REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A R CUNNIAH NAIDU Vs. THIRUNAVUKKARASU CHETTIAR AND ORS	February 11, 1959
A RANGASWAMY IYENGAR Vs. PATTAMMAL	September 11, 1959
A V R A VEERAPPA CHETTIAR Vs. COMMISSIONER OF EXCESS PROFITS TAX	October 29, 1959
A.P. PARAMASIVAN Vs. SEVASAMI NADAR	July 3, 1959
A.R.G.B. BALAGURUMURTHY CHETTIAR AND ORS. Vs. RANGANAYAKI AMMAL AND ORS.	September 24, 1959
ABDUL SUBHAN SAHIB AND SONS Vs. STATE OF MADRAS BY SECRETARY, HOME DEPARTMENT AND ANR.	May 1, 1959
ADAKALATHAMMAL Vs. CHINNAYYAN PANIPUNDAR	January 15, 1959
ADDISON AND COMPANY LIMITED MADRAS Vs. STATE OF MADRAS	September 15, 1959
ADDITIONAL DISTRICT PANCHAYAT OFFICER Vs. S VENKATARAMA IYER AND ORS	December 18, 1959
ADIMOOLA MUDALIAR Vs. STATE	August 20, 1959
AHAMED ROWTHER Vs. BATHUMAL BEEVI AND ANR.	July 3, 1959
ALAMELU ACHI Vs. MEENAKSHI ACHI	November 11, 1959
ALL INDIA GENERAL INSURANCE CO LTD Vs. S P MAHESWARI	November 5, 1959
AMMALU AMMAL Vs. N SAMALAM IYER AND ORS	October 24, 1959
ANNAMALAI GOUNDAN Vs. VENKATASAMI NAIDU	January 30, 1959
ANTHONY ALIAS BAKTHAVATSALU Vs. STATE	November 6, 1959
ARUMUGHA GOUNDAR Vs. PALANIAPPA GOUNDAR	September 11, 1959
ARUMUGHA NADAR Vs. ALAGAMMAL	November 20, 1959
ARUN 1953 PRIVATE LIMITED Vs. STATE OF MADRAS	November 19, 1959
ARYA BHAVANMADRAS Vs. M S NARAYANA RAO	July 31, 1959
ASSISTANT SETTLEMENT OFFICERPUDUKOTTAI Vs. K KARUNAGIRI MUTHIAH NAICKER	July 24, 1959
ASSOCIATED CEMENT CO LTD Vs. LABOUR INSPECTOR CENTRALCOIMBATORE	September 15, 1959
ASSOCIATION Vs. WORKERS IN SRI KRISHNA TALKIES SOUTH INDIA CINEMA EMPLOYEESSRI KRISHNA TALKIES	November 23, 1959
B AHMED MARACAIR Vs. MUTHUVALLIAPPA CHETTIAR	December 3, 1959
B ANANTHAYYA Vs. B SUBBA RAO	September 7, 1959
B RADHAKRISHNAN Vs. STATE OF MADRAS	March 21, 1959
B VARADARAJULU CHETTIAR Vs. STATE OF MADRAS	November 5, 1959
B. HARIHARAMUTHU PILLAI Vs. RANI SUBBULAKSHMI NACHIAR, HEREDITARY TRUSTEE OF KATTALAIS OF SRI THIRUKOSHTIAPPAR, ETC., TEMPLES AND ORS.	October 1, 1959
B.V. NANJA RAJA AND ANR. Vs. LALITHA AMMAL AND ANR.	October 1, 1959
BALAKRISHNAN N N Vs. STATE	November 25, 1959
BALASUBRAMANIA THEVAR ALIAS SUBRAMANIA THEVAR AND ORS Vs. NALLAMUTHU MOOPANAR AND ORS	December 1, 1959
BALKRISHNA KOUNDAR Vs. AMIRTHAVALLI AMMAL	February 10, 1959
BUCKINGHAM AND CARNATIC CO LTD Vs. BUCKINGHAM AND CARNATIC MILLS STAFF UNION	March 20, 1959
BUCKINGHAM AND CARNATIC CO LTD Vs. BUCKINGHAM AND CARNATIC MILLS STAFF UNION	September 11, 1959
BUCKINGHAM AND CARNATIC COMPANY LTD Vs. VENKATIAH	March 19, 1959
C CUNNIAH AND CO Vs. BALRAJ AND CO	February 4, 1959
C GURUSAMY KONAR Vs. STATE OF MADRAS	July 22, 1959
C K N S NAGARAJAN Vs. STATE OF MADRAS	September 23, 1959
C MOHAN KRISHNA NAIDU Vs. NATIONAL BANK OF INDIA LTD	September 28, 1959
C P KASI THEVAR Vs. CHINNIAH KONAR	June 30, 1959
C R NARASIMHAN Vs. M G NATESA CHETTIAR	February 9, 1959
C V RAJAGOPALACHARIAR Vs. STATE OF MADRAS	April 15, 1959
C.N. VARADAPPAN Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF CHINGLEPUT AND ORS.	December 14, 1959
C.P. RAMASWAMY NAIDU Vs. SALAMMAL AND ORS.	April 21, 1959
CALMIDI NAMBERUMAL CHETTYS CHARITIES REPRESENTED BY ITS PRESIDENT AND OTHER TRUSTEES Vs. THE ACCOMMODATION CONTROLLER, MADRAS AND ANOTHER	February 3, 1959
CHINNAPPA NAICKER Vs. A.P.C. UMAPATHY NAYAGAR	August 20, 1959
CHINNASAMI Vs. STATE	December 23, 1959
CHINNATHAMBI GOUNDER Vs. NARAYANASWAMY GOUNDER	April 2, 1959
CHUNULAL SEETARAM Vs. G S MUTHIAH	February 17, 1959
COLLECTOR OF CUSTOMS MADRAS Vs. HARILAL V SANGHVI	July 11, 1959
COMMISSIONER OF INCOME TAX Vs. PIERCE LESLIE AND COMPANY LIMITED	October 19, 1959
COMMISSIONER OF INCOME TAX Vs. RAMA VILAS SERVICE PRIVATE LIMITED	October 26, 1959
COMMISSIONER OF INCOME TAX MADRAS Vs. M CT M CHIDAMBARAM CHETTIAR	October 16, 1959
COMMISSIONER OF INCOME TAX/EXCESS PROFITS TAX BUSINESS PROFITS TAX Vs. PEIRCE LESLIE AND COMPANY LIMITED	October 19, 1959
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF Vs. V RAJARAM OF V RAJARAM AND CO CHARTERED ACCOUNTANTS	July 30, 1959
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS Vs. V RAJARAM	July 30, 1959
D NAMASIVAYA MUDALIAR Vs. STATE OF MADRAS	February 2, 1959
DALMIA CEMENT COMPANY LTD Vs. INDUSTRIAL TRIBUNAL	December 10, 1959
DEVICHAND JESTIMALL AND CO BANGALORE Vs. COLLECTOR OF CENTRAL EXCISEMADRAS	April 22, 1959
DHANALAKSHMI MILLS LTD Vs. STATE OF MADRAS	September 28, 1959
DHANMULL SOWCAR Vs. REGIONAL TRANSPORT AUTHORITY SALEM	February 27, 1959
DURAISWAMY UDAYAR Vs. VENKATACHALA REDDIAR	December 4, 1959
EMPLOYEES IN THE CALTEX INDIA Vs. COMMISSIONER OF LABOUR AND CONCILIATION OFFICER	February 24, 1959
EMPLOYEES STATE INSURANCE CORPORATION Vs. MD ISMAIL SAHIB	August 19, 1959
EMPLOYEES STATE INSURANCE CORPORATIONMADRAS Vs. S M SRIRAMULU NAIDU	October 13, 1959
EXPRESS NEWSPAPERS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL	July 21, 1959
G KANDASWAMI NAICKER Vs. G RAJU NAICKER	December 3, 1959
G. GOPAL CHETTIAR Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ORS.	October 1, 1959
G. RADHAKRISHNA CHETTIAR AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	November 5, 1959
GANAPATHI PANDARAM Vs. COLLECTOR OF COIMBATORE	December 14, 1959
GANAPATHIA PILLAI Vs. EKAMBARA MOOPAN	March 10, 1959
GNANAMUTHU UDAYAR Vs. ANTHONI	May 14, 1959
GOPALA MENON Vs. SRINIVASA VARADACHARIAR	September 1, 1959
GOVINDA NAIDU Vs. STATE OF TAMIL NADU	February 26, 1959
GOVINDARAJAN Vs. REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL	August 11, 1959
GULAM AHMED MUSTAFA SAHEB Vs. K T A BASHEER AHMED DAWOOD	November 4, 1959
HATIM MAHMOOD Vs. A C T O MOUNT ROAD MADRAS	April 3, 1959
HAZARATH SAYED SHAMIAN SAKKAB KADIRI THAIKKAL, REPRESENTED BY ITS TRUSTEE C.S. PEERAN SAHIB Vs. T.B. IBRAHIM SAHIB (DIED) AND ORS.	August 14, 1959
HINDU" KASTURI Vs. WORKING JOURNALISTS OF THE HINDU	April 7, 1959
IN RE: ESAKKI THEVAR AND ORS. Vs. STATE	August 26, 1959
IN RE: G. VASANTHA PAI Vs. STATE	July 25, 1959
IN RE: N.K.P. THIRUPATHI CHETTIAR AND ORS. Vs. STATE	April 24, 1959
IN RE: NANJAPPAN Vs. STATE	October 27, 1959
IN RE: OOMAYAN ALIAS BALUCHAMY Vs. STATE	May 1, 1959
IN RE: PANRUTI INDUSTRIAL CO. (PRIVATE) LTD. Vs. STATE	September 1, 1959
IN RE: PARVATHI AMMAL Vs. STATE	September 21, 1959
IN RE: PERIASWAMY GOUNDER Vs. STATE	August 19, 1959
IN RE: RAMACHANDRAN Vs. STATE	September 5, 1959
IN RE: RATHINAM Vs. STATE	July 31, 1959
IN RE: RM.P.M. RANGANATHAN CHETTIAR Vs. STATE	December 16, 1959
IN RE: SOUTHERN AUTOMATIVE CORPORATION (PRIVATE) LIMITED Vs. STATE	November 11, 1959
IN RE: SRI NATESAR SPINNING AND WEAVING MILLS PRIVATE LTD. ERODE Vs. STATE	July 29, 1959
IN RE: THE CAUVERY SPINNING AND WEAVING MILLS LTD. Vs. STATE	July 24, 1959
INDIAN COMMERCE AND INDUSTRIES CO. LTD., BY ITS MANAGING DIRECTOR C. AUDIKESAVALU CHETTIAR Vs. FREE PRESS JOURNALS LIMITED	September 11, 1959
ISSARDAS SOMAMAL LULLA Vs. COLLECTOR OF MADRAS AND ADDITIONAL CUSTODIAN OF EVACUEE	March 25, 1959
JANAKIAMMAL Vs. A T KRISHNASWAMI MUDALIAR	September 5, 1959
JEY CHERISH AND COMPANY LIMITED Vs. STATE OF MADRAS	September 1, 1959
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS MADRAS 1 Vs. H V JAIN	April 21, 1959
K HUTCHI GOWDER Vs. H BHEEMA GOWDER	January 6, 1959
K M MOHAMAD ABDUL KADIR ROWTHER Vs. S MUTHIAH CHETTIAR	August 5, 1959
K M MOHAMED ABDUL KHADER Vs. STATE OF MADRAS	December 1, 1959
K MEENAKSHISUNDARAM Vs. S R RADHAKRISHNA PILLAI	September 22, 1959
K N GANESH Vs. CHIEF PRESIDENCY MAGISTRATE EGMORE MADRAS	March 11, 1959
K N LAKSHMIAH ALIAS N LAKSHMIAH CHETTIAR Vs. HAJEE S ABDUL AZEEZ, ABDUL AZEEZ AND CO , T MOHAMED YUSUF MARAKAYAR	October 26, 1959
K P C MENON Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA	October 1, 1959
K R S NARAYANA IYENGAR Vs. T A MANI	August 26, 1959
K S RAMACHANDRAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS	June 11, 1959
K VEERAN AMBALAM Vs. VELLAIAMMAL	July 31, 1959
K.S. LAKSHMIPATHY NAYAKAR Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF MATHURAI AND ANR.	April 8, 1959
KAIRUM BI Vs. MARIAM BI	December 16, 1959
KALI THEVAN Vs. K. K. GIRIRAJA KALINGARAYAR AND ANOTHER,	November 16, 1959
KAMAKSHI Vs. SINNACHAMI NAIDU	April 2, 1959
KAMARAJ GOUNDAR Vs. STATE	July 29, 1959
KANAKASABAI PILLAI Vs. MUTHAYYAN AND ORS.	July 1, 1959
KANDASAMI MUDALI Vs. STATE	December 24, 1959
KANDASWAMI MOOPAN Vs. ANGAMMAL	December 4, 1959
KANNAPPAN M Vs. HOE AND COMPANY	July 28, 1959
KARUMUTHU THIAGARAJA CHETTY AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX	November 23, 1959
KARUPPA GOUNDAN Vs. PERIASWAMI GOUNDER	July 10, 1959
KOTHANDA NAIDU AND ORS. Vs. M. KUPPAYYA NAIDU AND ANR.	November 9, 1959
KUPPAMMAL Vs. RANGASWAMI CHETTIAR	September 5, 1959
KUPPANNA GOUNDER Vs. PERUMA GOUNDER	August 26, 1959
KUTTAYAN ALIAS NAMBI THEVAR Vs. STATE	February 16, 1959
LAKSHMANA PURAYAR Vs. V.S. THIAGARAJA MUDALIAR BY HIS POWER OF ATTORNEY AGENT, G.A. NAIR	July 1, 1959
LAKSHMANPRASAD AND SONS Vs. S V KAMAL BAI	April 22, 1959
LN SM RAMASAMY CHETTIAR Vs. ADAIKKAMMAI ALIAS PARIPOORNAM	December 9, 1959
LOGAMBAL ACHI Vs. MUTHIA PILLAI AND ORS.	October 24, 1959
M A MUTHIAH CHETTIAR Vs. SA GANESAN	May 1, 1959
M KN N KANNAPPA CHETTIAR Vs. S P P SRINIVASAN CHETTIAR	December 5, 1959
M R M PERIANNAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	November 24, 1959
M RAMIZA BI SAHEBA Vs. INCOME TAX OFFICER	January 2, 1959
M S CHIDAMBARA NADAR SONS AND COMPANY Vs. STATE OF MADRAS	December 7, 1959
M S MARIAPPA NADAR Vs. STATE OF MADRAS	November 25, 1959
M S MOHAMMED HUSSAIN Vs. STATE OF MADRAS	September 24, 1959
M S N S TRANSPORTSTIRUCHIRAPALLI Vs. K RAJARAM	December 22, 1959
M VEDACHALA MUDALIAR Vs. S RANGARAJU NAIDU	September 24, 1959
M. CHINNIAH SERVAI Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, FORT ST. GEORGE AND ANR.	October 1, 1959
M. PAUL VERGHESE AND CO., LTD. Vs. G.A. DHANALIWALA	October 29, 1959
M.R.N. MAHALINGA NADAR AND ANR. Vs. THE COMMISSIONER, H.R. AND C.E. AND ORS.	January 6, 1959
MADRAS KANTHIMATHI MILLS LTD Vs. SPECIAL LAND ACQUISITION OFFICER FOR CO-OPERATIVE HOUSING	March 20, 1959
MADURA MILLS CO LTD Vs. STATE OF MADRAS	December 14, 1959
MANAGEMENT OF "HINDU"MADRAS Vs. SECRETARY HINDU OFFICE AND NATIONAL PRESS EMPLOYEES UNION	August 10, 1959
MANAGEMENT OF "HINDU"MADRAS KASTURI AND SONS LTD Vs. WORKING JOURNALISTS OF THE HINDUMADRAS	April 7, 1959
MANAGEMENT OF C. VELUSAMY NADAR TRANSPORTS, UDAMALPET, COIMBATORE DIST. Vs. SECRETARY, COIMBATORE DISTRICT MOTOR WORKERS UNION BRANCH, UDAMALPET REPRESENTING THE WORKERS EMPLOYED IN C. VELUSAMY NADAR TRANSPORTS, UDAMALPET AND ORS.	December 11, 1959
MANAGEMENT OF SRI RANGA VILAS GINNING SPINNING Vs. INDUSTRIAL TRIBUNAL	July 7, 1959
MANAGEMENT OF SRI RANGA VILAS GINNINGSPINNING AND Vs. INDUSTRIAL TRIBUNALMADRAS	July 7, 1959
MANAGEMENT OF THAMBI MOTOR SERVICE Vs. PRESIDING OFFICER LABOUR COURT	December 10, 1959
MANAGEMENT OF THAMBI MOTOR SERVICESALEM Vs. PRESIDING OFFICERLABOUR COURTCOIMBATORE	December 10, 1959
MANAGEMENTS OF CAMBODIA MILLS Vs. INDUSTRIAL TRIBUNAL HIGH COURT MADRAS	March 3, 1959
MARAGATHAM Vs. STATE OF MADRAS	October 14, 1959
MARIAMMAN HANDLOOM FACTORY Vs. STATE OF MADRAS	July 15, 1959
MCKENZIES LTD Vs. PRESIDING OFFICER LABOUR COURT	December 9, 1959
MEENAKSHI ACHI Vs. N M MANIKKAM CHETTIAR	July 29, 1959
MEENAMMAL Vs. S N OAVAI REDDIAR	August 14, 1959
MIR MOHAMMAD ALI Vs. COMMISSIONER OF INCOME TAX	November 16, 1959
MOOSA KAZIMI Vs. K M SHERIFF	March 23, 1959
MUHAMMAD BADSHA SAHEB AND ORS. Vs. DURAISAMI GOUNDAN	December 11, 1959
MUNIAMMAL Vs. PAGADALA GURUVAYYA NAIDU	August 20, 1959
MUPPUDATHI Vs. KRISHNASWAMI	January 12, 1959
MURUGAN TRANSPORT Vs. ITS WORKERS	August 17, 1959
MUTHU MUNA MUTHUKARUPPAN CHETTIAR Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHI TOWN III TIRUCHIRAPALLI	November 20, 1959
MUTHUKUMARA PADAYACHI Vs. SAMBANDAM PILLAI	April 28, 1959
MUTHUMEENATCHIYA Vs. ASSISTANT DIRECTOR OF FISHERIES	March 16, 1959
MYSORE VEGETABLE OIL PRODUCT LTD Vs. LABOUR COURT	August 6, 1959
N CHELLAPERUMAL CHETTY Vs. N M JAYARATHNAM CHETTIAR	September 10, 1959
N R NARAYANASWAMI NAIDU Vs. RENUKA DEVI AMMAL	November 17, 1959
N RAMASWAMI MUDALIAR Vs. S A AIYASAMI CHETTIAR	November 25, 1959
N SARADAMBAL AMMAL Vs. CHIEF CONTROLLING REVENUE AUTHORITYMADRAS	April 24, 1959
N T VELUSAMI THEVAR Vs. S RAJA NAINAR	August 5, 1959
N VAJRAPURI NAIDU Vs. NEW THEATRES CARNATIC TALKIES LTD	April 24, 1959
N. VELLAYAN Vs. THE DISTRICT FOREST OFFICER AND ANR.	October 27, 1959
N.R. NARAYANASWAMY IYER Vs. RAMIER	March 26, 1959
N.S. VASUDEVA IYER Vs. RAMAKRISHNA IYER (MINOR) AND ORS.	November 6, 1959
NAINA MOHAMED Vs. STATE	September 22, 1959
NALLATHANGAL Vs. NAINAN AMBALAM	August 19, 1959
NAMBIKKAI MARI AMMAL Vs. A. RATHNA PADAYACHI	August 28, 1959
NAMBIKKAI MARY AMMAL Vs. PRAKASA MARY AND ORS.	January 6, 1959
NAMMALWAR Vs. APPAVU UDAYAR	July 11, 1959
NARAYANASWAMI IYER V Vs. COMMISSIONER OF INCOME TAX	December 4, 1959
NELLIE WAPSHARE Vs. PIERCE LESLIE AND CO LTD	October 14, 1959
NIJAM MOHIDEEN Vs. STATE	August 20, 1959
O RM P RM RAMANATHAN CHETTIAR Vs. P S L RAMANATHAN CHETTIAR	February 23, 1959
O.R.M.M.S.P.S.V. MEYYAPPA CHETTIAR BY HIS POWER-OF-ATTORNEY AGENT V. EDAGANATHAN PILLAI Vs. MURUGAPPA AND SONS AND ORS.	April 7, 1959
P A S PRESS Vs. PRESIDING OFFICER LABOUR COURT	September 3, 1959
P A S PRESSMADRAS Vs. PRESIDING OFFICERLABOUR COURTMADRAS	September 3, 1959
P ABDUL KHADAR Vs. COMMISSIONER OF INCOME TAX	October 19, 1959
P ABDUL SUBHAN AND COMPANY Vs. STATE OF MADRAS	December 1, 1959
P E RUBALINGAM Vs. STATE OF MADRAS	November 25, 1959
P KARUPPANNAN Vs. SADAYA MAISTRY	July 31, 1959
P M S M MOHAMMED ABDUL SAMAD Vs. P M S C MADARSA ROWTHER	February 6, 1959
P NAGARATHINAM Vs. STATE OF MADRAS	December 3, 1959
P NATESA NATTAR Vs. J G DANIEL DIED	September 8, 1959
P ORR AND SONS PRIVATE LTD Vs. LABOUR COURT	July 27, 1959
P R M ABDUL HUQ Vs. KATPADI INDUSTRIES LTD	November 11, 1959
P R NARAYANASWAMI IYER Vs. UNION OF INDIA	April 16, 1959
P S SIVAGURU Vs. P S SAROJA	September 18, 1959
P SV RM RAMANATHA AIYAR Vs. M PAPPU REDDIAR	February 5, 1959
PALANIATHAL Vs. R. UDAYAPPAN AND ORS.	December 4, 1959
PANCHAPAKESA IYER Vs. SUBRAMANIA MOOPAN AND ORS.	September 2, 1959
PENA PARAYAN AMBALAM Vs. VENKATACHALAM CHETTIAR AND ORS.	April 16, 1959
PERIASWAMI PILLAI Vs. DHANALAKSHMI AMMAL	December 1, 1959
PERIASWAMY GOUNDAR Vs. MUNICIPAL COUNCIL, BY COMMISSIONER AND ANR.	September 14, 1959
PHILIPOSE D Vs. ADDITIONAL COMMISSIONER FOR WORKMENS	February 25, 1959
PILLA VENKATAMMA Vs. R M CHIDAMBARAM CHETTIAR	November 6, 1959
PROPRIETOR SWARNAMBIGA MOTOR SERVICE PALANGANATHAN POST Vs. M MUTHUSWAMI	April 27, 1959
PUBLIC PROSECUTOR Vs. T M NATARAJAN	April 2, 1959
PUBLIC PROSECUTOR Vs. SHANMUGHAM PILLAI	March 27, 1959
PUBLIC PROSECUTOR Vs. SEMALAI PANNADI	July 27, 1959
PUBLIC PROSECUTOR Vs. SAMPATH KUMAR	November 10, 1959
PUBLIC PROSECUTOR Vs. P.T. NARAYANASWAMY	September 18, 1959
QHAMRUNISSA BEGUM Vs. FATHIMA BEGUM AND ORS.	April 7, 1959
R GANAPATHY GOUNDAR Vs. STATE OF MADRASSALEM	August 21, 1959
R K A POONURAMAN Vs. RAJAPPA MALAVARAYAR	April 13, 1959
R PALANIAPPA MUDALIAR Vs. M M MARIAPPA MUDALIAR	November 13, 1959
R PONNUSWAMI GRAMANI Vs. COLLECTOR OF CHINGLEPUT DISTRICT	October 23, 1959
R RENGANAYAKI AMMAL Vs. COMMISSIONER OF INCOME TAX	October 21, 1959
R. VENKATACHALAM CHETTY Vs. THE BOARD OF REVENUE BY THE COMMISSIONER OF LAND REVENUE, COMMERCIAL TAXES AND PROHIBITION AND ANR.	December 11, 1959
RAILWAY EMPLOYEES CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT	December 9, 1959
RAILWAY EMPLOYEES CO-OPERATIVE BANKLTD Vs. PRESIDING OFFICERLABOUR COURTMADRAS	December 9, 1959
RAINBOW TRADING COMPANY Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS	September 7, 1959
RAJAGOPAL OIL MILLSSHEVAPET Vs. LOUIS DREYFUS AND CO LTD	November 18, 1959
RAMAKRISHNAN Vs. KANDASWAMI PILLAI DIED	November 13, 1959
RAMAMOORTHY AND ANR. Vs. THE COMMISSIONER, TIRUPATTUR MUNICIPALITY	March 13, 1959
RAMANASRAMAM Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE	December 12, 1959
RAMASWAMI Vs. MUNISWAMI	March 31, 1959
RAMASWAMI IYER Vs. THANDAVAM PILLAI (DIED) AND ORS.	September 29, 1959
RAMASWAMI PILLAI Vs. RAMASAMI NAICKER	September 9, 1959
RAMAYEE Vs. STATE	September 21, 1959
RAYALSEEMA CONSTRUCTIONS Vs. DEPUTY COMMERCIAL TAX OFFICER MANNADY DIVISION MADRAS 1	February 2, 1959
RENGAMMAL Vs. RAMA SUBBARAYALU REDDIAR	August 3, 1959
REVENUE DIVISIONAL OFFICERSALEM Vs. D KRISHNAMOORTHY	November 25, 1959
ROYAL PRINTING WORKS Vs. INDUSTRIAL TRIBUNAL	April 8, 1959
S ABDUL RASHEED Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS	February 3, 1959
S CHATTANATHA KARAYALAR Vs. INCOME TAX OFFICER	October 23, 1959
S KANDASWAMI Vs. S B ADITYAN	September 18, 1959
S KR A ADAPPA CHETTIAR Vs. MEENAKSHI ACHI	March 19, 1959
S KRISHNAMURTHY Vs. STATE	August 26, 1959
S P K KADAR MOHIDEEN Vs. COMMISSIONER OF INCOME TAX	November 3, 1959
S PARAMESWARAN Vs. S SARVESWARAN	July 1, 1959
S RM AR S SP SATHAPPA CHETTIAR Vs. AR RM UMAYAL ACHI	April 1, 1959
S SANKARANARAYANA IYER Vs. LAKSHMI AMMAL	November 16, 1959
S T PANKAJAMMAL Vs. S SAMBANDAMURTHI MUDALIAR	July 30, 1959
S VISWANATHA PILLAI Vs. THE INDIAN OVERSEAS BANK LTD	November 20, 1959
S. RENGARAJA IYENGAR AND ANR. Vs. ACHIKANNU AMMAL AND ANR.	March 3, 1959
S.A.M. MAHAMED IBRAHIM AND ANR. Vs. THE ESTATES ABOLITION TRIBUNAL	September 8, 1959
S.V.R. NATARAJAN CHETTIAR AND ORS. Vs. THE STATE OF MADRAS, BY COLLECTOR OF RAMANATHAPURAM	November 9, 1959
S.V.R.B.K.R. GOPALAN Vs. THE ESTATES ABOLITION TRIBUNAL AND ANR.	October 13, 1959
SAJJAN BANK PRIVATE LTD Vs. RESERVE BANK OF INDIAMADRAS	May 1, 1959
SALEM-SHEVAPET SRI VENKATESWARA BANK LTD Vs. KRISHNAN K K	August 19, 1959
SAMBASIVA CHETTI Vs. MANNANKATTI	April 3, 1959
SANDANASAMI PILLAI Vs. PONNUSWAMI C	September 1, 1959
SANTHA (MINOR) BY NEXT FRIEND D.B. PURUSHOTHAMA CHETTIAR AND ANR. Vs. T.K. NATARAJAN PILLAI AND TWO ORS.	September 25, 1959
SELLAPPA GOUNDAN AND ORS. Vs. A. BHASKARAN AND ORS.	December 17, 1959
SHANKERLAL Vs. COLLECTOR OF CENTRAL EXCISE	September 7, 1959
SHANMUGHA OIL MILLERODE Vs. COIMBATORE MARKET COMMITTEE	April 24, 1959
SOCKALINGAM CHETTIAR V N S Vs. INCOME TAX OFFICER	March 12, 1959
SOMASUNDARATHU ODAYAR Vs. KALYANASUNDARATHU ODAYAR (DIED) AND ORS.	October 24, 1959
SORABJI HORMUSHA JOSHI AND CO Vs. V M ISMAIL	November 18, 1959
SOUNDARARAJAN AND CO LTD Vs. K P A T ANNAMALAI NADAR	November 18, 1959
SOUTH ARCOT ELECTRICITY DISTRIBUTION CO Vs. ELUMALAI	March 5, 1959
SOUTH INDIA METAL WORKS AND ROLLING MILLS Vs. STATE OF MADRAS	December 21, 1959
SOUTH MADRAS ELECTRIC SUPPLY CORPORATION LTD Vs. T L JAGANNATHA AIYAR	May 1, 1959
SOUTHERN TRANSPORTSPERIAKULAM Vs. KODAIKANAL MOTOR UNION PRIVATE LTD	November 17, 1959
SREENIVAS AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER MOORE MARKET DIVISION MADRAS	October 16, 1959
SRI RAMA VILAS SERVICE PRIVATE Vs. RAMAN AND RAMAN PRIVATE LTD	March 6, 1959
SRINIVASALU NAIDU Vs. S.K. THANGAVELU CHETTIAR	March 30, 1959
STANDARD VACUUM OIL CO MADRAS Vs. COMMISSIONER OF LABOURMADRAS	September 1, 1959
STANES AMALGAMATED ESTATES LIMITED Vs. STATE OF MADRAS	September 17, 1959
STATE INSURANCE CORPORATION MADRAS Vs. REGIONAL DIRECTOR EMPLOYEESSRIRAMULU NAIDU S M	October 13, 1959
STATE OF MADRAS Vs. INDIA COFFEE BOARD BATLAGUNDU	September 23, 1959
STATE OF MADRAS Vs. B G P LORRY SERVICE	November 16, 1959
STATE OF MADRAS Vs. RAMANATHA RAO	December 18, 1959
STATE OF MADRAS Vs. S V SHANMUGHAM AND COMPANY	November 30, 1959
STATE OF MADRAS Vs. HAJI SHAKOOR MOHAMMED ESSA	December 4, 1959
STATE OF MADRAS Vs. ASHER TEXTILES LTD	September 18, 1959
STATE OF MADRAS Vs. T S VENKATASWAMI NAIDU MANAGING TRUSTEE OF SRI KRISHNA	July 13, 1959
STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM Vs. A CHOCKALINGAM CHETTIAR	October 29, 1959
SYED ABDULLAH SAHIB Vs. SYED RAHMATULLA SAHIB ALIAS BAJI SAHIB	July 17, 1959
SYED MURTASA ALI KHAN Vs. STRESSED CONCRETE CONSTRUCTIONS PRIVATE LTD	August 21, 1959
T A MAHOMED USMAN Vs. STATE OF MADRAS	November 17, 1959
T I MUHAMMAD ZUMOON SAHIB Vs. FATHIMUNNISSA ALIAS BIBIJAN	July 21, 1959
T R THYAGARAJAN Vs. OFFICIAL LIQUIDATOR	March 20, 1959
T V MOIDU Vs. STATE	September 24, 1959
T VENUGOPAL Vs. TRIPLICANE URBAN CO-OPERATIVE SOCIETY, LTD , BY ITS SECRETARY	December 3, 1959
T.K. KRISHNA IYER Vs. KARUR VYSIA BANK LTD, COIMBATORE	January 27, 1959
THALAI VADIVU ANANDAR Vs. VENUGOPALA CHETTIAR	September 4, 1959
THANAPPA GOUNDAR AND ORS. Vs. SABAPATHY GOUNDAR	May 26, 1959
THANGA MAYIL AMMAL Vs. PAPPA ALIAS FATHIMA BIBI	November 7, 1959
THANGASWAMI Vs. STATE OF TAMIL NADU	October 23, 1959
THE COLLECTOR OF TIRUCHIRAPALLI Vs. VELAN CHETTIAR, SON OF MUTHUKARUPPAN CHETTIAR AND ORS.	July 28, 1959
THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. A.P.S. SETHURAMA PILLAI AND ORS.	August 7, 1959
THE COONOOR MOSQUE BY SECRETARY, ISMAIL USMAN SAIT Vs. M.G. ABDUL HAMID SAHIB AND ANR.	November 28, 1959
THE STATE OF MADRAS BY SPECIAL DEPUTY COLLECTOR Vs. S. MOHAMED IBRAHIM AND ORS.	September 17, 1959
THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF TANJORE Vs. KAMAKSHIA PILLAI AND ORS.	September 4, 1959
THE STATE OF MADRAS, BY COLLECTOR Vs. K.M.S. MUHAMMAD ISMAIL ROWTHER AND ORS.	October 24, 1959
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM Vs. L.P.L. PERIAKARUPPAN CHETTIAR AND ORS.	September 11, 1959
THE TIRUKUTHALANATHASWARNI DEVASTHANAM BY EXECUTIVE OFFICER Vs. THE TOWNSHIP COMMITTEE BY EXECUTIVE OFFICER, T. SHANMUGHASUNDARAM	October 17, 1959
THIMMI AMMAL Vs. M V VENKATARAMA CHETTY	November 4, 1959
THREE LOTUS BEEDI FACTORY Vs. LABOUR COURT	September 2, 1959
TRICHY-SRIRANGAM TRANSPORT COMPANY PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL	April 13, 1959
TRUSTEES OF THE PORT OF MADRAS Vs. STATE OF MADRAS	November 27, 1959
UDAYA Vs. COMMISSIONER OF INCOME-TAX MADRAS	April 23, 1959
UDAYA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1959
UNION Vs. EXPRESS NEWSPAPERS LIMITED EMPLOYEESEXPRESS NEWSPAPERS PRIVATE LIMITED MADRAS	October 13, 1959
UNION LEATHER COMPANY Vs. STATE OF MADRAS	October 19, 1959
UNION OF INDIA Vs. ARUNACHALAM N	September 18, 1959
UNION OF INDIA Vs. JAYARAM DAMODHAR TIMIRI	November 9, 1959
UNION SAW MILLS Vs. N ARUNACHALAM	September 18, 1959
UNITED BLEACHERS LIMITED Vs. STATE OF MADRAS	December 7, 1959
V BALUSWAMI NAIDU Vs. STATE OF MADRAS	October 1, 1959
V DAKSHINAMURTHI MUDALIAR Vs. GENERAL AND CREDIT CORPORATION INDIA LTD	November 18, 1959
V K JOHN MADRAS Vs. G VASANTHA PAI MADRAS	January 23, 1959
V N S CHOCKALINGAM CHETTIAR Vs. INCOME-TAX OFFICER PUDUKOTTAI	March 12, 1959
V N SARPOTDAR Vs. INCOME TAX OFFICER	March 12, 1959
V NATWERLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	December 4, 1959
V PR R M VELLIAMMAI ACHI Vs. V R A R M CHOCKALINGAMCHETTIAR	March 25, 1959
V R M S BUS SERVICE Vs. LABOUR COURT	September 8, 1959
V R MOHANAKRISHNAN Vs. CHIMANLAL DESAI AND CO	December 1, 1959
V S T THANUSTHASSEEM HAMMEPALLI MADARASA MELAPALAYAM Vs. MELAPALAYAM MUNICIPALITY	March 27, 1959
V VENKATARAMAN Vs. CONTROLLER OF ESTATE DUTYMADRAS	November 17, 1959
V. ARUMUGHAM PILLAI Vs. N.R.M. TULASI KONAR AND ORS.	December 23, 1959
V. JANAKAMMA Vs. V.G. RANGARAJ	August 21, 1959
V. KRISHNA IYER Vs. HEALTH OFFICER, PUDUKOTTAI MUNICIPALITY	August 19, 1959
V.D. KOTHANDAPANI MUDALIAR Vs. THE AREA COMMITTEE, H.R. AND C.E. FOR MADRAS CITY AND CHINGLEPUT DISTRICT, BY ITS PRESIDENT, ASSISTANT COMMISSIONER, H.R. AND C.E. AND ORS.	October 1, 1959
VADIVELU MUDALIAR Vs. STATE OF MADRAS BY COLLECTOR OF MADRAS	October 29, 1959
VALLIAMMAL AMMAL Vs. PERIASWAMI UDAYAR	March 3, 1959
VANGUARD FIRE AND GENERAL INSURANCE CO Vs. FRASER AND ROSS CHARTERED ACCOUNTANTS MADRAS	January 16, 1959
VARADARAJULU IYER Vs. ARUMUGHA GOUNDAN	September 17, 1959
VAZIR BEGUM AMMAL AND ANR. Vs. SETH THOLARAM	September 15, 1959
VEDACHALA MUDALIAR M Vs. RANGARAJU NAIDU S	September 24, 1959
VEERAMMAL Vs. KR L LAKSHMANAN CHETTIAR	November 20, 1959
VELLAYAMMAL Vs. SRIKUMARA PILLAI	March 27, 1959
VELUSAMI Vs. VELUSAMI KONAR	July 31, 1959
VENKATALAKSHMAMMAL Vs. BALAKRISHNACHARI	May 19, 1959
VENKATASWAMI NAIDU Vs. NACHIMUTHU GOUNDAN AND ORS.	November 6, 1959
VISWESWARASWAMI AND VEERARAGHAVAPERUMAL DEVASTHANAM, BY TRUSTEE R.V. EASWARAMOORTHY GOUNDER Vs. THE COLLECTOR OF COIMBATORE DISTRICT AND ORS.	December 14, 1959
VOLKART BROTHERSMADRAS Vs. STATE OF MADRAS	September 15, 1959
WILLIAM JACKS AND COMPANY LIMITED MADRAS Vs. STATE OF MADRAS	December 22, 1959
WORKERS AND STAFF EMPLOYED UNDER THE EXPRESS Vs. MANAGEMENT OF THE EXPRESS NEWSPAPERS PR	October 13, 1959
WORKERS EMPLOYED IN UNITED BLEACHERS PRIVATE LTD Vs. MANAGEMENT OF THE UNITED BLEACHERS PRIVATE LTD	June 29, 1959
WORKERS IN SRI KRISHNA TALKIES SOUTH INDIA CINEMA Vs. SRI KRISHNA TALKIES	November 23, 1959
WORKING JOURNALISTS OF TAMIL NADU Vs. MANAGEMENT OF TAMIL NADU MADURAI	March 24, 1959

Year 1959 of HIGH COURT OF MADRAS

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