REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ALMEIDA Vs. COLLECTOR OF CUSTOMS MADRAS I	July 2, 1962
A BASAVIAH GOWDER Vs. COMMISSIONER OF GIFT MADRAS	December 19, 1962
A E SHANMUGHAM Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	November 13, 1962
A G RANGANATHA NAYAGAR Vs. K KAMALAKANNAN	November 7, 1962
A KANNAN CHETTY Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
A L PARTHASARATHI MUDALIAR Vs. VENKATA KONDIAH CHETTIAR	July 30, 1962
A L V R S T VEERAPPA CHETTIAR Vs. MOHAMED MYTHEEN MANA PILLAI	April 17, 1962
A NARAYANAN Vs. COMMISSIONER OF INCOME-TAX	February 13, 1962
A NATESA IYER Vs. COMMISSIONER OF INCOME-TAX	February 2, 1962
A NATESAN Vs. COMMISSIONER OF INCOME TAX	December 11, 1962
A P MARIAPPA MUDALIAR Vs. STATE OF MADRAS	January 9, 1962
A R A AR KANNAMMAI ACHI Vs. COMMISSIONER OF INCOME TAX	February 9, 1962
A RANGASWAMI IYENGAR Vs. PATTAMMAL ALIAS RAJALAKSHMI AMMAL	January 25, 1962
A S D BASHA PROPRIETOR BASHAS SNUFF CO Vs. STATE OF MADRAS	March 1, 1962
A S S R GURUSWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	July 4, 1962
A VEERAPPAN Vs. COMMISSIONER OF INCOME TAX	August 1, 1962
A.C. PAUL Vs. COMMISSIONER OR INCOME TAX, MADRAS	December 5, 1962
ABBAS Vs. ANDI CHETTIAR	March 29, 1962
ADDISON PAINTS AND CHEMICALS (PRIVATE), LTD. Vs. THE COMMISSIONER, CORPORATION OF MADRAS	March 21, 1962
AGASTYAR TRUST Vs. COMMISSIONER OF INCOME TAX	March 9, 1962
AL SP PL OT PL SUBRAMANIAN CHETTIAR Vs. SPECIAL DEPUTY TAHSILDAR INCOME-TAX COLLECTIONS	February 26, 1962
ALANDURAIAPPAR KOIL CHITHAKKADU Vs. T S A HAMID	April 25, 1962
ANDAL AMMAL Vs. SIVAPRAKASA SETHURAYAR	July 12, 1962
ANNAMMAL Vs. CHELLAKUTTI	July 31, 1962
AR N RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 12, 1962
ARTHUR IMPORT & EXPORT CO Vs. STATE OF MADRAS	February 16, 1962
ARUNACHALATHAMMAL Vs. RAMACHANDRAN PILLAI	October 17, 1962
ASSISTANT DIRECTOR OF FISHERIES Vs. MUTHUMEENATCHIYA	March 9, 1962
AV P L CT RAMANATHAN CHETTIAR Vs. N L P LAKSHMANAN CHETTIAR	June 25, 1962
B ABDUL QADIR Vs. COMMISSIONER OF INCOME TAX	August 20, 1962
B D NARASIMHA SETTY P HANUMANTHIAH SETTY Vs. DEPUTY COMMERCIAL TAX OFFICER	March 16, 1962
B. BASTIMULL JAIN Vs. THE COLLECTOR OF MADRAS AND ORS.	February 23, 1962
B. JAYARAMA MUDALIAR Vs. BHOOMI AMMAL,	May 23, 1962
BABU MUDALIAR Vs. BHAKTAVATSALU CHETTY	August 24, 1962
BAKIAM ALIAS MUTHUSWAMI, MINOR BY HIS GUARDIAN AND NATURAL PATERNAL GRAND FATHER T.A. BAKIAM PILLAI Vs. A. VALLI AMMAL AND ORS.	July 18, 1962
BANGARU AMMAL Vs. M V KUPPUSWAMI CHETTIAR	April 9, 1962
BASANTLAL GUPTA Vs. COMMISSIONER OF INCOME TAX	September 11, 1962
BASAVIAH GOWDER Vs. COMMISSIONER OF GIFT TAX	December 19, 1962
BHAGAT ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 22, 1962
BHOORMAL PREMCHAND Vs. COLLECTOR OF CUSTOMS MADRAS	April 20, 1962
BICHAL NAIDU Vs. S.K. MUTHURAMALINGAM AND ANR.	February 15, 1962
BOARD OF DIRECTORS OF THE SOUTH ARCOT ELECTRICITY DISTRIBUTION CO Vs. K MOHAMED KHAN	June 28, 1962
C A KALLA MAISTRY Vs. KANNIAMMAL	April 26, 1962
C M RAMA NAYAR Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE	July 3, 1962
C R CORERA Vs. COMMISSIONER OF INCOME TAX	September 19, 1962
CENTRAL UNITED BANK Vs. B A VENKATARAMA NAIDU	June 28, 1962
CHAIRMAN COMMITTEE OF MANAGEMENT INTEGRAL COACH FACTORY CANTEEN MADRAS Vs. DEPUTY COMMERCIAL TAX OFFICER PERAMBUR DIVISION	April 26, 1962
CHELLAPPA CHETTIAR Vs. T P KALYANASUNDARAM	December 18, 1962
CHENNAI EKAMBARESWARAR DEVASTANAM Vs. COLLECTOR AND LAND ACQUISITION OFFICER MADRAS	March 20, 1962
CLARA MOOKERJEA ALIAS SMT MATHURI DEVI Vs. SURENDRA MANILAL MEHTA	May 2, 1962
COLLECTOR OF CUSTOMS Vs. HAZARIMALL K SHAH PROPRIETOR OF J HAZARIMALL AND CO	September 17, 1962
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI DURAISWAMY MRS	October 3, 1962
COMMISSIONER OF INCOME TAX Vs. THIAGARAJAN S S	October 15, 1962
COMMISSIONER OF INCOME TAX Vs. RATHINASABAPATHY MUDALIAR	October 16, 1962
COMMISSIONER OF INCOME TAX Vs. ESSEN PRIVATE LIMITED	October 29, 1962
COMMISSIONER OF INCOME TAX Vs. GOVINDARAJULU CHETTY T N K	October 29, 1962
COMMISSIONER OF INCOME TAX Vs. SHANMUGA MOOPANAR S	November 6, 1962
COMMISSIONER OF INCOME TAX Vs. MUNIRATHNAM NAIDU B C	November 19, 1962
COMMISSIONER OF INCOME TAX Vs. K G RAMAKRISHNIER	September 11, 1962
COMMISSIONER OF INCOME TAX Vs. K SRINIVASAN	September 12, 1962
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION	September 12, 1962
COMMISSIONER OF INCOME TAX Vs. SOMASUNDARAM MILLS LIMITED	August 28, 1962
COMMISSIONER OF INCOME TAX Vs. NAGI REDDY B	September 5, 1962
COMMISSIONER OF INCOME TAX Vs. VEERASWAMY CHETTIAR N ESTATE OF LATE SRI	August 13, 1962
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED	April 19, 1962
COMMISSIONER OF INCOME TAX Vs. A V MEYYAPPA CHETTIAR	April 4, 1962
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED	February 20, 1962
COMMISSIONER OF INCOME TAX Vs. CHENNAI KAITHARI CORPORATION PRIVATE LIMITED	February 14, 1962
COMMISSIONER OF INCOME TAX Vs. MODERN THEATRES LIMITED	December 3, 1962
COMMISSIONER OF INCOME-TAX Vs. S S THIAGARAJAN SHIYALI	October 15, 1962
COMMISSIONER OF WEALTH TAX Vs. PIERCE LESLIE AND COMPANY LIMITED	December 18, 1962
CT. CT. CHIDAMBARAM CHETTIAR Vs. M.C. MUTHUVELU PILLAI AND ANR.	February 2, 1962
D D ITALIA Vs. COMMISSIONER OF INCOME TAX MADRAS	August 28, 1962
D P ROY CHOWDHURY Vs. STATE OF MADRAS	April 23, 1962
D S SESHADRI Vs. JAYALAKSHMI	June 27, 1962
D SHANMUGA RAJA RAJAH OF SIVAGANGA Vs. STATE OF MADRAS	December 5, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE Vs. ALLIED TAXTILE CORPORATION MILLS STORES COIMBATORE	November 14, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. STANES MOTORS SOUTH INDIA LTD	November 7, 1962
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. K KAPPORCHAND BHANDARI	October 24, 1962
DEVARAJULU NAIDU G K Vs. COMMISSIONER OF INCOME TAX	August 14, 1962
DHARMAKANNY NADAR SIVISESHAMUTHU Vs. MAHALINGAM NADAR GOPALAKRISHNA NADAR	April 20, 1962
DORAISWAMI CHETTIAR Vs. GOVINDASWAMI CHETTIAR	July 12, 1962
DR. ARTHUR NATHANIAL AND ANR. Vs. DR. R.P. NATHANIAL	January 5, 1962
E KRISHNAPPA NAICKER Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUVANNAMALAI	September 28, 1962
E M MUTHAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	October 3, 1962
E S HAJEE ABDUL KAREEM AND SON Vs. COMMISSIONER OF INCOME-TAX	October 15, 1962
E.R. JANARTHANAM AND ORS. Vs. K. SIGAMANY	October 17, 1962
EJMAN MOHAMED MEERAN GANI SAHIB AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL, DISTRICT JUDGE AND ORS.	April 10, 1962
ESTATE OF A MOHAMED ROWTHER Vs. COMMISSIONER OF INCOME TAX MADRAS	July 2, 1962
EVERSHINE METALS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 3, 1962
FAMILY OF V A M SANKARALINGA NADAR Vs. COMMISSIONER OF INCOME TAX	February 15, 1962
FIRST ADDITIONAL INCOME-TAX OFFICER Vs. R SHANMUGHA RAJESWARA SETHUPATHI	September 18, 1962
FOMRA BROTHERS Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
G ABDUL RAHIM SAHIB Vs. ZEENATH BI	May 4, 1962
G GOVINDARAJU MUDALIAR Vs. VINAYAK MUDALIAR	August 3, 1962
G H YUSUF SAIT Vs. S RAMAMURTHY	October 5, 1962
G THANGAVEL NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER NANNILAM	December 6, 1962
G VEERAPPA PILLAI Vs. COMMISSIONER OF INCOME TAX	September 20, 1962
G VIJAYARANGA MUDALIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	February 5, 1962
GANNON DUNKERLEY AND COMPANY MADRAS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS	November 26, 1962
GITANJALI PRESS PRIVATE LTD Vs. S THANGASWAMI	April 10, 1962
GOBALD MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 22, 1962
GOVINDASAMI Vs. STATE	January 29, 1962
GOWRI AMMAL Vs. THULASI AMMAL MINOR	July 5, 1962
HAJEE ABDUL KAREEM AND SON E S Vs. COMMISSIONER OF INCOME TAX	October 15, 1962
HAJI E S AND CO Vs. COMMISSIONER OF INCOME TAX	October 15, 1962
HAJI K M ABDUL KASIM Vs. P M N MOHAMMED DAWOOD	September 21, 1962
HARBOUR ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 22, 1962
HASTIMAL S Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
HIND MERCANTILE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 1962
HUQDARS OF PERIA PALLIVASAL Vs. REVENUE DIVISIONAL OFFICER	July 2, 1962
IBRAMSA Vs. STATE	July 27, 1962
IN RE: M.R. RADHA Vs. STATE	July 11, 1962
IN RE: RAMIAH THEVAR Vs. STATE	September 19, 1962
IN RE: V. NATARAJAN Vs. STATE	March 2, 1962
IN RE: VIRUDAN Vs. STATE	January 3, 1962
INDIAN ALUMINIUM CO Vs. STATE OF MADRAS	January 16, 1962
ITALIA D D Vs. COMMISSIONER OF INCOME TAX	August 28, 1962
J B PURUSHOTHAM Vs. GENERAL MANAGER SOUTHERN RLY	March 28, 1962
J D NICHANI Vs. STATE OF MADRAS	September 18, 1962
J K SAYANI Vs. COMMISSIONER OF INCOME-TAX MADRAS	December 19, 1962
J M ABDUL AZIZ Vs. COMMISSIONER OF INCOME TAX	August 13, 1962
JADAYANDI Vs. STATE OF TAMIL NADU	June 28, 1962
JANAB ABDUL KHADER Vs. HUSSAIN ALI AND SONS BY PARTNER MIR MAHAMOOD ALI	July 11, 1962
JANARDHANA MILLS Vs. REGISTRAR OF COMPANIES	July 6, 1962
JAYARAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 2, 1962
K A M P MEERASAHIB THARAGANAR Vs. COMMISSIONER OF INCOME TAX	February 14, 1962
K CHINNARAJU Vs. K PADMANABHAN	January 16, 1962
K E M MOHAMMAD IBRAHIM MARACAIR Vs. COMMISSIONER OF INCOME TAX	September 25, 1962
K M MUHAMMED SULTAN ROWTHER AND ANR Vs. K S M MUHAMED NURDIN	November 27, 1962
K MUNIRATNAM MUDALIAR Vs. COMMISSIONER OF INCOME TAX	August 29, 1962
K R RAMACHANDRA RAO Vs. COMMISSIONER OF WEALTH TAX	August 29, 1962
K R SUBBAIER Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 15, 1962
K S A A MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 20, 1962
K S R ACHARYA Vs. HALIMA MEERAN	April 12, 1962
K S RAMACHANDRAN Vs. RAGISTRAR OF COOPERATIVE SOCIETIES	February 2, 1962
K SAMBASIVAM Vs. COMMISSIONER OF INCOME TAX	March 16, 1962
K SIVASWAMI SERVAI Vs. STATE	January 17, 1962
K SUBRAMANIA PILLAI Vs. AGRICULTURAL INCOME TAX OFFICER THUCKALAY	December 18, 1962
K. CHIDAMBARA MUDALIAR AND ORS. Vs. A.P. ARUNACHALA MUDALIAR	April 19, 1962
K.I. KANGU Vs. AHMED UNNISSA BEGUM	August 14, 1962
KALIAPERUMAL PADAYACHI Vs. KUPPAYEE AMMAL	April 12, 1962
KANDASWAMI GOUNDER Vs. NACHAMMAL	November 2, 1962
KANDASWAMY GOUNDER Vs. K P SIVASUBRAMANIA IYER	April 2, 1962
KARUPPA GOUNDER Vs. PALANIAMMAL	September 5, 1962
KATHAN NADAR COMPANY Vs. STATE OF MADRAS	November 5, 1962
KATHAPERUMAL PADAYACHI Vs. MUTHIAH ODAYAR	December 20, 1962
KOTHARI TEXTILES LIMITED Vs. COMMISSIONER OF WEALTH TAX	April 9, 1962
KULLAMMAL Vs. PADMAVATHI AMMAL	July 9, 1962
L G BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX	October 16, 1962
M C T MUTHIAH Vs. DEPUTY CONTROLLER OF ESTATE DUTY SOUTHERN ZONE	April 3, 1962
M CT BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	May 2, 1962
M GOMATHINARAYAGAM PILLAI Vs. SRI MANTHRAMURTHI HIGH SCHOOL COMMITTEE	September 17, 1962
M MARUDANAYAGAM PILLAI Vs. P M KRISHNASWAMI NAIDU	July 5, 1962
M R NARASIMHALU AND COMPANY Vs. STATE OF MADRAS	December 19, 1962
M R RAJU CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 9, 1962
M RAMANATHA PILLAI Vs. K V ANNAMALAI CHETTIAR	May 4, 1962
M S BALAKRISHNA CHETTY Vs. STATE OF MADRAS	January 15, 1962
M SAJJANAM Vs. STATE OF MADRAS	February 23, 1962
M SULTAN PILLAI AND SONS A REGISTERED PARTNERSHIP FIRM Vs. UNION OF INDIA	December 21, 1962
M V GOPALAN Vs. STATE OF MADRAS	January 3, 1962
M. ANDIAPPAN Vs. CHOCKALINGAM CHETTIAR AND ORS.	September 18, 1962
M.M. ABBAS BROS., REPRESENTED BY ITS PARTNER, MOHEIN BHAI AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MADRAS, HOME DEPARTMENT AND ORS.	November 15, 1962
M.P.S. PALAUIAPPA CHETTIAR AND ORS. Vs. V.E. ST. VAIRAVAN CHETTIAR	July 20, 1962
M.S.A. JAYARAMAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	February 28, 1962
MADRAS CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1962
MADURA MILLS COMPANY LIMITED Vs. STATE OF MADRAS	November 26, 1962
MATHESON BOSANQUET AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 29, 1962
MATHEW ABRAHAM Vs. COMMISSIONER OF INCOME TAX	November 19, 1962
MEENAKSHI ACHI V S SV Vs. COMMISSIONER OF INCOME TAX	February 15, 1962
MEENAKSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 19, 1962
MERCHANTS BANK Vs. DHARMASAMVARDHANI AMMAL	July 18, 1962
METTUR SANDALWOOD OIL CO Vs. COMMISSIONER OF INCOME TAX	February 27, 1962
MOHAMED ROWTHER A ESTATE OF Vs. COMMISSIONER OF INCOME TAX	July 2, 1962
MOHAMMED MOHIDEEN Vs. STATE WAKF BOARD	March 13, 1962
MUHAMMAD HUSSAIN Vs. GANGA NAICKEN ALIAS GANGAMA NAICKEN	October 23, 1962
MUHAMMAD KALIBA ROWTHER Vs. MUHAMMAD ABDULLAH ROWTHER	April 18, 1962
MURUGAN OIL INDUSTRIES PR Vs. ATHI V SURYANARAYANA CHETTIAR	May 1, 1962
MURUGESAN PILLAI AND ANR. Vs. JOKKI VENKATACHALAPATHI IYER	July 18, 1962
MUTHUSWAMI ODAYAR Vs. SAVARIMUTHU ODAYAR	October 5, 1962
N DEVIAH GOWDER Vs. COMMERCIAL TAX OFFICER COIMBATORE	February 1, 1962
N S KRISHNA IYER Vs. SUBRAMANIA MOOPPANAR	September 28, 1962
N V T HAJI SYED IBRAHIM ROWTHER Vs. INCOME TAX OFFICER	January 30, 1962
N.S. NATARAJA IYER Vs. SUBRAMANIA IYER AND ORS.	June 27, 1962
NAGARATHINATHACHI Vs. KARPAGATHACHI	January 12, 1962
NAINA Vs. S. RAJAPPA AND K. RAMAIAH, TRUSTEES OF KAILASANATHAR, ETC., TEMPLES, T. KALLIKULLI	November 1, 1962
NALINI Vs. SOMASUNDARAM	November 29, 1962
NARASRAM NARAINDAS ALIAS PURSHOTAMDAS Vs. R. VENKATASWAMI NAIDU AND ORS.	September 21, 1962
NARASU PICTURES CIRCUIT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 2, 1962
NARAYANA PILLAI Vs. VELAYUTHAN PILLAI	November 30, 1962
NARAYANAN A Vs. COMMISSIONER OF INCOME TAX	February 13, 1962
NARAYANASWAMI Vs. EGAPPA REDDI	February 13, 1962
NATARAJA GOUNDER V K Vs. COMMISSIONER OF INCOME TAX	July 24, 1962
NATARAJAN AND ANR. Vs. KARUMANA GOUNDER AND ORS.	August 23, 1962
NATESA IYER A Vs. COMMISSIONER OF INCOME TAX	February 2, 1962
NATESAN AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1962
O RM M SP SV FIRM Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
OFFICIAL RECEIVER Vs. P R M AND CO	September 14, 1962
P A T SUBBARAYA PILLAI Vs. VAHEESAN MINOR	July 20, 1962
P ARUNACHALA MUDALIAR Vs. COMMISSIONER OF INCOME TAX	February 15, 1962
P HAJI ABDUL WAHAB Vs. GOVERNMENT OF MADRAS NO 2	January 11, 1962
P K KALASAMI NADAR Vs. COMMISSIONER OF INCOME TAX	February 13, 1962
P K PALANIAPPA GOUNDER Vs. K M SRIDHARAN NAIR	November 2, 1962
P K SIVAGAMINATHA PILLAI Vs. N K S DHARMALINGA MUDALIAR	March 27, 1962
P N VENKATARAMA NAICKER Vs. STATE	January 2, 1962
P RAMASAMY NADAR Vs. DEPUTY COMMERCIAL TAX OFFICER ROYAPURAM DIVISION	March 29, 1962
P S DURAIKANNOO Vs. M SARAVANA CHETTIAR	June 26, 1962
P S GULAM MOHAMED ROWTHER Vs. NARENDRANATH REDDI	December 17, 1962
P S MACHADO Vs. K VENKATARAMA GOPALA IYER	September 19, 1962
P V MOHAMED GHOUSE Vs. COMMISSIONER OF INCOME TAX	August 20, 1962
P.T. NARAYANA AYYAR AND ORS. Vs. BAGHIRATHI AMMAL AND ANR.	February 28, 1962
PALANI GOUNDAR Vs. PALANI GOUNDER	November 2, 1962
PALANIVEL GOUNDAN Vs. MUTHU GOUNDAN	March 30, 1962
PANNALAL JAGANNATH PRASAD GUPTA Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ANR.	December 13, 1962
PAPPA AMMAL Vs. PANDIYAN BANK LTD	November 2, 1962
PAPPU REDDIAR Vs. P S V RM RAMANATHA IYER	June 25, 1962
PAPPU REDDIAR Vs. UNION OF INDIA	April 30, 1962
PARAGON TALKIES [OWNED Vs. MANICKAM R	November 27, 1962
PARRY AND CO Vs. PERRY AND CO	April 10, 1962
PASUMARTHY KUPPU REDDY Vs. THE CORPORATION OF MADRAS	November 28, 1962
PAZHANIANDI BAKTHAR Vs. CO-OPERATIVE URBAN BANK LTD	April 24, 1962
PEIRCE, LESLIE AND CO LTD , MANAGING AGENTS OF PERIA KARAMALAI TEA AND PRODUCE CO LTD , REPRESENTING THE MANAGEMENT OF AKKAMALAI ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR	November 21, 1962
PERIA MARI GOUNDAN Vs. P.K. RAMASWAMI GOUNDAN	July 10, 1962
PERIASAMY CHETTIAR V M AND CO Vs. COMMISSIONER OF INCOME TAX	July 24, 1962
PERIYAKARUPA THEVAR Vs. VELLAI ALIAS OCHA THEVAR	September 14, 1962
PERUMALSAMY NAICKER Vs. SRINIVASAGA NAICKER	January 5, 1962
PICHAI AMMAL Vs. VELLAYYA THEVAR ALIAS OCHU THEVAR	October 25, 1962
PONNUSWAMI UDAYAR Vs. SANTHAPPA UDAYAR	April 6, 1962
POPE THE KING MATCH FACTORY Vs. COMMISSIONER OF INCOME TAX	March 6, 1962
PRESS LABOUR UNION MADURAI Vs. EXPRESS NEWSPAPERS PRIVATE LIMITED	September 13, 1962
PUBLIC PROSECUTOR Vs. MUTHU NAICKER	August 22, 1962
PUBLIC PROSECUTOR Vs. THULASINGAM	January 5, 1962
PUBLIC PROSECUTOR Vs. T K GHUL SAHIB, PROPRIETOR, G S NATAKA SABA	April 3, 1962
R A NATARAJAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	April 6, 1962
R D JOGANI Vs. COLLECTOR OF CUSTOMS	February 2, 1962
R KAMALA ALIAS CHELLU ALIAS MRS L S PARTHASARATHI Vs. K RAJAGOPALACHARI	October 19, 1962
R M SUBRAMANIAM Vs. N SUNDARAM IYER	September 13, 1962
R NAGALINGAM Vs. UNIVERSITY OF MADRAS	April 2, 1962
R P KANDASWAMI Vs. COMMISSIONER OF INCOME TAX	August 13, 1962
R RAMA SUBBARAYALU REDDIAR Vs. RENGAMMAL	January 23, 1962
R SUBBARAYA GOUNDER Vs. K R ESWARAMOORTHY GOUNDER	August 3, 1962
R V LAKSHMIAH NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX	March 6, 1962
R. RAMA SUBBARAYALU REDDIAR Vs. RENGAMMAL	January 25, 1962
RAGHUVIR KUMAR Vs. SHANMUGHAVADIVU	November 17, 1962
RAINBOW TRADING CO Vs. ASSISTANT COLLECTOR OF CUSTOMS APPRAISING DEPT	October 30, 1962
RAJAMMAL Vs. KANNIYAN MUTHURAJ AND ORS	January 22, 1962
RAJESWARI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1962
RAJOO Vs. STATE OF TAMIL NADU	July 26, 1962
RAJU AND MANNAR Vs. COMMISSIONER OF INCOME TAX	February 1, 1962
RAJU CHETTIAR M R Vs. COMMISSIONER OF INCOME TAX	July 9, 1962
RAMACHANDRA GOUNDER Vs. VENKATACHALA GOUNDER	January 5, 1962
RAMAKRISHNA KULVANT RAI Vs. F E HARDCASTLE AND CO P LTD	March 30, 1962
RAMAKRISHNA NAIDU Vs. PALANIAPPA CHETTIAR	March 9, 1962
RAMANATHAN CHETTIAR RM A R AR RM A R Vs. COMMISSIONER OF INCOME TAX	September 24, 1962
RAMANATHAN V Vs. COMMISSIONER OF INCOME TAX	August 14, 1962
RAMARAJU SURGICAL COTTON MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX	March 14, 1962
RAMASWAMI PATHAR Vs. JAYANKONDAM SRI KULUMALAIRATNASWAMI DEVASTANAM BY ITS EXECUTIVE OFFICER T.K. PARAMASIVAM AND ANR.	August 22, 1962
RAMASWAMY C Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 9, 1962
RAMCHANDRAN Vs. KOTHAI AMMAL	October 16, 1962
RANGAMMAL Vs. UNION OF INDIA	July 24, 1962
RANJITHAMMAL Vs. SOWBAGYATHAMMAL	January 29, 1962
RASAMMAL Vs. K SUBBAROYA GOUNDAR	November 29, 1962
RASIPURAM UNION MOTOR SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 19, 1962
RATHINASAMY KONAR Vs. NAGAMMAL	January 4, 1962
RATNASWAMI K S Vs. ADDITIONAL INCOME TAX OFFICER	April 16, 1962
RATNASWAMY NADAR P A C AND SONS Vs. COMMISSIONER OF INCOME TAX	February 9, 1962
REGISTRAR OF COMPANIES Vs. P ARUNAJATAI	June 26, 1962
REV A H LEGG Vs. JOTHIRAJ	March 9, 1962
RM A R AR RM A R RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	September 24, 1962
ROYAL PRINTING WORKS Vs. INDUSTRIAL TRIBUNAL	February 19, 1962
RUKIA BI Vs. RAJIA BIBI	December 5, 1962
RUKKUMANI AMMAL Vs. KAMACHI AMMAL	September 21, 1962
RUKMANI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1962
RUKMANI AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
RUKMANI BAI Vs. C.R. GOVINDASWAMY CHETTY	August 30, 1962
RUKMANI CO PRIVATE Vs. COMMISSIONER OF INCOME-TAX	December 18, 1962
S A O S KARUPPAN CHETTIAR Vs. STATE OF MADRAS	March 6, 1962
S A RAMALINGA MUDALIAR Vs. T K RATNA MUDALIAR	September 10, 1962
S ABDUL MUTHALIBU Vs. K M MOHAMMED ABDUL KHADER	January 5, 1962
S B RANGA VILAS MOTORS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL	November 27, 1962
S GURUSWAMI ACHARI Vs. VENGIDUSWAMI ACHARI	July 5, 1962
S HASTIMAL Vs. COMMISSIONER OF INCOME TAX	December 18, 1962
S INDIAN ASSOCIATION REGD MADRAS Vs. YOUNG MENJOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS	November 23, 1962
S KANTHIMATHINATHA PILLAI Vs. VAYYAPURI MUDALIAR	March 1, 1962
S KUPPUSWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX	December 10, 1962
S M AR RAMASWAMI CHETTIAR Vs. S M A M RM RAMASWAMI CHETTIAR	September 14, 1962
S P DORAISWAMI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 20, 1962
S R KUPPUSWAMI CHETTIAR Vs. M RAMACHANDRAN	September 19, 1962
S RADHAKRISHNA NAIDU Vs. S THIRUVENKATIAH	July 27, 1962
S RAMASWAMI MUDALIAR AND CO Vs. STATE OF MADRAS	January 17, 1962
S RENGARAJAN Vs. SRIRANGAM JANOPAKARA BANK LTD	July 18, 1962
S SRINIVASAN Vs. COMMISSIONER OF INCOME-TAX	August 27, 1962
S T SOMASUNDARAM PILLAI FIRM Vs. GOVERNMENT OF MADRAS	August 14, 1962
S V NARAYANASWAMI AND ANR Vs. STATE OF MADRAS REPRESENTED BY INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS	January 2, 1962
S V P CHOCKALINGAM CHETTIAR Vs. V C RAJARATHNAM	December 6, 1962
S VAIDAYANATHA IYER Vs. LIFE INSURANCE CORPORATION OF INDIA	September 18, 1962
S. RAJAMMAL Vs. RANGASWAMI REDDIAR	November 23, 1962
S. RANGARAJU NAIDU Vs. THE REGIONAL TRANSPORT OFFICER	January 12, 1962
S.P. SHANMUGHASUNDARAM Vs. MARUDACHALA GOUNDAR AND ORS.	November 12, 1962
S.T. SINNIAH CHETTIAR Vs. S.T. KARIAN CHETTIAR	January 5, 1962
S.V. NARAYANASWAMI Vs. STATE OF MADRAS REPRESENTED BY INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS.	March 6, 1962
SAKALCHAND BABULAL Vs. INCOME TAX OFFICER	February 1, 1962
SALEHA BEGUM Vs. A HAJEE ABDUL RAHIM SAHIB AND CO	March 14, 1962
SALEM DISTRICT TEXTILE WORKERS UNION Vs. STATE OF MADRAS	December 5, 1962
SARADAMBAL AMMAL Vs. SAMBANDA MUDALIAR	January 17, 1962
SARASWATHI AMMAL Vs. LIFE INSURANCE CORPORATION OF INDIA	July 6, 1962
SAYANI J K Vs. COMMISSIONER OF INCOME TAX	December 19, 1962
SEBASTIA PILLAI Vs. V.E.K. KADHER MEERA ROWTHER AND ANR.	April 26, 1962
SECRETARY VIJAYAKUMAR MILLS NATIONAL WORKERS UNION Vs. MANAGEMENT OF VIJAYAKUMAR MILLS LTD	November 20, 1962
SHA RIKHABDAS GHAGANRAJ Vs. COLLECTOR OF CENTRAL EXCISE	November 15, 1962
SHA TARAJI MANILAL Vs. COLLECTOR OF CUSTOMS MADRAS	January 11, 1962
SHA VAKTAVARMAL SESHMULL Vs. SHAH NAINMULL UMAJI AND CO	March 9, 1962
SHANMUGHA SUNDARAM K Vs. SPECIAL DEPUTY TAHSILDAR INCOME TAX COLLECTIONS	October 24, 1962
SIVAKASI MATCH EXPORTING CO Vs. RAMANLAL MOHANLAL BROS FIRM	October 18, 1962
SOMA VEERAPPA Vs. STATE	December 7, 1962
SONA ANA PANA BALRAJ Vs. S P VADIVEL NADAR AND SONS	January 9, 1962
SOUTH INDIA CORPORATION MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 12, 1962
SP RM VALLIAMMI ACHI Vs. M AR AL ALAGAPPA CHETTIAR	October 23, 1962
SREE SIDDHI BUDHI VINAYAKAGAR SREE SUNDARESWARAR Vs. S V MARIMUTHU	November 7, 1962
SRI AHOBILA MUTT SRI LAKSHMI NARASIMHASWAMI SANNADHI Vs. KARUMANI MUDALIAR	September 20, 1962
SRI VEDARANYASWARASWAMI DEVASTANAM Vs. STATE OF MADRAS	December 4, 1962
SRINIVASAN S Vs. COMMISSIONER OF INCOME TAX	August 27, 1962
STATE G S S I Vs. P RAMASWAMI	April 4, 1962
STATE OF MADRAS Vs. MOHAMED SAHIB QUARESHI	March 28, 1962
STATE OF MADRAS Vs. SAIFUDIN ABDUL HUSSAIN PROPRIETOR AND PARTNER OF INDUSTRIAL	January 18, 1962
STATE OF MADRAS Vs. VOLTAS LIMITED	November 28, 1962
SUBRAMANIA PILLAI K Vs. AGRICULTURAL INCOME TAX OFFICER	December 18, 1962
SUBRAMANIAM CHETTIAR Vs. THANDAVA CHETTIAR	August 21, 1962
SUBRAMANIAM CHETTIAR AL SP PL OT PL Vs. SPECIAL DEPUTY TAHSILDAR	February 26, 1962
SUNDARAMBAL Vs. SUPPIAH PILLAI	August 1, 1962
T M ABDUL RAHIM SAHIB AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 11, 1962
T MARIASINGHA CHETTIAR Vs. STATE OF MADRAS	November 27, 1962
T N K GOVINDARAJU CHETTY AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 31, 1962
T PANCHAVARNATHAMMAL Vs. COMMISSIONER OF INCOME TAX	August 20, 1962
T R P SWAMY Vs. THE INDUSTRIAL TRIBUNAL AND ANR	March 12, 1962
T R PUNNAVANAM PILLAI Vs. V MUTHUSWAMI ACHARI	January 19, 1962
T R RAGHAVA IYENGAR AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 27, 1962
T R S MANI Vs. I R P RADIO PRIVATE LTD	February 8, 1962
T S SAILAPPAN Vs. SUBBIAH PILLAI	May 4, 1962
T SUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 2, 1962
TAMILNAD ELECTRICITY WORKERS FEDRATION Vs. MADRAS STATE ELECTRICITY BOARD	March 1, 1962
THE KULITALAI BANK LTD., BY ITS MANAGING DIRECTOR, S. ANNADURAI IYER Vs. VEDAVALLI AMMAL AND ORS.	August 3, 1962
THE MANAGEMENT OF MURUGESA NAICKER CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	November 20, 1962
THE PANCHAYAT BOARD OF SENBAKKAM BY ITS PRESIDENT SRI A. MASILAMANIA MUDALIAR Vs. S.M. GENGADARAN AND ORS.	January 5, 1962
THIAGARAJA CHETTIAR AND CO Vs. COMMISSIONER OF INCOME TAX	July 10, 1962
THIAGESAR DHARMA VANIKAM Vs. COMMISSIONER OF INCOME TAX	October 22, 1962
THIRUMAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 30, 1962
TIRUCHI VARTHAGA SANGAM BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	September 12, 1962
TIRUGNANA SAMBANDA MUDALIAR Vs. MEENAKSHI AMMAL	January 5, 1962
TRILOCHAN SINGH Vs. DIRECTOR SMALL INDUSTRIES SERVICE INSTITUTE	April 12, 1962
TRUSTEES OF THE PORT OF MADRAS Vs. UNION OF INDIA	December 19, 1962
TYRESOLES INDIA Vs. COMMISSIONER OF INCOME TAX	July 17, 1962
UNION Vs. WORKMEN EMPLOYED IN MADRAS PINJRAPOLE MADRAS WORKERSMADRAS PINJRAPOLE	May 3, 1962
UNIVERSITY OF MADRAS Vs. R NAGALINGAM	July 30, 1962
UTHAMRAM Vs. K M ABDUL KASIM CO	November 16, 1962
V C JAYARAM MUDALIAR Vs. C M SIVARAM	December 21, 1962
V K BARASKAR Vs. STATE OF MADRAS	November 26, 1962
V K P ABDUL KADER HAJI Vs. COMMISSIONER OF INCOME TAX MADRAS	July 24, 1962
V M RAGHAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX MADRAS	July 24, 1962
V MUNUSWAMY Vs. THE MAYOR, CORPORATION OF MADRAS, AND ANR	December 4, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY LTD	October 19, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY LIMITED UNDER LIQUIDATION	December 19, 1962
V RAJAGOPAL Vs. SALEM PROVIDENT SOCIETY IN LIQUIDATION	December 18, 1962
V RAMANATHAN Vs. COMMISSIONER OF INCOME TAX	September 4, 1962
V RAMASWAMI AND V BALASUBRAHMANYAN Vs. COMMISSIONER OF INCOME TAX	August 14, 1962
V RAMIAH Vs. STATE BANK OF INDIA	October 24, 1962
V S R M FIRM Vs. COMMISSIONER OF INCOME TAX	February 6, 1962
V S S V MEENAKSHI ACHI Vs. COMMISSIONER OF INCOME TAX	February 6, 1962
V S SHANMUGAM Vs. COMMISSIONER OF INCOME TAX MADRAS	February 15, 1962
V. KANDAN MOOPAN Vs. M. ARUMUGHA MUDALIAR	September 28, 1962
V. VASUDEVA BHAT Vs. THE REVENUE OFFICER, CORPORATION OF MADRAS	January 30, 1962
V. VENKATARAMA CHETTIAR Vs. M. DURAISWAMI MUDALIAR AND CO., BY MANAGING PARTNER RATHNAVELU MUDALIAR	August 31, 1962
VADIVELU PADAYACHI Vs. SANJEEVI PADAYACHI AND ANR.	February 20, 1962
VAIDYANATHA AYYAR S Vs. LIFE INSURANCE CORPORATION OF INDIA	September 18, 1962
VAITHILINGA GOUNDER Vs. KUPPUSAMI GOUNDER	January 22, 1962
VELAYUTHAN PILLAI NEELAKANTA Vs. MATHAVAN PILLAI MATHEVAN PILLAI	September 7, 1962
VENKATIAH Vs. MANAGEMENT OF THE BUCKINGHAM AND CARNATIC CO LTD	January 15, 1962
VIJAYAKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 14, 1962
VIJAYAM AND COMPANY Vs. STATE	February 2, 1962
VIJAYARANGA MUDALIAR G Vs. COMMISSIONER OF INCOME TAX	February 5, 1962
VR KR S FIRM Vs. COMMISSIONER OF INCOME TAX	August 13, 1962
VR RM RM RAMANATHAN CHETTIAR Vs. ABDUL HAMEED	April 9, 1962
VYRAVAN CHETTIAR CHATRAM BY HEREDITARY TRUSTEE, D. SHANMUGA RAJA Vs. THE BOARD OF REVENUE BY THE COMMISSIONER OF SETTLEMENTS OF ESTATES	April 11, 1962
W P A SOUNDARAPANDIAN Vs. DEPUTY COMMERCIAL TAX OFFICER NILAKOTTAI MADURAI	June 27, 1962
W.P.A.R. RAMAMOORTHY AND ORS. Vs. THE SECRETARY, TIRUNELVELI DISTRICT NATIONAL PLANTATION WORKERS UNION AND ORS.	November 19, 1962
WELLINGTON TALKIES Vs. COLLECTOR OF TIRUCHIRAPALLI	November 27, 1962
WORKERS EMPLOYED IN THAMBI MOTOR SERVICE Vs. MANAGEMENT OF THAMBI MOTOR SERVICE	July 17, 1962
WORKMEN EMPLOYED IN THE MADRAS PINJRAPOLE Vs. MANAGEMENT OF THE MADRAS PINJRAPOLE	May 3, 1962
YOUNG MENS INDIAN ASSOCIATION Vs. ASSISTANT INSPECTOR OF LABOUR	October 18, 1962
YOUNG MENS INDIAN ASSOCIATION REGD Vs. JT COMMERCIAL TAX OFFICER HARBOUR DN II	November 23, 1962

Year 1962 of HIGH COURT OF MADRAS

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