAN Vs. PONNARASU AMBALAM	August 26, 1964
KARUPPU UDAYAR Vs. STATE OF MADRAS	April 15, 1964
KASTURI Vs. COMMISSIONER OF INCOME TAX MADRAS	March 8, 1964
KASTURI AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 8, 1964
KHIVRAJ CHORDIA Vs. G MANIKLAL BHATTAD	December 16, 1964
KISHENLAL ROOPCHAND AND COMPANY Vs. GOVERNMENT OF MADRAS	July 22, 1964
KM N N S N SUBRAMANIAN Vs. COMMISSIONER OF INCOME TAX MADRAS	January 9, 1964
KOLANDAVEL GOUNDER AND ANOTHER Vs. CHINNAPPAN AND OTHERS.	October 9, 1964
KRISHNAMURTI S Vs. CHIEF ENGINEER [THROUGH PERSONNEL OFFICER STAFF SOUTHERN RAILWAY]	October 21, 1964
KRISHNASWAMI NAICKER Vs. STATE	July 28, 1964
KUMARASWAMI GOUNDER Vs. JOINT COLLECTOR COIMBATORE	December 10, 1964
KUPPURAJU Vs. ASST PUBLIC PROSECUTOR GRADE 1	September 4, 1964
LAKSHMANAN A Vs. COMMISSIONER OF INCOME TAX	January 3, 1964
LENOX PHOTO MOUNT MANUFACTURING COMPANY MADURAI Vs. LABOUR COURT MADURAI	December 17, 1964
LIFE INSURANCE CORPORATION OF INDIA BOMBAY Vs. PARVATHAVARDHINI AMMAL	January 29, 1964
LILLY WHITE Vs. R MUNUSWAMI	December 11, 1964
LIQUIDATOR DELTA PLANTATION COMPANY LIMITED Vs. STATE OF MADRAS	July 7, 1964
LIQUIDATOR, DELTA PLANTATION COMPANY LIMITED Vs. STATE OF MADRAS	March 7, 1964
M A ABDUL RAHIM AND MOHAMED IBRAHIM AND CO PERNAMBUT Vs. DEPUTY COMMERCIAL TAX OFFICER GUDIYATTAM	October 21, 1964
M A AND SONS Vs. MADRAS OIL AND SEEDS EXCHANGE LTD	August 11, 1964
M ABDUL HAMEED SAHIB Vs. STATE OF MADRAS	August 26, 1964
M AYYASWAMI NADAR Vs. STATE OF MADRAS	September 30, 1964
M CHETTIAPPAN Vs. INCOME TAX OFFICER	March 27, 1964
M K K R MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	September 15, 1964
M S VADIVELU MUDALIAR Vs. N S RAJABADA MUDALIAR	February 6, 1964
M U VARGHESE Vs. STATE OF MADRAS	August 3, 1964
M V SUNDARA UDDAYAR Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF INDUSTRIES LABOUR	February 19, 1964
M. MOHANARANGIAH CHETTY Vs. OFFICIAL ASSIGNEE, MADRAS	March 30, 1964
MAIL Vs. OBALD C	March 23, 1964
MAIMUNNISSA BIBI Vs. M S N N ABUDUL JABBAR	February 5, 1964
MANAGEMENT OF GANDHIBAN BUS SERVICE CHINGLEPUT Vs. PRESIDING OFFICER LABOUR COURT	February 12, 1964
MANAGEMENT OF JAWAHAR MILLS Vs. INDUSTRIAL TRIBUNAL MADRAS	March 10, 1964
MANAGEMENT, MURUGALLI ESTATE, HARDYPEL POST Vs. INDUSTRIAL TRIBUNAL, MADRAS AND ANR.	June 23, 1964
MANIAN NATESAN AND CHANDRAN NATESAN Vs. CONTROLLER OF ESTATE DUTY MADRAS	December 14, 1964
MANICKA GOUNDER Vs. ARUNACHALA GOUNDER	January 24, 1964
MARUDANAYAGAM PILLAI Vs. SOLA PILLAI	April 28, 1964
MERLA JAGANNAYAKULU Vs. PRESIDING OFFICER LABOUR COURT MADRAS	September 8, 1964
METTUPALAYAM COONOOR SERVICE P Vs. NILGIRI MOTOR TRANSPORT 1947 P LTD	April 24, 1964
METTUR SANDALWOOD OIL CO METTUR DAM Vs. STATE OF MADRAS	July 8, 1964
MOHAMMAD ADAM SAHIB K Vs. COMMISSIONER OF INCOME TAX	July 16, 1964
MOHD ISMAIL KHIZER HUSSAIN AND CO Vs. STATE OF MADRAS	April 27, 1964
MOKKASAMY Vs. STATE	March 12, 1964
MOOLJEE RAMJEE Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES MADURAI DIVISION	July 2, 1964
MOTIMUL SOWCAR Vs. VISALAKSHI AMMAL	December 8, 1964
MUHAMMAD ISMAIL Vs. PATHAM BIVI AMMAL (DIED) AND ORS.	March 27, 1964
MURUGADASS Vs. STATE OF MADRAS	February 27, 1964
MUTHAYYA ODAYAR S Vs. AGRICULTURAL INCOME TAX OFFICER	January 1, 1964
MUTHIAH CHETTIAR VD M RM M RM Vs. COMMISSIONER OF INCOME TAX	August 21, 1964
MUTHUKARUPPAN CHETTIAR M K K R Vs. COMMISSIONER OF INCOME TAX	September 16, 1964
MUTHUSWAMI Vs. STATE	August 4, 1964
MYLASWAMI PANDARAM Vs. MUTHAMMAL	January 24, 1964
N B DEVARAJ Vs. V N WILT	August 10, 1964
N C PADMANABHAN Vs. S SRINIVASAN	April 7, 1964
N NAGANATHA IYER Vs. COMMISSIONER OF INCOME-TAX MADRAS	September 18, 1964
N S KANTAN Vs. INCOME TAX OFFICER AGRL	August 11, 1964
N SELVARADJALOU CHETTY AND CO INDIA MADRAS Vs. COMMISSIONER OF INCOME-TAX MADRAS	January 8, 1964
N SELVARAJULU CHETTY AND COMPANY INDIA Vs. COMMISSIONER OF INCOME TAX	January 8, 1964
N SP N NAGAPPA CHETTIAR FIRM MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS	April 9, 1964
N V NATARAJAN Vs. STATE	April 1, 1964
N VAITHILINGAM CHETTIAR Vs. S N LAKSHMANA NADAR	April 15, 1964
N. PALANICHAMI NADAR Vs. GOMATHINAYAGAM PILLAI AND ORS.	December 17, 1964
N.K.T. SIVALINGAM CHETTIAR Vs. THE COMMISSIONER OF INCOME TAX	January 9, 1964
NABISHA BEGUM Vs. ARUMUGA THEVAR	December 17, 1964
NACHIAPPAN Vs. P R MUTHIAH AMBALAM	September 10, 1964
NADESSIN Vs. BHARATHI MILLS	February 25, 1964
NAFISA ZAHARA BEGUM Vs. CORPORATION OF MADRAS	December 31, 1964
NAGANATHA IYER N Vs. COMMISSIONER OF INCOME TAX	September 18, 1964
NAGAPPA CHETTIAR FIRM N SP N Vs. COMMISSIONER OF INCOME TAX	April 9, 1964
NATESAN TRANSPORT (PTE) LTD , TIRUCHI Vs. TANJORE MOTOR TRADERS (PTE) LTD, TANJORE AND ANOTHER	April 22, 1964
NATESAN TRANSPORTS (P) LTD. JAYANKONDACHALAPURAM Vs. TANJORE MOTOR TRADES (P) LTD. THANJAVUR AND ANR.	May 26, 1964
OOMAYAN Vs. STATE	March 18, 1964
P ANSARI DORAISWAMY Vs. UNION TERRITORY OF PONDICHERRY ADMINISTRATION LOCALE	February 25, 1964
P BALAKRISHNA MUDALIAR Vs. STATE OF MADRAS	September 21, 1964
P K K RATHINASWAMI CHETTIAR Vs. REVENUE DIVISIONAL OFFICER TANJORE	August 7, 1964
P K MOHAMMED YUSUF ROWTHER Vs. ABDUL RAZACK	July 17, 1964
P M BATCHA AND COMPANY Vs. STATE OF MADRAS	August 31, 1964
P ORR AND SONS PRIVATE Vs. COLLECTOR OF CUSTOMS MADRAS	May 1, 1964
P PUTHOORVANA RAWTHER DINDIGUL Vs. STATE OF MADRAS	August 4, 1964
P RAMARATHNAM Vs. STATE	February 14, 1964
P S J MANICKAVASAGAM Vs. CHANDRAMATHI DAYAMANI MANICKAVASAGAM	March 20, 1964
PACHAKUTTY THONDAMPIRIAR Vs. STATE	October 1, 1964
PALANIAPPA CHETTIAR Vs. S A CHIDAMBARAM CHETTIAR	July 30, 1964
PALANISWAMY Vs. STATE	July 31, 1964
PALANITHURAI MUDIKONDAR Vs. VEERAPPA THEVAR	August 19, 1964
PALGHAT MUNICIPAL COUNCIL Vs. NATIONAL MOTOR WORKS LTD	October 5, 1964
PARAMAYAN Vs. STATE	August 12, 1964
PERIATHAMBI MUDALIAR Vs. SPECIAL TAHSILDAR L A PLANNING SCHEME COIMBATORE AND	August 18, 1964
PHIPSON AND CO P Vs. GOVERNMENT OF MADRAS	April 9, 1964
PONA KARUPPAN AMBALAM Vs. S V K KARUPPAN AMBALAM	August 7, 1964
PROJECTION OF INDIA PICTURES Vs. STATE OF MADRAS	July 27, 1964
PROPRIETOR, Vs. PRESIDING OFFICER,	December 17, 1964
PROPRIETORS OF ASSOCIATED PUBLISHERS MADRAS P Vs. C THEOBALD	March 23, 1964
PUBLIC PROSECUTOR Vs. PALANISAMI NADAR	March 18, 1964
PUBLIC PROSECUTOR Vs. M SAMBAING MUDALIAR	April 14, 1964
PUBLIC PROSECUTOR Vs. BASHEER SAHIB	September 7, 1964
PUBLIC PROSECUTOR Vs. P. RAMASWAMY NADAR	January 31, 1964
R HANUMANTHAPPA AND SONS Vs. COMMISSIONER OF INCOME-TAX COIMBATORE NOW MADRAS	April 10, 1964
R KALYANASUNDARAM PILLAI Vs. M N PALANIAPPA MUDALIAR AND SONS	December 15, 1964
R L SAHNI AND CO Vs. UNION OF INDIA	January 6, 1964
R NANDALAL AND COMPANY Vs. GOVERNMENT OF MADRAS	August 5, 1964
R SUBRAMANIA IYER Vs. THANGAMMAL	April 3, 1964
R V N CHANDRASEKARA CHETTY Vs. KAKUMANI ADIKESAVALU CHETTYS CHARITIES	November 6, 1964
RADHAKRISHNAN REDDIAR Vs. VENKATESAN CHETTIAR	February 7, 1964
RAHIM TRANSPORT PVT Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	September 14, 1964
RAJAGOPAL Vs. STATE OF PONDICHERRY	July 2, 1964
RAJAIAH ODAYAR Vs. PANCHAPAKESA IYER	January 31, 1964
RAJAMAL Vs. STATE	January 29, 1964
RAMADOSS Vs. MUNIAMMAL	July 30, 1964
RAMASWAMI CHETTIAR Vs. VENKATAMMAL	April 21, 1964
RAMASWAMI NAIDU Vs. PETHU PILLAI	March 19, 1964
RAMASWAMY NADAR Vs. STATE	January 15, 1964
RAMASWAMY REDDIAR Vs. STATE	July 16, 1964
RATHAMANI Vs. STATE	April 30, 1964
RICHARDSON AND CRUDDAS LIMITED Vs. STATE OF MADRAS	July 28, 1964
RISHIKESAVAN NAIDU Vs. S SRINIVASA REDDIAR	March 6, 1964
RUKMANI AMMAL Vs. P M CHANDRSEKHARA MUDALIAR	September 10, 1964
RUPCHAND FOMRA Vs. STATE OF TAMIL NADU	February 12, 1964
S A SYED GHOUSE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	October 19, 1964
S CENNIAPPA MUDALIAR MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS	April 30, 1964
S CHENNIAPPA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	April 30, 1964
S GOPAL CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 18, 1964
S INDIAN ASSOCIATION Vs. YOUNG MENASSISTANT INSPECTOR OF LABOUR MADRAS	April 15, 1964
S KRISHNAMACHARI Vs. STATE OF MADRAS	January 3, 1964
S KRISHNAMURTHY Vs. CHIEF ENGINEER SOUTHERN RAILWAY P T MADRAS	October 21, 1964
S M N THANGASWAMI CHETTIAR MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS	September 15, 1964
S MOHAMMAD SAMIULLA SAHIB AND COMPANY Vs. STATE OF MADRAS	June 30, 1964
S MUTHAYYA ODAYAR Vs. AGRICULTURAL INCOME TAX OFFICER MAYURAM	January 1, 1964
S N JAYARAMA AIYAR Vs. S RAJAGOPALAN	February 7, 1964
S R RAMAKRISHNAN Vs. AGRICULTURAL INCOME TAX OFFICER	August 4, 1964
S R RAMALINGAM Vs. STATE	April 1, 1964
S RENGASWAMY Vs. STATE OF TAMIL NADU	February 14, 1964
S T SHANMUGHAM Vs. STATE	July 13, 1964
S V M TRANSPORT PERIAKULAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 19, 1964
S VENKATARAMAN Vs. STATE OF MADRAS	September 22, 1964
SAMBANDAM PILLAI Vs. RAMASWAMI NAIDU	February 14, 1964
SANKARANARAYANA PILLAI Vs. RAMASWAMI PILLAI	December 19, 1964
SAPT TEXTILE PRODUCTS INDIA PRIVATE LIMITED BOMBAY 1 Vs. STATE OF MADRAS	August 28, 1964
SARASWATHI Vs. KRISHNIER	January 16, 1964
SHA KISHORILAL GENAJEE Vs. COLLECTOR OF CUSTOMS MADRAS	July 14, 1964
SHA MANUMAL MISRIMAL Vs. NATHA RUKMANI AMMAL	January 1, 1964
SHADIKHAN Vs. R H ROYAN	July 22, 1964
SHAIK KASIM Vs. SUPERINTENDENT OF POST OFFICES CHINGLEPUT DN	November 25, 1964
SHANMUGHA PERAYYAR Vs. STATE OF MADRAS	August 25, 1964
SINNAKARUPPA GOUNDER Vs. M KARUPPUSWAMI GOUNDER	August 3, 1964
SOUTHERN RAILWAY EMPLOYEES WORKSHOP CANTEEN Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHIRAPALLI TOWN IV	November 6, 1964
SREE MEENAKSHI MILLS Vs. REGISTRAR OF COMPANIES MADRAS	December 18, 1964
SRI VARADARAJASWAMI TRANSPORTS PVT Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	December 18, 1964
SRIRAM COTTON PRESSING FACTORY (P) LTD. Vs. K.E. NARAYANASWAMI NAIDU	August 7, 1964
STATE OF MADRAS Vs. BOMAS LIMITED	August 5, 1964
STATE OF MADRAS Vs. T NARAYANASWAMI NAIDU	August 11, 1964
STATE OF MADRAS Vs. M P V SUNDARARAMIER AND COMPANY	July 23, 1964
STATE OF MADRAS Vs. S SUBRAMANIA IYER	July 29, 1964
STATE OF MADRAS Vs. THIRU AROORAN SUGARS LIMITED	August 26, 1964
STATE OF MADRAS Vs. PATTAMMAL	September 2, 1964
STATE OF MADRAS Vs. TIRUCHENGODE CO OPERATIVE MARKETING SOCIETY LIMITED	August 19, 1964
STELLA PAKKIAM Vs. K P P RAJIAH RATNAM	March 13, 1964
SUBBAKKAL Vs. SUBBA GOUNDER	July 9, 1964
SUBRAMANIAN KM N N S N Vs. COMMISSIONER OF INCOME TAX	January 9, 1964
SUNDARAJAN A R Vs. A P CHALLIAPPAN	April 22, 1964
SUNDARAM RAMAN Vs. BHAYAVATHIAMMA SUBBAMMA	August 14, 1964
SURESH GOKULDAS AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 29, 1964
SWAMI MOTOR TRANSPORTS P Vs. RAMAN AND RAMAN P LTD	March 10, 1964
SWASTIK AGENCY MADRAS Vs. MADRAS PORT TRUST	November 13, 1964
SYED KHAJA GULAM RASOOL Vs. K M BIJILI SAHIB	July 14, 1964
T CHENGALVARAYA CHETTIAR Vs. A NATARAJA CHETTIAR	May 1, 1964
T V RAMASWAMI CHETTIAR Vs. REGIONAL TRANSPORT OFFICER NILGIRIS	February 26, 1964
T. NAMBERUMAL CHETTY AND SONS Vs. STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER AND ORS.	January 24, 1964
T.M. ABDUL RAHIM AND CO. Vs. AHMED BASHA	July 1, 1964
THANGASWAMY CHETTIAR S M N Vs. COMMISSIONER OF INCOME TAX	September 15, 1964
THE ASSOCIATED CEMENT COMPANIES LTD. Vs. L.S. RAMAKRISHNA GOWDER	March 31, 1964
UMAR SAIT Vs. UNION OF INDIA	September 22, 1964
UMARBHAI CHANDBHAI Vs. UNION OF INDIA	September 22, 1964
UNION OF INDIA Vs. R N RAJAM IYER	January 3, 1964
UNION OF INDIA NEW DELHI Vs. COROMANDEL ENGINEERING CO MADRAS	November 30, 1964
V GOVINDASWAMI NAIDU Vs. ADDITIONAL COMMERCIAL TAX OFFICER COIMBATORE NORTH	September 23, 1964
V MANIOKA THEVAR Vs. STAR PLOUGH WORKS MELUR	December 1, 1964
V P CHAKRAVARTHI Vs. STATE	August 17, 1964
V R AYODHYA NAIDU Vs. STATE OF MADRAS	August 19, 1964
V.C.K. BUS SERVICE (P) LTD., COIMBATORE AND ANR. Vs. H.B. SETHNA AND ORS.	February 18, 1964
V.D. KUMARAPPAN Vs. L. SUPPIAH	March 30, 1964
VAISH PHARMACY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS	November 12, 1964
VALLIAMMAL Vs. STATE OF MADRAS	September 23, 1964
VANAGIRI SRI SELLIAMMAN AYYANAR UTHIRASOMASUNDARESWARAR Vs. RAJANGA ASARI	March 25, 1964
VASUDEV MUDALIAR Vs. CALEDONIAN INSURANCE CO	January 3, 1964
VE A VAIRAVAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	August 21, 1964
VELAYUDAM THANKAYYAN Vs. REV G W T TROWELL	December 30, 1964
VELUCHAMI THEVAR Vs. STATE	April 8, 1964
VENKATASWAMI NAICKER Vs. STATE	July 14, 1964
VISWANATHAM AND CO MADRAS Vs. STATE OF MADRAS	September 1, 1964
VITTALDAS JAGANNATHADAS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS	September 11, 1964
VOORA RANGAMMA Vs. VOORA VENKATARAJALU CHETTY	March 17, 1964
WORKMEN EMPLOYED IN ROB ROY ESTATES COONOOR Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	April 27, 1964
ZACKRIA SONS PRIVATE LIMITED Vs. STATE OF MADRAS	July 28, 1964

Year 1964 of HIGH COURT OF MADRAS

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