REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GAJAPATHY NAIDU Vs. COMMISSIONER OF INCOME TAX	March 15, 1960
A K ABDUL AZEEZ Vs. V C RAMALINGAM	August 18, 1960
A K S MUHAMMAD SULTAN ROWTHER AND CO REGISTERED FIRM Vs. MANICKAM CHETTIAR	October 25, 1960
A K SHARFUDDIN Vs. COMMISSIONER OF INCOME TAX	February 23, 1960
A M S MOHAMMED KASIM Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI	March 14, 1960
A MARCALLINE FERNANDO Vs. ST FRANCIS XAVIOR CHURCH KOTTAH	February 12, 1960
A RAMACHANDRAN Vs. A ALAGIRISWAMIGOVT PLEADER HIGH COURTMADRAS	August 26, 1960
A S SIVAN PILLAI Vs. COMMISSIONER OF INCOME TAX	July 12, 1960
A. KUPPUSWAMI GOUNDER Vs. ALAGAMMAL	April 25, 1960
A. RANGASWAMY Vs. K. GOVINDASWAMY NAIDU AND ANR.	December 15, 1960
A.B. PALANI Vs. K.P. RAMASWAMI MUDALIAR AND CO., BY K.P. KOLANDIAPPA MUDALIAR AND ORS.	February 17, 1960
ABDUL GANI MINOR Vs. V M PERIYASWAMI CHETTY AND CO	January 18, 1960
ABDUL MAJID LEBBAI Vs. PAPATHI AMMAL	October 20, 1960
ABDUR RAHIM Vs. STATE OF MADRAS SECRETARY INDUSTRIES LABOUR AND	January 21, 1960
ADIMOOLA PADAYACHI Vs. STATE	February 17, 1960
AJAX PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 7, 1960
AJAX PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 7, 1960
ALAGARSWAMI KONE Vs. T J ANDHONI	September 16, 1960
ALAMELU AMMAL Vs. THAYARAMMAL	January 20, 1960
ALSIDASS KAVERLAL Vs. J. HIRIYA GOWDER	June 20, 1960
AMRUTANJAN LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1960
ANGARAUTHU CHETTIAR Vs. MUTHAYYA NAIDU ALIAS NATESA NAIDU	July 15, 1960
ANNAMALAIS TIMBER TRUST AND CO Vs. COMMISSIONER OF INCOME TAX	February 24, 1960
APPARSWAMI CHETTIAR Vs. SRI PARVATHAVARDHANI SAMETHA RAMANATHEESWARA	November 28, 1960
APPAVOO PILLAI C S Y AND SONS Vs. COMMISSIONER OF INCOME TAX	February 22, 1960
APPAVU PARIYARI Vs. STATE	April 4, 1960
ARUMUGAM CHETTIAR Vs. V KALYANASUNDARAM PILLAI	December 21, 1960
ARUNA METAL INDUSTRIES Vs. LABOUR COURT	August 3, 1960
ARUNACHALA MUDALIAR C J R OF ESTATE OF DEWAN BAHADUR Vs. COMMISSIONER OF INCOME TAX	October 12, 1960
ASHOK MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 4, 1960
ASSOCIATED OIL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 8, 1960
ASSOCIATED PUBLISHERS (MADRAS) LTD. Vs. K. BASHYAM ALIAS 'ARYA'	April 22, 1960
B MATHA GOWDER Vs. M S KADA GOWDER	April 26, 1960
BELL MARK TOBACCO COMPANY PUDUKOTTAH Vs. GOVERNMENT OF MADRAS	July 21, 1960
BHAGWANDAS GOENKA Vs. UNION OF INDIA	February 12, 1960
BHAGWANDAS GOENKA Vs. UNION OF INDIA	December 12, 1960
BHARANI PICTURES Vs. COMMISSIONER OF INCOME TAX	March 11, 1960
BIBIJAN ALIAS KARIMUNNISSA BI Vs. COLLECTOR OF NORTH ARCOT VELLORE	December 14, 1960
BIJRAJ Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	April 21, 1960
BOARD OF REVENUEMADRAS Vs. SIMPSON AND MC CONECHY LTD	October 25, 1960
BUCKINGHAM AND CARNATIC CO LTD Vs. BUCKINGHAM AND CARNATIC MILLS STAFF UNION	January 21, 1960
C D SAROJINI AMMAL Vs. EGMORE BENEFIT SOCIETY 3RD BRANCH LTD	February 16, 1960
C GNANASUNDARA NAYAGAR Vs. COMMISSIONER OF INCOME TAX	September 15, 1960
C LAKSHMI RAJYAM Vs. COMMISSIONER OF INCOME TAX	March 21, 1960
C V VENKATARAMAN Vs. C S LAKSHMI AMMAL	February 16, 1960
C VASANTHA PAI Vs. A SRINIVASAN	January 8, 1960
C. MOHIDEEN KUTTY Vs. A.S. SHAIK MOHAMED MARICAR	January 25, 1960
CEYLON THOWFECK HOTEL Vs. STATE OF MADRAS	November 2, 1960
CHELLADORAI ALIAS TIRUVARASU PANDIAN MINOR Vs. VARAGUNARAMA PANDIA CHHINNATHAMBIAR DIED	January 25, 1960
CHINNA SANDHANAM Vs. STATE	July 11, 1960
CHINNASWAMI PILLAI AND ANOTHER Vs. THYAGARAJA NAINAR	October 7, 1960
CHOCKALINGAM CHETTIAR VR R M S ESTATE OF Vs. COMMISSIONER OF INCOME TAX	May 7, 1960
CITY MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS	September 14, 1960
COIMBATORE ANUPPARPALAYAM BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	August 23, 1960
COLUMBIA FILMS OF INDIA LIMITED Vs. COMMISSIONER CORPORATION OF MADRAS	March 31, 1960
COMMISSIONER OF INCOME TAX Vs. EXPRESS NEWSPAPERS LIMITED	March 1, 1960
COMMISSIONER OF INCOME TAX Vs. R RAMNARAYAN CHELLARAM	July 25, 1960
CORPORATION OF MADRAS Vs. VIJAYALAKSHMI AMMAL	November 16, 1960
D K R CHINNASWAMY SAH Vs. RAJAMBA BAI	November 23, 1960
D RM SP SV FIRM Vs. COMMISSIONER OF INCOME-TAXMADRAS	February 9, 1960
DALMIA CEMENT BHARAT LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL MADRAS 7	July 19, 1960
DALOORAM JAYANARAIN Vs. COMMISSIONER OF INCOME TAX	August 10, 1960
DANDAPANI NADAR AND ORS Vs. STATE OF MADRAS	February 8, 1960
DESINGH NADAR Vs. STATE	April 12, 1960
DEVI FILMS PRIVATE LIMITED MADRAS Vs. STATE OF MADRAS	November 24, 1960
DHANAPAL CHETTIAR AND ORS. Vs. GOVINDARAJA CHETTY AND ORS.	July 19, 1960
DHANDAPANI POWER LOOM FACTORY ERODE Vs. COMMERCIAL TAX OFFICER COIMBATORE	November 24, 1960
E K RAGHAVA REDDIAR Vs. COLLECTOR OF MADRAS	February 2, 1960
E V K SAMPATH Vs. STATE OF MADRAS	December 21, 1960
E. RAJAGOPALAN CHETTIAR AND ANR. Vs. SINA ANA ISHACK ROWTHER AND ORS.	May 6, 1960
ELLERMAN AND BUCKNALL STEAMSHIP CO LTD Vs. SHA BHAGAJEE SONMULL	October 21, 1960
ELUMALAI Vs. SRI KANDASWAMI DEVASTHANAM TIRUPORUR	October 12, 1960
ESTATE OF VR RM S CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	May 7, 1960
ETHIRAJA MUDALI AND ORS. Vs. MUTHU REDDI ALIAS MUTHUKRISHNA REDDI AND ORS.	March 30, 1960
EXPRESS NEWSPAPERS (PRIVATE) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	July 29, 1960
EXPRESS NEWSPAPERS LTD Vs. STATE OF MADRAS	January 21, 1960
FIRM OF M. GHAKRAVARTHI IYENGAR AND ORS. Vs. THE COLLECTOR OF MADRAS	January 29, 1960
FOOLCHAND Vs. UNION OF INDIA	March 24, 1960
FRANCIS VALLABARAYAR Vs. COMMISSIONER OF INCOME TAX	April 14, 1960
G A AYYADORAI PILLAI Vs. E H B DAVID	February 12, 1960
G J COELHO Vs. STATE OF MADRAS	January 19, 1960
G MANAVALA NAIDU Vs. COMMISSIONER OF INCOME TAX	February 23, 1960
G R RAMACHARI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 8, 1960
G SARANGAPANI IYENGAR Vs. KRISHNAN	November 10, 1960
G VENKATACHALA ODAYAR Vs. RAMACHANDRA ODAYAR	November 8, 1960
G. VENKATACHALAM PILLAI Vs. LABOUR AND CO. (PTE.) LTD., TIRUCHIRAPALLI BY ITS MANAGER	August 11, 1960
GANESA PILLAI Vs. STATE OF MADRAS	November 9, 1960
GENERAL COMMERCIAL CORPORATION PRIVATE LIMITED Vs. INCOME TAX OFFICER SECOND ADDL	August 9, 1960
GNANAM AND SONS Vs. COMMISSIONER OF INCOME TAX	July 28, 1960
GOTHAMCHAND GALADA Vs. COMMISSIONER OF INCOME TAX	August 9, 1960
GOVINDA CHETTIAR Vs. PACHAYAPPA PANDITHAR	February 12, 1960
GULAM MOHAMOOD Vs. AMMANI AMMAL (DECEASED) AND ORS.	April 1, 1960
H VENKATA SASTRI AND SONS Vs. RAHILNA BI	December 5, 1960
HIDAYATH UNNISSA BEGUM Vs. SPECIAL DEPUTY COLLECTOR, TIRUCHIRAPALLI	March 21, 1960
HIRUDAYASAMI UDAYAR Vs. RAMASWAMI NAINAR	November 23, 1960
HOME INSURANCE COMPANY, LIMITED Vs. TRUSTEES OF THE PORT OF MADRAS, REPRESENTED BY THE CHAIRMAN, MADRAS PORT TRUST	April 1, 1960
IN RE: ATHIPALAYAN AND ORS. Vs. STATE	February 9, 1960
IN RE: CHANDRASEKARAN Vs. STATE	July 13, 1960
IN RE: DEVASAHAYAM Vs. STATE	December 1, 1960
IN RE: NATESAN Vs. STATE	March 31, 1960
IN RE: VANCHALINGA DEVAR Vs. STATE	October 14, 1960
INDERSAIN Vs. MOHAMMED RAZA GOWHER	July 26, 1960
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	November 9, 1960
JANAB A SYED JALAL SAHIB Vs. COMMISSIONER OF INCOME TAX	February 16, 1960
JANAKAMMA Vs. A. GOVINDRAJ MUDALIAR	July 15, 1960
JANAKI AMMAL AND ANR. Vs. D. RANGACHARI	May 4, 1960
JEYAMS ENGINEERING COMPANY Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	February 18, 1960
JOINT RECEIVERS OF THE ESTATE OF DEWAN BAHADUR C ARUNACHALA MUDALIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	October 12, 1960
JOSEPH SAM Vs. CALTEX INDIA LTD	January 7, 1960
K H CHAMBERS Vs. COMMISSIONER OF INCOME TAX	December 21, 1960
K M ABDUL KASIM Vs. P M N MOHAMED DAWOOD	August 25, 1960
K NATARAJA IYER AND ORS Vs. SUBBIAH AMBALAM AND ORS	November 17, 1960
K PALANIAPPA NADARK PALANIAPPA NADAR Vs. STATE OF MADRAS	November 7, 1960
K R P L CHOCKALINGAM CHETTIAR Vs. STATE	February 15, 1960
K S VENKATARAMAN AND COMPANY LIMITED Vs. STATE OF MADRAS	October 10, 1960
K SYED GANI Vs. STATE OF MADRAS	February 18, 1960
K. GOVINDARAJA IYENGAR Vs. PETHA PONNAN	May 7, 1960
KALIAPPAN Vs. KALIAPPAN	October 12, 1960
KALIMUTHU SERVAI Vs. GOVINDASWAMI SERVAI	April 26, 1960
KANNIAH CHETTIAR Vs. KUPUSWAMI CHETTIAR,	December 8, 1960
KHADER MOHIDEEN BR Vs. INDUSTRIAL TRIBUNAL	July 25, 1960
KHAN BAHADUR C K MAMMAD KOYI Vs. ASSISTANT CONTROLLER ESTATE DUTY CUM INCOME TAX CIRCLE COIMBATORE	December 19, 1960
KOCHADAI NAIDU Vs. NAGAYASAMI NAIDU	October 6, 1960
KONDAMMAL Vs. DURAISWAMI NAICKER	December 7, 1960
KONTHALAVALLI ACHI Vs. T S AYYADARAI ODAYAR	December 23, 1960
KRISHNAMURTHI M K Vs. INDUSTRIAL TRIBUNAL MADRAS	March 4, 1960
KULASEKARAPERUMAL Vs. PATHAKUTTY THALEVANAR	September 7, 1960
KUMBAKONAM MUTUAL BENEFIT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX	October 20, 1960
KUPPA GOUNDAR Vs. JOINT SUB-REGISTRAR - III	January 5, 1960
KUPPANNA GOUNDER Vs. PERUMA GOUNDER	December 9, 1960
L G LAKSHMANA IYER Vs. S PACHIAPPA MUDALIAR A FIRM OF CLOTH MERCHANTS	September 22, 1960
L N MUKERJEE Vs. STATE	April 14, 1960
LAKSHMANA AIYAR K M S Vs. ADDITIONAL INCOME TAX OFFICER	July 19, 1960
LAKSHMANAN CHETTIAR Vs. MARUDAN CHETTIAR	December 12, 1960
LAKSHMI AMMAL Vs. RAMACHANDRA REDDIAR	February 16, 1960
LAKSHMI INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 5, 1960
LOKAMBAL ACHI Vs. P. SRINIVASA PILLAI	June 30, 1960
LOUIS DREYFUS AND CO LTD Vs. V S BALASUBBARAYA CHETTIAR AND SON	February 12, 1960
M C CHAGANLAL SOWEAR Vs. P ANANTARAMAN	November 21, 1960
M K MEERAN SAHIB Vs. STATE ASSTT COLLECTOR CENTRAL EXCISE MADURAI DIV	November 9, 1960
M K NAVANEETHAM NAIDU Vs. GANGIAH NAIDU	December 2, 1960
M K SIVAGAMINATHA PILLAI Vs. NATARAJA PILLAI	October 12, 1960
M K STREMANN MADRAS Vs. COMMISSIONER OF INCOME-TAX MADRAS	August 30, 1960
M SHAIKH DAWOOD Vs. COLLECTOR OF CENTRAL EXCISE MADRAS	April 20, 1960
M. NARAYANAKONAR Vs. S.R. KUMARASWAMI REDDIAR AND ANR.	October 14, 1960
M.A. ABDUL MALICK SAHEB Vs. T.P. MUHAMMAD YOUSUF SAHIB	March 21, 1960
M.V. PERUMAL CHETTY AND COMPANY BY PARTNER M. PERUMAL CHETTY AND ANR. Vs. THE STATE OF MADRAS BY SECRETARY HOME DEPARTMENT, AND ANR.	May 4, 1960
M.V. THIRUVENKIDASWAMI MUDALIAR Vs. PALANI AMMAL AND ANR.	November 8, 1960
MADANAVALLI ALIAS SOWBAGYAMMAL Vs. THANGAVELU PADAYACHI	October 11, 1960
MADRAS MOTOR INSURANCE CO LTD Vs. MOHAMED MUSTAFA BADSHA	February 18, 1960
MADRAS STATE ELECTRICITY BOARD Vs. COMMISSIONER OF LABOUR	July 15, 1960
MADRAS STATE ELECTRICITY BOARD Vs. COMMISSIONER OF LABOUR	December 15, 1960
MAHALINGASWAMI DEVASTHANAM, TIRUVADAMARUDUR Vs. A T SAMBANDA MUDALIAR,	June 24, 1960
MANAGEMENT OF "WOODBRIAR" ESTATE, DEVARSHOLA POST AND SUSSEX ESTATES, NELLACOTTAH Vs. WORKERS IN "WOODBRIAR" ESTATE, DEVASHOLA POST	July 28, 1960
MANAGEMENT OF A KHADER MOHIDEEN BROS Vs. WORKERS OF THE EXPRESS BEEDI FACTORY	July 25, 1960
MANAGEMENT OF COIMBATORE MURUGAN MILLS LTD Vs. INDUSTRIAL TRIBUNALMADRAS	November 8, 1960
MANAGEMENT OF EXPRESS NEWSPAPER (PRIVATE) LTD., MADRAS Vs. INDUSTRIAL TRIBUNAL MADRAS AND ANR.	May 24, 1960
MANAGEMENT OF MADRAS PINJARAPOLE Vs. PRESIDING OFFICER LABOUR COURT	August 31, 1960
MANAGEMENT OF MADRAS PINJARAPOLEBY ITS HONY SECY Vs. PRESIDING OFFICERLABOUR COURTMADRAS	August 31, 1960
MANAGEMENT OF THE COIMBATORE MURUGAN MILLS LTD Vs. INDUSTRIAL TRIBUNAL	November 8, 1960
MANAGEMENT OF THE RADHAKRISHNA MILLS LTD Vs. PRESIDING OFFICER	July 14, 1960
MANAGEMENT OF THE TIRUCHI-SRIRANGAM TRANSPORT CO PRIVATE Vs. LABOUR COURT	October 25, 1960
MANAGEMENT OF TIRUCHI-SRIRANGAM TRANSPORT CO PRIVATE Vs. LABOUR COURTMADURAI	October 25, 1960
MANICKA GOUNDER Vs. ARUNACHALA GOUNDER	September 23, 1960
MANICKA MUDALIAR M Vs. LABOUR COURT	November 16, 1960
MARUDAI PRISONER Vs. STATE	February 17, 1960
MEENAKSHI AMMAL Vs. P S MUTHUKRISHNA CHETTIAR	November 25, 1960
MEENAKSHISUNDARAM AND ORS Vs. SRINIVASAGA REDDIAR (DIED) AND ORS	March 18, 1960
METTUR INDUSTRIES LTD Vs. VELAYUTHA MUDALIAR	December 16, 1960
MIYA HAJEE ISMAIL SAHIB AND CO Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE	February 9, 1960
MOHAN RAM (MINOR) AND ORS. Vs. T.L. SUNDARARAMIER AND ORS.	March 15, 1960
MUNAVAR BASHA Vs. V. NARAYANAN	May 31, 1960
MUNIAN MUTHURAJA Vs. P.S. RAJARATHINAM	March 25, 1960
MUNIYAMMAL Vs. INCOME TAX OFFICER THIRD ADDL	January 6, 1960
MUNUSWAMI NAIDU Vs. KANNIAH NAIDU	April 15, 1960
MUTHIAH CHETTIAR Vs. STATE	February 11, 1960
MUTHU GOUNDER Vs. PERUMAYAMMAL	September 5, 1960
MUTHUPALANIAPA CHETTIAR Vs. ALAGAMAI ACHI	October 14, 1960
N K RAJU Vs. STATE OF MADRAS	November 1, 1960
N PATTAY GOUNDER Vs. P L BAPUSWAMI	August 19, 1960
N V THIRUVENKIDASWAMI MUDALIAR Vs. PALANI AMMAL	August 11, 1960
N. MANICKAM Vs. ARUNAGIRI AND ORS.	August 18, 1960
N.H.M. PANDIAN AND ANR. Vs. THE BOARD OF REVENUE (S.E.) BY COMMISSIONER FOR SETTLEMENTS AND ORS.	April 5, 1960
N.S.K.R. KARUPPAN CHETTIAR Vs. AR. VR. S. SOMASUNDARAM CHETTIAR	April 1, 1960
NADAR BANK LTD Vs. CANARA BANK LTD	January 21, 1960
NALLAKARUPPAN CHETTIAR Vs. SUBBIAH THEVAR	February 11, 1960
NARASIMHULU CHETTIAR Vs. K RAMANATHA MUDALIAR	December 2, 1960
NARASRAM NARAINDAS ALIAS PURUSHOTAMDAS Vs. R. VENKATASWAMI NAIDU AND ORS.	May 3, 1960
NARAYANA AYYANGAR KASTURI AYYANGAR Vs. COMMISSIONER OF MADRAS	November 1, 1960
NARAYANA AYYANGARKASTURI AYYANGAR Vs. COMMISSIONER OF MADRASHINDU RELIGIOUS AND CHARITABLE	November 1, 1960
NAZIMBUNNISA BI AND ORS. Vs. SYED BASHUR SAHIH	April 18, 1960
O RM SP SV FIRM Vs. COMMISSIONER OF INCOME TAX	February 9, 1960
OM PRAKASH GUPTA Vs. THE COMMISSIONER OF POLICE, MADRAS AND ORS.	February 3, 1960
OPERATIVE BANK LIMITED Vs. RAILWAY EMPLOYEES CO LABOUR COURT MADRAS	April 5, 1960
OUCHTERLONY VALLEY ESTATES 1938 LIMITED Vs. GOVERNMENT OF MADRAS	November 4, 1960
P CHANDRIAH CHETTI Vs. VALCHI MADHAVIAH CHETTY	December 13, 1960
P K VARADARAJA GOUNDER Vs. P A NARASIMHALU REDDIAR	March 11, 1960
P KANTHAMMAL Vs. D S RAJALAKSHMI	February 18, 1960
P S N M K RAMALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 1, 1960
P SUBRAMANIA CHETTY Vs. COMMISSIONER OF INCOME TAX	August 31, 1960
P. GOVINDA CHETTY AND ORS. Vs. K. LINGASWAMI CHETTY AND ANR.	March 18, 1960
P.K. MUTHUVELAPPA GOUNDAR Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	January 19, 1960
PARAMESWARAM PILLAI VELAYUDHAM PILLAI Vs. PARAMESWARAM PILLAI NARAYANA PILLAIALIAS KESAVA PILLAI	September 14, 1960
PERIASWAMI CHALLAMUTHU THEVAR Vs. STATE	February 2, 1960
PERUMAL KONAR AND ORS Vs. PONNAN AND ORS	February 11, 1960
PROPRIETOR MURUGAN TRANSPORTS CUDDALORE Vs. P RATHAKRISHNAN	November 24, 1960
PUBLIC PROSECUTOR Vs. P S S SOMASUNDARAM CHETTIAR	November 24, 1960
PUBLIC PROSECUTOR Vs. SANGAMMAL	July 26, 1960
PUBLIC PROSECUTORMADRAS Vs. M L MODI	December 7, 1960
PUTHUTOTAM ESTATES 1943 LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	April 15, 1960
R G JACOB Vs. STATE OF MADRAS	December 14, 1960
R K KAMAKSHI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 8, 1960
R K MURTHI DECEASED Vs. COMMISSIONER OF INCOME TAX	March 2, 1960
R KAPANIPATHI RAO Vs. T BALAKRISHNA MEHTA	July 14, 1960
R SARANGAPANI Vs. PORT TRUST OF MADRAS	February 26, 1960
R. DORAI BABU CHETTI AND ANOTHER Vs. T. GOPALAKRISHNA CHETTY AND ANOTHER	February 19, 1960
R.V. KHALILUR RAHAMAN SAHIB Vs. S.H. SYED HUSSAIN	May 7, 1960
RAJAGOPALA AYYAR AND ANR. Vs. AVADAI VELAR AND ORS.	June 30, 1960
RAMASWAMY RAJA AND ANR Vs. ELLAPPA GOUNDER	August 22, 1960
RAMAYYA NANDIAR AND ANR. Vs. SRI SWAMINATHASWAMI DEVASTHANAM, BY EXECUTIVE OFFICER SRI M. PARAMASIVAN AND ORS.	July 2, 1960
RAMDOSS PURUSHOTHAMDOSS Vs. COMMISSIONER OF INCOME TAX	August 22, 1960
RANGACHARI Vs. GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS	March 3, 1960
RANGANAYAKI ALIAS MEENAKSHI AMMAL Vs. L BAPU IYER	February 4, 1960
RANGASWAMI Vs. REGISTRAR OF TRADE UNIONS	November 4, 1960
ROY AND CHATTERJEE PRIVATE LTD Vs. SCINDIA STEAM NAVIGATION CO LTD	September 22, 1960
RUKMANI AMMAL Vs. KRISHNAMOORTHY IYER	January 12, 1960
S KM SATHAPPA CHETTIAR Vs. FIFTH ADDITIONAL INCOME TAX OFFICER	February 18, 1960
S M MUTHIAH THEVAR Vs. COMMISSIONER OF INCOME TAX	February 8, 1960
S M NARAYANAN Vs. S R NARAYANA IYER	October 27, 1960
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 3, 1960
S NATESA PILLAI Vs. JAYAMMAL	March 8, 1960
S RM SATHAPPA CHETTIARPOLLACHI Vs. ADDITIONAL INCOME-TAX OFFICERCOIMBATORE	February 18, 1960
S SEETHAI ACHI Vs. INCOME TAX OFFICER	March 16, 1960
S STATE INSURANCE CORPORATION Vs. EMPLOYEEGANAPATHIA PILLAI	August 1, 1960
S U S DAVEY SONS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	February 12, 1960
S U S DAVEY SONS Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION	October 27, 1960
S V NANNUSWAMI Vs. STATE OF MADRAS	April 5, 1960
S. GOPALAKRISHNA Vs. C.V. KRISHNA IYER AND ANOTHER	November 3, 1960
S. KRISHNA CHETTIAR Vs. M. RAMAN CHETTIAR AND ORS.	November 16, 1960
S. RM. AR. S. SP. SATHAPPA CHETTIAR Vs. UMAYAL ACHI AND ANR.	March 16, 1960
S. VENKATESH KOTADIA Vs. SHANTHA BAI	June 30, 1960
S.A.O.S. KARUPPAN CHETTIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF THANJAVUR	April 4, 1960
S.P.L.P. NARAYANAN CHETTIAR Vs. M.A.R. ANNAMALAI CHETTIAR	April 26, 1960
S.V. KRISHNIER Vs. A.R. RAMCHANDRA IYER	May 4, 1960
SAKTHI ALIAS THAYAMMAL Vs. KUPPATHAMMAL AND ANR.	March 9, 1960
SALEM PROVIDENT FUND SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 14, 1960
SAMPATH LAKSHMI GUARDIAN Vs. STATE	June 20, 1960
SANKARA AYYAR Vs. VELLAYYA MOOPAN	July 28, 1960
SANKARALINGA KONAR Vs. VENKATACHALA KONAR ALIAS GOVINDA KONAR	January 28, 1960
SARADAMBAL Vs. SEETHALAKSHMI	September 9, 1960
SATHAPPA CHETTIAR S KM Vs. INCOME TAX OFFICER FIFTH ADDL	February 18, 1960
SAYYAD AHMED ALI Vs. BHAGEERATHI AMMAL	September 15, 1960
SECRETARY NAGUNERI PEACE MEMORIAL CO-OPERATIVE URBAN Vs. ALAMELU AMMAL	December 16, 1960
SEENI AMMAL Vs. STATE	April 27, 1960
SESHASAYEE BROTHERS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 21, 1960
SHA RIKHABDOSS BHAVARLAL Vs. COLLECTOR OF CUSTOMS MADRAS	July 8, 1960
SILVER CLOUD ESTATE Vs. LABOUR COURT	February 12, 1960
SIVAGNANA THEVAR Vs. UDAYAR THEVAR	May 4, 1960
SOUTH ARCOT CO-OPERATIVE MOTOR TRANSPORT SOCIETY LTD Vs. SYED BATCHA	July 20, 1960
SPECIAL TEHSILDAR LAND ACQUISITION LIGNITE PROJECT Vs. SUSAI PADAYACHI	January 29, 1960
SRI CHINNAMUTHU KANDAR Vs. GANAPATHI PILLAI ALIAS BABU RAJA PILLAI AND ANR.	July 7, 1960
SRILA SRI PICHAIA SIVACHARIAR Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	August 25, 1960
STANDARD VACUUM OIL CO MADRAS Vs. ADDL COMMISSIONER FOR WORKMENS COMPENSATION	February 18, 1960
STATE OF MADRAS Vs. GLENBURN ESTATES LIMITED	January 27, 1960
STATE OF MADRAS Vs. G KRISHNAN	August 22, 1960
STATE OF MADRAS Vs. ASHER TEXTILES LIMITED TIRUPPUR	November 8, 1960
STATE OF MADRAS Vs. ERODE YARN STORES	November 17, 1960
STATE OF MADRAS Vs. THUTHUKUDI KOZHUMBU VYAPARIKALIN THUTHUKUDI SRI SUBRAMANIASWAMI MAHIMAI PARIPALANA SANGAM	December 20, 1960
STATE OF MADRAS, REPRESENTED BY THE ACCOMMODATION CONTROLLER Vs. S NATWARLAL DAVEY	July 29, 1960
STATE OF MADRAS, REPRESENTED BY THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, BOARD OF REVENUE Vs. BALMADIES PLANTATIONS LIMITED, NADUVATTAM P O , MANAGING AGENTS, MANAGING AGENCIES PRIVATE LTD	January 27, 1960
STREMANN M K Vs. COMMISSIONER OF INCOME TAX	August 30, 1960
SUBBANNA GOUNDER Vs. KARUNA V. ELLIAH CHETTIAR	March 18, 1960
SUBBARAYALU V Vs. SUPERINTENDENT OF POST OFFICES EAST THANJAVUR DIVISION	August 23, 1960
SUBBIAH NADAR THANKASWAMY NADAR Vs. CHAMPAKA PILLAI MEENAKSHI AMMAL AND ANR.	July 28, 1960
SUBRAMANIA MUDALIAR Vs. AMMAPET CO-OPERATIVE WEAVERS PRODUCTION AND SALES SOCIETY LTD. BY ITS PRESIDENT S. GOPALASWAMI MUDALIAR	March 2, 1960
SUBRAMANIAN CHETTIAR V S P Vs. COMMISSIONER OF INCOME TAX	March 1, 1960
SUNDARAMBAL Vs. SUPPIAH PILLAI	September 9, 1960
SURAJMALLS Vs. COMMISSIONER OF INCOME TAX	August 5, 1960
SWAMI MOTOR TRANSPORT (PRIVATE) LTD. Vs. RAMAN AND RAMAN (PRIVATE) LTD.	July 29, 1960
T P ARUMUGHA BHAKTHAR Vs. K NARASIMHA IYENGAR	November 11, 1960
T S PL P CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX	February 9, 1960
T S PL P CHIDAMBARAM CHETTIARTIRUCHIRAPALLI Vs. COMMISSIONER OF INCOME-TAX MADRAS	February 9, 1960
T V SUNDARAM IYENGAR Vs. DEPUTY COMMERCIAL TAX OFFICER MADURAI TOWN I	February 17, 1960
T.N. CHOCKALINGAM CHETTIAR Vs. CHIDAMBARAM PILLAI AND ORS.	April 18, 1960
T.N. GOVINDARAJULU Vs. LAKSHMI AMMAL	March 18, 1960
THANGAVELU M Vs. TIRUCHIRAPPALLI CITY CO-OPERATIVE BANK LTD	January 21, 1960
THAYYAN PADAYACHI Vs. VELUSWAMI	October 17, 1960
THE ACCOUNTANT GENERAL, MADRAS Vs. SINGAMUTHU KONAR AND ANR.	July 18, 1960
THE STATE ELECTRICITY BOARD Vs. K. GOVINDARAJULU AND ORS.	March 18, 1960
THE STATE OF MADRAS BY THE SECRETARY, REVENUE DEPARTMENT AND ANR. Vs. THE URUMU SESHACHALAM CHETTIAR CHARITIES BY ITS BOARD OF TRUSTEES AND ORS.	July 26, 1960
THIRUMALASUBBU CHETTIAR Vs. RAJAMMAL	April 26, 1960
THULASI Vs. AMMAYAPPA PILIAL AND ORS.	May 5, 1960
TIRUVERIAMUTHU PILLAI ALIAS B T PILLAI Vs. MUNICIPAL COUNCIL SHENCOTTAH	September 14, 1960
UNION OF INDIA Vs. R AKBAR SHERIFF	November 30, 1960
UNION OF INDIA GENERAL MANAGER SOUTHERN RAILWAY Vs. AKBAR SHERIFF	November 30, 1960
UNITED NILGIRIS SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1960
V JAYARAJ BY POWER OF ATTORNEY, V CHANDRASEKARAN Vs. ADDITIONAL DISTRICT MAGISTRATE AND ADDITIONAL COLLECTOR AND ANR	April 4, 1960
V KANAKAIYA CHETTY AND CO Vs. UNION OF INDIA	November 10, 1960
V RAMASWAMY MUDALIAR Vs. COMMISSIONER OF INCOME TAX	May 3, 1960
V S R M FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS	March 1, 1960
V SUBBARAYALU Vs. SUPERINTENDENT OF POST OFFICESTANJORE DIVISION	August 23, 1960
V.S. SUBRAMANIA IYER AND ANR. Vs. MINOR SANGILI VEERAPPA BALASUBRAMANIA PANDIAN ALIAS KUTTI RAJA AND ORS.	January 25, 1960
VADAMALAYAN P DR Vs. COMMISSIONER OF INCOME TAX	September 15, 1960
VALIAN Vs. MARI SAMBAN AND ORS.	August 25, 1960
VANGUARD FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. ANNAMALAI AND COMPANY LIMITED	December 2, 1960
VARMA A R Vs. METTUR INDUSTRIES LIMITED	July 21, 1960
VASUDEVA PILLAI TRUST Vs. NEELAVATHY AMMAL	September 8, 1960
VEERAIYYA KALINGARAYAR Vs. TRICHY DISTRICT BOARD	August 16, 1960
VEERASWAMI REDDY Vs. KANAKAMMAL	June 21, 1960
VIJAYKUMAR MILLS LTD Vs. LABOUR COURT	April 7, 1960
WAHIB BASHA Vs. STATE OF MADRAS	February 17, 1960
WORKERS EMPLOYED Vs. MANAGEMENT OF DHANALAKSHMI MILLS LTD	April 29, 1960
WORKING JOURNALISTS OF "HINDU" MADRAS Vs. MANAGEMENT OF THE HINDUMADRAS	October 28, 1960

Year 1960 of HIGH COURT OF MADRAS

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address