|
A BATCHA SAHEB Vs. NARIMAN K IRANI
|
January 27, 1955 |
|
A C ARUMUGHAM AND OTHERS Vs. MANAGER, JAWAHAR MILLS LTD SALEM JUNCTION
|
March 29, 1955 |
|
A H A RAHIMAN Vs. COLLECTOR OF CUSTOMS MADRAS
|
September 16, 1955 |
|
A K MUNUSWAMY MUDALIAR AND COMPANY TANNERY Vs. STATE OF MADRAS
|
April 18, 1955 |
|
A M MOHAMMED ISHOK Vs. STATE OF MADRAS
|
March 2, 1955 |
|
A P P AMINA UMMA Vs. A P P MAMMAD
|
January 19, 1955 |
|
A R RANGACHARI Vs. COMMISSIONER OF INCOME TAX MADRAS
|
July 21, 1955 |
|
A.P. JAMBULINGA MUDALIAR Vs. A.S. VADIVELACHARI AND ORS.
|
August 25, 1955 |
|
A.V. SUBRAMANIAM, BY PARTNER A.V. SUBRAMANIA MUDALIAR Vs. RAMACHANDRA BEHARILAL, THROUGH ITS PROPRIETOR BEHARILAL
|
July 21, 1955 |
|
ABDUL KADIR Vs. STATE
|
November 18, 1955 |
|
ABDUL RAHIM AND BROS. AND ANR. Vs. R.K. SELVAN BROS. AND ORS.
|
October 6, 1955 |
|
AKKAMMAL Vs. KULLAMPATTIYAN ALIAS VELAPPA NAICKEN AND ORS.
|
December 16, 1955 |
|
ALAGAMMAI ACHI Vs. E.S.VR.P.L. VEERAPPA CHETTIAR AND ORS.
|
August 19, 1955 |
|
ALAGAPPA CORPORATION LIMITED Vs. STATE OF MADRAS
|
March 7, 1955 |
|
AMBALATHIL ASSAINAR Vs. STATE
|
April 19, 1955 |
|
ANANTHALAKSHMI AMMAL Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1955 |
|
ANGANNA GOUNDAN ALIAS CHINNASAMI GOUNDAN Vs. ANGAMUTHU GOUNDAN AND ANR.
|
October 21, 1955 |
|
ANJANEYA MOTOR TRANSPORT Vs. STATE OF MADRAS
|
February 23, 1955 |
|
ANNAMALAI AND CO. LTD., A PRIVATE COMPANY BY ITS MANAGING DIRECTOR, S. RM. CT. A. ANNAMALAI CHETTIAR Vs. C.H. SIBGATHULLA SAHEB BY POWER-OF-ATTORNEY AGENT, M.S. MAHADEVA IYER
|
February 17, 1955 |
|
ANNAMALAI MUDALIAR AND BROS Vs. REGIONAL PROVIDENT FUND COMMISSIONER MADRAS
|
January 20, 1955 |
|
ATHAPPA GOUNDER ALIAS POOSARI GOUNDER AND ORS. Vs. PERIASAMI GOUNDER
|
October 7, 1955 |
|
AVIS FITZALAN COWDREY Vs. IMPERIAL BANK OF INDIA
|
April 21, 1955 |
|
AYYAN AMMAL Vs. VELLAYAMMAL AND ORS.
|
October 21, 1955 |
|
B S SWAMINATHA IYER, AND ANOTHER Vs. ALAGARSWAMI CHETTIAR AND OTHERS
|
March 10, 1955 |
|
B THANGAVELU CHETTIAR Vs. COMMR OF POLICE, MADRAS,
|
October 7, 1955 |
|
B. VARADARAJULU CHETTIAR Vs. STATE OF MADRAS BY SECRETARY, HOME DEPARTMENT
|
November 8, 1955 |
|
B.A. KHAN ALIAS BAHADUR ALI KHAN Vs. NAWAZ KHAN AND ORS.
|
November 3, 1955 |
|
B.N. SURENDRA Vs. G.A. AJIWANI
|
August 5, 1955 |
|
BAGYALAKSHMI AMMAL Vs. SRINIVASA REDDIAR
|
December 16, 1955 |
|
BALAKRISHNAN Vs. N.B. BALACHANDRAN AND ANR.
|
October 21, 1955 |
|
BHAGAVANDAS GOEL AND SONS Vs. ULEECHALLA E. HANUMANTHIAH CHETTY
|
March 15, 1955 |
|
BILIGA LAXMINARAYANA RAO Vs. A P FERNANDES
|
December 15, 1955 |
|
BOARD OF REVENUE AND ANR. Vs. V.M. MURUGESA MUDALIAR OF GUDIYATHAM
|
March 28, 1955 |
|
BOARD OF REVENUE CHEPAUK MADRAS Vs. K VENKATASWAMI NAIDU
|
March 28, 1955 |
|
BOARD OF REVENUE, MADRAS Vs. MOIDEEN ROWTHER AND OTHERS
|
October 7, 1955 |
|
BRAHMAYYA AND CO Vs. K P THANGAVELU NADAR AND OTHERS
|
December 13, 1955 |
|
C HAJEE ABDUL SHUKOOR AND COMPANY Vs. STATE OF MADRAS
|
March 14, 1955 |
|
C. ABDUL BASITH SAHIB Vs. SHANMUGHASUNDARAM AND ORS.
|
December 9, 1955 |
|
C. DURAISWAMI IYENGAR AND ANR. Vs. THE UNITED INDIA LIFE ASSURANCE CO., LTD. AND ORS.
|
October 19, 1955 |
|
CHELLAM SERVAI Vs. RAMALINGAM SERVAI
|
July 21, 1955 |
|
CHOCKIAH THEVAR Vs. SHANMUGASUNDARAM CHETTIAR AND ANOTHER
|
December 15, 1955 |
|
CHOORAMPULIKKAL ASSAN KUTTY AND ORS. Vs. RAMANALUKKAL KUNHI MOIDEN KUTTY (DECEASED) AND ORS.
|
January 19, 1955 |
|
CHOVVAKKARAN PAZHUKKATH ASSANKEYI Vs. PUHATHIL VELUTHALI CHERIA UMMER AND OTHERS
|
February 24, 1955 |
|
CHRISTINE SALDANHA Vs. G.M.B.D SOUZA AND ORS.
|
December 7, 1955 |
|
DASAI GOWNDER AND CO Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS
|
May 2, 1955 |
|
DIRECTOR OF PUBLIC INSTRUCTION Vs. N MOHANDAS
|
January 12, 1955 |
|
DORAISWAMI CHETTI Vs. VACHANI MUDALIAR
|
January 19, 1955 |
|
E M MUTHAPPA CHETTIAR Vs. SALEM RAJENDRA MILLS LIMITED
|
April 22, 1955 |
|
E.A. BALAKRISHNA IYER Vs. SINGA VANNIAR AND ORS.
|
October 14, 1955 |
|
E.K. PATTABHI RAMA REDDI AND ANR. Vs. E.K. GOVINDA REDDI AND ORS.
|
July 21, 1955 |
|
E.V. BALAKRISHNA AYYAR Vs. MAHALAKSHMI AMMAL AND ANR.
|
April 13, 1955 |
|
EASOOP ALIAS MANI ROWTHEN AND ORS. Vs. BOOKUTTY UMMA AND ORS.
|
September 13, 1955 |
|
FAMILY MANAGER, PONNUSWAMI GOUNDAR Vs. SINNANA GOUNDAR AND OTHERS
|
March 29, 1955 |
|
G S PASHA Vs. STATE
|
March 10, 1955 |
|
G SRINIVASALU NAIDU Vs. RAJU NAICKER
|
February 18, 1955 |
|
G VEERAPPA PILLAI Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1955 |
|
G VENKATASWAMI NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1955 |
|
GANDHI SONS LTD Vs. STATE OF MADRAS
|
April 1, 1955 |
|
GANGA NAICKEN AND ANR. Vs. A. SUNDARAM AIYAR
|
September 8, 1955 |
|
GOPINATH SHETTY (MINOR) BY NEXT FRIEND FATHER, K. SUBBAYYA SHETTY Vs. SANTHAMMA AND ORS.
|
October 14, 1955 |
|
GOVINDA KONAR Vs. MURUGAN TRANSPORTS LTD
|
July 15, 1955 |
|
GOVINDAN K Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1955 |
|
GURUSWAMI MUDALIAR K Vs. EXECUTIVE ENGINEER METTUR CANALS DIVISION
|
December 16, 1955 |
|
GYANAMBAL Vs. ADMINISTRATOR GENERAL OF MADRAS
|
January 25, 1955 |
|
H J MASCREEN Vs. R K MASCREEN
|
July 28, 1955 |
|
HARIRAM SAIT T P S Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1955 |
|
IN MATTER OF WILL OF RAMCHAND GURDASMAL (DECEASED); MANGHARAM WADHWANI OF BOMBAY Vs. STATE
|
May 6, 1955 |
|
IN RE : LESLIE DEVISON MILLER Vs. STATE
|
August 11, 1955 |
|
IN RE, THIRUPATHIAMMAL Vs. STATE
|
January 18, 1955 |
|
IN RE: JOGHEE GOWDER AND ORS. Vs. STATE
|
October 18, 1955 |
|
IN RE: MUTHUSWAMI Vs. STATE
|
November 2, 1955 |
|
IN RE: SAMBANDAM AND ORS. Vs. STATE
|
March 14, 1955 |
|
IN RE: SEETHARAMAN Vs. STATE
|
October 14, 1955 |
|
IN RE: SUNDARESA AYYAR Vs. STATE
|
October 7, 1955 |
|
INDIAN COFFEE BOARD BATLAGUNDU Vs. STATE OF MADRAS
|
November 10, 1955 |
|
JANAB JAMEELAMMA Vs. INCOME TAX OFFICER
|
December 15, 1955 |
|
JANAKI AMMAL Vs. DIVISIONAL ENGINEER
|
October 17, 1955 |
|
JOSEPH BENJAMIN BONJOUR (INSOLVENT) Vs. THE OFFICIAL ASSIGNEE OF MADRAS
|
October 21, 1955 |
|
JOSEPH CARLOS XAVIER LOUIS ANTHONY BENEDICT ALDO COSTA, BY MOTHER AND NEXT FRIEND, MARY JOHN BERCHMANS Vs. STANIS LAWS COSTA AND ORS.
|
December 2, 1955 |
|
K MOHAMED KHASSIM AND BROTHER Vs. MUNICIPAL COUNCIL, OOTACAMUND BY ITS COMMISSIONER
|
January 28, 1955 |
|
K R KUMARASWAMI CHETTIAR, PETITIONER Vs. KRISHNASWAMI CHETTEY
|
May 3, 1955 |
|
K RAMASWAMY DOSS Vs. A RAMA PILLAI
|
February 24, 1955 |
|
K S NARAYANASWAMI IYER Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1955 |
|
K SETHUMADHAVA RAO Vs. COLLECTOR OF SOUTH ARCOT DT CUDDALORE
|
January 18, 1955 |
|
K V DHANUSHKODI NADAR Vs. STATE
|
November 8, 1955 |
|
K V MUTHU PATHAR Vs. R S MANI RAO
|
November 11, 1955 |
|
K. SUBRAMANIA PILLAI Vs. A.V.S.V. SANKARA KULATHU IYER
|
November 11, 1955 |
|
K. VEERANKUTTY Vs. PATHUMMAKUTTY UMMA AND ORS.
|
September 14, 1955 |
|
K.M. ARDHANARI MUDALIAR Vs. ABDUL RAHIMAN AND ORS.
|
September 12, 1955 |
|
K.P.V. BALAKRISHNA NAIDU (DIED) AND ANR. Vs. KARUMUTHU SIVALINGAM CHETTIAR
|
September 29, 1955 |
|
K.V.V. ARDHANARI CHETTIAR AND CO., BY MANAGING PARTNER K.V.V. ARDHANARI CHETTIAR Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, CENTRAL RAILWAY AND ANR.
|
December 15, 1955 |
|
KALAM SOMASUNDARAM CHETTIAR Vs. STATE OF MADRAS
|
March 31, 1955 |
|
KALLIPATTU OOTHUKATTU MARIAMMAN TEMPLE BY ITS TRUSTEE SARANGAPANI GOUNDER Vs. AYYANPERUMAL GOUNDER
|
November 11, 1955 |
|
KANNANGARA ISMAIL Vs. PALAYAT KAPPADAKKAL PAVU AMMA
|
February 15, 1955 |
|
KARUPPA UDAYAR Vs. STATE OF MADRAS
|
October 18, 1955 |
|
KARUPPA UDAYAR AND ORS. Vs. SELLAMUTHU UDAYAR AND ORS.
|
September 30, 1955 |
|
KARUPPANNA GOUNDAN Vs. PONNUTHAYEE ALIAS SUBBAMMAL AND ORS.
|
September 13, 1955 |
|
KARUR JAI HIND PICTURES Vs. A M SHAHUL HAMEED
|
April 15, 1955 |
|
KELATH VALIN CHIYAN KUNHAMBU Vs. KIRATHUA ILLOTH YAGNAN NAMBUDIRI AND ORS.
|
March 22, 1955 |
|
KEMP AND CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
|
July 19, 1955 |
|
KNIGHTSDALE ESTATES Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1955 |
|
KOMARASWAMI PILLAI Vs. S. VENKATARAMA RAO AND ORS.
|
May 2, 1955 |
|
KOTHAYADATH KARUNAKARAN NAIR Vs. METHALAYIL CHATHU
|
August 5, 1955 |
|
KRISHNASWAMI CHETTIAR Vs. SANKILI CHETTIAR
|
March 9, 1955 |
|
KULITALAI BANK LTD Vs. S V NAGAMANICKAM
|
March 4, 1955 |
|
KUMBAKONAM BANK, LIMITED, REPRESENTED BY THE MANAGING DIRECTOR Vs. K.R.M.P. SHANMUGHAM PILLAI AND ORS.
|
July 19, 1955 |
|
KUNJAMMAL Vs. MALAYAPPA IYER AND ANR.
|
October 5, 1955 |
|
KUNNATHVELLI VISWANATHAN, MINOR BY NEXT FRIEND AND BROTHER KUNHIKRISHNAN NAIR ALIAS KRISHNADAS Vs. KUNNAMBARAPOYIL KANARAN AND ORS.
|
November 22, 1955 |
|
KUPPAMMAL Vs. MU. VE. PETHANNA CHETTY
|
August 22, 1955 |
|
LAKSHMANA PILLAI Vs. EMAKALAPERUMAL NADAR (DIED) AND ORS.
|
December 8, 1955 |
|
LAKSHMANPRASAD AND SONS Vs. A ACHUTAN NAIR
|
May 2, 1955 |
|
LAKSHMI TALKIES Vs. MUNUSWAMI G A
|
March 2, 1955 |
|
M P KUMARASWAMI RAJA Vs. STATE
|
January 20, 1955 |
|
M S RANGARATHNAM Vs. STATE
|
November 4, 1955 |
|
M S SUBBULAKSHMI Vs. COMMISSIONER OF INCOME TAX MADRAS
|
July 21, 1955 |
|
M V G BALUSWAMY IYER Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1955 |
|
M. S. SUBBULAKSHMI Vs. COMMISSIONER OF INCOME TAX, MADRAS
|
March 21, 1955 |
|
M.K. PADMANABHAN Vs. THE STATE OF MADRAS, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND ANR.
|
September 1, 1955 |
|
M.K. RANGANATHAN AND ANR. Vs. THE CALCUTTA TRAMWAYS CO., LTD. AND ORS.
|
March 31, 1955 |
|
MADRAS CO OPERATIVE MILK SUPPLY UNION LIMITED Vs. STATE OF MADRAS
|
March 7, 1955 |
|
MADRAS PROVINCIAL TYPE FOUNDRY WORKERS UNION Vs. RAMALINGA MUDALIAR
|
October 7, 1955 |
|
MANAYIL KRISHNAN KUTTY Vs. MANIKKATH GOVINDA MENON
|
December 1, 1955 |
|
MARIMUTHU GOUNDAR Vs. PONNAMMAL AND ORS.
|
December 13, 1955 |
|
MARIYAYI AMMAL AND OTHERS Vs. ARUNACHALA PANDARAM
|
December 2, 1955 |
|
MUHAMMAD ZACKRIA BY POWER AGENT V T ABDULLA ROWTHER Vs. ABDUL KARIM ROWTHER
|
November 11, 1955 |
|
MULTANMUL MISRIMUL Vs. CENTRAL BANK OF INDIA LIMITED
|
March 4, 1955 |
|
MUNIYANDI GOUNDER AND OTHERS Vs. BOMMAYAMMAL
|
December 13, 1955 |
|
MUTHA MUDALI (DIED) AND ANR. Vs. KUPPANNA GOUNDAN
|
October 14, 1955 |
|
MUTHIALPET BENEFIT FUND LTD Vs. V DEVARAJULU CHETTY
|
January 4, 1955 |
|
MUTHUCHELLAPPA CHETTIAR Vs. R M P L PALANIAPPA CHETTIAR
|
February 14, 1955 |
|
N M RAYALOO IYER Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
April 18, 1955 |
|
N S NAINA MOHAMED Vs. TIRUKALACHARI PANCHAYAT BOARD AND ORS
|
August 17, 1955 |
|
N VENKATAVARADAN Vs. SEMBIAM SAW MILLS SEMBIAM MADRAS
|
January 28, 1955 |
|
N. ANANTHAYYA HOLLA Vs. THIMMAJU HENGSU
|
September 13, 1955 |
|
N.B. SITARAMA RAO Vs. VENKATARAMA REDDIAR AND ORS.
|
September 8, 1955 |
|
NACHI MUTHU GOUNDER Vs. PONNAMMAL
|
January 31, 1955 |
|
NAGAMMAL Vs. AGORAMURTHI (MINOR) BY HIS NEXT FRIEND AND GRANDFATHER VEERASWAMI PILLAI
|
July 12, 1955 |
|
NARIMAN K IRANI Vs. A BATCHA SAHIB
|
January 27, 1955 |
|
NAVANEETHEESWARASWAMI DEVASTHANAM SIKKIL Vs. L R GANAPATHI THEVAR
|
January 12, 1955 |
|
NEDUMBULLITHODIYIL GOVINDA PATHIYAR Vs. ANANTHANARAYANA IYER AND NINETEEN ORS.
|
July 8, 1955 |
|
NEELAMBAL AMMAL AND ORS. Vs. RAJARATHNAM PILLAI AND ORS.
|
September 6, 1955 |
|
NEW TAJ MAHAL CAFE LTD , MANGALORE Vs. INSPECTOR OF FACTORIES, MANGALORE
|
September 7, 1955 |
|
NEWTON STUDIOS LTD Vs. COMMISSIONER OF INCOME TAX MADRAS
|
April 11, 1955 |
|
NOOR MOHAMMAD ROWTHER Vs. STATE
|
February 11, 1955 |
|
OMAR SALAY MOHAMMAD SAIT MATHURAI Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1955 |
|
P A MODEEN BATCHA ROWTHER Vs. F S SULAIMAN SAHIB AND OTHERS
|
April 28, 1955 |
|
P DAMODARAM Vs. K LOGANATHA CHETTIAR AND ANOTHER
|
March 29, 1955 |
|
P HAJEE ABDUL GAFOOR SAHIB Vs. STATE OF MADRAS
|
February 14, 1955 |
|
P HANUMANTHIAH Vs. DEPUTY COMMERCIAL TAX OFFICER MOORE MARKET DIVISION MADRAS
|
August 4, 1955 |
|
P MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1955 |
|
P. MURUGESAN Vs. HAJEE M.M.S. HAMEED MARACAYAR
|
July 20, 1955 |
|
P. NATARAJAN Vs. K. KRISHNASWAMI GOUNDAR AND ANR.
|
July 19, 1955 |
|
P.A. AIYANNAH CHETTY AND ORS. Vs. PALA MUDDUKRISHNAYYA AND CO.
|
September 27, 1955 |
|
P.S. RANGA IYER Vs. CHIDAMBARA IYER AND ORS.
|
November 8, 1955 |
|
P.V. LAKSHMI AMMAL Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, EDUCATION DEPARTMENT AND ANR.
|
November 30, 1955 |
|
PALANI GOUNDAN AND ANR. Vs. VANJIAKKAL AND ANR.
|
November 8, 1955 |
|
PALANI MOOPAN Vs. STATE
|
January 1, 1955 |
|
PALANIAPPA PILLAI Vs. SELLAPPA GOUNDER AND ORS.
|
November 15, 1955 |
|
PALANICHAMI CHETTIAR AND ORS. Vs. THE RELIANCE BANK OF INDIA, LTD., THROUGH ITS SECRETARY
|
December 15, 1955 |
|
PALANISWAMI GOUNDAR Vs. DEVANAI AMMAL AND ORS.
|
October 6, 1955 |
|
PERCY EDWARD WARNE Vs. THE OUCHTERLONY VALLEY ESTATE (1938) LTD.
|
October 11, 1955 |
|
PERIA VALLIAPPA CHETTIAR AND ANOTHER Vs. BANGAYYA GOUNDAN AND OTHERS
|
February 15, 1955 |
|
PERUMAL NAICKER Vs. SITHA LAKSHMI AMMAL
|
August 31, 1955 |
|
PETHI REDDI Vs. VENKATA REDDY AND ORS.
|
December 1, 1955 |
|
PONNAMBATH KOOMULLI GOPALAN NAMBIAR Vs. VARISYA KUNIYIL KATANKOTAN KRISHNAN NAMBIAR
|
April 22, 1955 |
|
POPULAR LTD Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1955 |
|
PROVINCE OF MADRAS Vs. K R C S BALAKRISHNA CHETTY
|
February 18, 1955 |
|
PUBLIC PROSECUTOR Vs. M MURUGESAN
|
January 20, 1955 |
|
PUBLIC PROSECUTOR Vs. R PALIKONDAPERUMAL PILLAI
|
December 8, 1955 |
|
PUTHIYA PURAYIL ABDURAHIMAN, KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD AND ANR. Vs. THAYATH KANCHEENTAVIDA AVOOMMA AND ORS.
|
September 7, 1955 |
|
R M N RAMANATHAN CHETTIAR Vs. NARAYANAN CHETTIAR
|
March 1, 1955 |
|
R SUBRAMANIA IYER Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1955 |
|
R T ARASU Vs. STATE
|
November 1, 1955 |
|
R. DASARATHA RAO AND TWO ORS. Vs. K. RAMASWAMY IYENGAR AND FIVE ORS.
|
May 3, 1955 |
|
R. SUMUDRA VIJAYAM CHETTIAR Vs. SRINIVASA ALWAR AND ORS.
|
August 25, 1955 |
|
R. THANGAVELU CHETTIAR Vs. COMMR. OF POLICE
|
October 7, 1955 |
|
RADHAKRISHNA MILLS (POLLACHI) LTD. Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, INDUSTRIES, LABOUR AND CO-OPERATION AND ORS.
|
May 3, 1955 |
|
RAJAGOPAL NAIDU Vs. KUNJAMMAL ALIAS SIVAKAMI AMMAL
|
November 24, 1955 |
|
RALLIS INDIA LTD. Vs. B.V. MANICKAM CHETTI AND CO. AND ANOTHER
|
August 25, 1955 |
|
RAMA VILAS SERVICE LTD , (KUMBAKONAM BRANCH) Vs. STATE OF MADRAS
|
August 17, 1955 |
|
RAMACHANDRA SPINNING MILLS Vs. STATE OF MADRAS
|
July 31, 1955 |
|
RAMACHANDRAN, MINOR AND OTHERS Vs. V S RAMACHANDRA IYER AND ANOTHER
|
March 10, 1955 |
|
RAMALINGA CHOODAMBIKAI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1955 |
|
RAMALINGA PADAYACHI Vs. SRINIVASALU NAIDU ALIAS BOORASAMI NAIDU
|
February 4, 1955 |
|
RAMAMURTHI OFFICIAL LIQUIDATOR Vs. INDIAN BANK
|
October 7, 1955 |
|
RAMANATHA RAO Vs. STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE AND ANR.
|
October 11, 1955 |
|
RAMANNA SHETTY AND ORS. Vs. TEJAPPA SHETTY AND ORS.
|
November 10, 1955 |
|
RANGACHARI A R Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1955 |
|
RANGAYYAN AND ANOTHER Vs. INNASIMUTHU MUDALI AND OTHERS
|
March 28, 1955 |
|
ROYAPPAN Vs. STATE
|
March 3, 1955 |
|
S A RAJU CHETTIAR Vs. COLLECTOR OF MADRAS
|
December 13, 1955 |
|
S GOPALA REDDI Vs. REGIONAL TRANSPORT AUTHORITY NORTH ARCOT
|
February 11, 1955 |
|
S NAGAMANI AND ANOTHER Vs. CORPORATION OF MADRAS
|
April 15, 1955 |
|
S R M AR S SP SATHAPPAN CHETTIAR Vs. S R M R M RAMANATHAN CHETTIAR
|
January 25, 1955 |
|
S RAMASWAMI CHETTIAR AND OTHERS Vs. JAI HIND TALKIES (PARAMAKUDI) LTD AND OTHERS
|
December 1, 1955 |
|
S RANGARAJU NAIDU Vs. COLLECTOR OF MADRAS
|
January 18, 1955 |
|
S S S LATCHMNANAN CHETTIAR Vs. M L N RM VEERAPPA CHETTIAR AND OTHERS
|
February 28, 1955 |
|
S T SHANMUGESAN Vs. K CHENGALVARAYA MUDALIAR
|
March 24, 1955 |
|
S. HAJEE MOHAMED HANEEF SAHEB AND CO. Vs. S.S. ABU BUCKER AND ORS.
|
October 6, 1955 |
|
S. JANABAI AMMAL Vs. NARASIMHALU NAIDU AND ORS.
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October 10, 1955 |
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S. RANGA RAJENDRAN AND TWO ORS. Vs. S.K.A.R.S.M. RAMANATHAM CHETTIAR
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August 23, 1955 |
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S. RANGANATHA AIYANGAR Vs. TIRUPARANKUNDRAM ARUMUGANAINAR TRUST REPRESENTED BY ITS TRUSTEE T.R. SUBRAMANIAN CHETTIAR
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December 8, 1955 |
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S.E. MOHAMAD ABDULLA SONS, THROUGH ITS MANAGING PARTNER, M.S. MOHAMMAD GHANI Vs. T.K. DORAI ARASU AND ANR.
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September 1, 1955 |
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S.R. KULATHU IYER Vs. S. MANICKAVASAGAM PILLAI AND ANR.
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October 18, 1955 |
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SANTHAMMA AND OTHERS Vs. NEELAMMA AND OTHERS
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July 21, 1955 |
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SASTRI AMMAL AND ANOTHER Vs. PRAVALAVARNA NAICKER AND ANOTHER
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August 9, 1955 |
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SENGODA GOUNDAN Vs. MUTHUVELLAPPA GOUNDAN
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February 15, 1955 |
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SERANG ABDUL KHADIR Vs. RAJAGOPALA PANDARAYAR AND ORS.
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August 17, 1955 |
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SETH MOHANDAS VASUDEV, A REGISTERED FIRM BY ITS PARTNER HEMRAJ TOTARAM Vs. M.R. RAMAMOORTHY
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August 26, 1955 |
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SHAH MOHAMED KHAN Vs. H N WOODFALL
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March 18, 1955 |
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SHANKER AND CO Vs. STATE OF MADRAS
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January 28, 1955 |
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SHEIK DAVOOD ROWTHER Vs. RAJASRI PRATHASIMHA RAJAH SAHIB
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October 4, 1955 |
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SHRI H.H. SUDHINDRA THIRTHA SWAMIAR, SENIOR SWAMIAR OF PUTHIGE MUTT AND ORS. Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
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December 9, 1955 |
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SITHARAMA REDDIAR T N Vs. AYYASAMI GOUNDER A
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August 25, 1955 |
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SIVAGAMINATHA MOOPANAR AND SONS Vs. INCOME TAX OFFICER
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May 6, 1955 |
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SIVAKAMI ACHI Vs. S.P.R.M.A.L.S. SOMASUNDARAM CHETTIAR ALIAS ALAGAPPA CHETTIAR AND ANR.
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November 16, 1955 |
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SIVARAMAKRISHNAN Vs. KAVERI AMMAL
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April 7, 1955 |
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SORUALINGAM CHETTIAR Vs. STATE
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March 22, 1955 |
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SOUTH INDIAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. V BAPI RAJU
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April 7, 1955 |
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SREENIVASAN Vs. KIRUBAI AMMAL
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May 3, 1955 |
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SRI BALASARASWATHI Vs. A PARAMESWARA AIYAR
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November 17, 1955 |
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SRIMATHI SARASWATHI BAI, BY POWER OF ATTORNEY AGENT T.S. SRINIVASA RAO Vs. THE CHAIRMAN, ESTATES ABOLITION TRIBUNAL AND ANR.
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September 16, 1955 |
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SRINIVASA PILLAI AND ORS. Vs. MUTHAYYA PILLAI AND ANR.
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September 30, 1955 |
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STANDARD COTTON AND SILK WEAVING CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 15, 1955 |
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STATE OF MADRAS Vs. LOUIS DREYFUS AND COMPANY LIMITED
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April 21, 1955 |
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STATE OF MADRAS Vs. MADRAS ELECTRIC TRAMWAYS 1904 LIMITED
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August 19, 1955 |
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STATE OF MADRAS Vs. S VIJAYARAGHAVAN
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March 3, 1955 |
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STATE PROSECUTOR Vs. K NARAYANASWAMI NAIDU
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March 23, 1955 |
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SUBBULAKSHMI M S Vs. COMMISSIONER OF INCOME TAX
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July 21, 1955 |
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SUBRAMANIA CHETTIAR Vs. NARAYANAN
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April 15, 1955 |
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SUBRAMANNAYA BHATTA Vs. DEVADAS NAYAK
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July 8, 1955 |
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SUNDARARAJAN AND COMPANY LIMITED Vs. STATE OF MADRAS
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November 10, 1955 |
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SWAMINATHAN CHETTIAR Vs. VELLACHAMI SERVAI AND ORS.
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May 4, 1955 |
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T MANAVEDAN TIRUMALPAD Vs. COMMISSIONER OF INCOME TAX
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July 21, 1955 |
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T P S HARIRAM SAIT Vs. COMMISSIONER OF INCOME TAX
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April 18, 1955 |
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T SADASIVAM Vs. COMMISSIONER OF INCOME TAX
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May 6, 1955 |
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T. MANAVEDAN TIRUMALPAD AND ANOTHER Vs. COMMISSIONER OF INCOME TAX, MADRAS
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March 21, 1955 |
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T. VELU SERVAI Vs. SRINIVASA IYENGAR AND ANR.
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October 11, 1955 |
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T.R. RATNAVELU MUDALIAR Vs. KAMALABAI AMMAL
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September 28, 1955 |
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T.V.K. CHOKKALINGA TEVAR Vs. KAILASA TEVAR AND ORS.
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September 6, 1955 |
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TATA IRON AND STEEL CO LTD Vs. S KADER IBRAHIM ROWTHER
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February 21, 1955 |
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THANGAMMAL (DIED) AND ANR. Vs. NARAYANASWAMI IYER AND ANR.
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November 4, 1955 |
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THANGAVELU MUDALI Vs. STATE
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February 8, 1955 |
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THAYAMMAL Vs. ADHIMOOLAM SERVAI AND ANR.
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September 23, 1955 |
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THAYAMMAL Vs. RANGASWAMI REDDY AND SEVENTEEN ORS.
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April 15, 1955 |
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THE MADURAI MUNICIPALITY THROUGH ITS COMMISSIONER, D. GNANAOLIVU Vs. R. KAMAKSHISUNDARAM CHETTIAR AND ANR.
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March 24, 1955 |
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THE MANAGEMENT OF RAJAMANI TRANSPORT, LTD. Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.
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September 14, 1955 |
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THE MANAGING DIRECTOR, MADURA MILLS CO. LTD. Vs. S. MUTHIAH AND ANR.
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November 28, 1955 |
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THE PATHINEN GRAMA ARIYA VAISYA BANK, LTD. BY ITS MANAGING DIRECTOR, S.V. KRISHNAMURTHI CHETTIAR Vs. S.S.K. NAGASWAMI CHETTIAR AND ORS.
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October 14, 1955 |
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THE PREMIER LIFE AND GENERAL INSURANCE CO., LTD., BY ITS SECRETARY Vs. H. KRISHNA SHET AND ORS.
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October 10, 1955 |
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THE PROPRIETOR, ANDHRA TRADING COMPANY Vs. K. MUTHUSWAMI AND ORS.
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November 9, 1955 |
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THE PUBLIC PROSECUTOR Vs. R. NARAYANASWAMI REDDY
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March 16, 1955 |
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THE REGISTRAR, UNIVERSITY OF MADRAS Vs. SUNDARA SHETTI AND ORS.
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May 2, 1955 |
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THE TANJORE PERMANENT BANK LTD. REPRESENTED BY ITS SECRETARY, M. SOOSAI MARIAN Vs. THE INDIAN OVERSEAS BANK LTD. AND ORS.
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March 2, 1955 |
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THE VEGETOLS LTD. BY ITS MANAGING AGENT, C.P. SARATHY MUDALIAR AND ANR. Vs. THE WHOLESALE CO-OPERATIVE STORES LTD. AND ANR.
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April 21, 1955 |
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THIRUPATHI Vs. RAJAGOPALA NAIDU
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March 2, 1955 |
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THOTHAN Vs. STATE
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October 10, 1955 |
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UNION BANK OF BIJAPUR AND SHOLAPUR LIMITED Vs. AGRICULTURAL AND INDUSTRIAL BANK LIMITED KUNDAPUR
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September 1, 1955 |
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UNION OF INDIA Vs. S P L LEKHU REDDIAR AND ANOTHER
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February 25, 1955 |
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UTHAMAN CHETTIAR Vs. T K THIAGARAJA PILLAI
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April 19, 1955 |
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V K JOHN AND ANOTHER Vs. G VASANTHA PAI AND ANOTHER
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January 11, 1955 |
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V N ANNAMALAI REDDIAR Vs. GULSUM BIBI
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January 19, 1955 |
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V R LAKSHMANAN CHETTIAR Vs. S K KAMARAJENDARA KADIRVELUSWAMI PANDIAN
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March 2, 1955 |
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V RAMAMURTHI, OFFICIAL LIQUIDATOR Vs. INDIAN BANK LTD AND OTHERS
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October 7, 1955 |
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V S RAMAMIRTHA AYYAR AND OTHERS Vs. M NARAYANA PILLAI AND OTHERS
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November 1, 1955 |
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V. KASINATHA MUDALIAR Vs. M.G. VITTAL RAO,
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August 11, 1955 |
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V. MAHADEVA GURUKKAL Vs. THE COMMISSIONER FOR THE BOARD OF HINDU RELIGIOUS ENDOWMENTS REPRESENTED BY ITS PRESIDENT
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March 30, 1955 |
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V.S.T. KADIR MEERAL BEEVI Vs. S.P.K. MUHAMMAD KOYA AND ANR.
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July 27, 1955 |
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V.S.V. THANGAVELU MUDALIAR Vs. G. THIRUMALSWAMI MUDALIAR AND ANR.
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April 29, 1955 |
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V.T.S. CHANDRASEKHARA MUDALIAR AND ORS. Vs. KULANDAIVELU MUDALIAR AND ORS.
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December 16, 1955 |
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VAKKAT BAPPU AND ORS. Vs. THE ELECTION AUTHORITY, VIZ., THE REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
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July 11, 1955 |
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VALAPPILEKKANDI PARAMBNATE VALAPPIL RAMAN Vs. KOROTH THANICHERI KUNHI KANNAN NAMBIAR AND ORS.
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September 28, 1955 |
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VALIDATION OF A DOCUMENT DATED 14 6 1947 Vs. STATE
|
March 28, 1955 |
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VALLIAMMAL Vs. PALANI GOUNDAN
|
February 3, 1955 |
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VENKATALAKSHMI AMMAL Vs. THE CENTRAL BANK OF INDIA, LTD., COIMBATORE BRANCH, BY ITS LOCAL AGENT
|
November 11, 1955 |
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VENKATASWAMI NAIDU G AND CO Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1955 |
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VENKITASUBRAMANIA AYYAR Vs. VADASSERI TARWAD KARNAVAN AND MANAGER ITFI CHATHAR VALIYA MANNADIAR AND ORS.
|
August 1, 1955 |
|
VIRJEE DAYA AND CO Vs. RAMAKRISHNA RICE AND OIL MILLS
|
July 29, 1955 |
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WILLIAMS TACKS AND CO LTD Vs. STATE OF MADRAS
|
March 16, 1955 |
LOGIN