|
A MUNISWAMI Vs. T VISWANATHA NAIR
|
January 25, 1957 |
|
A S SANKARA PANDIA THEVAR Vs. SYED ABDUL RAHMAN ROWTHER
|
February 1, 1957 |
|
A SAMBANDHAN Vs. REGIONAL TRAFFIC SUPERINTENDENT (PERSONNEL) TIRUCHIRAPALLI
|
July 3, 1957 |
|
A ST ARUNACHALAM PILLAI Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
February 20, 1957 |
|
A. BALASUNDARA MUDALIAR Vs. AREA COMMITTEE, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, BY CHAIRMAN AND ORS.
|
December 17, 1957 |
|
A. PALANIANDI CHETTIAR Vs. TIRUCHIRAPALLI MUNICIPALITY BY ITS COMMISSIONER AND ANR.
|
August 1, 1957 |
|
A. PERIAKARUPPAN CHETTIAR AND ANR. Vs. NATARAJAN CHETTIAR ALIAS CHINNAKARUPPAN CHETTIAR AND ORS.
|
September 17, 1957 |
|
A. ST. ARUNACHALAM PILLAI, PROPRIETOR, VINAYAGAR TRANSPORT Vs. SOUTHERN ROADWAYS, BY MANAGING DIRECTOR, T.S. KRISHNA AND ANR.
|
July 17, 1957 |
|
A. SUNDARARAMANUJULU NAIDU (DEAD) AND ANR. Vs. KAMALAMMAL AND ORS.
|
December 17, 1957 |
|
A.R. GHAZANI MOHAMMED SAHIB Vs. THE OFFICIAL RECEIVER
|
December 16, 1957 |
|
A.S.N.S. NAINA PILLAI MARAKKAYAR Vs. STATE OF MADRAS BY SECRETARY, REVENUE DEPARTMENT
|
October 9, 1957 |
|
A.V. SUBBU CHETTY Vs. C.V. MUNUSWAMY CHETTY AND ANR.
|
February 6, 1957 |
|
ABDUL AZEEZ DAWOOD MARZOOK Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1957 |
|
ABDUL AZEEZ KHAN AND ORS. Vs. APPACHI GOUNDAR
|
July 2, 1957 |
|
ABDUL KASSIM T M K Vs. FIRST ADDITIONAL INCOME TAX OFFICER
|
November 29, 1957 |
|
ABDUL KHADER Vs. CONSOLIDATED COFFEE ESTATES 1943 LTD
|
September 28, 1957 |
|
AHMED MOIDEEN KHAN Vs. INSPECTOR OF D DIVISION
|
December 2, 1957 |
|
AL ST ANNAMALAI CHETTIAR Vs. IV ADDITIONAL INCOME TAX OFFICER KARAIKUDI
|
September 16, 1957 |
|
ALFRED E Vs. FIRST ADDITIONAL INCOME TAX OFFICER
|
April 29, 1957 |
|
ALIAR AND OTHERS Vs. STATE
|
June 11, 1957 |
|
ANJI Vs. STATE
|
July 11, 1957 |
|
ANNAMALAI AYEE CHATRAM BY TRUSTEES, N.N.C.AR.RM. ARUNACHALAM CHETTIAR AND ORS. Vs. K. RAMABHADRA VANDAYAR AND ORS.
|
December 18, 1957 |
|
ANNAMALAI CHETTIAR RM AL ST Vs. INCOME TAX OFFICER FOURTH ADDL
|
September 16, 1957 |
|
APPAI GOUNDAN Vs. PERICHI GOUNDER
|
November 1, 1957 |
|
ARAVAMUTHA IYENGAR Vs. RAJARAMA REDDIAR
|
March 15, 1957 |
|
ARCOT CITIZEN BANK Vs. STATE OF TAMIL NADU
|
January 11, 1957 |
|
ARTISAN PRESS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 19, 1957 |
|
ARUMUGA GOUNDAR Vs. NATCHIMUTHU PILLAI AND ORS.
|
December 18, 1957 |
|
ARUMUGAM SOLATHIRAYAR Vs. PONNALAGU PANDARAR
|
July 19, 1957 |
|
ARUMUGHA KONAR AND OTHERS Vs. NARAYANA ASARI AND OTHERS
|
October 31, 1957 |
|
ARYA BHAVAN Vs. SEETHARAMAN S MADRAS CITY HOTEL WORKERS
|
September 4, 1957 |
|
ASHER TEXTILES LTD. Vs. THE INDUSTRIAL TRIBUNAL AND ANR.
|
December 4, 1957 |
|
B HARIHARAMUTHU PILLAI Vs. RAMA SUBBALAKSHMI NACHIAR AVL
|
September 12, 1957 |
|
B.N. CHOWDAPPA CHETTIAR, PROPRIETOR OF SRI LAKSHMINARAYANA RICE MILLS Vs. EXECUTIVE OFFICER, KARIAMANGALAM PANCHAYAT BOARD
|
September 9, 1957 |
|
BAJRANG JUTE MILLS LTD Vs. STATE OF TAMILNADU
|
February 4, 1957 |
|
BANK OF HINDUSTAN Vs. KOWTHA SURYANARAYANA RAO
|
April 4, 1957 |
|
BANK OF HINDUSTAN LIMITED Vs. KOWTHA SURYANARAYANA RAO
|
February 2, 1957 |
|
BHARATHI Vs. STATE
|
August 1, 1957 |
|
BOARD OF REVENUE Vs. T.M. MADALAI NADAR AND CO.
|
November 18, 1957 |
|
BOMBAY PRAKASH BHAVAN Vs. P K NARAYANAN
|
September 10, 1957 |
|
C DHANALAKSHMI AMMAL Vs. INCOME TAX OFFICER
|
August 30, 1957 |
|
C K CHINNAPPA CHETTY Vs. JOINT FAMILY FIRM OF K GOPALA CHETTY
|
July 15, 1957 |
|
C M GEORGE Vs. INCOME TAX OFFICER
|
September 16, 1957 |
|
C.S. VISALAKSHI AMMA AND ORS. Vs. C.Y. ANJANEYALU CHETTY AND ANR.
|
July 4, 1957 |
|
C.V. KRISHNAMOORTHY AND ANR. Vs. CHETTYPUNYAM DEVANADHASWAMI DEVASTHANAM BY ITS TRUSTEES, C.R. VEERARAGHAVACHARIAR AND ORS.
|
July 15, 1957 |
|
CHAVITHIANATHAN NADAR SINGARAJAN NADAR Vs. MAYHAVADIYAN NADAR CHANDANAMARIYAN NADAR
|
April 15, 1957 |
|
CHOKKALINGAM PILLAI AND ANR. Vs. PECHI AMMAL AND ORS.
|
December 3, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. VASANTHA MILLS LIMITED
|
March 20, 1957 |
|
COMMISSIONER OF INCOME TAX AND BUSINESS PROFITS TAX Vs. VASANTHA
|
March 20, 1957 |
|
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. S. KALAYANASUNDARA MUDALIAR
|
April 17, 1957 |
|
CT.PL. CHIDAMBARAM Vs. R. MUTHUKUMARASWAMI PILLAI AND ORS.
|
December 16, 1957 |
|
CURRENT CIRCULATING LIBRARY, BY ITS PROPRIETOR LAZARUS Vs. RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJA OF VENKATAGIRI AND ANR.
|
November 13, 1957 |
|
D. SHANMUGA RAJAH, RAJA SAHEB OF SIVAGANGA Vs. STATE OF MADRAS AND ANOTHER
|
November 29, 1957 |
|
DAIVASIGAMANI NAICKER Vs. TRUSTEES OF PACHAIAPPS CHARITIES, T.S. NATARAJAM PILLAI AND ORS.
|
July 30, 1957 |
|
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. K M A PARVATHAM CHETTIAR
|
April 9, 1957 |
|
E C RICHARD Vs. FOREST RANGE OFFICER
|
July 26, 1957 |
|
E T PALANIAPPA CHETTIAR AND CO POLLACHI Vs. STATE OF TAMIL NADU
|
January 16, 1957 |
|
ESTATE OF KHAN SAHIB MOHAMMAD OOMER SAHIB Vs. COMMISSIONER OF INCOME TAX
|
May 14, 1957 |
|
G BASHYAM CHETTY Vs. A GOVINDARAJULU CHETTY
|
April 26, 1957 |
|
G. RAJA NAINAR Vs. N.T. VELUSAMI THEVAR AND ORS.
|
October 21, 1957 |
|
G.P. VENKATARAMAN AND CO., BY ITS PARTNER, VENKATASWAMI Vs. EASTERN RAILWAYS BY GENERAL MANAGER AND ANR.
|
October 30, 1957 |
|
GANAPATHI MUTHIRIYAR Vs. NARAYANASWAMI VAITHIAR
|
April 3, 1957 |
|
GANESAN PILLAI Vs. SUBRAMANYAN AND OTHERS
|
August 1, 1957 |
|
GEMINI PICTURES CIRCUIT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1957 |
|
GNANAMBIKAI MILLS LTD Vs. RAMACHANDRAN M R
|
July 19, 1957 |
|
GORDON WOODROFFE AND COMPANY (PRIVATE) LIMITED Vs. S. VENUGOPAL AND ANR.
|
October 14, 1957 |
|
GOVINDA MENON Vs. HOUSE RENT CONTROLLER COIMBATORE
|
February 19, 1957 |
|
GOVINDA REDDI AND ANR. Vs. PATHIMUNNISSA BI AND ORS.
|
December 10, 1957 |
|
GOVINDAMMAL Vs. MARIMUTHU MAISTRY
|
February 18, 1957 |
|
GOVINDASWAMI GOUNDAR Vs. RAMASWAMI GOUNDAN AND ORS.
|
December 9, 1957 |
|
HABIBULLAH S K Vs. INCOME TAX OFFICER
|
April 10, 1957 |
|
HAJI ABDUL GAFFOOR SAHIB AND CO Vs. STATE OF MADRAS
|
November 18, 1957 |
|
HANUMAN BANK LTD. (IN LIQN.) BY ITS OFFICIAL LIQUIDATORS Vs. P.T. MUNIA SERVAI
|
November 26, 1957 |
|
HAZARATH SAYED SHAMIAH SAKKAB KADIRI THAIKKAL REREPRESENTED BY ITS TRUSTEES C.S. PEERAN SAHIB Vs. T.B. IBRAHIM SAHIB
|
February 22, 1957 |
|
HINDU Vs. THEIR WORKERS MADRAS UNION OF JOURNALISTS
|
May 7, 1957 |
|
IN RE R GUNDU RAO Vs. STATE
|
June 21, 1957 |
|
IN RE: B. CHANDRASEKARAN Vs. STATE
|
August 13, 1957 |
|
IN RE: BADRAJALA NAIDU Vs. STATE
|
August 30, 1957 |
|
IN RE: K. NATARAJA PILLAI AND CO., THROUGH ONE OF ITS PARTNERS, K. NATARAJA PILLAI Vs. STATE
|
November 29, 1957 |
|
IN RE: K.R. NARAYANASWAMI CHETTY Vs. STATE
|
November 25, 1957 |
|
IN RE: MOHAMMAD ALLAR SAHIB AND OTHERS Vs. STATE
|
September 2, 1957 |
|
IN RE: PANDARASANNADHI OF DHARMAPURAM ADHINAM Vs. STATE
|
May 29, 1957 |
|
IN RE: PARTHASARATHI NAIDU AND ANR. Vs. STATE
|
May 3, 1957 |
|
IN RE: PECHIMUTHU PANDITHAN RAMASWAMI PANDITHAN Vs. STATE
|
November 15, 1957 |
|
IN RE: R. KRISHNAN Vs. STATE
|
December 6, 1957 |
|
IN RE: S. VENKATAKRISHNAN Vs. STATE
|
August 12, 1957 |
|
IN RE: S.J. NATHAN Vs. STATE
|
October 10, 1957 |
|
IN RE: THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY HOME DEPARTMENT, FORT ST. GEORGE, MADRAS Vs. STATE
|
April 3, 1957 |
|
IN RE: V.K.S. MOHAMED YASSIN ROWTHAR Vs. STATE
|
July 5, 1957 |
|
INDIA TYRE AND RUBBER CO INDIA PRIVATE LTD Vs. THEIR WORKMEN
|
July 29, 1957 |
|
INDIAN INSURANCE AND BANKING CORPORATION Vs. S PARAMASIVA MUDALIAR
|
January 25, 1957 |
|
J C MAY Vs. STATE
|
December 30, 1957 |
|
JANAB VELLATHI AND OTHERS Vs. SMT. K. KADERVEL THAYAMMAL
|
July 26, 1957 |
|
JOSEPH SAM Vs. CALTEX INDIA LTD
|
February 21, 1957 |
|
K KESAVA REDDIAR GOLD MERCHANT QUILON TRAVANCORE-COCHIN Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
|
January 17, 1957 |
|
K M ABBU CHETTIAR Vs. INCOME TAX OFFICER
|
November 1, 1957 |
|
K M ADAM Vs. INCOME TAX OFFICER
|
October 14, 1957 |
|
K M KOKILA Vs. K M RAJABATHER
|
February 26, 1957 |
|
K P SUBBIAH Vs. STATE OF MADRAS
|
April 15, 1957 |
|
K PARTHASARATHY MUDALIAR Vs. STATE OF MADRAS
|
May 14, 1957 |
|
K S RAMASWAMI IYER Vs. S V KRISHNA IYER
|
January 21, 1957 |
|
K V KANDASWAMI GOUNDER Vs. STATE OF MADRAS
|
April 26, 1957 |
|
K. SUBRAMANIA CHETTIAR AND ORS. Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
|
November 12, 1957 |
|
K.A. GOPALASWAMI REDDIAR Vs. PERIA SIDDAMMAL AND ANR.
|
August 26, 1957 |
|
K.P.M. ABOOBUCKER Vs. K. KUNHAMOO AND ORS.
|
December 20, 1957 |
|
K.S. NATARAJA ACHARI Vs. J.K. BALASUBRAMANIAM
|
March 5, 1957 |
|
KALESWARI HANDLOOM FACTORY Vs. STATE OF MADRAS
|
July 31, 1957 |
|
KALIAMMAL Vs. G N RAMASWAMI GOUNDAR
|
February 15, 1957 |
|
KAMARAJ NADAR Vs. A. KUNJU THEVAR AND ORS.
|
September 24, 1957 |
|
KANDAPPA MUDALIAR M S Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1957 |
|
KANDASWAMI GOUNDER Vs. STATE OF TAMIL NADU
|
February 1, 1957 |
|
KANNAPPA CHETTIAR Vs. MANICKAM CHETTIAR
|
January 9, 1957 |
|
KARUPPIAH PILLAI Vs. K.R. PICHAI PILLAI AND ORS.
|
March 27, 1957 |
|
KASTURI RENGA APPASWAMI NAIDU Vs. SUBRAMANIA APPASWAMI NAIDU AND ANR.
|
February 19, 1957 |
|
KESAVALU NAIDU Vs. DORAISWAMI NAIDU (DIED) AND ORS.
|
December 26, 1957 |
|
KIRUKKU MAYANDI Vs. STATE
|
August 19, 1957 |
|
KORANAN Vs. STATE
|
March 25, 1957 |
|
KRIMENS OIL MILLS (PRIVATE) LTD. Vs. REGISTRAR OF COMPANIES
|
November 27, 1957 |
|
KRISHNASWAMI AND CO., CHEMISTS BY PROPRIETOR Vs. COIMBATORE MUNICIPALITY, BY HEALTH OFFICER
|
March 28, 1957 |
|
KUPPAMMAL Vs. DEVENDRA IYER
|
February 7, 1957 |
|
KUPPANNA GOUNDER AND ANR. Vs. RAMASWAMI IYER
|
September 5, 1957 |
|
LAKSHMI AMMAL Vs. THANGARAJU PADAYACHI AND ANR.
|
October 30, 1957 |
|
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1957 |
|
M G MUKUNDARAJA AYYANGAR Vs. STATE OF MADRAS
|
September 16, 1957 |
|
M K CHENGALVAROYA CHETTY Vs. STATE OF MADRAS, BY COLLECTOR OF MADRAS
|
November 29, 1957 |
|
M M B SALMANI Vs. STATE OF TAMIL NADU
|
January 21, 1957 |
|
M RAMANATHAN CHETTIAR Vs. RAMASWAMI PILLAI
|
July 8, 1957 |
|
M S GANAPATHI NADAR AND SONS FACTORY Vs. STATE OF MADRAS
|
February 25, 1957 |
|
M S KANDAPPA MUDALIAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
|
March 13, 1957 |
|
M S P SENTHIKUMARA NADAR Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1957 |
|
M S VENKITANARAYANA IYER Vs. COLLECTOR OF CENTRAL EXCISE
|
September 26, 1957 |
|
M SUBBARAJA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1957 |
|
M. LINGAPPA CHETTY Vs. PRESIDENT, AMMANARKOIL PANCHAYAT AND ORS.
|
September 10, 1957 |
|
M.A. MUTHIAH CHETTIAR Vs. SA. GANESAN AND ANR.
|
October 21, 1957 |
|
M.P.K.B. KARUPPAN CHETTIAR Vs. PL.M.C.T.K. KRISHNAPPA CHETTIAR
|
December 13, 1957 |
|
MADRAS MERCANTILE AGENCIES Vs. RAJA BOMMADEVARA VENKATA BHASHYAKARLU RAO NAIDU BAHADUR
|
January 23, 1957 |
|
MADURAI MUNICIPALITY, BY COMMISSIONER Vs. K.N.K. JAGANNATHA AYYAR
|
July 8, 1957 |
|
MAHALINGA THEVAR Vs. STATE OF TAMIL NADU
|
April 23, 1957 |
|
MANAGEMENT OF AMBIS CAFE Vs. K THANGAVELU
|
February 7, 1957 |
|
MANAGEMENT OF NEWTONE STUDIOS Vs. T R ETHIRAJULU
|
March 1, 1957 |
|
MANIAM HIRIA GOWDER Vs. NAGA MAISTRY
|
February 12, 1957 |
|
MARAPPA GOUNDAR Vs. STATE OF TAMIL NADU
|
July 2, 1957 |
|
MARAYI AMMAL Vs. NALAYYA GOUNDER
|
December 13, 1957 |
|
MARUDAKKAL AND ANR. Vs. ARUMUGHA GOUNDAR
|
November 15, 1957 |
|
MARUDAYYA Vs. STATE OF TAMIL NADU
|
March 20, 1957 |
|
MEENAKSHI SUNDARESWARAR Vs. MADRAS STATE COLLECTOR
|
August 6, 1957 |
|
MEENAL Vs. SUBBIAH NAIDU, SUB-INSPECTOR OF POLICE
|
November 20, 1957 |
|
MINNALAVU AMMAL AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, MADURAI AND OTHERS
|
July 18, 1957 |
|
MOHAMED SANDHUKHAN ROWTHER Vs. RATNAM AND OTHERS
|
July 12, 1957 |
|
MRS. MEENA Y. TARKAS Vs. UNIVERSITY OF MADRAS
|
November 11, 1957 |
|
MRS. S. THOMAS Vs. COLLECTOR OF MADRAS (LAND ACQUISITION OFFICER)
|
October 28, 1957 |
|
MUNI AMMAL Vs. GOVINDARAJAN AND ANR.
|
November 22, 1957 |
|
MURUGAN ALIAS THANNASI Vs. STATE
|
February 7, 1957 |
|
MURUGIAN ALIAS MURUGESAN Vs. STATE OF TAMIL NADU
|
March 12, 1957 |
|
MURUVAN Vs. RAMABADRA NAIDU
|
January 3, 1957 |
|
MUTHUKAMAKSHI CHETTIAR Vs. SHANMUGA NADAR AND ORS.
|
July 16, 1957 |
|
MUTHUSWAMI GURUKKAL Vs. AYYASAMI THEVAN AND ORS.
|
December 17, 1957 |
|
MUTHUSWAMI NAICKER AND ORS. Vs. RAMALINGA NAICKER
|
August 30, 1957 |
|
MUTHUSWAMI RAJA Vs. RAMU AMMAL
|
November 22, 1957 |
|
MYITKYINA TRADING DEPOT Vs. DY TAHSILDAR PARAMAKUDI RAMNAD DIST
|
April 29, 1957 |
|
N K C SYED MOHAMMED RAVOOTHER Vs. DEPUTY COMMERCIAL TAX OFFICER
|
May 3, 1957 |
|
N. DEVASAHAYAM Vs. STATE OF MADRAS, BY SECRETARY, HOME DEPARTMENT AND ORS.
|
April 12, 1957 |
|
N. JEEYAPPA IYENGAR Vs. T.N. SRINIVASAN AND ANR.
|
January 24, 1957 |
|
N. KRISHNASWAMI IYENGAR Vs. N. VEDAVALLI AMMAL AND ORS.
|
September 2, 1957 |
|
NAGAMMAI ACHI Vs. ALAMELU ACHI
|
January 10, 1957 |
|
NAGAMMAL Vs. C.R. GOVINDARAJULU NAICKER
|
November 15, 1957 |
|
NALLASIVAM CHETTIAR, MINOR BY NEXT FRIEND, SUBBIAH CHETTIAR Vs. AVUDAYAMMA, MINOR BY FATHER AND GUARDIAN, EKAMBARAM CHETTI
|
December 11, 1957 |
|
NANJAN Vs. SELAI AND ORS
|
September 12, 1957 |
|
NANJAPPA ASARI Vs. STATE
|
October 18, 1957 |
|
NARASIMHA CHETTIAR Vs. MUTHUSWAMI GOUNDER AND ORS.
|
December 4, 1957 |
|
NATESAN Vs. SURYA BAGADHUR SHAH
|
August 29, 1957 |
|
NILGIRI TRADING CO Vs. K SIMRATHMULL
|
July 3, 1957 |
|
O.R.M. OM. AM. CHIDAMBARAM CHETTIAR BY HIS AUTHORISED AGENT S. NARASIMHA IYENGAR Vs. S. VENKATESA IYENGAR (SINCE ADJUDGED INSOLVENT) AND ORS.
|
May 3, 1957 |
|
OFFICIAL RECEIVER OF SALEM Vs. CHINNA GOUNDAN
|
January 24, 1957 |
|
ONNAMALAI AMMAL Vs. SEETHAPATHI REDDIAR
|
September 24, 1957 |
|
P ABDUL MATHEEN Vs. DEPUTY COMMERCIAL TAX OFFICER AMBUR
|
September 27, 1957 |
|
P K ADIMOOLAM CHETTIAR Vs. STATE
|
April 16, 1957 |
|
P K N ABDUL MAZID Vs. STATE OF MADRAS
|
February 19, 1957 |
|
P OMMAR AND CO Vs. STATE
|
July 3, 1957 |
|
P S N M RAMALINGAM CHETTIAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
May 3, 1957 |
|
P S RAMA IYER Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1957 |
|
P SHEIK BATCHA ROWTHER Vs. N R ALAGAPPAN SERVAI
|
September 20, 1957 |
|
P VEERANA THEVAR Vs. KARUPPAYI
|
October 18, 1957 |
|
P.D. VISWANATHA REDDIARS ESTATE BY P.D. NARAYAYANASWAMI REDDIAR Vs. K. DHANRAJ SOWCAR
|
July 17, 1957 |
|
P.R.M. K. MUHAMMAD ABDUL RAHIMAN MARAKAYAR Vs. PEER MUHAMMAD AND ORS.
|
November 8, 1957 |
|
P.S. MUTHUKRISHNA CHETTIAR Vs. MEENAKSHI AMMAL AND ANR.
|
November 8, 1957 |
|
P.V. SUBBAYYAN CHETTIAR Vs. RAJARAM (MINOR BY HIS GRANDMOTHER AND GUARDIAN, KAMAKKAL) AND ANR.
|
October 31, 1957 |
|
P.V.S. KRISHNAMURTHY Vs. JOINT DEVELOPMENT COMMISSIONER AND ANR.
|
July 11, 1957 |
|
PADMAVATHI Vs. SRIMAD ANANTESWARAR TEMPLE REPRESENTED BY THE TRUSTEES, K. DEVADOS SHENOY AND ORS.
|
September 18, 1957 |
|
PAKKIRISWAMI PILLAI Vs. THE MUNICIPAL COMMISSIONER
|
September 11, 1957 |
|
PALANIAPPA CHETTIAR AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER MOORE MARKET DIVISION
|
November 25, 1957 |
|
PALCHAMI Vs. PARAMASIVA GOUNDER
|
October 10, 1957 |
|
PANCHAYAT BOARD C MUTLUR Vs. REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
|
December 19, 1957 |
|
PANDARASANNATHI, THIRUVADUTHURAI ADHINAM Vs. MALAYAN SAMBAN AND ORS.
|
January 21, 1957 |
|
PAPPA BAI Vs. THE STATE OF MADRAS REPRESENTED BY THE ASSISTANT COLLECTOR AND ANR.
|
November 26, 1957 |
|
PARAMOUNT FILMS OF INDIA Vs. STATE OF TAMIL NADU
|
April 15, 1957 |
|
PARTHASARATHY Vs. STATE
|
December 30, 1957 |
|
PUBBIRI Vs. S GOVINDA MUDALIAR
|
August 19, 1957 |
|
PUBLIC PROSECUTOR Vs. M B BUHARI
|
July 26, 1957 |
|
PUBLIC PROSECUTOR Vs. RATHNAM PILLAI T A
|
September 16, 1957 |
|
PUBLIC PROSECUTOR Vs. R KARUPPIAN
|
September 19, 1957 |
|
PUBLIC PROSECUTOR Vs. A D SABAPATHY
|
October 24, 1957 |
|
PUBLIC PROSECUTOR Vs. C S PACHIAPPA MUDALIAR
|
November 21, 1957 |
|
PUBLIC PROSECUTOR Vs. A THOMAS
|
April 23, 1957 |
|
PUBLIC PROSECUTOR Vs. PARASURAMA PRABHU
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April 29, 1957 |
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PUBLIC PROSECUTOR Vs. M S PALANIAPPAN
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March 29, 1957 |
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PUBLIC PROSECUTOR Vs. M A R S ARUNACHALAM CHETTIAR
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April 5, 1957 |
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PUBLIC PROSECUTOR Vs. LOURDUSWAMY
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April 24, 1957 |
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PUBLIC PROSECUTOR Vs. PONNAPPAN
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April 24, 1957 |
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PUDUKOTTAH TEXTILES LTD. Vs. A. SUBRAMANIAM AND ORS.
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April 3, 1957 |
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PUTHUTHOTTAM ESTATES 1943 LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
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August 6, 1957 |
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R P RAMUDU IYER AND SONS Vs. STATE
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September 20, 1957 |
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R SETHURAJAN Vs. COLLECTOR OF CENTRAL EXCISE
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February 15, 1957 |
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R SOUNDARARAJAN Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER TANJORE
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January 10, 1957 |
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R. RAMAKRISHNA IYER Vs. MUNICIPAL COUNCIL BY COMMISSIONER
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September 6, 1957 |
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R. SRINIVASAN Vs. THE PRESIDENT, DISTRICT BOARD
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July 29, 1957 |
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R. THANGARAJA PANDIAN Vs. VEERARAGHAVA IYENGAR
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October 14, 1957 |
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R. V. NARAYANASWAMI CHETTI Vs. SOUNDARARAJAN AND CO. LTD.
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March 21, 1957 |
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R. VENKATAPATHY Vs. THE DY. INSPECTOR-GENERAL OF POLICE WESTERN RANGE AND ORS.
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August 2, 1957 |
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RAJA OF RAMNAD, TRUSTEE, RAMANATHAPURAM DEVASTHANAM AND CHATRAMS, BY DEWAN Vs. STATE OF MADRAS BY REVENUE SECRETARY
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February 25, 1957 |
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RAJA OF SIVAGANGA, SOLE HEREDITARY TRUSTEE OF THE SIVAGANGA DEVASTHANAM BY AGENT S. JAYARAMA IYER Vs. STATE OF MADRAS BY SECRETARY, REVENUE DEPARTMENT AND ANR.
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November 29, 1957 |
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RAJANGAM Vs. STATE
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July 29, 1957 |
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RAJENDRA MILLS LIMITED Vs. INCOME TAX OFFICER
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April 10, 1957 |
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RAMALINGAM PILLAI Vs. RAMALAKSHMI AMMAL
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July 15, 1957 |
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RAMAN Vs. STATE
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December 10, 1957 |
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RAMAN AND RAMAN PRIVATE Vs. STATE OF MADRAS
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April 2, 1957 |
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RAMAN CHETTIAR Vs. RAMAN CHETTIAR
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February 14, 1957 |
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RAMASWAMI CHETTIAR Vs. KARUMUTHU SIVALINGAM CHETTIAR
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February 8, 1957 |
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RANGAPPA GOUNDAN (DIED) AND ORS. Vs. MARAPPA GOUNDAN
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October 30, 1957 |
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RANGASWAMI NAIDU V Vs. COMMISSIONER OF INCOME TAX
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January 18, 1957 |
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RANGASWAMI REDDI Vs. K DORAISWAMI REDDI
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March 29, 1957 |
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RAYALA CORPORATION MAD Vs. SYED BAWKAR AND CO
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February 12, 1957 |
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RETTA KORAVAN Vs. STATE
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March 25, 1957 |
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RM P KP AR ARUNACHALAM CHETTIAR Vs. V S ALIAS S V V SUBRAMANIAN CHETTIAR (DIED)
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September 11, 1957 |
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S C SREEMANAVIKRAMAN RAJA ZAMORIN RAJAH OF KOZHIKODE AND Vs. CONTROLLER OF ESTATE DUTY MADRAS
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February 18, 1957 |
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S K HABIBULLAH Vs. INCOME-TAX OFFICER V CIRCLE MADRAS
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April 10, 1957 |
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S T VELU Vs. COMMISSIONER OF INCOME TAX
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September 10, 1957 |
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S V VEERAPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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May 3, 1957 |
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S. BASKER AND CO. BY MANAGING PARTNER, M.S.P.S. SANKARALINGA NADAR Vs. M.T.V. VEERASIKKU GOUNDAR AND ORS.
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October 21, 1957 |
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S. JAYAM SUNDER RAJARATNAM Vs. K. MUTHUSWAMI KANGANI
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September 11, 1957 |
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S. KRISHNASWAMI MUDALIAR AND ANR. Vs. P.S. PALANI PILLAI AND ANR.
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April 12, 1957 |
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S. MARIMUTHU PILLAI AND ORS. Vs. T.R. KRISHNA JOSHI AND ORS.
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November 18, 1957 |
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S. NARAYANA DOSS Vs. ARUMUGATHAMMAL AND ANOTHER
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September 12, 1957 |
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S. PARTHASARATHY AND OTHERS Vs. ADMINISTRATOR GENERAL OF MADRAS AND ANOTHER
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April 9, 1957 |
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S. RAJU GRAMANI Vs. SRINIVASA GRAMANI
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October 14, 1957 |
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S. SUBULAL SAHIB Vs. N. PERIANNA PILLAI
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February 8, 1957 |
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S.B. ADITYAN Vs. S. KANDASWAMI AND ORS.
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November 1, 1957 |
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S.K. KUTTALINGAM PILLAI Vs. S.V.N. CHINNAKANNU PILLAI AND ANR.
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July 2, 1957 |
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S.K. MAHAMAD KASIM ROWTHER Vs. NOOR MAHAMED ROWTHER AND ORS.
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October 9, 1957 |
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S.M. RANGANATHA NAICKER Vs. B. GOVINDASWAMY NAIDU AND ANR.
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November 1, 1957 |
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S.R. NARAYANA AYYAR Vs. MAVALATHARA VEERANKUTTI AND ORS.
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December 17, 1957 |
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S.V.S. MUHAMMAD YUSUF ROWTHER AND ANR. Vs. MUHAMMAD YUSUF ROWTHER AND ORS.
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September 9, 1957 |
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SAJJAN BANK PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
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March 18, 1957 |
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SALEM MUNICIPAL COUNCIL Vs. S.V. SUBRAMANIAN
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November 15, 1957 |
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SENTHILKUMARA NADAR AND SONS M S P Vs. COMMISSIONER OF INCOME TAX
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February 1, 1957 |
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SILUVAI FERNANDO, POWER-OF-ATTORNEY AGENT OF SAVARIMUTHU FERNANDO Vs. PANCROS LEON
|
August 5, 1957 |
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SINNAPAPPAL ALIAS SINNAKALIAKKAL Vs. SUBBANNA GOUNDAN AND ORS.
|
October 10, 1957 |
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SOUTH INDIAN PLANTING AND COMMERCIAL REPRESENTATION Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1957 |
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SOUTHERN RAILWAY BY GENERAL MANAGER Vs. MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY
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September 26, 1957 |
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SRI KALAMEGHAPERUMAL DEVASTHANAM Vs. V. KALAMEGA IYENGAR AND ORS.
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March 6, 1957 |
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SRI LAKSHMI & CO , COFFEE WORKS, Vs. T R SWAMINATHA IYER
|
February 13, 1957 |
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SRI MEENAKSHI SUNDARESWARAR, ETC., DEVASTHANAMS BY EXECUTIVE OFFICER AND ANR. Vs. C.M.S. SHANMUGASUNDARA BHATTAR AND ORS.
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March 6, 1957 |
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SRI SEVUGA MOOPAN Vs. STATE OF TAMIL NADU
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July 19, 1957 |
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SRI SHANMUGA RAJESWARA SETHUPATHI RAJAH OF RAMNAD Vs. STATE OF MADRAS
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February 25, 1957 |
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SRINIVASA AYYANGAR BY POWER OF ATTORNEY AGENT S. JAMBAGATHAMMAL Vs. REVENUE COURT BY ITS PRESIDING OFFICER AND ORS.
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May 14, 1957 |
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SRINIVASA PERUMAL NAICKER Vs. THAYAMMAL ALIAS MANGAMMAL
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September 12, 1957 |
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SRINIVASA SASTRI Vs. JAGATHGURU SRI SANKARACHARIAR SWAMIGAL AT KUMBAKONAM AND
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March 1, 1957 |
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STATE OF MADRAS Vs. R M K VISWANATHA PILLAI
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February 21, 1957 |
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STATE OF MADRAS Vs. O K M ZAKINA BIVI
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January 22, 1957 |
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STATE OF MADRAS Vs. M RAMAKRISHNA NAIDU
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April 12, 1957 |
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STATE OF MADRAS Vs. BALAJI CHETTIAR
|
December 5, 1957 |
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STATE OF MADRAS IN RE Vs. STATE
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November 15, 1957 |
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SUBAYYA GOUNDER Vs. BHOOPALA SUBRAMANIAN
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August 6, 1957 |
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SUBRAMANIA DESIKAR GNANASAMBANDA PANDARA SANNADHIGAL Vs. COLLECTOR OF TIRUCHIRAPALLI
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January 10, 1957 |
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SUBRAMANIAN CHETTIAR Vs. STATE OF TAMIL NADU
|
January 17, 1957 |
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SUNDARALINGAM CHETTIAR Vs. S NAGALINGAM CHETTIAR
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July 8, 1957 |
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SUNKU MUNUSWAMI CHETTIAR Vs. SUNKU NARASIMHALU CHETTIAR (DIED) AND ORS.
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November 23, 1957 |
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SWAMINATHA ODAYAR Vs. RAJA MUHAMMAD ROWTHER
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April 18, 1957 |
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SYED DURIESH MOHIDEEN Vs. MADRAS STATE
|
March 1, 1957 |
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SYED SAHIB Vs. ANGAMUTHU MOOPPAN
|
December 20, 1957 |
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T E K MUHAMMAD AMIRUDDIN Vs. T E MUHAMMAD IBRAHIM
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January 4, 1957 |
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T MANICKAVASAGAM CHETTIAR Vs. INCOME TAX OFFICER
|
November 12, 1957 |
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T P CHANDRA Vs. COMMISSIONER FOR WORKMENS COMPENSATION MADRAS AND
|
April 12, 1957 |
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T W DHANALAKSHMI AND ORS Vs. STATE
|
November 4, 1957 |
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TANJORE PALACE DEVASTHANAM BY ITS HEREDITARY TRUSTEE RAJA SRI RAJARAM RAJAH SAHIB Vs. ESTATES ABOLITION TRIBUNAL BY CHAIRMAN AND ORS.
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February 21, 1957 |
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THA. DURAISWAMI NAIDU Vs. KRISHNAPPA NAIDU
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September 26, 1957 |
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THANGALAKSHMI AMMAL Vs. ARUNACHALAM AND ORS.
|
November 22, 1957 |
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THANGARASU PILLAI AND ANR. Vs. SIVARAMA IYER AND ANR.
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July 15, 1957 |
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THANGAVELU ASARI Vs. LAKSHMI AMMAL
|
February 13, 1957 |
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THANGAVELU ODAYAR Vs. STATE
|
November 12, 1957 |
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THANGLA ALIAS THANGAVELU, ONTHIRIYAN AND OTHERS Vs. THE HANUMAN BANK LTD. (IN LIQUIDATION), REPRESENTED BY OFFICIAL LIQUIDATORS, BRAHMAYYA AND CO. AND ANOTHER
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November 20, 1957 |
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THE ANAMALLAIS BUS TRANSPORT (PRIVATE) LTD. Vs. THE COMMISSIONER, DHARAPURAM MUNICIPALITY, DHARAPURAM
|
March 25, 1957 |
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THE CANARA BANKING CORPORATION LTD. Vs. THE SOUTH INDIAN BANK LTD. AND ORS.
|
August 2, 1957 |
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THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. THE MOUNA MATTA KATTALAI ATTACHED TO SRI THAYUMANAVASWAMI TEMPLE FORMERLY REPRESENTED BY ITS MANAGER, CHIDAMBARAM PILLAI
|
March 6, 1957 |
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THE COMMISSIONER FOR THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. S.S. JANAKIRAMA AYYAR AND ORS.
|
February 4, 1957 |
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THE GREAT EASTERN SHIPPING CO., LTD. Vs. E. GOVINDASWAMY CHETTY AND ANR.
|
February 15, 1957 |
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THE MANAGING-DIRECTOR, T.S.T. COMPANY, LTD. Vs. V.R. PERUMAL NAIDU AND ANR.
|
May 3, 1957 |
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THE PANCHAYAT BOARD C. MUTLUR BY PRESIDENT Vs. THE REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS CENTRAL RANGE AND ORS.
|
December 9, 1957 |
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THE PUBLIC PROSECUTOR Vs. KARUPPIAH PILLAI
|
March 25, 1957 |
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THE PUBLIC PROSECUTOR Vs. SAMI VENKATARAMAN
|
November 15, 1957 |
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THE PUBLIC PROSECUTOR Vs. T. KRISHNA RAO
|
October 24, 1957 |
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THE SPECIAL TAHSILDAR, HARIJAN WELFARE, LAND ACQUISITION COLLECTOR Vs. S. VAIDYANATHA AYYAR
|
September 6, 1957 |
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THE UNION OF INDIA (UOI) Vs. MANGALDAS N. VARMA
|
November 18, 1957 |
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THIRUMAL THEVAR Vs. STATE
|
March 14, 1957 |
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TRICHINOPOLY CITY CO-OPERATIVE BANK LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
|
January 17, 1957 |
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U M ARAVAMUTHA IYENGAR Vs. RAJARATHNA MUDALIAR
|
March 15, 1957 |
|
UNION OF INDIA Vs. MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY LTD.
|
September 26, 1957 |
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UNION OF INDIA UOI Vs. SHANMUGHAM C
|
July 23, 1957 |
|
V D YESUDASAN Vs. GURUSAMY
|
February 14, 1957 |
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V GURUVIAH NAIDU AND BROTHERS Vs. STATE OF MADRAS
|
May 28, 1957 |
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V GURUVIAH NAIDU AND BROTHERS Vs. STATE OF MADRAS AND ANOTHER
|
October 14, 1957 |
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V K BALAKRISHNAN NAIR Vs. STATE OF MADRAS
|
April 18, 1957 |
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V RANGASWAMI NAIDU Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
January 18, 1957 |
|
V S ARULANANDAM Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1957 |
|
V S K ADHI CHETTIAR SURAVELU CHETTIAR TANNERS VANIYAMBADI Vs. STATE OF MADRAS
|
January 17, 1957 |
|
V V R N VR NAGAPPA CHETTIAR Vs. INCOME TAX OFFICER
|
April 12, 1957 |
|
V. LAKSHMANAN Vs. SAMBANDAM PILLAI
|
October 21, 1957 |
|
V. SESHI AMMAL Vs. UNITED INDIA LIFE INSURANCE CO., LTD. AND ORS.
|
December 6, 1957 |
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V. SRINIVASAN Vs. PADMASINI AMMAL
|
April 18, 1957 |
|
V.A.S. YELLAPPA NAIDU Vs. G. VENUGOPAL NAIDU
|
July 8, 1957 |
|
V.B. KRISHNAMURTHI Vs. V.B. KRISHNANDA MUDALIAR
|
November 4, 1957 |
|
V.P. SHANMUGAM AND ANR. Vs. THANGAVELU
|
August 13, 1957 |
|
V.R. ALANGAVARAM CHETTY Vs. THE MUNICIPAL COUNCIL OF POLLACHI REPRESENTED BY THE COMMISSIONER AND ANR.
|
March 6, 1957 |
|
VARADARAJULU REDDIAR Vs. VENKATAKRISHNA REDDIAR AND ORS.
|
October 11, 1957 |
|
VEDA GOUNDER AND ORS. Vs. ARUNACHALAM CHETTIAR
|
July 10, 1957 |
|
VELUCHAMI NAICKER Vs. M MOUNA GURUSAMI NAICKER (DECEASED)
|
August 21, 1957 |
|
VENKATACHALAM CHETTIAR Vs. UMAYAL ACHI AND ORS.
|
October 16, 1957 |
|
VENKATAMMAL Vs. MUTHUKRISHNA NAIDU
|
July 23, 1957 |
|
VIDYUDAVALLI THAYAR Vs. STATE OF TAMIL NADU
|
September 27, 1957 |
|
VISHNUKANTHAM CHETTY Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1957 |
|
VK. K. R. RM. RAMASWAMI CHETTIAR Vs. A. RM. AL. A. MUTHUVEERAPPA CHETTIAR
|
September 20, 1957 |
|
W.P.A. SOUNDARAPANDIAN AND BROTHERS BY PARTNER W.P.A.S. BHASKARAN AND ORS. Vs. THE AGRICULTURAL INCOME TAX OFFICER
|
August 6, 1957 |
|
WORKERS OF SAGAR TALKIES SOUTH INDIA CINEMA Vs. ODEON CINEMA
|
February 15, 1957 |
|
YOOSUF MAULVI Vs. OFFICIAL ASSIGNEE
|
January 7, 1957 |
LOGIN