REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANDI Vs. NALLAYYA PILLAI	April 27, 1961
A G V SUBRAMANIA IYER Vs. PUDUMADAN	November 15, 1961
A GUNAMANI Vs. W R STEPHEN AND ORS	June 29, 1961
A P KADIRVELU NAIKER Vs. K M LAKSHMANA MUDALIAR	December 15, 1961
A R SIVARAMAKRISHNA CHETTIAR Vs. STATE OF TAMIL NADU	April 14, 1961
A RAMASWAMI AYYANGAR Vs. STATE OF MADRAS EDUCATION DEPARTMENT	July 13, 1961
A S KASSAM AND COMPANY MADURAI Vs. STATE OF MADRAS	December 19, 1961
A S KHADER ISMAIL Vs. INCOME TAX OFFICER	March 28, 1961
A V PACHIAPPA CHETTIAR Vs. STATE OF MADRAS	September 22, 1961
A Y S PARISUTHA NADAR Vs. COMMISSIONER OF INCOME TAX	October 26, 1961
A. ABDUL RAHIM Vs. STATE OF MADRAS BY ACCOMMODATION DEPUTY TAHSILDAR	March 14, 1961
A.S. SHAIK MOHAMED MARACAIR Vs. C. MOHIDEEN KUTTY	September 13, 1961
ABDUL KAREEM Vs. C M MOHAMED	August 17, 1961
ALAGI ALAMELU ACHI Vs. PONNIAH MUDALIAR	February 10, 1961
AMMAN AMMAL Vs. MUTHUSWAMI CHETTIAR	August 11, 1961
ANANTHARAMAN Vs. RAMASWAMI	August 8, 1961
ANDALAMMAL Vs. ALAMELU AMMAL	September 15, 1961
ANDHRA CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME TAX	February 22, 1961
ANNAMALAI MUDALIAR Vs. KUPPUSWAMY REDDIAR	December 15, 1961
APPU GOUNDAR Vs. MUNUSAMI KONE	January 5, 1961
ARAKCHAND KANKARIA Vs. AMARCHAND KANKARIA	March 23, 1961
ARULANANDAM V S Vs. INCOME TAX OFFICER	February 9, 1961
ARUMOORTHI CHETTIAR Vs. SECONDARY EDUCATION COMMITTEE OF VALLALA SANGAM OF	October 12, 1961
ARUMUGHA GOUNDER Vs. STATE	July 31, 1961
ARUMUGHAM PILLAI Vs. GNANASOUNDARA PANDIAN	September 21, 1961
ARUNA GROUP OF ESTATES Vs. STATE OF MADRAS	December 6, 1961
ASSOCIATED PRINTERS MADRAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1961
ASSOCIATION Vs. FILM DISTRIBUTORS EMPLOYEESMETRO GOLDWYN MAYER INDIA LIMITED	September 28, 1961
B MAHADEVA RAO Vs. YESODA BAI	August 10, 1961
B SIVANANDY Vs. P BHAGAVATHY AMMA	April 7, 1961
BAGYALAKSHMI AND CO Vs. COMMISSIONER OF INCOME TAX	January 24, 1961
BALAKRISHNA MEHAT Vs. CORPORATION OF MADRAS	April 14, 1961
BALAVANTARAJ Vs. SECRETARY HOME DEPT GOVT OF MADRAS	June 20, 1961
BETHANNA NADAR Vs. M. SRINIVASAN AND ORS.	January 19, 1961
BITLA RAJALINGAM AND SONS AND ANR. Vs. C.P.V. KOTIAH CHETTI AND CO. AND ORS.	September 19, 1961
BOARD OF REVENUEMADRAS CHIEF CONTROLLING REVENUE Vs. N NARASIMHAN	April 7, 1961
C ARUMUGASWAMI NADAR Vs. COMMISSIONER OF INCOME TAX	January 11, 1961
C EKAMBARE MUDALIAR Vs. SIVASANKARA MUDALIAR	September 1, 1961
C J SHETH Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
C LAKSHMIAH REDDIAR Vs. SRI PERUMBADUR TALUK CO-OPERATIVE MARKETING SOCIETY LTD	May 3, 1961
C RAJAGOPALACHARIAR Vs. COMMISSIONER OF INCOME TAX	December 4, 1961
C S NAGARAJA IYER Vs. SEETHALAKSHMI AMMAL	September 29, 1961
C. RAJAMANI Vs. M. CHITRAPUTHRAN	November 6, 1961
C. RAJAMMAL Vs. V.P. CHINNAKANNU AMBALAM	April 20, 1961
CATHOLIC CENTRE STAFF UNION Vs. ARCHBISHOP OF MADRAS	September 22, 1961
CHANNAPPA BASAPPA JAINAPURE Vs. JOINT FAMILY FIRM OF CK BALAKRISHNA CHETTIAR AND SON	November 6, 1961
CHELLAMMAL Vs. ABDUL GAFFOOR SAHIB	April 21, 1961
COLLECTOR OF TIRUCHIRAPALLI Vs. TRINITY BANK LIMITED	March 3, 1961
COMMISSIONER CORPORATION OF MADRAS Vs. GODREJ SOAPS PRIVATE LIMITED	December 20, 1961
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SUBBIAH GOUNDER K	December 6, 1961
COMMISSIONER OF INCOME TAX Vs. P REID	November 17, 1961
COMMISSIONER OF INCOME TAX Vs. RAMASWAMI PILLAI T P ESTATE OF LATE SRI	October 13, 1961
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI CORPORATION	October 4, 1961
COMMISSIONER OF INCOME TAX Vs. APPU CHETTIAR A V	October 27, 1961
COMMISSIONER OF INCOME TAX Vs. EAST INDIA INDUSTRIES PRIVATE LIMITED	October 25, 1961
COMMISSIONER OF INCOME TAX Vs. INDIA CEMENTS LIMITED	October 31, 1961
COMMISSIONER OF INCOME TAX Vs. JAGANNATHA GOVINDAS	November 1, 1961
COMMISSIONER OF INCOME TAX Vs. MOHAMED NOOHU A P JANAB	February 9, 1961
COMMISSIONER OF INCOME TAX Vs. JANAB A P MOHAMED NOOHU	February 9, 1961
COMMISSIONER OF INCOME TAX Vs. ARUNACHALAM CHETTIAR O VR SV VR	April 19, 1961
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD IBRAHIM SAHIB A M M	July 13, 1961
COMMISSIONER OF INCOME TAX Vs. P N ETHIRAJ	August 18, 1961
COMMISSIONER OF INCOME TAX MADRAS Vs. A M M MOHAMMAD IBRAHIM SAHIB	March 13, 1961
COMPANIA MARITIMA INTERNATIONAL S.A. Vs. THE UNION OF INDIA (UOI) BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF WORKS, HOUSING AND SUPPLIES	August 11, 1961
CORPORATION OF MADRAS Vs. RATHINAVELU MUDALIAR & ANOTHER	September 28, 1961
D S SRINATH Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS	August 31, 1961
D SUBBIAH ALIAS DEVARAYAN CHETTIAR Vs. ALAGAPPA CHETTIAR	July 17, 1961
DANAKOTI CHETTIAR AND ANR. Vs. M.M. DURAISAMY CHETTIAR	October 6, 1961
DANIEL DORAIRAJ Vs. MANAGEMENT OF THE BUCKINGHAM AND CARNATIC CO LTD	October 31, 1961
DEPUTY COMMISSIONER COMMERCIAL TAXES COIMBATORE Vs. PAREKUTTI HAJEE SONS	December 4, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. CALTEX INDIA LIMITED MADRAS	September 29, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. CALTEX INDIA LTD	September 20, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS Vs. MANOHAT BROTHERS MADRAS	December 20, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. SWAMI AND COMPANY	December 19, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. M BALASUNDARAM AND COMPANY	December 19, 1961
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION Vs. IYANAR COFFEE AND TEA COMPANY TUTICORIN	December 4, 1961
DESIKACHARI (P.S) AND ORS. Vs. THE "MALL" [BY THE PROPRIETORS OF ASSOCIATED PUBLISHERS, (PRIVATE), LTD.] AND ANR.	June 21, 1961
DHANIKACHALA PILLAI Vs. A RAGHAVA REDDIAR	November 27, 1961
DORIASWAMI GOUNDER Vs. REVENUE DIVISIONAL OFFICER COIMBATORE	September 19, 1961
DURAISAMI NADAR Vs. SUDALAIMADA NADAR	July 28, 1961
E K MOHAMED IBRAHIM SAHIB AND SONS Vs. GOVERNMENT OF MADRAS	September 15, 1961
E M JACKIRIA SAHIB Vs. OFFICIAL RECEIVER WEST TANJORE	June 23, 1961
FILM DISTRIBUTORS EMPLOYEES ASSOCIATION Vs. MANAGEMENT OF METRO GOLDWYN MAYER INDIA LTD	September 28, 1961
GAJALAKSHMI AMMAL MANONMANIAMMAL BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	August 14, 1961
GAJAVALLI AMMAL Vs. NARAYANASWAMI MUDALIAR	July 31, 1961
GENERAL PRODUCE DEALERS MADRAS LIMITED Vs. A MK MK KARUPPEN CHETTIAR DECD	April 14, 1961
GNANAPRAKASAN AND ANR. Vs. MAHBOOB BI AND ORS.	May 5, 1961
GOBALD MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 22, 1961
GOPAL CHETTIAR Vs. ARUMUGHA NAICKER	January 19, 1961
GOPAL UDAYAR Vs. MANGALA UDAYAR AND ANR.	March 16, 1961
GOVINDAMMAL Vs. CHIDAMBARA MUDALIAR	July 12, 1961
HARIKRISHNAN Vs. SRI CHANDA PRABHUJI JAIN TEMPLE	December 1, 1961
I R MENON Vs. COLLECTOR OF CUSTOMS MADRAS	November 21, 1961
IN RE: MUTHUKRISHNAN Vs. STATE	October 12, 1961
IN RE: RAMASWAMI Vs. STATE	August 16, 1961
IN RE: V RANGASWAMI CHETTY Vs. STATE	October 30, 1961
IN RE: VELLAISAMY Vs. STATE	July 19, 1961
INDIAN BANK LTD Vs. INDUSTRIAL TRIBUNAL	March 6, 1961
INDIAN DENTAL WORKS Vs. K DHANAKOTI NAIDU	February 24, 1961
INDIRA BAI Vs. GIFT TAX OFFICER	March 20, 1961
INDO COMMERCIAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	March 2, 1961
ISSARDAS AND S LULLA Vs. HAIR	October 6, 1961
IYANAR COFFEE AND TEA COMPANY TUTICORIN Vs. STATE OF MADRAS	November 28, 1961
J.P. HANUMANTHA RAO Vs. N. ANANTARAMA IYER	September 13, 1961
JAGADESAN Vs. SARASWATHI AMMAL	September 15, 1961
JAI NARAYAN JAI GOVIND Vs. CONTROLLER OF ESTATE DUTY MADRAS	August 24, 1961
JAIN JARI STORES Vs. STATE OF MADRAS	September 28, 1961
JANAB ABUBUCKER SAIT Vs. COMMISSIONER OF INCOME TAX	July 19, 1961
JANAB ABUBUCKER SAIT Vs. COMMISSIONER OF INCOME TAX MADRAS	March 19, 1961
JANAKIRAM K S Vs. COMMISSIONER OF INCOME TAX	July 31, 1961
K A SUBRAMANIAM AMBIS CAFE Vs. CONTROLLER OF ESTATE DUTY MADRAS	November 22, 1961
K APPA RAO Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
K M GOEL PROPRIETOR BOMBAY ANAND BHAVAN Vs. STATE OF MADRAS	February 14, 1961
K M KRISHNA GOUNDER Vs. P N NARASINGAM PILLAI	August 7, 1961
K MOHAMED ELIAS AND CO Vs. STATE OF MADRAS	December 22, 1961
K PERUMAL CHETTIAR Vs. V MUTHUSWAMI	November 24, 1961
K S JANAKIRAM Vs. COMMISSIONER OF INCOME TAX MADRAS	March 31, 1961
K VISWANATHAN Vs. STATE OF MADRAS	March 3, 1961
KALI THEVAN Vs. K K GIRIRAJA KALINGARAYAR	March 6, 1961
KAMALASANI AMMAL Vs. KUPPUSWAMI MUDALY	February 22, 1961
KANDAPPAN Vs. ELUMALAI GOUNDAR AND ANR	October 27, 1961
KANNAN LORRY SERVICE POLLACHI Vs. NATARAJA MOTOR SERVICE POLLACHI	May 5, 1961
KHADAR HUSSAIN SAHIB B M Vs. MOHAMED SHERIFF	September 15, 1961
KHAN BAHADUR C K MAMMAD KOYI, TELLICHERRY Vs. ASSISTANT CONTROLLER, ESTATE DUTY CUM INCOME-TAX CIRCLE, COIMBATORE	January 23, 1961
KITTAPPA DRESS MANUFACTURING AND EMBROIDERY WORKS Vs. STATE OF MADRAS	August 30, 1961
KUPPUSWAMI Vs. RANGAI GOUNDAN	August 11, 1961
L MURUGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	March 4, 1961
L.R. GOVINDASAMI NAIDU, BY POWER-OF-ATTORNEY AGENT K.S. MUTHU NAIDU Vs. N. ARUMUGHAM PILLAI	February 16, 1961
LAKSHMI AMMAL Vs. ALLAUDDIN SAHIB	September 1, 1961
LAKSHMI AMMAL Vs. SUBBARATHNAMMAL	November 3, 1961
LAKSHMI MILLS COMPANY LIMITED Vs. LABOUR COURT	November 22, 1961
LAKSHMINARAYANA REDDIAR Vs. SINGARAVELU NAICKER	October 13, 1961
LAKSHMIPATHI DR T N Vs. STANDARD VACUUM OIL COMPANY LTD	May 5, 1961
M A ABBAS AND CO MADRAS Vs. STATE OF MADRAS	December 22, 1961
M ABDUL RAZACK Vs. S MOHAMMAD SHAH	April 21, 1961
M ABDUL SALAM Vs. LOURDUSAMI CHETTIAR	August 11, 1961
M C CHERIAN Vs. COMMISSIONER OF INCOME TAX	October 3, 1961
M C T M CORPORATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
M CT MUTHURAMAN Vs. COMMISSIONER OF INCOME TAX	April 12, 1961
M M IPOH Vs. COMMISSIONER OF INCOME TAX	April 3, 1961
M M MOHIDEED THUMBY AND CO MADRAS Vs. STATE OF MADRAS	September 22, 1961
M M MUTHUWAPPA Vs. COMMISSIONER OF INCOME TAX	October 25, 1961
M NATESAN Vs. STATE OF MADRAS	September 27, 1961
M P RM IRULANDI MUDALIAR Vs. SYED IBRAHI	August 11, 1961
M R K ABDUL SALAM AND COMPANY Vs. GOVERNMENT OF MADRAS	September 6, 1961
M RM M M N NATARAJAN CHETTIAR Vs. INCOME TAX OFFICER	January 11, 1961
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	March 28, 1961
M S V V THAYANAYAGI ACHI Vs. C T C T CHIDAMBARAM CHETTIAR	July 28, 1961
M SUBBARAYA IYER Vs. COMMISSIONER OF INCOME TAX MADRAS	March 11, 1961
M THIRUMALACHARIAR Vs. S P VARADAPPA CHETTIAR	February 2, 1961
M VEERABADRA KONAR Vs. STATE OF MADRAS	September 6, 1961
MADHAPPA GOUNDAR Vs. KARUPPA GOUNDER	January 11, 1961
MADRAS ELECTRICITY DEPARTMENT CANTEEN MADRAS Vs. STATE OF MADRAS	November 27, 1961
MADRAS PORT TRUST Vs. A M SAFIULLA AND CO	October 26, 1961
MADURA MILLS COMPANY LIMITED Vs. STATE OF MADRAS	September 13, 1961
MADURAI CITY CO-OPERATIVE MILK SUPPLY UNION Vs. FOOD INSPECTOR	August 22, 1961
MADURAI MUNICIPALITY Vs. ABDUL RAZACK SAHIB	July 12, 1961
MALLI SELVA IYER Vs. MADURA MERCANTILE BANK LIMITED	May 5, 1961
MANAGEMENT OF THE LAKSHMI MILLS CO Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE	November 22, 1961
MANAGEMENT OF THE TIRUCHI SRIRANGAM TRANSPORT CO P Vs. INDUSTRIAL TRIBUNAL	October 31, 1961
MANAGEMENT OF TRAVANCORE KNITTING CO TIRUPPUR COIMBATORE Vs. K MUTHUSWAMY	October 23, 1961
MANAGING TRUSTEES NAGORE DURGAH Vs. COMMISSIONER OF INCOME TAX	April 4, 1961
MANNARGUDI MUNICIPALTY BY COMMISSIONER Vs. MANNARGUDI BANK, LTD, BY MANAGING DIRECTOR D RAMACHANDRA IYER	March 23, 1961
MARTHANDAN VELAR SUBRAMANIAN VELAR Vs. RAMASUBRAMANIA IYER	January 3, 1961
MEENAKSHISUNDARA GRAMANI Vs. A.D. RAMACHANDRA MUDALIAR	April 7, 1961
METTUR CHEMICAL AND INDUSTRIAL CORPORATION Vs. COMMERCIAL TAX OFFICER SALEM	April 17, 1961
MICHAEL VILLAVARAYAR Vs. WORKMEN	April 18, 1961
MOHAMED ABDUL KADAR SYED MOHAMMED Vs. MOHAMED THASSIN MOHAMMED MUSTAFA	August 10, 1961
MOHAMMAD HUSSAIN Vs. GANGA NAICKEN ALIAS GANGAMA NAICKEN	January 9, 1961
MOOLCHAND KEVALCHAND DAGA Vs. KISSINDOSS GIRDHARDOSS	January 11, 1961
MOSA DEVADASAN Vs. KALIKUNJI	October 13, 1961
MUNGALIAMMAN TEMPLE, BY ITS TRUSTEES ELLA PILLAI AND ORS Vs. LOGANATHA NAICKER AND ORS	January 2, 1961
MUNIAMMAL Vs. THULUKKANA NAICKER	April 25, 1961
MURUGAPPA CHETTIAR MR L Vs. COMMISSIONER OF INCOME TAX	July 4, 1961
MUTHUVEERAN CHETTY Vs. GOVINDAN CHETTY	February 24, 1961
MYSORE GLASS AND ENAMEL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 22, 1961
N DASAI GOUNDER AND CO Vs. PRESIDING OFFICER LABOUR COURT	September 15, 1961
N MOHAMAD SHAMVEEL Vs. CHELAMBUKARA ABDUL GAFOOR SAHIB AND ORS	June 30, 1961
N P S N RAMIAH NADAR Vs. N K R AMIRTHARAJ	July 10, 1961
N S K L KULANDAYAN CHETTIAR Vs. AR RM OMAYAL ACHI	April 3, 1961
N V S KADIRVEL NADAR Vs. STATE OF MADRAS	August 17, 1961
NACHAL ACHI Vs. SOWRIMUTHU UDAYAR AND ORS	July 21, 1961
NALLAYEE Vs. STATE	January 31, 1961
NARAYANASWAMI S Vs. COMMISSIONER OF INCOME TAX	February 14, 1961
NATESA CHETTY Vs. V M SUBBA RAYA CHETTY	May 3, 1961
O A O K RM ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	July 4, 1961
OFFICIAL RECEIVER HIGH COURT Vs. AR RM RAMANATHAN CHETTIAR	October 5, 1961
OFFICIAL RECEIVER HIGH COURT MADRAS AND LIQUIDATOR OF LINKING Vs. AR RM RAMANATHAN CHETTIAR	September 1, 1961
OUCHTERLONY VALLEY ESTATE (1938) LTD Vs. STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, BOARD OF REVENUE	September 7, 1961
P A J SEETHARAMA RAJU Vs. LALA GOPIKRISHNA GOKULDOSS AGENCY DEPARTMENT	December 8, 1961
P HAJI ABDUL WAHAB PERNAMBUT Vs. GOVERNMENT OF MADRAS	September 6, 1961
P K N COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 1, 1961
P M RAMASWAMY CHETTIAR Vs. RAJA KUPPA CHETTI	March 30, 1961
P MOHAMMUD SHERIFF SAHEB Vs. STATE	October 10, 1961
P P AR RM PERIAKARUPPAN CHETTIAR Vs. K A P CT C T CHIDAMBARAM CHETTIAR	April 18, 1961
P RAMAKRISHNA SASTRY Vs. C T S RAGANAYAKULU	October 12, 1961
P RAMASWAMY Vs. STATE	September 6, 1961
P S DESIKACHARI Vs. ASSOCIATED PUBLISHERS MADRAS P LTD	August 21, 1961
P S K MOHAMED DASTAGIR SAHIB Vs. INCOME TAX OFFICER THIRD ADDITIONAL	March 28, 1961
P S MUTHUKRISHNA CHETTIAR Vs. MEENAKSHI AMMAL	March 14, 1961
P S PATTABHIRAMAN Vs. GANAPATHY KANNAPPA MUDALI	April 21, 1961
P S THIRUMALAI IYENGAR Vs. OFFICIAL LIQUIDATOR SRINIVASA MILLS LTD	January 25, 1961
P T C KANNAPPA CHETTIAR Vs. DHANABAGGYAMMAL	September 14, 1961
P. VENKATASWAMI Vs. ABDUL RAHIM AND BROTHERS	September 13, 1961
P.C. DAKSHINAMURTHY Vs. THE STATE (CORPORATION OF MADRAS BY ITS ASSESSOR M. SRINIVASAN)	July 21, 1961
P.K. KALASAMI NADAR Vs. ALWAR CHETTIAR AND ORS.	January 20, 1961
PAKKIRISAMY PILLAI Vs. STATE OF TAMIL NADU	September 18, 1961
PALANI KUDUMBAN Vs. DINAKARAN	September 19, 1961
PALANI PILLAI Vs. SENGAMALATHACHI	May 3, 1961
PALANIAPPAN Vs. STATE OF MADRAS	January 23, 1961
PANDYAN INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 4, 1961
PANKAJA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 17, 1961
PANNALAL JAGANNATH PRASAD GUPTA Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY HOME DEPARTMENT AND ANR.	July 14, 1961
PAPANASAM MILLS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 2, 1961
PAPPAMMAL ANNACHATRAM Vs. PRESIDING OFFICER LABOUR COURT MADURAI	November 9, 1961
PERIA MARIA GOUNDEN Vs. P.K. RAMASWAMI GOUNDAR	April 21, 1961
PERIASWAMI Vs. STATE	December 12, 1961
PERIERA Vs. STATE OF MADRAS	March 22, 1961
PERUMAL CHETTIAR Vs. S.A. PEER MOHAMED	March 6, 1961
POMMALAI GOUNDAN AND ANR Vs. SETTIA GOUNDAN	January 30, 1961
PUBLIC PASSENGER SERVICE Vs. M A KHADER	December 21, 1961
PUBLIC PROSECUTOR Vs. DHANAPAL	November 9, 1961
PUBLIC PROSECUTOR Vs. SYED ROWTHER	April 21, 1961
PUBLIC PROSECUTOR Vs. RAMACHANDRAN	July 15, 1961
PUDUKOTTAH COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 13, 1961
PUSHPA TALKIES Vs. ITS WORKMEN	August 10, 1961
R GANGAPATHI PILLAI Vs. P A IRUDAYASAMY NADAR	April 14, 1961
R M P PERIANNA PILLAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 3, 1961
R M P R M P VALLIAPPA CHETTIAR Vs. STATE OF MADRAS	October 6, 1961
R SAMPATH Vs. STATE OF MADRAS	November 8, 1961
R SIVAJI RAO SAHEB SEERVAI Vs. AKILANDATHAMMAL	January 6, 1961
R SRINIVASALU CHETTY Vs. STATE OF MADRAS REPRESENTED BY THE ACCOMMODATION CONTROLLER	December 20, 1961
R. SANKARAN Vs. CORPORATION OF MADRAS	October 25, 1961
R. VALLIAMMAL AND ANR. Vs. THE AREA COMMITTEE FOR MADRAS CITY REPRESENTED BY THE ASSISTANT COMMISSIONER, H.R. AND C.E. AND ORS.	November 23, 1961
RAJU Vs. ADVOCATE GENERAL H C BUILDINGS MADRAS	November 9, 1961
RALLIS INDIA Vs. B V MANICKAM CHETTI AND CO MADRAS	November 16, 1961
RAMAN AND RAMAN LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	March 17, 1961
RAMAN AND RAMAN LIMITED Vs. COMMISSIONER OF INCOME TAX	July 17, 1961
RAMASWAMI PILLAI Vs. ANGAMMAL	August 11, 1961
RATILAL U SHAH Vs. G SUBRAMANIA PILLAI	September 29, 1961
RATNAMALA Vs. STATE OF TAMIL NADU	January 11, 1961
RAVANNA KOOVANNA KARUPPANNAN AMBALAM Vs. VANA PANA TIRUMALAI AMBALAM	October 27, 1961
RAYADURAI PADAYACHI Vs. MUTHUSWAMI PADAYACHI	September 1, 1961
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MADRAS PENCIL FACTORY	August 8, 1961
RUSTOM NUSSERWANJIL PATEL Vs. STATE OF MADRAS	October 31, 1961
S B PERIASAMI NADAR AND COMPANY Vs. STATE OF MADRAS	September 28, 1961
S ETHIRAJA MUDALIAR Vs. THE REVENUE DIVISIONAL OFFICER	September 8, 1961
S K AR K AR SOMASUNDARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	October 12, 1961
S KUMARASWAMI Vs. INCOME TAX OFFICER	February 24, 1961
S M GENGADARAN Vs. PANACHAYAT BOARD OF SHENBAKKAM AND ORS	August 24, 1961
S M KANNIAPPA NADAR Vs. K K KARUPPIAH NADAR	February 1, 1961
S MARIAPPA NADAR PARTNERS OF THE EVEREST MATCH CO Vs. STATE OF MADRAS	December 13, 1961
S NARAYANA DOSS Vs. ARUMUGATHAMMAL	August 18, 1961
S NARAYANASWAMI Vs. COMMISSIONER OF INCOME TAX MADRAS	February 14, 1961
S R RAJENDAR AND OTHERS Vs. M S GOVINDIER AND OTHERS	March 30, 1961
S RAMAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 3, 1961
S RATHINASWAMY CHETTIAR Vs. STATE OF MADRAS	December 5, 1961
S SANTHOSA NADAR Vs. INCOME TAX OFFICER FIRST ADDL	September 1, 1961
S SANTOSHA NADAR Vs. INCOME TAX OFFICER FIRST ADDL	February 7, 1961
S THULASINGAM Vs. PADMAVATHI AMMAL	November 25, 1961
S V M SYED CASSIM Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	December 18, 1961
S V R Y K N KANNAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 24, 1961
S. ARPUTAM CHETTIAR Vs. C.P. NARAYANA RAO	October 23, 1961
S. NARAYANAN Vs. THE COLLECTOR OF CUSTOMS	April 20, 1961
S. SUNDARAM IYER Vs. SWAMINATHA PILLAI AND ORS.	June 30, 1961
S.S. AHOBALA SASTRIAR Vs. S.P. KALIMUTHU PILLAI	August 9, 1961
SAKUNTALA AMMAL AND ORS. Vs. KADIRESA PADAYACHI	December 20, 1961
SALEM GUGAI SRI KRISHNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 19, 1961
SALEM GUGAI SRI KRISHNA BANK LIMITED GUGAI Vs. COMMISSIONER OF INCOME TAX MADRAS	March 19, 1961
SANKARANARAYANA RENGAN REDDIAR Vs. STATE	November 3, 1961
SARADHA OIL MILLS Vs. STATE OF MADRAS	September 15, 1961
SELLAMMAL Vs. PERIAMMAL	September 1, 1961
SHA RIKABDOSS BHAVARLAL Vs. COLLECTOR OF CUSTOMS MADRAS	May 4, 1961
SHAIK JAFFAR HUSSAIN Vs. STATE	December 19, 1961
SHANMUGHA RAJESWARA SETHUPATHI Vs. INCOME TAX OFFICER	April 18, 1961
SIVAGAMINATHA MOOPANAR AND SONS Vs. COMMISSIONER OF INCOME TAX	June 27, 1961
SOOSAI ANTHONY DCOSTA NICHOLAS DCOSTA Vs. FRANCIS ROCHE ANTHONY KURUSH ROCHE	October 12, 1961
SOUTH INDIAN LUCIFER MATCH WORKS Vs. COMMISSIONER OF INCOME TAX	January 11, 1961
SOUTHERN AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 20, 1961
SRI AMURUVI PERUMAL DEVASTHANAM Vs. K R SABAPATHI PILLAI	March 14, 1961
SRI CHAMUNDEESWARI WEAVING AND TRADING CO PIE Vs. MYSORE SPINNING AND MANUFACTURING CO LTD	October 6, 1961
SRI KALUBACHALAMURTHISWAMI KALUGUMALAI Vs. PANCHAYAT BOARD KALUGUMALAI	October 5, 1961
SRI LA SRI SUBRAMANIA DESIKA GNANASAMBANDA PANDARA SANNATHI, HEREDITARY TRUSTEE OF THE RAJAN KATTALAI SRI THYAGARAJASWAMI KOIL Vs. THE STATE OF MADRAS, REPRESENTED BY SECRETARY, REVENUE DEPARTMENT AND ANR.	August 11, 1961
SRI NARASIMHASWAMI, Vs. MUTHUKRISHNA IYENGAR	August 24, 1961
SRI PARIMALA RANGANATHASWAMI DEVASTHANAM BY EXECUTIVE OFFICER, P.S. GOPALASWAMY Vs. S. MUTHUSWAMI IYER	November 8, 1961
SRI RAJAH JAGAVEERA RAMA MUTHUKUMARA VENKATASWARA ETTAPPA NAICKER AYYAN AVL., ZAMINDAR OF ETTAYAPURAM Vs. THE COLLECTOR OF TIRUNELVELI DISTRICT, REPRESENTED BY THE ESTATE MANAGER	April 4, 1961
SRI THIAGARAJASWAMI DEVASTANAM TIRUKKAYALAI Vs. KAMALAPPA THEVAR	November 3, 1961
SRINIVASAN T S Vs. COMMISSIONER OF INCOME TAX	August 9, 1961
STATE OF MADRAS Vs. DAVERSHOLA TEA COMPANY PRIVATE LIMITED	August 30, 1961
STATE OF MADRAS Vs. B V SUBRAMANIA IYER	October 6, 1961
STATE OF MADRAS Vs. T K GOPALA IYER	December 13, 1961
STATE OF MADRAS Vs. K PERIASWAMI GOUNDER	December 11, 1961
STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF AGRICULTURAL INCOME TAX, BOARD OF REVENUE Vs. K. SUBBIAH GOUNDAR AND ANR.	December 6, 1961
STATE OF MADRAS SECRETARY HEALTH DEPARTMENT Vs. GOPALA AYYAR	December 13, 1961
SUBBAI GOUNDAR Vs. NACHIMUTHU GOUNDAR AND ANR	November 1, 1961
SUBBARAYA IYER M Vs. COMMISSIONER OF INCOME TAX	July 11, 1961
SUNDARAM AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
SUPERINTENDENT OF POLICE, CRIME BRANCH (C. I. D.), MADRAS Vs. R. RAJAMANY	May 5, 1961
SV P N SITHAMBARA NADAR SONS Vs. COMMISSIONER OF INCOME TAX	April 24, 1961
T L JAGANNATHA IYER Vs. B H KRISHNA IYER	February 13, 1961
T S SRINIVASAN Vs. COMMISSIONER OF INCOME-TAX MADRAS	August 9, 1961
T. BALAKRISHNA MEHTA Vs. THE STATE OF MADRAS REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT	July 14, 1961
THANGASWAMY T P Vs. S I RAILWAY EMPLOYEES CO-OPERATIVE CREDIT	March 28, 1961
THANGAVEL NADAR Vs. SUDALAIMADA NADAR	September 13, 1961
THANGAVELU Vs. ARUMUGHA PANDITHAR	November 3, 1961
THE ARCHIDIOCESE OF MADRAS AND ANR. Vs. A. BATCHAMIAN SAHIB AND COMPANY	August 11, 1961
THE COIMBATORE PIONEER MILLS, LTD., "B" MILLS Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.	October 23, 1961
THE STATE (EXECUTIVE OFFICER) Vs. SELLAPPA GOUNDER AND ANR.	August 17, 1961
THE TAMIL NADU NON-GAZETTED GOVERNMENT OFFICERS UNION, MADRAS AND ANR. Vs. THE REGISTRAR OF TRADE UNIONS, MADRAS	October 6, 1961
THIRUMALAI IYENGAR Vs. SUBBA RAJA	August 24, 1961
TRANSPORT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
TRUSTEES OF THE MADRAS PORT TRUST Vs. LONDON TRADING COMPANY VIJAYAWADA	August 17, 1961
ULAGAMPATTI SAVARINAYAGAM AND ORS Vs. KOIL PILLAIMANICKAM AND ORS	October 31, 1961
UNION MADRAS Vs. TAMIL NADU NON GAZETTED GOVERNMENT OFFICERSREGISTRAR OF TRADE UNIONS MADRAS	October 6, 1961
UNION OF INDIA Vs. T L DAKSHINAMURTHY	September 29, 1961
UNION OF INDIA Vs. B L N SITARAMIAH	March 10, 1961
UNITED BLEACHERS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL	November 20, 1961
V RAJARAM Vs. RAMANUJAM IYENGAR	July 13, 1961
V S ARULANANDAM Vs. INCOME TAX OFFICER	January 5, 1961
V S CHELLIAH Vs. INCOME TAX OFFICER TUTICORIN	February 9, 1961
V. PALANIVELU ODAYAR Vs. P. JAGANNADHAN	October 13, 1961
V. SAMPATHKUMARI Vs. M. LAKSHMI AMMAL	October 26, 1961
VALLIAMMAI ACHI Vs. VELU SERVAI AND ORS.	April 25, 1961
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	November 16, 1961
VEERAMALAI CHETTIAR Vs. RAMAYEE AMMAL	December 11, 1961
VELAMBAL AMMAL Vs. AGRICULTURAL INCOME TAX OFFICER	December 13, 1961
VELAYUDHAN RAMAKRISHNAN Vs. AGRICULTURAL INCOME TAX OFFICER TIRUCHIRAPALLI	December 13, 1961
VELLACHAMY AMBALAM Vs. PARAMASAMY AMBALAM	November 10, 1961
VENKALAKSHMI AMMAL Vs. JAGANNATHAN	June 19, 1961
VISALAKSHI MILLS LTD Vs. LABOUR COURT	October 25, 1961
VISHWESHWARADASS GOKULDASS Vs. GOVERNMENT OF MADRAS	August 31, 1961
WORKERS OF N DESAI GOUNDER AND CO Vs. LABOUR COURT	September 15, 1961
WORKMEN OF THE SOUTH INDIA SAIVA SIDHHANTA WORKS PUBLISHING Vs. GOVERNMENT OF MADRAS	November 29, 1961
ZAHOORUNNISSA BEGUM SAHIBA Vs. T. MOHAMMED ALI SAHIB AND ANR.	March 24, 1961

Year 1961 of HIGH COURT OF MADRAS

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