REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANNAMALAN MUDALIAR Vs. PERUMAYEE AMMAL	November 19, 1963
A C K KRISHNASWAMI Vs. STRESSED CONCRETE CONSTRUCTIONS PVT LTD	September 20, 1963
A D JAYAVEERAPANDIA NADAR Vs. COMMISSIONER OF INCOME TAX	November 8, 1963
A JAINULABDEEN SAHIB Vs. STATE OF MADRAS	May 1, 1963
A K A CT V CT ALAGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	November 22, 1963
A K D ALAGA RAJA AND M D CHANDRASEKARA RAJA Vs. STATE OF MADRAS	April 9, 1963
A KANNIAH CHETTIAR Vs. COLLECTOR OF SOUTH ARCOT CUDDALORE	November 21, 1963
A M K ABDUL RAHIMAN ROWTHER Vs. STATE OF MADRAS	May 2, 1963
A M M SATHAKATHULLAH Vs. STATE	November 5, 1963
A N MARUDACHALAM CHETTIAR Vs. S A VEERA BOYAN	January 30, 1963
A P BASAVA PRABHU Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	September 13, 1963
A P PYARELAL Vs. STATE OF MADRAS	July 12, 1963
A RANGANATHAN Vs. CONTROLLER OF ESTATE DUTY	March 4, 1963
A THIRUVENGADASWAMI IYENGAR Vs. STATE OF MADRAS	April 17, 1963
A V VARADARAJULU NAIDU Vs. K V THAVASI NADAR	January 3, 1963
A VENKATASAMI NAIDU Vs. ANNAMALAI GOUNDAR	August 16, 1963
A. ALAMELU AMMAL Vs. THE ACCOMMODATION CONTROLLER	December 10, 1963
A. GOPALAKRISHNA IYENGAR Vs. P. SIRRENGAMMAL	November 29, 1963
A. MOHAMMED JAFFAR SAHEB Vs. A. PALANIAPPA CHETTIAR	March 27, 1963
A. PADMANABHA NAIDU AND ANOTHER Vs. NARAINDAS VISHANDAS BY PARTNERS NARAINDAS AND OTHERS	February 1, 1963
A. PALANISWAMI MUDALIAR Vs. S.C. VENKATACHALAM	November 1, 1963
A. VENKATACHALAM CHETTIAR Vs. A. KALIAPPA CHETTIAR AND ORS.	November 11, 1963
A.H.M. ALLAUDIN Vs. THE COMMISSIONER OF INCOME TAX	December 3, 1963
ABBAS SAHEB Vs. STATE	March 27, 1963
ABDUL AZEEZ Vs. M K P KADER MOHIDEEN	April 5, 1963
ALAMELU AMMAL Vs. RADHAKRISHNA NAIDU	July 5, 1963
ALANGARA UDAYAR Vs. SANTHIAGU UDAYAR	October 28, 1963
ALLAUDIN A H M Vs. ADDITIONAL INCOME TAX OFFICER	December 5, 1963
ANANCHAPERUMAL YOGEESWARAR Vs. SIVAGURUNATHA PILLAI AND ORS.	October 4, 1963
ANGLO AMERICAN DIRECT TEA TRADING COMPANY LIMITED Vs. ITS WORKMEN ESTATES STAFF UNION OF SOUTH INDIA	November 11, 1963
ANGLO-FRENCH TEXTILES LTD Vs. CHIEF COMMISSIONER OF PONDICHERRY STATE	September 25, 1963
ANNA BAI HAJEE ISSA Vs. COMMISSIONER OF INCOME TAX	November 7, 1963
ANNAMALAI AND CO PTE Vs. DISTRICT REGISTRAR MADRAS	August 8, 1963
ANTHONY DOSS Vs. STATE	January 18, 1963
APPAVU GOUNDER Vs. SWAMINATHAN	September 13, 1963
APPAVU VELAR AND ORS. Vs. MURUGAM	July 19, 1963
ARNLAYI NADACHI Vs. JAGADEESIAH NADAR	March 29, 1963
ARUMUGHA NATTAR Vs. HUSSAIN MOIDEEN KHAN	October 18, 1963
AYEESHEE BIVI Vs. K S A SHAIK MOHAMED ALIM SAHIB	November 27, 1963
AYYANAN Vs. PECHI AND ANR.	November 20, 1963
B JAYARAMA MUDALIAR Vs. BHOOMI AMMAL	December 5, 1963
B KANNIAH PRASAD Vs. DEPUTY COMMERCIAL TAX OFFICER	July 3, 1963
B M S PTE Vs. STATE TRANSPORT APPELLATE TRIBUNAL	April 23, 1963
B SANGARMAL SOWCAR Vs. K MURUGESA NAICKER	July 26, 1963
B SIVANANDY Vs. P BHAGAVATHYAMMA	July 18, 1963
B Y NARAYANAIAH EXECUTOR ESTATE OF LATE V SUBBAMMA Vs. COMMISSIONER OF INCOME TAX	November 12, 1963
B.A. MALLYA Vs. THE COMMISSIONER, CORPORATION OF MADRAS	December 18, 1963
BABU GURUKKAL Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD	October 1, 1963
BALAKEES BEGUM AND ORS. Vs. K.G. JACOB	November 14, 1963
BALAKRISHNAN NAIDU V K Vs. STATE OF MADRAS	November 12, 1963
BALASUBRAMANIA IYER Vs. SUBBIAH THEVAR	December 11, 1963
BALASUBRAMANIA THEVAR Vs. KUMARASWAMI THEVAR ALIAS PONNUSWAMI THEVAR ALIAS GOVINDA-SWAMI THEVAR AND ANOTHER	July 22, 1963
BANGALORE EMPORIUM Vs. STATE OF MADRAS	May 3, 1963
BAR COUNCIL Vs. K RAGHAVIAH	November 26, 1963
BARJOR HOSHANGJI VAKIL Vs. METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED	May 2, 1963
BHAGAWANDAS KALACHAND KRIPALANI Vs. THE COLLECTOR OF CENTRAL EXCISE	November 28, 1963
BLUE MOUNTAIN ESTATES AND INDUSTRIES LIMITED Vs. GOVERNMENT OF MADRAS	April 17, 1963
BUDDHA PICTURES Vs. INCOME TAX OFFICER FOURTH	October 10, 1963
C B B THANDAVA RAO Vs. STATE OF MADRAS	April 28, 1963
C CHENCHAMMA Vs. K KUMARASWAMI NAIDU	March 6, 1963
C D SANKARA NARAYANAN Vs. EGMORE BENEFIT SOCIETY THIRD BRANCH LTD	July 29, 1963
C GNANASUNDARA NAYAGAR Vs. BERTON EXPORT CO A FIRM OF EXPORT MERCHANTS	January 29, 1963
C HARIPRASAD Vs. AMALGAMATED COMMERCIAL TRADERS PRIVATE LTD	November 19, 1963
C K PALANIVELU CHETTY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS 7	April 15, 1963
C MURUGESA MUDALIAR Vs. MANAGEMENT OF S U S DAVEY SONS	December 3, 1963
C T A CT NACHIAPPA CHETTIAR Vs. M G RAMASWAMI PILLAI	March 25, 1963
C VARADARAJULU NAIDU Vs. BABY AMMAL	September 17, 1963
C.P. CHIDAMBARAM, TRUSTEE NELLI, AYYANGAR KOIL, VADAGUDI, TIRUPPATTUR,TALUK, RAMANATHAPURAM DT. Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM, MADURAI, AND OTHERS	March 15, 1963
C.R. VENKATESWARAN Vs. CORPORATION OF MADRAS BY ITS S.I. 9TH & 10TH DIVISION	August 28, 1963
C.S. MANI Vs. VIJAYA PILLAI	December 6, 1963
CHALLAMUTHU PADAYACHI Vs. RAJAVEL	September 13, 1963
CHAMPALAL Vs. GIAN KAUR	November 22, 1963
CHELLADURAI AND ORS. Vs. SORNAM ALIAS ESWARAMURTHY AND ORS.	April 26, 1963
CHINNAKANNU Vs. STATE OF MADRAS AND ORS.	November 26, 1963
CHINNAMMAL Vs. KANNIKAPARAMESHWARI DEITY	July 19, 1963
CHINNAYYAN Vs. R. NAGARATHINAM PILLAI	November 1, 1963
COFFEE BOARD BANGALORE Vs. FAMOUS COFFEE AND TEA WORKS COIMBATORE	July 19, 1963
COLLECTOR OF CENTRAL EXCISE Vs. V K PALAPPA NADAR	July 2, 1963
COLLECTOR OF CUSTOMS Vs. H S MEHRA	May 3, 1963
COMMISSIONER OF INCOME TAX Vs. SUNDARAM J	July 12, 1963
COMMISSIONER OF INCOME TAX Vs. SUNDARAM AND CO PRIVATE LIMITED	August 9, 1963
COMMISSIONER OF INCOME TAX Vs. ATHI V RAMACHANDRA CHETTIAR	November 12, 1963
COMMISSIONER OF INCOME TAX Vs. S RM CT PL PALANIAPPA CHETTIAR	October 17, 1963
COMMISSIONER OF INCOME-TAX Vs. J SUNDARAM GENERAL SUPPLIES AGENCY	July 12, 1963
CORK INDUSTRIES Vs. A GOVINDARAJULU MUDALIAR	December 18, 1963
CORPORATION OF MADRAS Vs. RESERVE BANK OF INDIA MADRAS	March 8, 1963
DANIEL DORAIRAJ Vs. BUCKINGHAM AND CARNATIC COMPANY LIMITED	August 16, 1963
DANIEL DORAIRAJ NO 254 M O C B AND C MILLS GENERAL Vs. MANAGEMENT OF THE BUCKINGHAM AND CARNATIC MILLS CO LTD	August 16, 1963
DAYANANDAN Vs. VENUGOPAL NAIDU	July 23, 1963
DEPUTY COMMERCIAL TAX OFFICER CUDDALORE Vs. S GOPALASWAMY CHETTIAR	June 26, 1963
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. C ABDUL SHUKOOR SAHIB AND COMPANY	March 12, 1963
DEPUTY COMMISSIONER C T COIMBATORE DIVISION Vs. S KRISHNASWAMI CHETTIAR	March 18, 1963
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. R M DEVAN	April 29, 1963
DEPUTY COMMISSIONER COMMERCIAL TAXES MADRAS 7 Vs. CARRIGE WORKS CANTEEN SOUTHERN RAILWAY PERAMBUR	March 25, 1963
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. A MAHADEVAN CHETTIAR	April 29, 1963
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. PRESIDENCY MOTORS	April 1, 1963
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. DEVAR AND COMPANY	July 17, 1963
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. AMBIKA STORES	April 29, 1963
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. P GAJAPATHY MUDALIAR	July 11, 1963
DEV SHANKER DOLIA Vs. M H FERNANDEZ	September 6, 1963
DEVALLA GURUSWAMIAH Vs. E RAMAKRISHNA NAICKER	August 1, 1963
DEVI FILMS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 11, 1963
DIVAN SAHIB ALIAS PYTHIAKKARAN ALIAS SAMIYAR Vs. STATE OF TAMIL NADU	October 28, 1963
DR. T.C.M. PILLAI Vs. THE INDIAN INSTITUTE OF TECHNOLOGY&NBSP; BY ITS DIRECTOR, SRI. B. SENGUPTA	October 9, 1963
E C P RATHINASWAMI NADAR Vs. PRESIDING OFFICER LABOUR COURT	November 22, 1963
E K RAGHAVA REDDY Vs. OFFICIAL ASSIGNEE	November 12, 1963
E RANGARAJULU NAIDU Vs. MADURA SRINIVASA MILLS LTD	January 24, 1963
E V KUMAR Vs. UNIVERSITY OF MADRAS	August 12, 1963
E. SURBIAH PILLAI AND ANOTHER Vs. THE COMMISSIONER, H.R. AND C.E. (ADM) DEPT, MADRAS	July 26, 1963
E.C.P. RATHINASWAMI NADAR Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.	November 2, 1963
E.P. MOHAMMAD ISMAIL MARACALR Vs. MELACHEVAL PANCHAYAT, BY ITS EXECUTIVE OFFICER AND ANR.	December 6, 1963
EACHAN NEELAKANTAN Vs. KUMARASAMI NADAR	July 23, 1963
EAST ASIATIC CO INDIA PVT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 17, 1963
EAST INDIA INDUSTRIES MADRAS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 7, 1963
ERODE YARN STORES Vs. STATE OF MADRAS	April 11, 1963
FAIRLEY K D Vs. STATE OF MADRAS	January 2, 1963
FEDERATION Vs. TAMILNAD ELECTRICITY WORKERSMADRAS STATE ELECTRICITY BOARD	December 11, 1963
FIAZ AHMED AND COMPANY Vs. STATE OF MADRAS	November 7, 1963
FRENCH TEXTILES LIMITED PONDICHERRY Vs. ANGLO CHIEF COMMISSIONER OF PONDICHERRY STATE	September 25, 1963
G K DEVARAJULU NAIDU Vs. COMMISSIONER OF INCOME-TAX	August 14, 1963
G. RANGARAJU Vs. PARTHASARATHI	August 29, 1963
GAMMIES PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS	August 21, 1963
GENERAL MANAGER SOUTHERN RAILWAY Vs. J B PURUSHOTTAM	December 3, 1963
GNANAMUTHU Vs. STATE OF TAMIL NADU	December 31, 1963
GORDON WOODROFFE AND COMPANY LIMITED Vs. INCOME TAX OFFICER	October 3, 1963
GOVERNMENT OF MADRAS Vs. WORKMEN OF SOUTH INDIA SAIVA SIDDHANTA WORKS PUBLISHING	November 22, 1963
GOVIND M ASRANI Vs. JAIRAM ASRANI	March 7, 1963
GOVINDASWAMI PADAYACHI Vs. KALIAPERUMAL PADAYACHI	February 17, 1963
H H NAEEMS AND COMPANY Vs. STATE OF MADRAS	April 22, 1963
H N KEMPAI GOWDER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	April 1, 1963
HABIBUNNISSA Vs. STATE OF MADRAS	April 24, 1963
HAJI ABDUL AZEEZ Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	October 16, 1963
HAJI MOHAMED ABDULLAH Vs. C ABDUL RAHIMAN	July 24, 1963
HANUMAN BANK LIMITED Vs. STATE	May 1, 1963
HINDUSTAN TRADING COMPANY Vs. COLLECTOR OF CUSTOMS MADRAS	October 11, 1963
IN RE.- RAJAH SINGH Vs. STATE	August 19, 1963
IN RE: ALAMELOU Vs. STATE	August 21, 1963
IN RE: DORAISWAMY NADAR Vs. STATE	October 29, 1963
IN RE: KUMARASWAMI NAICKER Vs. STATE	January 23, 1963
IN RE: PALANISAMY Vs. STATE	December 5, 1963
IN RE: QIRSHEED MIYA Vs. STATE	December 19, 1963
IN RE: RATHINAM AND ORS. Vs. STATE	November 8, 1963
IN RE: S R Y RAMAKRISHNA PRASAD Vs. STATE	March 27, 1963
IN RE: S. VAIYAPURI AND ANR. Vs. STATE	December 4, 1963
IN RE: S.P. RANGASAMI GOUNDAR AND ANR. Vs. STATE	October 9, 1963
IN RE: SUBRAMANIAM ALIAS ALLABAKSH Vs. STATE	July 11, 1963
INDIA NUTRIMENTS LIMITED Vs. REGISTRAR OF COMPANIES MADRAS	November 5, 1963
INDIAN BANK Vs. INDUSTRIAL TRIBUNAL	January 18, 1963
INDIAN METAL AND METALLURGICAL CORPORATION Vs. STATE OF MADRAS	April 30, 1963
J M A MOHAMMED ISMAIL MINOR Vs. AGRICULTURAL INCOME-TAX OFFICER	November 7, 1963
J M SHETH Vs. COMMISSIONER OF INCOME TAX	August 22, 1963
JABBAR SAHIB Vs. V R RENU	December 20, 1963
JAMES DEVADASAN PAKKIAM Vs. O VR SV AR ARUNACHALAM CHETTIAR	November 22, 1963
JAYAJOTHI AND COMPANY RAJAPALAYAM Vs. OFFICIAL LIQUIDATOR	June 28, 1963
JESSIE JOSEPHINE GARRAD Vs. MILLICENT ANN HARDING	April 26, 1963
JEVARATHNAMMAL Vs. P SREENIVASA MUDALIAR	December 20, 1963
JOHARA BIBI Vs. SUBERA BIBI	December 20, 1963
K C JOHN KURI KOSE INSOLVENT Vs. OFFICIAL ASSIGNEE	August 12, 1963
K D FAIRLEY ON BEHALF OF THE JOINT BENEFICIARIES OF THE ESTATE OF K B HIGHT Vs. STATE OF MADRAS	January 2, 1963
K DAKSHINAMURTHI Vs. STATE OF MADRAS	November 22, 1963
K GOPALASWAMI MUDALIAR Vs. INCOME TAX OFFICER FIFTH ADDL	March 11, 1963
K K SHAIK DAWOOD Vs. COLLECTOR OF CUSTOMS	September 4, 1963
K M K SUBBARAYA CHETTIAR Vs. ABIRAMI AMMAL	November 26, 1963
K M KRISHNAN Vs. M VENKATESAN	July 24, 1963
K M VENUGOPAL PILLAI Vs. K M MADHAVAKRISHNAN	July 3, 1963
K N SRINIVASA IYER Vs. JOINT OFFICIAL LIQUIDATORS OF NURANI UNION BANK LTD	February 19, 1963
K O MOHAMED SULAIMAN AND COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES VEPERY MADRAS	April 22, 1963
K P MOHAMED IBRAHIM Vs. STATE BANK OF TRAVANCORE	August 12, 1963
K PARAMASIVAM PILLAI Vs. BOARD OF REVENUE MADRAS	April 1, 1963
K S A KUCHELANARAYANAN CHETTIAR Vs. S P SHEIK ABDUL KADER AND CO	July 5, 1963
K S IYER Vs. BAR COUNCIL	April 22, 1963
K S NAGENDRA IYER Vs. M VARADARAJA PILLAI	November 19, 1963
K SP KT KALAYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 12, 1963
K T K THANGAMANI DETENU CENTRAL JAIL SALEM Vs. CHIEF SECRETARY GOVERNMENT OF MADRAS	June 28, 1963
K THIAGARAJAN CHETTIAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	January 10, 1963
K. CHIDAMBARAM MUDALIAR AND OTHERS Vs. A. P. ARUNACHALA MUDALIAR	July 17, 1963
K. MANOHARA GRAMANI Vs. THIRUVOTHIYUR MUNICIPALITY IN SAIDAPET TALUK REPRESENTED BY ITS SPECIAL OFFICER	November 21, 1963
K. RAMACHANDRAN Vs. K. KUMARASWAMY	July 3, 1963
K. SRINIVASAN IYENGAR Vs. KHADER MOHIDEEN ROWTHER (DIED) AND ORS.	October 4, 1963
K. SUNDARAMOORTHY MUDALIAR Vs. MANICKAMMAL AND ANR.	October 10, 1963
K.N. SAMPATH MUDALIAR Vs. SAKUNTHALA AMMAL	November 14, 1963
K.O. UTHUP Vs. THE DIRECTOR OF POSTAL SERVICES	March 5, 1963
K.S.M. SOMASUNDARAM Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY AND ANR.	September 20, 1963
K.T. SESHADRI IYENGAR AND OTHERS Vs. A.E. GOVINDARAJULU CHETTIAR AND OTHERS	May 1, 1963
KAKA MOHAMED GHOUSE SAHIB AND CO Vs. UNITED COMMERCIAL SYNDICATE	March 20, 1963
KALIAMMAL AND ORS. Vs. MUTHU PILLAI ALIAS	April 3, 1963
KALIYUR M SRINIVASACHARIAR Vs. CHAIRMAN TAXATION APPEALS COMMITTEE CORPORATION OF	July 8, 1963
KALYANARAGHAVAN Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	November 29, 1963
KAMALAMMAL Vs. BOARD OF REVENUE BY THE COMMISSIONER OF COMMERCIAL TAXES AND ANR.	November 20, 1963
KARUPPIAH AMBALAM Vs. AYYA NADAR	October 17, 1963
KASSIMIAH CHARITIES RAJAGIRI Vs. MADRAS STATE WAKF BOARD	July 5, 1963
KASTURI Vs. HINDU STATE OF MADRAS	August 23, 1963
KASTURI AND SONS LIMITED Vs. HINDUSTATE OF MADRAS	August 23, 1963
KESAVALU NAIDU Vs. NAGARATHNAM	August 8, 1963
KODI P. MUTHIRALA PILLAI Vs. G. THYAGARAJASWAMI PILLAI AND ORS.	July 15, 1963
KONDA RM ESWARA IYER AND SONS Vs. MADRAS BANGALORE TRANSPORT CO	November 19, 1963
KOTHARI MEHTA AND CO PTE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 28, 1963
KRISHNAN Vs. EAST INDIA DISTILLERIES AND SUGAR FACTORIES LTD	July 17, 1963
KUMBAKONAM ELECTRIC SUPPLY CORPORATION Vs. JOINT COMMERCIAL TAX OFFICER	January 29, 1963
KUMBAKONAM ELECTRIC SUPPLY CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	January 16, 1963
KUPPUSWAMI RAJA Vs. PERUMAL RAJA	April 23, 1963
L M CHITALE Vs. COMMISSIONER OF LABOUR	September 13, 1963
L M S SADAK THAMBY AND CO Vs. STATE OF MADRAS	April 29, 1963
LAKSHMANAN Vs. LAKSHMANAN	September 23, 1963
LAKSHMI MILLS COMPANY LIMITED Vs. STATE OF MADRAS	August 19, 1963
LOGANATHAN GUARDIAN A Vs. PONNUSWAMI NAICKER	December 9, 1963
M A JANAKI Vs. OFFICIAL TRUSTEE	October 3, 1963
M AYYASAMI NADAR Vs. STATE OF MADRAS	August 7, 1963
M C RAJAGOPAL Vs. SUPERINTENDENT OF POLICE CRIME BRANCH MADRAS	November 26, 1963
M CT MUTHIAH Vs. DEPUTY CONTROLLER OF ESTATE DUTY SOUTHERN ZONE	November 13, 1963
M M MEYYAPPA CHETTIAR Vs. JAYANTHI FILMS MADURAI PVT LTD	May 3, 1963
M P RAMANATHAN Vs. DIRECTOR OF MEDICAL SERVICE MADRAS	July 19, 1963
M PONNALAGU PILLAI Vs. COLLECTOR OF CUSTOMS MADRAS	July 24, 1963
M R APPADURAI Vs. ADDITIONAL COMMISSIONER FOR WORKMANS COMPENSATION AND	October 9, 1963
M RAMASAMY ASARI Vs. SECOND INCOME TAX OFFICER	March 14, 1963
M RAMASUBBU Vs. PROPRIETOR RANI MOTOR WORKS	November 4, 1963
M RAMASWAMY ASARI Vs. INCOME TAX OFFICER SECOND	March 14, 1963
M RATANCHAND CHORDIA Vs. KASIM KHALEELI	July 15, 1963
M S M M MEYYAPPA CHETTIAR DIED Vs. INCOME TAX OFFICER KARAIKUDI	November 22, 1963
M S M M MEYYAPPA CHETTIAR KARAIKUDI Vs. INCOME-TAX OFFICER KARAIKUDI	November 29, 1963
M S RAMACHANDRAM PILLAI Vs. K R M K M KUMARAPPA CHETTIAR	November 22, 1963
M. CT. MUTHIAH Vs. DEPUTY CONTROLLER OF ESTATE DUTY	November 30, 1963
M. GOPALAKRISHNAN AND ANOTHER Vs. G. RAMULU REDDI AND OTHERS	December 20, 1963
M. PENNIAH NATTAR Vs. THE COLLECTOR OF THANJAVUR&NBSP; AND ANR.	December 6, 1963
M. RATANCHAND CHORDIA AND ORS. Vs. KASIM KHALEELI	July 5, 1963
M. SUBRAMANIA ACHARI AND ANOTHER Vs. THE COMMISSIONER, H. R. AND C. E. MADRAS, AND ANOTHER	February 22, 1963
M.A. ETHIRAJULU NAIDU Vs. HAJEE ABU BAKER AND SONS	October 29, 1963
M.A. MOHABOOL BI BI Vs. AMBROSE	October 29, 1963
M.S. CHOCKALINGA CHETTIAR AND ORS. Vs. NAVANEETHAKRISHNA SIVASUBRAMANIA HIRUDALAYA MARUDAPPA PANDAYAN AND ORS.	April 18, 1963
MAHALAKSHMI TEXTILE MILLS Vs. LABOUR COURT	March 12, 1963
MAILAPPA CHETTIAR Vs. SIVAGAMI ACHI	April 5, 1963
MALABAR PETROLEUM CO Vs. CONTINENTAL OIL CO LTD	February 8, 1963
MANAGEMENT OF MAHALAKSHMI TEXTILE MILLS Vs. PRESIDING OFFICER LABOUR COURT	March 12, 1963
MANAGEMENT OF THE HINDU KASTURI AND SONS Vs. STATE OF MADRAS	August 23, 1963
MANAGEMENT OF VIJAYAKUMAR MILLS Vs. SECRETARY VIJAYAKUMAR MILLS NATIONAL WORKERS UNION A	October 29, 1963
MANAGING COMMITTEE OF THE SENGUNTHAR EDUCATION BOARD Vs. S.A. PERISWAMI	November 19, 1963
MANICKAVASAGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	October 10, 1963
MARID HAJEE MOHAMMED ISMAIL Vs. CHINNATHAYI AMMAL	March 7, 1963
MEENAKSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 8, 1963
MEENAMBIKA COMPANY Vs. STATE OF MADRAS	April 3, 1963
MESSRS MURRAY AND CO. Vs. KESAR BAI AND OTHERS	April 18, 1963
MESSRS. K.C.S. DHANUSKODI NADAR AND SONS & CO. Vs. EMPLOYEES STATE INSURANCE CORPORATION BY ITS REGIONAL DIRECTOR, MYLAPORE, MADRAS	January 8, 1963
MESSRS. SHA RIKHABDAS AMIRTLAL Vs. PATHALAM VENKATASUBBIAH CHETTY AND ANOTHER	November 1, 1963
MEYYAPPA CHETTIAR M S M M Vs. INCOME TAX OFFICER	November 29, 1963
MICHAEL VILLAVARAYAR Vs. WORKMEN	January 10, 1963
MODERN THEATRES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 6, 1963
MOHAMED NOORULLA Vs. SYED HEDAYATHTULLA SAHIB AND ANR.	October 18, 1963
MOHAMMED KARIMUDDIN AND OTHERS Vs. THE COLLECTOR OF MADRAS, FIRST LINE BEACH, MADRAS	December 3, 1963
MOTTAYYAN ALIAS PALANIYANDI GOUNDAN Vs. K G RAMASWAMI IYER	December 17, 1963
MURLIMAL SANTRAM AND CO MAD PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1963
MURUGESA MUDALIAR C Vs. S U S DAVEY SONS	December 3, 1963
MUTHUSWAMI GURUKKAL Vs. AIYASWAMI THEVAR AND OTHERS	July 9, 1963
MUTHUSWAMY CHETTIAR Vs. A V PERUMAL CHETTIAR,	October 10, 1963
MUTHYUKUMARASWAMISWAMI PILLAI Vs. MUTHUKATHA PILLAI AND ANR.	November 19, 1963
MYLAPORE HINDU PERMANENT FUND LTD , SUING BY THEIR SECRETARY, SRI K VINAYAKAM Vs. K S SUBRAMANIYA IYER	January 30, 1963
N A R SUBBIAH CHETTIAR Vs. S M VISWANATHAN CHETTIAR DEAD	August 28, 1963
N ARUMUGAM PILLAI Vs. K S SYED ABBAS	September 18, 1963
N MOHAMED HUSSAIN SAHIB Vs. CHARTERED BANK MADRAS	October 16, 1963
N PETHU REDDIAR Vs. V A MUTHIAH	March 27, 1963
N RANGANATHAN PILLAI Vs. COMMISSIONER CUDDALORE MUNICIPALITY	August 9, 1963
N SAMBANDAM Vs. S KHADAR SHERIFF	August 13, 1963
N SATHIANATHAN Vs. B K P M AMARAVATHI AMMAL	October 30, 1963
N VENKATARAMA IYER Vs. ABDUL KARIM	November 8, 1963
N. M. JAKIRIA SAHIB, BY HIS POWER OF ATTORNEY AGENT, A. MOHAMAD MUSTAFA Vs. THE OFFICIAL RECEIVER, WEST TANJORE	August 29, 1963
N.N. RAMANATHA AYYAR AND ORS. Vs. PANNAIKARA MOOPAN AND ORS.	November 11, 1963
NAGAPPA Vs. STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM	February 22, 1963
NALLATHAMBI NADAR CHELLAKANNU NADAR Vs. AMMAL NADACHI CHELLATHANKOM NADACHI	July 26, 1963
NALLAYA GOUNDAR (DIED) AND ORS. Vs. ANGAIYAMMAL AND ORS.	August 8, 1963
NARAYANASWAMY NAIDU N K R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 22, 1963
NATARAJAN R Vs. LAKSHMI MILLS COMPANY LIMITED COIMBATORE	August 16, 1963
NATESA CHETTY Vs. M.K.R. SHANMUGA MUDALIAR	March 15, 1963
NAVANEETHAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS AND OTHERS	April 24, 1963
NEPTUNE STUDIOS LIMITED Vs. STATE	September 30, 1963
NEYVELI LIGNITE CORPORATION Vs. K S NARAVANA IYER	September 5, 1963
O MOHAMED YUSUF LEVAI SAHEB Vs. S HAJEE MOHAMMED HUSSAIN ROWTHER	March 22, 1963
O RM OM SP FIRM Vs. COMMISSIONER OF INCOME TAX	May 1, 1963
OAKLEY BOWDEN AND CO Vs. INDIAN BANK LTD	November 19, 1963
OPERATION DEPARTMENT Vs. GOVERNMENT OF MADRAS	November 22, 1963
OPERATIVE MOTOR TRANSPORT SOCIETY LIMITED Vs. SOUTH ARCOT CO SYED BATCHA	August 22, 1963
OUCHTERLONY VALLEY ESTATES 1938 LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 12, 1963
P A R VISWANATHAN AND COMPANY Vs. STATE OF MADRAS	May 1, 1963
P AIYA PILLAI Vs. AR A SHENBAGA NADAR AND P V P VALASUBRAMANIA NADAR	May 3, 1963
P IYA NADAR Vs. STATE OF MADRAS	September 20, 1963
P KANDIAH THEVAR Vs. INCOME TAX OFFICER THIRD	April 3, 1963
P KANTHAMMAL Vs. D S RAJALAKSHMI	March 18, 1963
P N KALATHI MUDALIAR Vs. ELLAMMAL	December 19, 1963
P P M S NAGARATHNAM Vs. STATE OF MADRAS	November 4, 1963
P R KANAKASABAPATHI CHETTIAR Vs. P V GOVINDARAJULU NAIDU	February 6, 1963
P S N S AMBALAVANA CHETTIAR AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS 5	July 15, 1963
P. ARUMUGHAR GOUNDER AND OTHERS Vs. R. ADHINARAYANAN	September 6, 1963
P. RATHINASWAMI PILLAI, PROPRIETOR, SWARNAMBIGAI MOTOR SERVICE Vs. THE REGIONAL TRANSPORT AUTHORITY AND ANR.	November 21, 1963
P.K. SOUNDARARAJA MUDALIAR Vs. THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	October 11, 1963
P.L.L. RAMANATHAN CHETTIAR AND OTHERS Vs. BOARD OF REVENUE, BY THE COMMISSIONER OF CIVIL SUPPLIES, MADRAS AND OTHERS	April 1, 1963
P.M.ST.P.L.CT. PALANIAPPA CHETTIAR Vs. E.S.S.S. VARUSAI MOHAMMAD ROWTHER	October 4, 1963
P.N. SUNDARAM IYER Vs. T.K. SUBBIER	April 29, 1963
PABBISETTI SEETHAMMA Vs. G. LAKSHMANA IYER	February 15, 1963
PACHIAMMAL Vs. PERUMAL	July 24, 1963
PADMINI CHANDRASEKARAN Vs. S. SOMASUNDARAM CHETTIAR (DIED) AND ORS.	December 11, 1963
PALANIAPPA CHETTIAR Vs. BABU SAHIB ALIAS SHEIK MYTHEEN SAHIB AND ORS.	September 19, 1963
PALANISWAMY GURUKKAL BY POWER OF ATTORNEY AGENT SIVAPRAKASA KRISHNASWAMI GURUKKAL Vs. KANDAPPA GOUNDAR	March 9, 1963
PAPAMMAL AND ORS. Vs. CHINNAMMAL AND ORS.	October 4, 1963
PAPPAMMAL ANNACHATRAM Vs. LABOUR COURT MADURAI	November 14, 1963
PAPPATHI AMMAL ALIAS NALLAMMAL Vs. NALLU PILLAI	September 6, 1963
PARVATHI AMMAL AND ORS. Vs. PONNIAH NADAR AND ORS.	November 20, 1963
PATEL MD. SIDDIQUE Vs. H.H. THE PRINCE OF ARCOT ENDOWMENT BY ITS AGENT ABDUL HAMEED KHAN	October 18, 1963
PERIANNA GOUNDER Vs. JAYARAO NAINAR	September 16, 1963
PERIASAMI NADAR Vs. STATE	December 18, 1963
PERUMAL KONAR Vs. STATE	December 5, 1963
PERUMAL MUTHIRIAR Vs. V. RAMACHANDRA IYER	April 29, 1963
PREMIER INSURANCE CO Vs. V R KANNAN	July 26, 1963
PRITHVI INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 3, 1963
PUBLIC PROSECUTOR Vs. T PICHAIMUDALLAR	May 14, 1963
PUBLIC PROSECUTOR Vs. RANGASWAMY CHETTIAR	April 4, 1963
PUBLIC PROSECUTOR Vs. T PICHAI MUDALIAR	August 14, 1963
PUBLIC PROSECUTOR Vs. ABDUL WAHAB	November 6, 1963
PUBLIC PROSECUTOR Vs. P RAMASWAMI	October 16, 1963
PUBLIC PROSECUTOR Vs. ABDUL WAHAB	October 6, 1963
PUBLIC PROSECUTOR Vs. ARULSWAMI	December 3, 1963
PUBLIC PROSECUTOR Vs. KALLOOR RAYAVARAM CO-OPERATIVE MILK SUPPLY SOCIETY LTD	November 22, 1963
PUBLIC PROSECUTOR Vs. THULASINGAM	January 5, 1963
PUBLIC PROSECUTOR Vs. GEETHA	December 2, 1963
R BALASUBRAMANIAN Vs. N KRISHNAMMAL	November 8, 1963
R G S NAIDU AND CO Vs. COMMISSIONER OF INCOME TAX	October 11, 1963
R KALIAPPAN Vs. STATE OF MADRAS	April 15, 1963
R P DAVID Vs. M THIAGARAJAN	January 18, 1963
R RAMANATHAN CHETTIAR Vs. EXPENDITURE TAX OFFICER SPECIAL INVESTIGATION CIRCLE A MADRAS	November 7, 1963
R SUBRAMANIAM Vs. COMMISSIONER OF POLICE	October 7, 1963
R V M T V D AND CO Vs. COMMISSIONER OF INCOME TAX	March 29, 1963
R V MANICKA MUDALIAR Vs. V M THANGAVELU	January 9, 1963
R VISWANATHA PANDARAM AND CO Vs. SHAH SURAJMAL GANESHMAL BANSALI	March 29, 1963
R. NARASIMHACHARI Vs. KANAKASABAPATHI	October 11, 1963
R. SHANMUGA RAJESWARA NAGANATHA SETHUPATHI, RAJA OF RAMNAD Vs. S. RAMANATHA SETUPATHI AND OTHERS	August 16, 1963
R. SHANMUGA RAJESWARA NAGANATHAN SETHUPATHY, RAJA OF RAMNAD Vs. B.R. KANDASAMI DORAI	August 22, 1963
R.C. SAMANNA GOUNDAR Vs. V.B. TIRUVENGADA MUDALIAR	December 26, 1963
R.C. SAMANNA GOUNDAR Vs. V.B. THIRUVENGADA MUDALIAR	December 16, 1963
RAJA JAGAVEERA RAMA MUTHUKUMARA VENKATESWARA ETTAPPA NAICKER AYYAN AVL. RAJA OF ETTAYAPURAM, REPRESENTED BY K. RAMAN NAIR, POWER OF ATTORNEY AGENT Vs. THE MADRAS STATE ELECTRICITY BOARD BY ITS PRESIDENT, AND ANOTHER	August 8, 1963
RAJA OF CALICUT Vs. DEPUTY CONTROLLER OF ESTATE DUTY	November 7, 1963
RAJAGOPAL PILLAI Vs. SOMASUNDARAM PILLAI	October 18, 1963
RAJAH SIR M A MUTHIAH CHETTIAR Vs. WEALTH TAX OFFICER	November 7, 1963
RAJAMMAL Vs. G. VISWANATHA AYYAR AND OTHERS	February 8, 1963
RAJESWARI MILLS Vs. STATE OF MADRAS	June 24, 1963
RAJU PILLAI Vs. PALANISAMI PILLAI	August 1, 1963
RAKAPPA CHETTIAR Vs. CHOCKALINGAM	April 19, 1963
RAMACHANDRAN Vs. ANJAMMAL	February 21, 1963
RAMACHANDRAN Vs. A.N. KRISHNAMOORTHY IYER	September 6, 1963
RAMAGANESAN PILLAI Vs. RAJAH AYYAR	February 22, 1963
RAMALINGAM Vs. PUNITHAVALLI AMMAL	September 3, 1963
RAMALINGAM PILLAI Vs. SANKARA IYER	November 18, 1963
RAMASWAMI JADAYA GOUNDER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 9, 1963
RAMASWAMY GOUNDER Vs. KALLIAPPA GOUNDER	May 1, 1963
RANGASWAMI NAICKER Vs. CHINNAMMAL	July 23, 1963
RASI GOUNDAR Vs. MUTHU GOUNDAR AND ORS.	November 28, 1963
RATHINASAMY MOOPANAR AND ANR. Vs. SUBRAMANIA UDAYAR AND ORS.	December 20, 1963
RATHNAM PILLAI Vs. SELLAPPA REDDIAR AND ANOTHER	February 21, 1963
RAVITH BIBI Vs. AGRICULTURAL INCOME TAX OFFICER	September 30, 1963
REGIONAL TRANSPORT AUTHORITY Vs. SRI METTUPALAYAM COONOOR SERVICE P LTD	October 4, 1963
RM AR AR RM AR RAMANATHAN CHETTIAR Vs. K M OL M SOMASUNDARAM CHETTIAR	August 9, 1963
RM. AR. AR. RM. AR. RAMANATHAN CHETTIAR AND OTHERS Vs. K.M. CL. M. SOMASUNDARAM CHETTIAR AND OTHERS	January 9, 1963
RUKMANI AMMAL Vs. ANGAYARKANNI (MINOR) AND OTHERS	September 11, 1963
RUKMANI AMMAL Vs. N VENKATARAMA IYER	October 1, 1963
S A R M MEYYAPPA CHETTIAR Vs. MINOR VISWANATHAN	December 18, 1963
S B ADITYAN Vs. FIRST INCOME TAX OFFICER	October 4, 1963
S BAKTHAVATSALU Vs. STATE OF MADRAS	April 17, 1963
S CHOKALINGAM ASARI Vs. N S KRISHNA IYER	November 1, 1963
S DANDAPANI Vs. ADDITIONAL GIFT TAX OFFICER	January 8, 1963
S DHANDAPANI Vs. GIFT TAX OFFICER ADDL	January 8, 1963
S KRISHNAMACHARIAR Vs. HANUMAN BANK LTD	January 1, 1963
S KUMBALINGAM Vs. MANAGEMENT OF THE INDIAN METAL AND METALLURGICAL	March 11, 1963
S MANICKAM Vs. SUPERINTENDENT OF POLICE	May 1, 1963
S P SAHUL HAMID Vs. P M ABDUL MAJID	October 18, 1963
S PACHAYYAPPA MUDALIAR Vs. S S MOTOR SERVICE P LTD	January 23, 1963
S R MANICKAVASAGAM ALIAS RAJAMANICKAM Vs. G MUTHUVEERASWAMI NAIDU	January 11, 1963
S RANGASWAMI NADAR AND CO SEENIAPPA OIL MILLS Vs. STATE OF MADRAS	April 9, 1963
S SANJEEVARAYA SETTY Vs. STATE OF TAMIL NADU	March 4, 1963
S V M SEYED CASSIM Vs. INCOME TAX OFFICER	April 10, 1963
S V NATESA MUDALIAR PROPRIETOR S L N S TRANSPORTS Vs. SRI DHANAPAL BUS SERVICE PRIVATE LTD	September 6, 1963
S V VENKATASUBBU Vs. UTILITIES INDIA LTD	October 8, 1963
S. MARIMUTHU PILLAI Vs. DIRECTOR OF SETTLEMENTS, BOARD OF REVENUE, MADRAS AND ANOTHER	March 6, 1963
S. RAMANATHA SETHUPATHY Vs. R. SHANMUGA RAJESWARI SETHUPATHY AND OTHERS	March 14, 1963
S. SIVAPRAKASA MUDALIAR Vs. STATE OF MADRAS	April 25, 1963
S. SIVASWAMY Vs. INSPECTOR OF PANCHAYATS AND LOCAL BOARDS, BEING THE DISTRICT COLLECTOR AND ANR.	December 3, 1963
S.K.M. MUHAMMAD ROWTHER, MANAGING PARTNER OF S.K.M. MUHAMMAD ROWTHER AND BROTHER Vs. SENTHATHI KALAI PANDIA CHINNATHAMBIAR AND OTHERS	December 12, 1963
SAMIDORAI THENNAVARAYAR Vs. VAITHILINGA THENNAVARAYAAR	April 25, 1963
SAMPATHKUMAR (MINOR) BY MOTHER AND GUARDIAN V.N. KANAKAMBUJAM Vs. V.T.S. SEVUGAPANDIA THEVAR	August 14, 1963
SAROJA MILLS, LIMITED Vs. THE REGISTRAR OF COMPANIES	December 20, 1963
SELLAPPA CHETTY Vs. MARAPPA GOUNDAR	August 1, 1963
SEMBALA VARADIAH CHETTY Vs. P PARTHASARATHY CHETTY	December 13, 1963
SESHI AMMAL Vs. THAIYU AMMAL	April 17, 1963
SHA RIKABDAS AMIRTLAL Vs. PATHALAM VENKATASUBBIAH CHETTY AND ANR.	November 1, 1963
SHANMUGAM CHETTIAR AND ANR. Vs. V.R.P.L.M.P.L. PALANIAPPA CHETTIAR AND ORS.	December 5, 1963
SHANMUGASUNDARA MUDALIAR (DIED) AND ANR. Vs. GORA ALIAS PEER MOHAMMAD AND ORS.	November 21, 1963
SHIRIN BI MOHAMADALI Vs. DEPUTY COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS	April 9, 1963
SHORT BROTHERS P LIMITED Vs. FIRST INCOME TAX OFFICER	October 3, 1963
SOCIETA ANONMINA LUCCHESSE QLII E VINI LUCCA Vs. GORAKHARAM GOKALCHAND	November 18, 1963
SOLAR WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 4, 1963
SONA ANA PANA BAULRAJ Vs. S P VADIVEU NADAR AND SONS	September 13, 1963
SORNAM ALIAS EASWARAMURTHY Vs. THE DISTRICT MUNSIF AND ELECTION TRIBUNAL, AMRASAMUDRAM AND OTHERS	October 9, 1963
SOUTH ARCOT CO-OPERATIVE MOTOR TRANSPORT SOCIETY Vs. SYED BATCHA	August 22, 1963
SOUTH ARCOT ELECTRICITY DISTRIBUTION CO., LTD., BY ITS ACCREDITED REPRESENTATIVE, SRI V.N. KRISHNASWAMI Vs. STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY	May 2, 1963
SOUTHERN ROADWAYS P Vs. P METHURAI VEERASWAMI M DHANAPALAN	October 4, 1963
SP AV AN KANNAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	October 11, 1963
SRINIVASA NAICKER Vs. GOVINDASAMI CHETTIAR	October 4, 1963
SRINIVASA NAICKER Vs. PONNAMMAL AND ANOTHER	August 29, 1963
SRIRANGAM JANOPAKARA BANK LIMITED Vs. RANGARAJAN S	October 29, 1963
STATE OF MADRAS Vs. A R SRINIVASAN	September 6, 1963
STATE OF MADRAS Vs. MADURAI MILLS CO LTD	April 11, 1963
STATE OF MADRAS Vs. VOLTAS LIMITED MADRAS NO 2	July 12, 1963
STATE OF MADRAS Vs. KARUPPAN CHETTIAR VR M SM	March 4, 1963
STATE OF MADRAS Vs. A V ANANTHARAMAN	March 29, 1963
STATE OF MADRAS Vs. MURRAY AND CO	December 16, 1963
STATE OF MADRAS Vs. M A S MEHTA	November 26, 1963
STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER, MADRAS Vs. R. AMAR SINGH AND ANOTHER	November 19, 1963
SUBBALAKSHMI AMMAL Vs. RAMALAKSHMI AMMAL	July 26, 1963
SUBRAMANIAM ALIAS ALLABAKSH Vs. STATE OF TAMIL NADU	July 11, 1963
SUKRAJ PEERAJEE Vs. DEPUTY COMMERCIAL TAX OFFICER P T MADRAS	September 13, 1963
SUNDARAM FINANCE PRIVATE Vs. BOARD OF REVENUE	January 16, 1963
SUNDARAMMAL AND ANOTHER Vs. ARUMUGHA PADAYACHI	January 1, 1963
SUNDARARAJU Vs. STATE	July 5, 1963
SURANGA NILAYAM, PRESIDENT, M.A. JANAKI, ADVOCATE Vs. THE OFFICIAL TRUSTEE AND ORS.	October 3, 1963
T DEVASAHAYA NADAR Vs. COMMISSIONER OF INCOME TAX	September 25, 1963
T K SRINIVASAN PILLAI SONS Vs. STATE OF MADRAS	September 13, 1963
T KANAGASABAPATHY PILLAI Vs. COMMISSIONER OF WEALTH TAX	September 26, 1963
T M L ALAGAPPA CHETTIAR Vs. STATE OF MADRAS	April 5, 1963
T M VYTHILINGA PILLAI SRI AMBIGA BUS SERVICE Vs. R LAKSHMINARAYANAN	August 28, 1963
T PARTHASARATHY CHETTI Vs. K SHYAMALAMBA	September 20, 1963
T S RAGHUPATHI IYER HIS LEGAL REPRESENTATIVES T R Vs. ELAPPAN	July 26, 1963
T V S SARMA STUDIO Vs. STATE OF MADRAS	April 5, 1963
T. RAJARATHNAM CHETTI Vs. A.A. ABDUL GANI AND ORS.	October 28, 1963
TAMIL NADU TRANSPORT COIMBATORE P Vs. COIMBATORE MOTOR TRANSPORT COOPERATIVE SOCIETY FOR EX-	January 16, 1963
TAMILNAD ELECTRICITY WORKERS FEDERATION Vs. MADRAS STATE ELECTRICTY BOARD	December 11, 1963
TANJOR PERMANENT BANK Vs. G N MUNISWAMI	July 18, 1963
THANGAVEL CHETTIAR Vs. KUPPU BAI	November 22, 1963
THANJAVUR PERMANENT BANK Vs. DHARMASAMVARDHANI AMMAL	August 7, 1963
THE ASSISTANT COLLECTOR OF CUSTOMS, APPRAISING DEPARTMENT Vs. H.V. JAIN	November 27, 1963
THE JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. H.R. TRADING CO.	December 20, 1963
THE OFFICIAL LIQUIDATOR, MADRAS HIGH COURT, THE OFFICIAL LIQUIDATOR OF THE KALEESWARAR MILLS, LTD., COIMBATORE Vs. AL. SP. PL. THIRUNAVUKKARASU CHETTIAR AND OTHERS	December 20, 1963
THE SECRETARY, TIRUCHENGODE MILL WORKERS UNION Vs. THE INDUSTRIAL TRIBUNAL AND ANR.	December 11, 1963
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF TIRUCHIRAPALLI Vs. THE PRINCE OF ARCOT ENDOWMMTS ESTATE, REPRESENTED BY AGENT JANAB ABDUB ABDUL HAMEED KHAN OF TIRUCHIRAPALLI	March 29, 1963
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF TIRUNELVELI Vs. S.P.K. KOYA AND ORS.	August 1, 1963
THE STATE OF MADRAS REPRESENTED BY THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. KRISHNASWAMI AND ANR. (MINORS REPRESENTED BY THEIR MOTHER AND NEXT FRIEND, KALIAMMAL)	October 11, 1963
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM Vs. SHERIFF MOHAMMED AND OTHERS	March 14, 1963
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR, TIRUNELVELI Vs. PAIAVANTHA MUDALIAR, AND OTHERS	March 14, 1963
THIRUMANI CHETTIAR Vs. VELUSWAMI NAICKER AND OTHERS	August 30, 1963
THULASI AMMAL Vs. GOWRI AMMAL	April 30, 1963
TRANSPORT COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER SECOND	April 29, 1963
U.K.N. RAJU Vs. NACHARAMMMAL AND OTHERS	October 15, 1963
UMAYAMMA ARUMUKHAM AND ORS. Vs. ARUMUKHA PERUMAL PILLAI AND ORS.	December 20, 1963
UNITED INDIA LIFE ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 10, 1963
UNITED INDIA PERIODICAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 10, 1963
V K NATARAJA GOUNDER Vs. S A BANGARU REDDIAR	October 4, 1963
V KANAKAIYA CHETTY AND CO Vs. UNION OF INDIA	January 1, 1963
V MARUTHAVANAN Vs. M BALASUBRAMANIAM	January 16, 1963
V N SURULIVEL NADAR Vs. STATE OF MADRAS	May 1, 1963
V N SWAMINATHAN Vs. ANGAYARKANNI AMMAL	February 13, 1963
V P SOMASUNDARA MUDALIAR Vs. STATE OF MADRAS	July 12, 1963
V VARADARAJULU NAIDU Vs. BABY AMMAL	December 20, 1963
V. GANESAN Vs. BRAHMAYYA AND CO., OFFICIAL LIQUIDATORS AND ANR.	May 1, 1963
V. SHANMUGAM Vs. K. ELUMALAI GOUNDER AND OTHERS.	March 18, 1963
VAIRANA PILLAI Vs. STATE	July 31, 1963
VAIYAPURI VANNIYAR Vs. S. RANGARAJU NAIDU, AND ANOTHER	July 8, 1963
VALLI AMMAL Vs. SUBRAMANIA IYER	November 22, 1963
VALLIAMMA CHAMPAKA Vs. SIVATHANU PILLAI	July 26, 1963
VASANTHA AND COMPANY Vs. STATE OF MADRAS	April 4, 1963
VEDANTHAM RAGHAVIAH Vs. INCOME TAX OFFICER THIRD ADDL	March 7, 1963
VEERAPPA TRANSPORTS Vs. COMMISSIONER OF INCOME TAX	March 7, 1963
VENKATARAMA NAIDU Vs. JAYAMMAL	March 25, 1963
VENKATASAMI NAIDU Vs. STATE OF MADRAS	November 7, 1963
VIJAYAKUMAR MILLS LIMITED Vs. VIJAYAKUMAR MILLS NATIONAL WORKERS UNION	October 29, 1963
VIRUDHUNAGAR MALAIPETTAI Vs. STATE OF MADRAS	July 5, 1963
WESTERN INDIA MATCH CO Vs. MANOHARA MATCH WORKS	December 19, 1963
WILFRED PEREIRA LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1963
WILH WILHELMSEN LINES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 13, 1963
WORKERS OF BUCKINGHAM AND CARNATIC CO Vs. COMMISSIONER OF LABOUR AND CHIEF CONCILIATION OFFICER AND	August 9, 1963

Year 1963 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address