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A K D RANGASWAMI RAJA Vs. STATE OF TAMIL NADU
|
October 8, 1956 |
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A K SUBRAMANIA CHETTIAR Vs. A PONNUSWAMI CHETTIAR
|
November 13, 1956 |
|
A M CHINNIAH MANAGER 786 SANGU SOAP WORKSKATTUMAVADI ROAD ARANTANGI Vs. STATE OF TAMIL NADU
|
September 19, 1956 |
|
A N SUBRAMANIAN LATE MINOR Vs. A S KALYANARAMA IYER
|
September 21, 1956 |
|
A P NACHIMUTHU Vs. V S K RAMASWAMI CHETTIAR
|
April 24, 1956 |
|
A R KRISHNA IYER Vs. STATE OF MADRAS
|
March 20, 1956 |
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A R N NARAYANAN CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT, MADRAS
|
November 23, 1956 |
|
A.B. ABDUL GAFFOOR SAHIB Vs. THE ELECTION COMMISSIONER AND ANR.
|
April 11, 1956 |
|
A.K. CHETTIAR Vs. C. MUDALYANDAN CHETTIAR
|
January 20, 1956 |
|
A.S. MOHAMED ADAM Vs. MANAGING TRUSTEE AND ORS.
|
December 3, 1956 |
|
A.S. VENKATARAMA IYER Vs. STATE
|
November 22, 1956 |
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ABDUL KHADAR Vs. TAIB BEGUM
|
November 29, 1956 |
|
ABDUL SALAM Vs. STATE OF TAMIL NADU
|
October 25, 1956 |
|
ADIRAJA ARIGA Vs. K BEERANNA RAI
|
March 1, 1956 |
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AGRICULTURAL AND INDUSTRIAL BANK Vs. STATE OF TAMIL NADU
|
July 3, 1956 |
|
AIYESHA BIBI Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1956 |
|
ALFRED E Vs. ADDITIONAL INCOME TAX OFFICER
|
February 15, 1956 |
|
AMIR SULTAN Vs. STATE OF TAMIL NADU
|
February 17, 1956 |
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ANNAMALAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
September 12, 1956 |
|
ANNAMALAI MINOR Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1956 |
|
ANTONY BERNARD PINTO Vs. CECILLIA FERNANDES BAI
|
September 21, 1956 |
|
ARUMUGHAM PILLAI Vs. VALLIAMAL
|
August 20, 1956 |
|
ARUNACHALAM CHETTIAR Vs. MURUGAPPA CHETTIAR
|
March 15, 1956 |
|
ASHA BIBI Vs. NABISSA SAHIB
|
January 27, 1956 |
|
ASHOK LEYLAND Vs. STATE OF MADRAS
|
April 18, 1956 |
|
AYYASAMI NADAR AND BROS Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1956 |
|
B G P LORRY SERVICE Vs. STATE OF MADRAS
|
September 11, 1956 |
|
B S RAMAPPA Vs. B MONAPPA
|
July 13, 1956 |
|
BADIMA BIVI Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1956 |
|
BALASUBRAMANIASWAMI PAGODA AND ANOTHER Vs. S. RAMASWAMI IYER AND OTHERS
|
February 14, 1956 |
|
BALUSAMI REDDIAR, MINOR BY GUARDIAN, NAGAMMAL Vs. BALAKRISHNA REDDIAR
|
April 23, 1956 |
|
BAMBRANA GUDDAPPA RAI Vs. RAMANNA BANTA
|
May 2, 1956 |
|
BANK OF JAIPUR Vs. P G DAVEY
|
August 31, 1956 |
|
BOLLAM VENKATAKRISHNAIAH Vs. DEPUTY COMMERCIAL TAX OFFICER SPECIAL CIRCLE NON RESIDENT VEPERY
|
April 17, 1956 |
|
BRAITHWAITE, BURN AND JESSOP CONSTRUCTION CO. Vs. TRUSTEES OF THE PORT OF MADRAS
|
March 14, 1956 |
|
BURMAH SHELL AND STORAGE AND DISTRIBUTING CO OF INDIA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS BENCH NOW
|
May 29, 1956 |
|
C B R RATNAM AND CO Vs. D EKAMBARAM
|
November 26, 1956 |
|
C D VENKATARAMAN DISTRICT MAGISTRATE JUDICIALTRICHINOPOLY Vs. STATE OF TAMIL NADU
|
September 20, 1956 |
|
C DHANALAKSHMI AMMAL Vs. INCOME-TAX OFFICER II ADDITIONAL CITY CIRCLE II KILPAUK
|
December 18, 1956 |
|
C P AZEEZ HAJI Vs. GOVERNMENT OF MADRAS
|
February 9, 1956 |
|
C RAMANATHAN Vs. TRINITY BANK LIMITED TRINITY BANK LIMITED IN RE
|
August 22, 1956 |
|
C V R M RAMASWAMI CHETTIAR Vs. P JEEVARATHUNAMMAL
|
August 1, 1956 |
|
C W SPENCER Vs. INCOME TAX OFFICER
|
April 24, 1956 |
|
C.V. SRINIVASAN Vs. THE CORPORATION OF MADRAS
|
May 4, 1956 |
|
CANNANORE MILK SUPPLY CO-OPERATIVE SOCIETY Vs. STATE
|
May 3, 1956 |
|
CELESTINE SILVA BAI AND OTHERS Vs. JOSEPHINE NORONHA BAI AND ANOTHER
|
January 18, 1956 |
|
CHAIRMAN OF THE MADRAS PORT TRUST Vs. CLAIMS AUTHORITY
|
May 3, 1956 |
|
CHANDRA T P Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
|
April 2, 1956 |
|
CHEKKU Vs. PULIYASERI PARVATHI ALIAS AMMA AMMAL
|
March 6, 1956 |
|
CHENNAMMAL Vs. CHENNAPPA GOUNDAR AND OTHERS
|
March 27, 1956 |
|
CHIDAMBARAM CHETTIAR AR PL SPL Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1956 |
|
CHINNAPPAN UDAYAR Vs. STATE
|
July 31, 1956 |
|
CHINNASWAMI Vs. PONGINANNA GOUNDAR
|
March 5, 1956 |
|
CHITTILAPPALLI MATHAI Vs. CHITTILAPALLI KOCHOUSEPH
|
January 11, 1956 |
|
COCHIN NAYAR BANK LTD. Vs. M.S. MOHAMAD SHARIFUDDIN AND OTHERS
|
September 7, 1956 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. A H A RAHIMAN
|
November 16, 1956 |
|
COMMISSIONER, COIMBATORE MUNICIPALITY Vs. CHETTIMAR VINAYAGAR TEMPLE COMMITTEE BY SECRETARY, C. NANGAPPA CHETTIAR
|
July 12, 1956 |
|
D D ITALIA AND J D ITALIA Vs. FREE PRESS JOURNALS MADRAS LTD
|
July 2, 1956 |
|
D SUNDARAM PILLAI Vs. GOVERNMENT OF INDIA
|
October 1, 1956 |
|
D.D. KRISHNASWAMI IYENGAR AND ANR. Vs. A.C. VEERANNA CHETTY
|
March 22, 1956 |
|
D.MOHANAVELU MUDALIAR Vs. INDIAN INSURANCE AND BANKING CORPORATION LTD
|
July 16, 1956 |
|
DAMODARASWAMY NAIDU Vs. PRESIDENT OF DISTRICT BOARD COIMBATORE
|
July 18, 1956 |
|
DEIVANAI ACHI Vs. KASI VISWANATHAN CHETTIAR
|
November 20, 1956 |
|
DEVAKI Vs. RAJAGOPAL NAIDU
|
February 14, 1956 |
|
DHANALAKSHMI AMMAL C Vs. INCOME TAX OFFICER
|
December 18, 1956 |
|
DOMINION OF INDIA OWNING S I RLY Vs. ARULAPPAN
|
December 18, 1956 |
|
DORAISWAMI REDDIAR Vs. GURUNATHA IYER AND ORS.
|
July 18, 1956 |
|
DORAISWAMI REDDIAR ALIAS ELLA REDDY AND OTHERS Vs. KM RM PL PALANIANDI CHETTIAR AND ANOTHER
|
February 1, 1956 |
|
EAST INDIA INDUSTRIES MADRAS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1956 |
|
EDAVAN KAVINGAL KELAPPAN NAMBIAR Vs. MOOLAKAL KUNHI RAMAN
|
August 23, 1956 |
|
EMU AMMA AND ORS. Vs. POLLEKKATTIL AMMINI ALIAS KAMALAKSHI AMMA AND ORS.
|
August 22, 1956 |
|
ETHIRAJAMMAL Vs. S.A. VENKATACHARIAR
|
January 6, 1956 |
|
FIRM AL AR ARUNACHALAM CHETTIAR Vs. KALEESWARAR MILLS LTD
|
August 14, 1956 |
|
G ALAVANDAR Vs. STATE OF TAMIL NADU
|
October 24, 1956 |
|
G VENKATESHA BHAT Vs. KAMLAPAT MOTILAL
|
August 31, 1956 |
|
G. RADHAKRISHNA CHETTIAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY SECRETARY, DEPARTMENT OF HEALTH, EDUCATION AND LOCAL ADMINISTRATION AND ORS.
|
April 26, 1956 |
|
GENERAL PAPERS LTD Vs. A P A PAKKIR MOHIDEEN AND BROS
|
November 28, 1956 |
|
GORDON WOODROFFE LEATHER MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1956 |
|
GOVINDA PADAYACHI Vs. KANNAMMAL
|
March 28, 1956 |
|
GOWRI TILE WORKS Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1956 |
|
HAJI A. ABDUL KADER SAHIB Vs. THE STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY AND ORS.
|
February 20, 1956 |
|
HINDUSTAN INVESTMENT AND FINANCIAL TRUST Vs. C S SASTRY VOLUNTARY LIQUIDATOR
|
September 6, 1956 |
|
HINDUSTAN MATERIALS Vs. RAILWAY RATES TRIBUNAL AND ORS.
|
December 19, 1956 |
|
IN RE A.R.N. NARAYANAN CHETTIAR, PETITIONER, AR. KM. RAMANATHAN CHETTIAR Vs. OFFICIAL RECEIVER, HIGH COURT, MADRAS
|
November 23, 1956 |
|
IN RE, K ANNAMALAI CHETTIAR AND OTHERS Vs. STATE
|
March 9, 1956 |
|
IN RE: IBRAHIM Vs. STATE
|
March 21, 1956 |
|
IN RE: INDIAN COMPANIES ACT VII OF 1913; IN RE: FREE PRESS JOURNAL (MADRAS) LTD., (IN LIQUIDATION) Vs. STATE
|
July 2, 1956 |
|
IN RE: MOOSA Vs. STATE
|
March 21, 1956 |
|
IN RE: N. KRISHNASWAMY AND ORS. Vs. STATE
|
February 24, 1956 |
|
IN RE: P.R. NARASIMHACHARI Vs. STATE
|
January 20, 1956 |
|
IN THE MATTER OF AGRICULTURAL AND INDUSTRIAL BANK LTD.; Vs. STATE
|
July 3, 1956 |
|
INDO UNION ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1956 |
|
JAMES NOEL ANTHONY HOBBS Vs. STATE OF TAMIL NADU
|
February 23, 1956 |
|
JANABA MUHAMAD HUSSAIN NACHIAR AMMAL Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1956 |
|
JAYARAMA PILLAI Vs. PARVATHI AMMAL AND ORS.
|
January 11, 1956 |
|
JIVARAJ TOPUN AND SONS Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
February 17, 1956 |
|
K G RANGASWAMI CHETTIAR AND CO Vs. GOVERNMENT OF MADRAS
|
April 25, 1956 |
|
K GANGA SETTY Vs. COLLECTOR OF CUSTOMS MADRAS
|
April 6, 1956 |
|
K K SWAMI Vs. STATE OF TAMIL NADU
|
August 31, 1956 |
|
K K VENKATACHALAM CHETTIAR COMPANY Vs. STATE OF MADRAS
|
August 24, 1956 |
|
K P S V RAJARATHINA NADAR Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1956 |
|
K P V SHAIK MOHAMED ROWTHER AND CO Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
August 10, 1956 |
|
K PANCHAPAGESA AYYAR Vs. K KALYANASUNDARAM AYYAR
|
April 11, 1956 |
|
K SIVARAMAKRISHNAN Vs. P ARUMUGHA MUDALIAR INSPECTOR OF REGISTRATION MADRAS-1
|
March 23, 1956 |
|
K SYAMALAMBAL Vs. N NAMBERUMAL CHETTIAR
|
August 16, 1956 |
|
K. GOPALASWAMI AYYANGAR Vs. SRI ATHAMANATHASWAMI DEVASTHANAM AT AVIDAYARKOIL BY HEREDITARY TRUSTEE SUBRAMANIA PANDARA SANNADHI, ATHEENAKARTHA OF TIRUVADUTHURA ALHEENAM, TIRUVADUTHURAI
|
July 12, 1956 |
|
K. SIVARAMAKRISHNAN Vs. P. ARUMUGHA MUDALIAR, INSPECTOR-GENERAL OF REGISTRATION AND ANR.
|
April 23, 1956 |
|
KADAN KUNHIKANNAN Vs. STATE OF TAMIL NADU
|
February 3, 1956 |
|
KALIAPPA REDDIAR Vs. THANGAMUTHU ALIAS THANGASWAMI REDDIAR AND ORS.
|
February 15, 1956 |
|
KAMAKSHI AMMAL Vs. ARUKKANI AMMAL
|
December 17, 1956 |
|
KANNIYAN Vs. STATE
|
January 31, 1956 |
|
KARUNANIDHI NAIDU Vs. STATE OF MADRAS
|
February 29, 1956 |
|
KELLOTH IBRAHIM HAJI Vs. STATE OF TAMIL NADU
|
September 13, 1956 |
|
KN. S. KN. RAMANATHAN CHETTIAR Vs. KANNATHAL ACHI AND ORS.
|
February 23, 1956 |
|
KOHINOOR SAW MILL CO Vs. STATE OF MADRAS
|
July 30, 1956 |
|
KOMATH PONNIAN SOOPPI AND ANOTHER Vs. RAYAROTH KANARAN AND OTHERS
|
April 3, 1956 |
|
KRISHNAMMAL Vs. N. KRISHNA AND ORS.
|
February 9, 1956 |
|
KRISHNAMURTHI M K Vs. INDUSTRIAL TRIBUNAL
|
April 9, 1956 |
|
KRISHNASWAMI MUDALIAR Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1956 |
|
KULANDAIVELAN CHETTIAR Vs. AYINAN CHETTIAR AND ORS.
|
January 10, 1956 |
|
KUMARASWAMI CHETTIAR V K Vs. ADDITIONAL INCOME TAX OFFICER
|
November 19, 1956 |
|
KUNDEN AMBADI KUNHI Vs. PUDIYA PURAYIL VELUTHAMBADI AND OTHERS
|
January 6, 1956 |
|
KUPPAMMAL Vs. VELLINGIRI GOUNDER
|
September 25, 1956 |
|
KUPPATHAMMAL Vs. SAKTHI ALIAS THAYAMMAL
|
August 23, 1956 |
|
KUPPUSWAMI P S Vs. STATE OF MADRAS
|
April 3, 1956 |
|
LEELA MAHAJAN Vs. T STANES AND CO LTD
|
April 30, 1956 |
|
LINK INDUSTRIES LIMITED Vs. STATE
|
November 23, 1956 |
|
LOUIS DREYFUS AND CO Vs. STATE OF MADRAS
|
February 24, 1956 |
|
M A CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1956 |
|
M A ETHIRAJULU NAIDU Vs. T K C K PANIKKAR
|
September 27, 1956 |
|
M A NOOR MOHAMED AND CO Vs. STATE OF MADRAS
|
April 2, 1956 |
|
M AYYASAMI NADAR AND BROS COLOMBO Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
August 1, 1956 |
|
M D DEVARAJULU NAIDU AND CO Vs. STATE
|
January 20, 1956 |
|
M K RANGANATHAN Vs. A S JAFFERS
|
December 11, 1956 |
|
M KEVALCHAND SOWCAR Vs. STATE OF MADRAS
|
August 3, 1956 |
|
M M P L S RAMASWAMI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
February 22, 1956 |
|
M P M R M N MUTHIAH CHETTIAR Vs. M P M R M N NARAYANAN CHETTIAR
|
September 11, 1956 |
|
M P V SUNDARARAMA IYER AND COMPANY Vs. V V C R MURUGESA MUDALIAR
|
April 11, 1956 |
|
M PONNAMBALAM Vs. SARASWATHI
|
October 10, 1956 |
|
M R VIDYASAGAR Vs. INCOME TAX OFFICER
|
August 13, 1956 |
|
M VAIDYANATHAN Vs. SUB-DIVISIONAL MAGISTRATE ERODE
|
August 3, 1956 |
|
M VAIDYANATHAN Vs. STATE OF TAMIL NADU
|
October 4, 1956 |
|
M.A.M. SUBBIAH AMBALAM Vs. THE COMMISSIONER, KARAIKUDI MUNICIPALITY AND ANR.
|
March 28, 1956 |
|
MADALAI NADAR T M M AND CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
|
February 27, 1956 |
|
MADDALA THATHIAH Vs. UNION OF INDIA
|
August 9, 1956 |
|
MADURA KNITTING CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
|
April 24, 1956 |
|
MAHALINGA SHETTY Vs. JALAJA SHEDTHI AND ORS.
|
February 15, 1956 |
|
MAHALINGAM PILLAI Vs. AMSAVALLI
|
January 3, 1956 |
|
MALLIGAI SUNDARAM AMMAL Vs. KRISHNASWAMY REDDIAR
|
February 15, 1956 |
|
MANAGEMENT OF KADACHIRA MOTOR SERVICE Vs. STATE OF MADRAS
|
October 25, 1956 |
|
MANAGER RAJALAKSHMI MOTOR SERVICE Vs. STATE
|
January 6, 1956 |
|
MANAGING DIRECTOR NEWTONE STUDIOS Vs. GENERAL SECRETARY MADRAS STATE CINEMA AND STUDIO
|
October 26, 1956 |
|
MANAGING DIRECTOR, RASIPURAM UNION MOTOR SERVICE Vs. RAMASWAMY GOUNDAN
|
March 2, 1956 |
|
MANI Vs. STATE OF MADRAS
|
April 25, 1956 |
|
MANICKA GOUNDAN Vs. ELUMALAI GOUNDAN
|
August 16, 1956 |
|
MANORAMA BAI Vs. RAMA BAI
|
March 19, 1956 |
|
MARIMUTHU NADAR S A S Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1956 |
|
MARUDAMUTHU KHANDAR Vs. P S AR AR ARUNACHALAM CHETTIAR
|
November 30, 1956 |
|
MATHAMANGALATH ANANTHANARAYANA SUBRAMANIA IYERS ELDEST Vs. ABDUL KHADERS CHILDREN KANHUKKARATHIYUTE MAMMU
|
February 16, 1956 |
|
MAYATTI ABDUL KADIR Vs. MAYATTI AHMAD TARAGANAR
|
March 2, 1956 |
|
MEDAI DALAVOI K. THIRUMALAIAPPA AND ORS. Vs. MEDAI DALAVOI T. KUMARASWAMI
|
March 16, 1956 |
|
MEDAI DALAVOI T KUMARASWAMI MUDALIAR Vs. MEDAI DALAVOI RAJAMMAL
|
August 30, 1956 |
|
MEENAKSHI ACHI AND ANR. Vs. P.S.M. SUBRAMANIAN CHETTIAR AND ORS.
|
February 13, 1956 |
|
MEENAKSHI AMMA Vs. KIZHAKKE VALATH NARAYANI
|
March 9, 1956 |
|
MEENAKSHISUNDARAM PILLAI Vs. PONNU ALIAS SUBBIAH CHETTIAR
|
August 10, 1956 |
|
MEENAMBIGAI MOTOR SERVICE VIRUDHUNAGAR Vs. STATE OF MADRAS
|
August 31, 1956 |
|
MEGANATHA NAYAGAR Vs. SHRIMATHI SUSHEELA
|
November 13, 1956 |
|
METHALA VELUTHEDATH RAGHAVAN NAIR AND ANR. Vs. PALAKUNNATH KOZHIKKAL ACHUTHAN NAIR AND ORS.
|
February 17, 1956 |
|
METTUR INDUSTRIES Vs. STATE OF MADRAS
|
April 16, 1956 |
|
MODERN MATCH INDUSTRIES GUDIYATAM Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
|
September 19, 1956 |
|
MOHAMED OTHUMAN SAHIB Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1956 |
|
MOHAMED ZACKERIA FIRM Vs. V SRINIVAS AND CO
|
December 3, 1956 |
|
MOHIDEEN SAHIB Vs. STATE OF TAMIL NADU
|
November 21, 1956 |
|
MOORTHY Vs. STATE
|
March 7, 1956 |
|
MOOTHA MOHANRAJ SOWCAR Vs. MANICKA GOUNDAR
|
January 27, 1956 |
|
MURUGAYYAN KANGIAR Vs. MARUDAYYAMMAL
|
January 5, 1956 |
|
MUSTAFA BADSHA Vs. MADRAS MOTOR INSURANCE CO LTD
|
September 21, 1956 |
|
MUTHAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 14, 1956 |
|
MUTHURAMAN CHETTIAR P M Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1956 |
|
MYSORE CITY HOTELS ASSOCIATION Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
|
October 4, 1956 |
|
MYSORE FERTILISER CO MADRAS Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX MADRAS
|
August 27, 1956 |
|
MYSORE SPINNING AND MANUFACTURING CO Vs. DEPUTY COMMERCIAL TAX OFFICER MADRAS
|
October 10, 1956 |
|
MYSORE SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1956 |
|
N M N DURAISWAMI CHETTIAR Vs. DINDIGUL URBAN CO-OPERATIVE BANK LTD
|
October 9, 1956 |
|
N P A K MUTHIAH CHETTIAR Vs. K S RM FIRM SHWEBO BURMA
|
February 6, 1956 |
|
N SUNDARARAJA IYER Vs. SUB-COLLECTOR OF DINDIGUL
|
November 26, 1956 |
|
N. SOMASUNDARAM Vs. STATE OF MADRAS
|
January 17, 1956 |
|
N. SWAMINATHAN Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY
|
March 26, 1956 |
|
N.K. RAJARAJA VARMAN THIRUMALPAD AND ORS. Vs. K.K. KRISHNAN NAIR AND ORS.
|
February 1, 1956 |
|
N.S. SREENIVASA RAO Vs. G.M. ABDUL RAHIM SAHIB
|
March 20, 1956 |
|
N.V. GOVINDARAJA NADAR AND ORS. Vs. T. NAMADEVAR REDDIAR AND ORS.
|
July 3, 1956 |
|
NACHIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1956 |
|
NALLA KARUPPAN CHETTIAR AND ORS. Vs. BALADANDAYUTHAPANI VANNIA MUNDAR AND TWO ORS.
|
March 9, 1956 |
|
NARASIMHA RAO Vs. SOMESWAR JOSHI
|
March 9, 1956 |
|
NEMIRAJA KOTTARI Vs. KINNI ALIAS KANTHAMMA
|
August 3, 1956 |
|
NORTH ARCOT DISTRICT CENTRAL CO-OPERATIVE STORES Vs. STATE GOVT OF MADRAS
|
August 10, 1956 |
|
ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO Vs. B S KRISHNAMURTHI
|
December 18, 1956 |
|
ORIKKALAPPAT KANNASSERI DEMODARA MENON Vs. ORIKKALAPPAT KANNASSERI BHARGAVI AMMA AND ORS.
|
March 20, 1956 |
|
P CT PR PERIAKARUPPAN CHETTIAR Vs. S S RM RAMAN CHETTIAR
|
August 20, 1956 |
|
P K MANNAN EZHUTHACHEN Vs. V K MADHAVAN NAIR
|
October 5, 1956 |
|
P M MUTHURAMAN CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
October 9, 1956 |
|
P S RAMASWAMI NADAR Vs. R VISWANATHAN
|
July 17, 1956 |
|
P VAIDYANATHA IYER Vs. STATE OF MADRAS
|
March 27, 1956 |
|
P.J. FRANCIS Vs. P.J. VERGHESE AND ORS.
|
April 30, 1956 |
|
P.MURUGAYYA PILLAI Vs. S. SOMASUNDARAM PILLAI
|
April 11, 1956 |
|
P.P. RAMAN MENON Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF INDUSTRIES, LABOUR AND CO-OPERATION AND ORS.
|
March 7, 1956 |
|
PALANI GOUNDAN Vs. STATE OF TAMIL NADU
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April 5, 1956 |
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PALANISAMY CHETTIAR Vs. STATE OF TAMIL NADU
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December 19, 1956 |
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PALTHADI VENKAPPA RAI Vs. DEVAMMA
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March 6, 1956 |
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PALWANNA NADAR Vs. ANNAMALAI AMMAL
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September 27, 1956 |
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PARASRAM JETHANAND Vs. COMMISSIONER OF INCOME TAX
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February 15, 1956 |
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PARVATHY AMMAL Vs. GOPALA GOUNDER
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July 20, 1956 |
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PATTERI PAKKER Vs. CHENGATIYE KOMBI AMMAD
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July 9, 1956 |
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PAVADAI GOUNDAN Vs. STATE OF TAMIL NADU
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October 24, 1956 |
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PEEDIYAKKAL RAVULLA ALIAS MULLABI Vs. VALIAKATH IMBICHIKOYA AND ANR.
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January 11, 1956 |
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PERUNDEVI AMMAL Vs. AMAVASIKAN
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July 30, 1956 |
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PICHURATNAM AYYAR Vs. A. MUTHURATNAM AYYAR AND ORS.
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March 15, 1956 |
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PIONEER MOTORS Vs. O M A MAJEED MIRANIA MOTOR SERVICE TIRUNELVELI
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April 4, 1956 |
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PONNUSWAMI CHETTIAR Vs. P VELLAIMUTHU CHETTIAR
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December 7, 1956 |
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PUBLIC PROSECUTOR Vs. T P KHAITAN
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August 22, 1956 |
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PUBLIC PROSECUTOR Vs. K P CHANDRASEKHARAN
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September 19, 1956 |
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PUBLIC PROSECUTOR Vs. EBRAHIM SARFUDDIN AND CO
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September 7, 1956 |
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PUBLIC PROSECUTOR Vs. KADAMBAN NAMBOODIRIPAD
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March 29, 1956 |
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PUBLIC PROSECUTOR Vs. T P KHAITAN
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January 30, 1956 |
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PUBLIC PROSECUTOR Vs. STATE
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July 6, 1956 |
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PYARI BIBI Vs. RANGA CHARIAR
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March 1, 1956 |
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R A NATARAJAN Vs. REGIONAL TRANSPORT OFFICER CHINGLEPUT
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November 30, 1956 |
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R C RANGASWAMY CHETTY AND BROS Vs. COMMISSIONER OF EXCESS PROFITS TAX
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February 22, 1956 |
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R D FERNANDES Vs. STATE
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October 24, 1956 |
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R K SUNDARAM ASARI Vs. T R ABDUL HALEEM SAHIB
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April 16, 1956 |
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R KUMARASWAMI AIYAR Vs. COMMISSIONER MUNICIPAL COUNCIL
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September 19, 1956 |
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R.A. NATARAJAN Vs. THE REGIONAL TRANSPORT OFFICER AND ANR.
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April 4, 1956 |
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RADHA RUKMANI AMMAL Vs. COMMISSIONER OF INCOME TAX
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August 24, 1956 |
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RAJAMMA Vs. VARADARAJULU CHETTI
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July 18, 1956 |
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RAJAPPA Vs. ANDALAMMAL
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August 31, 1956 |
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RAJARATHINA NADAR K P S V AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
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February 15, 1956 |
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RAM RAJ TOBACCO TRADING CO Vs. ASST COMMERCIAL TAX OFFICER ATTUR
|
November 16, 1956 |
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RAMACHANDRAN Vs. STATE OF TAMIL NADU
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February 16, 1956 |
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RAMAGOPAL NAICKER Vs. MUTHUKRISHNA AYYAR
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July 20, 1956 |
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RAMAKRISHNA MARDI Vs. VISHNUMOORTHI MARDI
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July 12, 1956 |
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RAMAKRISHNA PILLAI Vs. VARADARAJASWAMI KOIL KUMBAKONAM
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November 29, 1956 |
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RAMANADHAN CHETTIAR Vs. STATE OF MADRAS AND OTHERS
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July 11, 1956 |
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RAMANATHA SASTRIGAL Vs. ALAGAPPA CHETTIAR AND ORS.
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February 8, 1956 |
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RAMANATHAN CHETTIAR S RM AR RM Vs. ADDITIONAL INCOME TAX OFFICER
|
February 27, 1956 |
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RAMASWAMI CHETTIAR M M P L S Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1956 |
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RAMASWAMI IYER Vs. A SUBBIAR
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April 2, 1956 |
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RAMASWAMY MUDALIAR Vs. STATE OF TAMIL NADU
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December 7, 1956 |
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RAMRAJ TOBACCO TRADING COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER ATTUR
|
November 16, 1956 |
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RANGASWAMI GOUNDAN Vs. STATE OF TAMIL NADU
|
October 24, 1956 |
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RASIPURAM UNION MOTOR SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1956 |
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RENGACHARI Vs. SOMASUNDARAM PILLAI
|
August 24, 1956 |
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S A S MARIMUTHU NADAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
August 28, 1956 |
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S KRISHNASWAMY MUDALIAR Vs. P S PALANI PILLAI
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April 18, 1956 |
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S N R SUNDARA RAO AND SONS MADURAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
|
October 9, 1956 |
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S RM AR RM RAMANATHAN CHETTIAR Vs. ADDITIONAL INCOME TAX OFFICER CITY CIRCLE II MADRAS
|
February 27, 1956 |
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S SUPPIAH CHETTIAR Vs. V CHINNATHURAI
|
August 10, 1956 |
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S T SAHIB Vs. N HASAN GHANI SAHIB
|
December 10, 1956 |
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S VENKATACHALAM IYER Vs. STATE OF MADRAS
|
September 27, 1956 |
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S VISWANATHAN Vs. EAST INDIA DISTILLERIES AND SUGAR FACTORIES LTD
|
October 25, 1956 |
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S.A.N.M. RAMAKRISHNA CHETTI Vs. CHINNA THANGAVELU CHETTI AND ORS.
|
January 3, 1956 |
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S.M. MUHAMMAD IBRAHIM Vs. THE DEPUTY COMMERCIAL TAX OFFICER
|
February 22, 1956 |
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S.M.A. ABDUL FATHA AND ORS. Vs. MOHAMMAD JABBAR AND ORS.
|
July 13, 1956 |
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S.R.K. RAMASWAMI AND ANR. Vs. KOMARAVELU GOUNDAN AND ORS.
|
February 2, 1956 |
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S.T.K. SUNDARA CHETTIAR Vs. V.K. M. KOTHANDARAMA CHETTIAR AND OTHERS
|
April 7, 1956 |
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SADASIVAM Vs. STATE OF MADRAS
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October 1, 1956 |
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SAKKARAMA RAO Vs. NAGASAMI RAO
|
July 16, 1956 |
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SALEM SRI RAMASWAMI BANK LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
|
January 12, 1956 |
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SAMBANDA NAICKER Vs. RANGANAYAKI AMMAL
|
January 27, 1956 |
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SANKARALINGAM Vs. STATE OF TAMIL NADU
|
March 7, 1956 |
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SANKARANARAYANA PILLAI Vs. KANDASAMIA PILLAI
|
April 6, 1956 |
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SARVOTAMA KAMATH Vs. ABDULLA BEARY
|
March 26, 1956 |
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SEETHALAKSHMI AMMAL Vs. T.S. RAMACHANDRAN AND ANR.
|
March 13, 1956 |
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SEETHALAKSHMI AMMAL Vs. SRINIVASA NAICKER AND OTHERS
|
August 24, 1956 |
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SHA HINDUMULL DALICHAND AND ANR. Vs. MADRAS KIRANA MERCHANTS ASSOCIATION AND ANR.
|
February 14, 1956 |
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SHAIK MOHAMED ROWTHER K P V AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1956 |
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SHANMUGAM MINOR BY MOTHER AND NEXT FRIEND PERIANAYAGATHAMMAL Vs. S.P.A.R.S. SUBRAMANIA CHETTIAR
|
January 5, 1956 |
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SHEIK MUHAMMAD HUSSAIN Vs. STATE OF TAMIL NADU
|
February 3, 1956 |
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SIDDAYA MUDALIAR Vs. M N MUTHAYANNA CHETTIAR
|
April 23, 1956 |
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SILUVAIMANI AMMAL Vs. THANGIAH NADAR
|
February 20, 1956 |
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SIVASUBRAMANIA PILLAI Vs. PANRUTI INDUSTRIAL CO LTD
|
February 10, 1956 |
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SOMASUNDARAM N Vs. STATE OF MADRAS
|
January 3, 1956 |
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SOUNDARARAJAN AND CO LTD Vs. A K SANKARAPANDIA NADAR
|
April 16, 1956 |
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SRI RAJA RAJESWARI AMBAL OF SRI DATTATREYA MANDIRAM THROUGH ITS AGENT K. KRISHNA RAO Vs. DISTRICT BOARD
|
December 13, 1956 |
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SRI VENKATARAMANA DEVARU AND OTHERS Vs. STATE OF MADRAS AND OTHERS
|
April 11, 1956 |
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SRIRANGA NACHARAMMAL Vs. VARALAKSHMI FUND VELLORE LTD
|
December 17, 1956 |
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STATE OF MADRAS Vs. KASSIMIA CHARITIES RAJAGIRI
|
September 3, 1956 |
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STATE OF MADRAS Vs. STATE OF TAMIL NADU
|
April 16, 1956 |
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STATE OF MADRAS Vs. R SARAVANA PILLAI
|
April 16, 1956 |
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STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LTD
|
April 18, 1956 |
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STATE OF MADRAS Vs. V R B GOPALARATHNAM GUPTA
|
April 26, 1956 |
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STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LIMITED IN LIQUIDATION A
|
July 15, 1956 |
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STATE OF MADRAS Vs. C KARUPPAN CHETTIAR
|
August 1, 1956 |
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STATE OF MADRAS Vs. HIS HOLINESS SRILA SRI SUBRAMANIA PANDARA SANNADHI AVERGAL
|
January 6, 1956 |
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STATE OF MADRAS Vs. H KANCHILAL
|
February 20, 1956 |
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STATE OF MADRAS Vs. LOUIS DREYFUS AND COMPANY LIMITED
|
February 16, 1956 |
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STATE OF MADRAS Vs. RAMALINGAM AND COMPANY
|
March 5, 1956 |
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STATE OF MADRAS Vs. T V PARVATHI AMMAL
|
March 8, 1956 |
|
STATE OF MADRAS Vs. S BALU CHETTIAR
|
March 12, 1956 |
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STATE OF MADRAS Vs. INDIAN COFFEE BOARD BATLAGUNDU
|
March 13, 1956 |
|
STATE OF MADRAS Vs. STATE OF TAMIL NADU
|
March 22, 1956 |
|
STATE OF MADRAS Vs. BANGALORE AUTOMOBILES SALEM
|
April 6, 1956 |
|
STATE OF MADRAS Vs. M P IBRAHIM KUNHI
|
April 11, 1956 |
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STATE OF MADRAS Vs. MUNIYAPPA CHETTY
|
March 8, 1956 |
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STATE OF MADRAS Vs. K.S.M.K. KASI MOHAMAD AND OTHERS
|
July 2, 1956 |
|
STATE OF MADRAS COLLECTOR OF COIMBATORE Vs. RAJAGOPALA AYYAR C S
|
March 14, 1956 |
|
SUBBU THAIAMMAL Vs. RENGASAMI NACKAR AND ORS.
|
January 6, 1956 |
|
SUBRAMANIA MUDALIAR Vs. PACHAIYAPPA MUDALIAR
|
January 17, 1956 |
|
SUBRAMANIAM Vs. PAKKIRISWAMI VANDAYAR
|
August 3, 1956 |
|
SUBRAMANIAM CHETTIAR Vs. MUTHIAH PILLAI
|
July 18, 1956 |
|
SUBRAMANIAM CHETTIAR Vs. REVENUE DIVISIONAL OFFICER
|
March 8, 1956 |
|
SUNDARA RAO S N R AND SONS Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1956 |
|
SUNDARAM MANAGER COIMBATORE COTTON MILLS Vs. KUMARASWAMY
|
July 27, 1956 |
|
SUNDARESA MUDALIAR Vs. MUTHAMMAL
|
January 3, 1956 |
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SUNDARESAN CHETTIAR Vs. ABIRAMI AMMAL
|
June 5, 1956 |
|
SWAMINATHA UDAYAR Vs. MOTTAYA PADAYACHI
|
July 3, 1956 |
|
SYED IBRAHIM Vs. STATE OF TAMIL NADU
|
August 13, 1956 |
|
SYED SHAH ABDUL LATIF MOHIDEEN KADIRI SUJJATHA SHIBAHADULLA SAHIB Vs. M. MOHAMMAD LEBBAI (DIED) AND ORS.
|
March 12, 1956 |
|
T ALAGAPPA GOUNDAR Vs. P A KARUPPA CHETTY GOUNDER
|
July 27, 1956 |
|
T APPAVU CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1956 |
|
T KRISHNAVENI AMMAL Vs. CORPORATION OF MADRAS
|
July 2, 1956 |
|
T KUNHIRAMAN Vs. POOTHERI ILLATH MADHAVAN NAIR
|
October 1, 1956 |
|
T M M MUDALAI NADAR AND CO VIRUDHUNAGAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
|
February 27, 1956 |
|
T M R ABDUL KHADER Vs. STATE OF TAMIL NADU
|
September 5, 1956 |
|
T RANGASWAMI Vs. T ARAVINDAMMAL
|
August 10, 1956 |
|
T S GOVINDARAJ Vs. A B KANDASWAMI GOUNDAR
|
July 24, 1956 |
|
T. GOVINDASWAMY NAIDU Vs. THE TANJORE PALACE DEVASTHANAM REPRESENTED BY ITS HEREDITARY TRUSTEE SRI R.Y. RAJARAM RAJA SAHIB
|
February 16, 1956 |
|
T.S. KARTHIKEYA MUDALIAR Vs. SINGARAM PILLAI
|
March 7, 1956 |
|
T.S. SRINIVASA RAO, ATTORNEY AGENT Vs. STATE OF MADRAS, BY COLLECTOR AND ANR.
|
September 4, 1956 |
|
TAMARIND PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1956 |
|
THANGACHI NACHIAL Vs. AHMED HUSSAIN MALUMIAR
|
April 5, 1956 |
|
THATTIKKARANTAVILA BAMBAN Vs. ISLAND INSPECTING OFFICER MINICOY ISLANDS MALABAR
|
May 1, 1956 |
|
THAYOTH PUTHIYAPURAYIL AYISOMMA Vs. CHOOLAT PUTHIYAPURAYIL KUNHALI
|
August 16, 1956 |
|
THE PUDUKKOTTAI CERAMICS, LTD.; KRISHNA AND SONS. MANAGING AGENTS R. KRISHNA IYENGAR Vs. SETHU ALIAS RAMANATHAN CHETTIAR AND ORS.
|
January 12, 1956 |
|
THIRUMALIRUNJOLAIMALAI AYYANGAR Vs. K SARANGAPANI AYYANGAR
|
July 27, 1956 |
|
THOZHUKKAT PATHAN VEETTIL TAVAZHI LAKSHMI TARWAD KARNAVASTHRI LAKSHMI ALIAS KUTTIMALU AMMA AND ORS. Vs. ACHUTHA MENON (DIED) AND ORS.
|
July 20, 1956 |
|
TOOLS AND MACHINERIES Vs. STATE OF MADRAS
|
April 5, 1956 |
|
TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1956 |
|
TUTICORIN CINEMA CO PRIVATE Vs. CHARLES MISSIER SONS TUTICORIN
|
November 14, 1956 |
|
UNION OF INDIA Vs. G VITTAPPA KAMATH
|
March 12, 1956 |
|
UTHAMARAM NATHUSAM SAIT Vs. HUDE GOPALAKRISHNAYYA
|
April 26, 1956 |
|
V DHANMULL SOWCAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY AT VELLORE NORTH
|
October 9, 1956 |
|
V K JOHN Vs. G VASANTHA PAI
|
October 31, 1956 |
|
V K KUMARASWAMI CHETTIAR Vs. SECOND ADDITIONAL INCOME TAX OFFICER I CIRCLE MADURAI AND
|
November 19, 1956 |
|
V N M ARUNACHALA NADAR Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
September 17, 1956 |
|
V S RAMANATHAN Vs. STATE OF TAMIL NADU
|
October 26, 1956 |
|
V SARANGAPANI NAIDU Vs. KALYANASUNDARAM HIGH SCHOOL EDUCATION SOCIETY TANJORE
|
November 12, 1956 |
|
V SUNDARAM IYER Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES RAMANATHAPURAM
|
July 31, 1956 |
|
V. CHOCKALINGA MUDALIAR Vs. STATE OF MADRAS, REPRESENTED BY COLLECTOR OF SALEM AND ANR.
|
February 2, 1956 |
|
V.T. RAMASWAMI AIYAR Vs. VEERAKODI VELLALA CHARITY BY TRUSTEE KANNIAH PILLAI AND ORS.
|
December 4, 1956 |
|
VADASSERI THARAWATTIL KARNAVAN AND MANAGER ITTICHATHARA VALIA MANNADIAR Vs. STATE OF TAMIL NADU
|
July 4, 1956 |
|
VASUDEVA BHAT Vs. STATE
|
September 21, 1956 |
|
VENKATA SUBBARAYA IYER ALIAS PAPIER AND ORS. Vs. STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SALEM AND ANR.
|
November 19, 1956 |
|
VENKATESA REDDIAR Vs. VEERASWAMI MUDALI AND ANR.
|
July 17, 1956 |
|
VISWANATHAN CHETTIAR Vs. STATE OF TAMIL NADU
|
September 23, 1956 |
|
VITTAL ALVA Vs. RAMANUJAM
|
August 10, 1956 |
|
WILLIAM JACKS AND COMPANY LIMITED Vs. THE STATE OF MADRAS
|
January 3, 1956 |
|
WORKERS OF SPENCER AND COMPANY, BY THE SPENCER WORKERS UNION Vs. SPENCER AND COMPANY AND ANR.
|
February 3, 1956 |
LOGIN