A G PANDU RAO Vs. COLLECTOR OF MADRAS
|
March 4, 1954 |
A KRISHNAIYYA Vs. DOMINION OF INDIA
|
October 29, 1954 |
A KRISHNAMURTHI Vs. STATE
|
January 25, 1954 |
A M K M K MUTHUKARUPPAN CHETTIAR Vs. S S HABIB MOHAMED ROWTHER
|
July 7, 1954 |
A P S KARUPPAIAH NADAR Vs. SPECIAL DY COLLECTOR FOR LAND ACQUISITION VIRUDHUNAGAR AND
|
December 7, 1954 |
A R BALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX MADRAS
|
March 9, 1954 |
A S KRISHNA Vs. STATE OF TAMIL NADU
|
May 7, 1954 |
A S KRISHNA Vs. STATE
|
July 26, 1954 |
A S SOCHA GOWDER Vs. STATE
|
October 14, 1954 |
A V SREENIVASALU NAIDU Vs. V K NATARAJA GOUNDAN
|
November 12, 1954 |
A VEDACHALA MUDALIAR Vs. DIVISIONAL ENGINEER HIGHWAYS SAIDAPET MADRAS
|
May 7, 1954 |
A VEERABHADRAN CHETTIAR Vs. E V RAMASWAMI NAICKER
|
October 13, 1954 |
ABBU ALIAS KATTI ALIAS MUNISWAMI Vs. STATE OF TAMIL NADU
|
March 4, 1954 |
ABDUL HAMEED SAIT Vs. PROVIDENT INVESTMENT CO LTD
|
February 22, 1954 |
AHMED HUSSAIN Vs. SAIDANI BI
|
April 12, 1954 |
AKKIRATH MUNDANAT MANAKKAL THUPPAN NAMBUDIRI Vs. A P KUTTI SANKARA MENON OFFICIAL LIQUIDATOR OF THE MALAYALEE
|
July 28, 1954 |
AMBAL BAGYAM Vs. RAMAYYA PADAYACHI
|
July 8, 1954 |
AMINA UMMA B M Vs. INCOME TAX OFFICER
|
March 16, 1954 |
ANTHONI AND OTHERS Vs. STATE
|
April 2, 1954 |
APPA RAO Vs. SALEM MOTORS AND SALEM RADIOS AND ELECTRICALS
|
November 11, 1954 |
ARUNACHALA MUDALI Vs. MARAGATHAMMAL
|
August 6, 1954 |
ARUNACHALATHAMMAL Vs. T KARAGASABAPATHI PILLAI
|
September 28, 1954 |
ASST COLLECTOR OF CUSTOMS CENTRAL EXCISE, KANDAMANGALAM Vs. KRISHNA PILLAI
|
November 26, 1954 |
AZIZUDDIN AND CO Vs. UNION OF INDIA UOI CENTRAL GOVT OWNING THE SOUTH INDIAN
|
September 24, 1954 |
B M AMINA UMMA Vs. INCOME TAX OFFICER KOZHIKODE
|
March 16, 1954 |
B MONAPPA Vs. R S RAMAPPA AND ANOTHER
|
December 8, 1954 |
B N RAMAKRISHNA NAIDU Vs. STATE
|
September 14, 1954 |
B S VENKATARAMA AYYAR Vs. K T KUPPUSWAMI AYYAR
|
November 30, 1954 |
B V GAM INTESTATE DECEASED Vs. STATE
|
February 3, 1954 |
B.V. SUBBAMMA Vs. STATE
|
February 25, 1954 |
BALAKRISHNA INDUSTRIAL WORKS Vs. C S VENKATACHARI
|
February 4, 1954 |
BALAKRISHNAN A R Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1954 |
BHASKARAN THIRUMULPAD Vs. KAVUNNI THIRUMULPAD
|
January 28, 1954 |
BHAVANI KUDAL CO-OPERATIVE URBAN BANK LTD Vs. B R VENKATAPATI NAIDU
|
August 13, 1954 |
BOMMISETTY RAMAYAMMA Vs. STATE OF TAMIL NADU
|
February 4, 1954 |
BOOLOGAM NAIDU Vs. JAGANNATH
|
July 20, 1954 |
C S RAJAGOPALA AYYAR Vs. STATE OF MADRAS
|
May 7, 1954 |
CARDAMOM MARKETING COMPANY LIMITED Vs. STATE OF MADRAS
|
March 24, 1954 |
CENTRAL BROKERS Vs. RAMNARAYANA PODDAR AND CO
|
April 15, 1954 |
CHANDRAMOULESWARA OIL CO KURNOOL Vs. STATE OF TAMIL NADU
|
March 25, 1954 |
CHAPARALA KRISHNA BRAHMAM Vs. GUDURU GOVARDHANAIAH
|
February 3, 1954 |
CHELLU Vs. MUNICIPAL COUNCIL PALGHAT
|
October 28, 1954 |
CHENCHU GANGI REDDI Vs. STATE OF ANDHRA
|
March 23, 1954 |
CHENNAPPA CHETTY Vs. OFFICIAL RECEIVER SALEM
|
July 19, 1954 |
CHINNASWAMI CHETTIAR Vs. P SUNDARAMMAL
|
August 6, 1954 |
CHINNASWAMI REDDIAR Vs. K KUPPUSWAMY S I OF POLICE KATTUPUTHUR
|
December 8, 1954 |
CHITRAPUR SUBBAYYAMMA Vs. CHITRAPUR BUCHI VENKAYYA
|
March 22, 1954 |
CHITTOORY VENKATARAJU Vs. THEMMANA SATHIRAJU
|
March 9, 1954 |
COLLECTOR OF CUSTOMS MADRAS Vs. LALA GOPIKISSEN GOKULDASS
|
August 20, 1954 |
COMMITTEE OF MANAGEMENT OF INSTITUTION KNOWN AS Vs. PRESIDENT OF BOARD OF COMMRS FOR HINDU RELIGIOUS
|
March 4, 1954 |
CORPORATION OF MADRAS Vs. M KOTHANDAPANI NAIDU
|
September 8, 1954 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS Vs. A KRISHNAMURTHI CHARTERED ACCOUNTANT
|
January 25, 1954 |
CV RM RAMASWAMI CHETTIAR Vs. AK RM M CT CHIDAMBARAM CHETTIAR
|
April 23, 1954 |
D K RAJA Vs. P S KUMARASWAMI RAJA
|
August 3, 1954 |
D RAJIAH Vs. INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS MADRAS
|
December 6, 1954 |
D RAMASWAMI PROPRIETOR THE COURT PRESS JOB BRANCH SALEM Vs. STATE OF MADRAS
|
March 19, 1954 |
DEPUTY COMMERCIAL TAX OFFICER TRIPLICANE DIVISION MOUNT Vs. COSMOPOLITAN CLUB
|
July 30, 1954 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION Vs. M KRISHNASWAMI MUDALIAR AND SONS VELLORE
|
January 7, 1954 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION Vs. LAKSHMI SARASWATHI MOTOR SERVICE GUDIYATTAM
|
January 7, 1954 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. C M SWAMY AND CO HIDES AND SKINS MERCHANTS MADRAS
|
January 11, 1954 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS Vs. W H BRADY AND CO LTD
|
January 5, 1954 |
DHANAPALA CHETTIAR Vs. MINOR KRISHNA CHETTIAR
|
July 19, 1954 |
DHIRAJLAL VITHALJI Vs. DY CUSTODIAN OF EVACUEE PROPERTY SOUTH KANARA MANGALORE
|
July 30, 1954 |
DHIRAJLAL VITTALJI Vs. THE DEPUTY CUSTODIAN OF EVACUEE PROPERTY
|
July 13, 1954 |
DUPADA MADAPPA Vs. ALAMPALLI ATHMARAMAYYA SETTI
|
February 12, 1954 |
E DORAISWAMI Vs. BRIJLAL CHOUDHURY
|
July 7, 1954 |
E R CHIDAMBARAM CHETTIAR Vs. RAJAMBAL AMMAL
|
December 16, 1954 |
E V SRINIVASACHARIAR Vs. SRIRANGAM JANOPAKARA BANK LIMITED
|
April 14, 1954 |
EAST ASIATIC COMPANY INDIA LIMITED MADRAS Vs. STATE OF MADRAS
|
May 5, 1954 |
EAST INDIA INDUSTRIES MADRAS LTD Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS
|
November 5, 1954 |
EAST INDIA MATCH FACTORY Vs. STATE OF MADRAS
|
April 14, 1954 |
ERANKI NARASIMHAM Vs. PENUMUTCHU ATCHAYYA
|
January 8, 1954 |
ERIMMAL EBRAHIM HAJEE Vs. COLLECTOR OF MALABAR
|
March 23, 1954 |
ERIMMAL EBRAHIM HAJEE Vs. COLLECTOR OF MALABAR
|
July 23, 1954 |
ESSOR ENGINEERING WORKS Vs. COLLECTOR OF MADRAS
|
November 18, 1954 |
ESTATE OF SARADAMBAL AMMAL Vs. STATE
|
November 1, 1954 |
ETHIRAJAN Vs. STATE
|
April 1, 1954 |
G N MURTHY Vs. COMMISSIONER FOR WORKMENS COMPENSATION MADRAS
|
February 25, 1954 |
G S SANTHAJI RAO Vs. B CHINNAYYA SETHI
|
April 15, 1954 |
G SUBRAMANIA AYYAR Vs. SECRETARY DEVAKOTTAI CO OPERATIVE URBAN BANK LTD
|
February 16, 1954 |
GANAPATHY RAJA VALIA RAJA OF EDAPALLY SIVAROOPAM Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
May 4, 1954 |
GANNAN DUNKERLEY AND CO MADRAS LTD Vs. STATE OF MADRAS
|
April 5, 1954 |
GENERAL COMMERCIAL CORPORATION LIMITED Vs. STATE
|
May 6, 1954 |
GENERAL COMMERCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX MADRAS
|
May 6, 1954 |
GEORGE SWAMIDOSS JOSEPH Vs. HARRIETT SUNDARI EDWARD
|
August 6, 1954 |
GURUVAYUR DEVASWOM TRUSTEES T.M. KRISHNAN NAMBUDIRIPAD AND ANR. Vs. V. KUTTIKRISHNA MENON
|
March 28, 1954 |
GURUVIAH NAIDU AND CO IN RE Vs. STATE
|
February 12, 1954 |
GURUVIAH NAIDU AND COMPANY Vs. STATE OF TAMIL NADU
|
February 12, 1954 |
H BHUJANGA BALLAL Vs. ANTONY JUJE LOUIS
|
July 15, 1954 |
HAJEE MOHAMED HAJEE MOOSA SAIT, PLAINTIFF Vs. GLOBE THEATRES LTD
|
May 14, 1954 |
HASENBHOY JETHA BOMBAY Vs. NEW INDIA CORPORATION LTD
|
February 23, 1954 |
HAYLES EDITOR OF THE MAIL Vs. STATE
|
August 27, 1954 |
HIS HOLINESS SRI VISHWOTHAMA THIRTHA SWAMIAR OF SODE MUTT, UDIPI, MINOR BY NEXT FRIEND P.S. CHARYA AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA AND ORS.
|
August 17, 1954 |
HOME INSURANCE CO LTD Vs. RAMNATH AND CO MADRAS
|
December 10, 1954 |
IJJANA BHOGAYYA Vs. ARTHAMUR DEVARAVADA PARAPATHI SANGAM LTD
|
January 12, 1954 |
IMAM SAHEB Vs. AMEER SAHIB
|
July 6, 1954 |
IMMADI MAHALAKSHMAMMA Vs. IMMADI VENKATACHALAMAYYA
|
February 26, 1954 |
IN RE: CORPORATION OF MADRAS REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, THE COMMISSIONER Vs. STATE
|
January 8, 1954 |
INDIA COFFEE AND TEA DISTRIBUTING CO LTD Vs. STATE OF MADRAS
|
April 26, 1954 |
INDIAN COFFEE BOARD BATLAGUNDU Vs. STATE OF MADRAS
|
April 14, 1954 |
INDIAN LEAF TOBACCO DEVELOPMENT COMPANY LIMITED Vs. STATE OF MADRAS NOW ANDHRA
|
April 14, 1954 |
IVATURI SAMBASIVA RAO Vs. STATE OF TAMIL NADU
|
April 6, 1954 |
JAGANNATH Vs. PERUMAL NAIDU
|
July 15, 1954 |
K ARUMUGHAM NAICKER Vs. TIRUVALLUVA NAINAR TEMPLE
|
March 26, 1954 |
K G RANGASWAMI CHETTIAR AND CO Vs. K R ESWARAMURTHY GOUNDAR
|
April 15, 1954 |
K KARNAN Vs. RAMESWARAM CO OPERATIVE STORES LTD
|
February 26, 1954 |
K M ABBU CHETTIAR Vs. HYDERABAD STATE BANK
|
January 29, 1954 |
K M RAJAGOPALAN Vs. STATE OF MADRAS
|
March 30, 1954 |
K MUTHUVADIVELU Vs. REGIONAL TRANSPORT OFFICER, VELLORE, NORTH ARCOT DT AND ANOTHER
|
May 7, 1954 |
K NAGARATHNAMMAL Vs. S IBRAHIM SAHEB
|
December 3, 1954 |
K P VAIDYANATHA IYER Vs. STATE OF MADRAS
|
January 12, 1954 |
K S GOPALACHARIAR Vs. D KRISHNAMACHARIAR
|
August 5, 1954 |
K SANKARAN NAIR Vs. NALLACHERI GOVINDAN NAMBIAR
|
August 5, 1954 |
K T CHERIAN Vs. STATE
|
March 12, 1954 |
K V NARASIMHA RAO ADMINISTRATOR APPOINTED Vs. STATE OF TAMIL NADU
|
February 9, 1954 |
K. MARAPPA GOUNDER, K.M.S. BUS SERVICE Vs. THE CENTRAL ROAD TRAFFIC BOARD AND ORS.
|
July 14, 1954 |
KALIAPERUMAL Vs. STATE OF TAMIL NADU
|
June 17, 1954 |
KALLETI MUNUSWAMI SETTI Vs. MUPPIRALA JAGANNADHAM
|
April 23, 1954 |
KANA NAVANNA NAVANNA NARAYANAPPA NAIDU Vs. REVENUE DIVISIONAL OFFICER SIVAKASI
|
August 11, 1954 |
KANNAPPA CHETTIAR Vs. KANDASWAMI PILLAI
|
July 23, 1954 |
KANYAKAPARAMESWARI GINNING AND GROUNDNUT OIL MILL CONTRACTORS COMPANY Vs. STATE OF MADRAS
|
April 8, 1954 |
KARRI VENKAYYAMMA Vs. GOLUGURI TIRAPAYYA
|
April 21, 1954 |
KATRAGADDA CHINA RAMAYYA Vs. CHIRUVELLA VENKANRAJU
|
February 23, 1954 |
KAVERI AND ORS. Vs. GANGA RATNA AND ORS.
|
August 12, 1954 |
KHAJANA LAKSHMANA RAO Vs. REVENUE DIVISIONAL OFFICER RANIPET
|
January 15, 1954 |
KHYRUNNISSA BEGUM Vs. STATE OF TAMILNADU
|
November 11, 1954 |
KISHANLAL ROOPCHAND AND CO Vs. INDIAN DOMINION
|
September 28, 1954 |
KODIA GOUNDAR Vs. VELANDI GOUNDAR
|
September 24, 1954 |
KUNALA BAPAIAH Vs. VEDANTAM SUBBARAO
|
February 4, 1954 |
KUNHI KALANTHAN Vs. P MADHAVI AMMA
|
May 3, 1954 |
KUPPANNA GOUNDAN Vs. PALANI AMMAL
|
November 11, 1954 |
KUPPUSWAMI GOUNDAR Vs. K MUTHUSWAMI GOUNDAN
|
March 22, 1954 |
KUPPUSWAMI VANNIAR Vs. STATE
|
September 6, 1954 |
KURIVALLI LINGAYYA SETTY Vs. SITHARAM AGARWALA
|
April 28, 1954 |
KUTTUVA S THULASI AMMAL Vs. R M K RAMACHANDRA NAIDU
|
September 10, 1954 |
L BAPPU AYYAR Vs. RENGANAYAKI
|
July 22, 1954 |
LAKAMARAJU SEETHARAMARAJU Vs. LAKAMARAJU SIVARAMARAJU
|
April 6, 1954 |
LAKSHMI AMMAL S Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1954 |
LAKSHMINARAYANA RAO K Vs. STATE OF MADRAS
|
April 1, 1954 |
LOUIS DREYFUS AND COMPANY LIMITED Vs. STATE OF MADRAS
|
March 18, 1954 |
M A RAMASWAMI THEVAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
|
May 3, 1954 |
M D KRISHNAMURTHY DIRECTOR TRIPLICANE URBAN CO OPERATIVE Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS AND
|
January 27, 1954 |
M K RANGANATHAN Vs. GOVT OF MADRAS
|
September 24, 1954 |
M S GANESAN Vs. STATE
|
August 13, 1954 |
M VENAHANARASIMHAM Vs. STATE OF MADRAS
|
November 4, 1954 |
M.O. ABDUL RAHIM ROWTHER AND ORS. Vs. SWAMINATHA ODAYAR AND ORS.
|
February 4, 1954 |
MADDELA YERRA CHANNUGADU Vs. STATE OF TAMIL NADU
|
February 11, 1954 |
MAHALAKSHMI TEXTILE MILLS LTD Vs. STATE OF MADRAS
|
March 19, 1954 |
MAHAMMAD SULTAN Vs. STATE
|
February 3, 1954 |
MALABAR ROADWAY SERVICE KOZHIKODE Vs. STATE OF MADRAS
|
July 12, 1954 |
MALICK CHEMICAL WORKS Vs. UNION OF INDIA UOI OWNING THE NORTHERN RLY
|
August 3, 1954 |
MAMMED BEARY Vs. STATE
|
July 16, 1954 |
MANAGEMENT OF ODEON CINEMA MADRAS Vs. WORKERS OF SAGAR TALKIES
|
May 4, 1954 |
MANIPUZHA ILLATH SANKARAM NAMBOODIRI Vs. MANIPUZHA ILLATH MADHAYAN NAMBOODIRI
|
September 23, 1954 |
MEENAKSHI MILLS LIMITED Vs. STATE OF MADRAS
|
April 5, 1954 |
METHA BROS Vs. SECRETARY COMMERCIAL TAXES BOARD OF REVENUE CHEPAUK
|
July 21, 1954 |
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LTD Vs. THEIR WORKERS
|
October 13, 1954 |
MINOR RAMCHANDRA VELAYUTHA THEVAR Vs. SEENIATHAL ALIAS PIRAMA RAKKASAMUTHU AMMAL
|
March 5, 1954 |
MOGALLAPALLI ANDALAMMA Vs. CHINNI VENKATACHALAM CHETTI
|
January 5, 1954 |
MOHANASUNDARAM Vs. NEELAMBAL
|
November 4, 1954 |
MUNIAMMAL Vs. P M RANGANATHA NAYAGAR
|
October 11, 1954 |
MUNIAN Vs. KESAVA PANDITHAN
|
October 29, 1954 |
MURA MOHIDEEN Vs. V O A MOHOMED
|
November 3, 1954 |
MURUGAN AND CO TUTICORIN Vs. STATE OF MADRAS
|
March 18, 1954 |
MUTHU VELU Vs. STATE OF MADRAS
|
February 19, 1954 |
MUTHUKANNI MUDALIAR Vs. ANDAPPA PILLAI
|
September 10, 1954 |
N M RAYALOO IYER Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1954 |
N P R SUBBIAH AMBALAM Vs. S S P RAMASWAMI CHETTIAR
|
January 27, 1954 |
N SWAMINATHA IYER Vs. BRAHMAYYA AND CO OFFICIAL LIQUIDATORS HANUMAN BANK LTD
|
July 12, 1954 |
N V VAIDYANATHA AYYAR Vs. INDIAN BANK LTD
|
December 10, 1954 |
NAGAPPA CHETTIAR PL SP NK Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1954 |
NAGARATHNAMMAL Vs. D VEERARAGHAVAN
|
January 28, 1954 |
NARAYANA CHETTY Y Vs. INCOME TAX OFFICER
|
March 5, 1954 |
NATESA THEVAR Vs. VAIRAVAN SERVAIGARAN
|
April 28, 1954 |
NOOKIAH Vs. STATE OF TAMIL NADU
|
February 22, 1954 |
P A RAJU CHETTIAR Vs. STATE OF MADRAS
|
September 20, 1954 |
P K MURUGAN Vs. VALLABHAN KANTAN STYLED KUNHANUNNI
|
July 9, 1954 |
P KONDIAH Vs. STATE OF TAMIL NADU
|
March 23, 1954 |
P M HEGDE Vs. STATE
|
April 30, 1954 |
P V BHEEMASENA RAO Vs. SIRGIRI PEDA YELLA REDDI
|
January 8, 1954 |
P V LAKSHMI AMMAL Vs. STATE OF MADRAS
|
February 26, 1954 |
P V S VENCATACHELLUM Vs. P V S KABALAMURTHY PILLAI
|
May 3, 1954 |
P V SUBBA RAJA Vs. S S NARAYANA RAJA
|
March 31, 1954 |
P. KRISHNA BHATTA AND ORS. Vs. MUNDILA GANAPATHI BHATTA (DIED) AND ORS.
|
July 15, 1954 |
P. SARASWATHI BAI Vs. P.T. VARADARAJULU NAICKER AND ORS.
|
December 6, 1954 |
P.J. FRANCIS Vs. P.J. VERGHESE AND ORS.
|
April 30, 1954 |
P.SUBBIAH MOOPPANAR Vs. S.S.VENKATARAMA AYYANGAR
|
April 29, 1954 |
PADMARAJU KONETIRAJU Vs. PADMARAJU SUBBARAJU
|
February 2, 1954 |
PALACE THEATRE Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
February 26, 1954 |
PAYACHI ETATHIL KRISHNAN ATIYDTI Vs. CHANDERAKKARAN KIZHAKKE VEETIL KANNAN
|
August 31, 1954 |
PERUMAL Vs. STATE
|
January 6, 1954 |
PERUMAL CHETTI Vs. PROVINCE OF MADRAS
|
October 29, 1954 |
PERUMALSWAMI CHETTIAR Vs. RAJAMMAL
|
November 3, 1954 |
PL PN SUBRAMANIAN CHETTIAR Vs. P L P N KUMARAPPA CHETTIAR
|
July 29, 1954 |
PL SP NK NAGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
|
August 27, 1954 |
PRESIDENCY TALKIES LIMITED Vs. FIRST ADDITIONAL INCOME TAX OFFICER
|
January 22, 1954 |
PROVINCE STATE OF MADRAS Vs. I S AND C MACHADO A REGISTERED FIRM OF GENERAL MERCHANTS
|
December 17, 1954 |
PUBLIC PROSECUTOR Vs. G T KRISHNASWAMI NAIDU
|
February 9, 1954 |
PUBLIC PROSECUTOR Vs. M N GOVINDARAJA MUDALIAR
|
March 26, 1954 |
PUBLIC PROSECUTOR Vs. ANNAMALAI UDAYAN
|
August 18, 1954 |
PUBLIC PROSECUTOR Vs. E P VARKEY
|
July 30, 1954 |
PUBLIC PROSECUTOR Vs. KANNIAPPAN
|
November 19, 1954 |
PUBLIC PROSECUTOR Vs. D RAMASWAMI
|
August 31, 1954 |
PULAPPATTA KUTHIRAVATTATH KOTTAYIL NALLAPPADA NAIR Vs. CHAMI MANNADIAR
|
August 13, 1954 |
PUTHIYA VEETTIL CHANDANATHIL MUKKAYI Vs. THOTTATHI PARAMBIL PATHAVUMMA
|
August 3, 1954 |
R ANANTHANARAYANAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS
|
December 3, 1954 |
R M K VENKATAPERUMAL NAIDU Vs. THIRUPPUVANAM PANCHAYAT BOARD THIRUPPUVANAM
|
July 23, 1954 |
R RAMIAH MOOPANAR Vs. GOVERNMENT OF MADRAS
|
January 20, 1954 |
R S SUBBIAH CHETTIAR Vs. SEERANGA CHETTIAR
|
October 15, 1954 |
R VENKATASUBBA REDDIAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS
|
May 6, 1954 |
R VENKATASUBBA REDDIAR Vs. REGISTRAR CO OPERATIVE SOCIETIES MADRAS
|
March 8, 1954 |
RADHAKRISHNA GROUNDNUT OIL MILL Vs. STATE OF MADRAS
|
April 7, 1954 |
RAJAGOPALA AYYANGAR Vs. STATE
|
December 15, 1954 |
RAJALAKSHMI AMMAL Vs. W JAMBULINGA MUDALIAR
|
September 6, 1954 |
RAJAMUTHUKOIL PILLAI Vs. PERIYASAMI NADAR
|
September 24, 1954 |
RAJU Vs. E V RAMASWAMI NAICKER
|
January 8, 1954 |
RAMAMURTHY Vs. PRESIDENT ATTUR CO OPERATIVE SOCIETY ATTUR
|
November 22, 1954 |
RAMANATHAN CHETTIAR Vs. VEERAPPA CHETTIAR AND OTHERS
|
August 12, 1954 |
RAMASWAMI NAICKER Vs. MINOR RANGANAYAGI
|
April 22, 1954 |
RAMASWAMY KONAR Vs. STATE OF TAMIL NADU
|
March 24, 1954 |
RAMAYYA THEVAR Vs. STATE OF TAMIL NADU
|
March 16, 1954 |
RANGALAL SOWCAR Vs. STATE OF TAMIL NADU
|
March 19, 1954 |
RANGASAMI GOUNDAN Vs. K R RANGAI GOUNDAR
|
July 14, 1954 |
RASIPURAM UNION MOTOR SERVICE LTD Vs. STATE OF MADRAS
|
May 7, 1954 |
RAVULA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1954 |
REGISTRAR OF COMPANIES Vs. P M HEGDE
|
April 30, 1954 |
REGISTRAR OF JOINT STOCK COMPANIES MADRAS Vs. DALMIA CEMENT BHARAT LTD
|
September 10, 1954 |
RM PM RANGANATHAN CHETTIAR Vs. CHINNA LAKSHMI ACHI
|
December 16, 1954 |
RUP LAL KAPUR Vs. STATE
|
November 24, 1954 |
S GOVIND SWAMINATHAN Vs. STATE
|
August 17, 1954 |
S LAKSHMI AMMAL Vs. COMMISSIONER OF INCOME TAX MADRAS
|
August 5, 1954 |
S N NAMASIVAYAN CHETTIAR Vs. STATE OF MADRAS
|
March 18, 1954 |
S R M AR S SP SATHAPPA CHETTIAR Vs. STATE OF TAMIL NADU
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April 28, 1954 |
S T SULTAN AHMED ROWTHER Vs. STATE OF MADRAS
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January 27, 1954 |
S.L. RAMANATHAN CHETTIAR Vs. DINASARI, LTD.
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October 7, 1954 |
SAHADEVAN Vs. STATE
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July 23, 1954 |
SAIT BALUMAL DHARMDAS FIRM BANKERS Vs. GOLLAPUDI VENKATA CHELAPATHI RAO
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May 7, 1954 |
SAMUEL STEPHEN RICHARD Vs. STELLA RICHARD
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November 2, 1954 |
SANGA ROSI REDDY Vs. STATE OF TAMIL NADU
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March 22, 1954 |
SAROJA Vs. STATE
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September 24, 1954 |
SASIVARNAM Vs. S GNANASUNDARI KAMALAM
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March 29, 1954 |
SHA THILOKCHAND POOSAJI Vs. CRYSTAL AND CO
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September 24, 1954 |
SHANMUGAVELU PILLAI Vs. KARUPANNASWAMI PILLAI
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May 2, 1954 |
SINNARU THEVAN Vs. NACHIAPPA CHETTIAR
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July 5, 1954 |
SIVAKAMI AMMAL Vs. BANGARUSWAMI REDDI
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February 5, 1954 |
SOUTH INDIA CO OPERATIVE INSURANCE SOCIETY LTD Vs. CORPORATION OF MADRAS
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March 19, 1954 |
SOUTHERN RAILWAYS Vs. RAILWAY RATES TRIBUNAL
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September 20, 1954 |
SREE MEENAKSHI MILLS LTD Vs. STATE OF MADRAS
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April 5, 1954 |
SRI KAILASANATHASWAMI Vs. G KRISHNA AYYAR
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August 27, 1954 |
SRIKAKULA CHINNA VENKATANARAYANA AND ORS. Vs. PANNAPATI ELIAS
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February 26, 1954 |
SRINIVASA REDDIAR Vs. P KRISHNASWAMI REDDIAR
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September 10, 1954 |
SRINIVASALU NAICKER Vs. STATE
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August 3, 1954 |
ST ANTHONYS CHURCH Vs. KRISHNAVENI AMMAL
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July 9, 1954 |
ST M R VR MURUGAPPA CHETTIAR Vs. PUDUKOTTAI CERAMICS LIMITED
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August 16, 1954 |
STATE OF MADRAS Vs. K H CHAMBERS LTD
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December 10, 1954 |
STATE OF MADRAS Vs. AZZARAM BRASS MANUFACTURERS ASSOCIATION
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April 6, 1954 |
STATE OF MADRAS Vs. NALLAM JAGGIAH
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April 19, 1954 |
STATE OF MADRAS Vs. EASTERN SUPPLIES LTD
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March 17, 1954 |
STATE OF MADRAS Vs. RALLIS INDIA LTD
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March 12, 1954 |
STATE OF MADRAS Vs. RALLI BROS LTD
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March 24, 1954 |
STATE OF MADRAS Vs. MYSORE LACHIA SHETTY AND SONS LTD
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March 22, 1954 |
STATE OF MADRAS Vs. GOVINDLAL
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March 22, 1954 |
STATE OF MADRAS Vs. MARSHALL SONS AND CO INDIA LTD
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March 24, 1954 |
STATE OF MADRAS Vs. RAMAKRISHNA RICE AND OIL MILLS ARAKANDANALLUR
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January 20, 1954 |
STATE OF MADRAS Vs. SAYED ABDURAHIMAN BAFFAKKI THANGAL
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January 8, 1954 |
STATE OF MADRAS Vs. N R KUPPUSWAMI GOUNDER AND SONS POLLACHI
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January 7, 1954 |
STATE OF MADRAS Vs. POTHURI SRINIVASULU CHETTY
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January 5, 1954 |
STATE OF MADRAS Vs. P G GOVINDASWAMY AND CO
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January 5, 1954 |
STATE OF MADRAS IN RE Vs. STATE
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January 6, 1954 |
STATE PROSECUTOR Vs. MYALAPPA AND CO
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April 1, 1954 |
SUBBARAMA REDDIAR Vs. RAGHAVA REDDI
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February 10, 1954 |
SUBHODHAYA PUBLICATIONS LTD Vs. C VASUDEVAN AND P S RAGHAVARAMA SASTRI
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November 18, 1954 |
SUPPAN AMBALAGARAN Vs. NEELAMEGAM AND OTHERS
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November 5, 1954 |
SWARNALINGAM CHETTIAR Vs. ASSISTANT LABOUR INSPECTOR KARAIKUDI
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September 21, 1954 |
SWARNALINGAM CHETTIAR Vs. ASSISTANT INSPECTOR OF LABOUR KARAIKUDI
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December 3, 1954 |
SYED DILAWAR HUSSAIN Vs. COLLECTOR OF MADRAS LAND ACQUISITION OFFICER MADRAS FIRST
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November 2, 1954 |
T A THANGAVELU CHETTIAR AND CO Vs. GOVT OF MADRAS
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August 6, 1954 |
T ARUMUGA MUDALIAR Vs. STATE OF TAMILNADU
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November 11, 1954 |
T C NICHODEMUS Vs. STATE
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April 23, 1954 |
T G SUNDARAIYER Vs. K N BALUSAMI IYER AND ANOTHER
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January 12, 1954 |
T K MOHAMED ZACKRIA AND CO TANNERS VANIAMBADI Vs. GOVT OF MADRAS
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March 19, 1954 |
T K P RAJAGOPALA CHETTIAR Vs. A P S PALANI CHETTIAR
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April 30, 1954 |
T K PARTHASARATHI NAIDU Vs. STATE
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November 19, 1954 |
T KRISHNASWAMY CHETTY Vs. C THANGAVELU CHETTY
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December 6, 1954 |
T MUTHAYA PILLAYAN Vs. COMMISSIONER MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
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May 4, 1954 |
T N SESHACHALAM NAIDU Vs. A VENKATACHALAM CHETTY
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February 1, 1954 |
T P KUPPUSWAMI MUDALIAR Vs. POLITE PICTURES
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September 3, 1954 |
T RAMANUJAM Vs. COMMISSIONER CORPORATION OF MADRAS
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November 24, 1954 |
T S ANANTHANARAYANA IYER Vs. B MEENAKSHI AMMAL
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November 2, 1954 |
T S RAMACHANDRA RAO Vs. STATE OF MADRAS
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March 19, 1954 |
T SUBRAMANIA ACHARI Vs. STATE
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October 12, 1954 |
T V PURUSHOTTAM AND COMPANY Vs. PROVISIONAL LIQUIDATORS SUBHODAYA PUBLICATIONS LIMITED
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November 18, 1954 |
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF MADRAS
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April 14, 1954 |
THAHER UNNISSA BEGUM Vs. SHERFUNNISSA BEGUM
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November 26, 1954 |
THAMBUSAMI REDDIAR ALIAS SEVARIMUTHU REDDIAR Vs. CHIDAMBARAM PILLAI
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March 10, 1954 |
THE THIRUVADUTHURAI MUTT Vs. THE ESTATES ABOLITION TRIBUNAL AND ORS.
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September 2, 1954 |
THIPPAREDDIGARI CHINNAKONDA REDDI Vs. SESHI REDDI
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March 22, 1954 |
THOTA SESHAYYA Vs. MADABHUSHI VEDANTA NARASIMHACHARYULU
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May 6, 1954 |
U R RAMASWAMI Vs. STATE
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February 5, 1954 |
UNION OF INDIA Vs. KANAKARATHNAM M
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December 17, 1954 |
V GOVINDAN Vs. E M GOPALAKRISHNA KONE
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December 1, 1954 |
V M RAGHAVALU NAIDU Vs. COMMISSIONER OF INCOME TAX MADRAS
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February 16, 1954 |
V NARASIMHACHARIAR Vs. EGMORE BENEFIT SOCIETY 3RD BRANCH LTD
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November 16, 1954 |
V P MADHAVAN NAMBIAR Vs. CHALDEAN SYRIAN BANK LTD
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September 2, 1954 |
V S SHANMUGHA MUDALIAR Vs. BOARD OF REVENUE MADRAS
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July 16, 1954 |
V SRINIVASARAGHAVAN Vs. V SUNDARARAJAN
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April 6, 1954 |
V TIRUPULISWAMY NAIDU Vs. STATE
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May 4, 1954 |
V. SOUNDARYAMMAL Vs. A. LAKSHMINARAYANA RAO AND ANR.
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February 5, 1954 |
V.C.THANI CHETTIAR Vs. DAKSHINAMURTHY MUDALIAR
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September 20, 1954 |
VARADARAJULU NAIDU Vs. MASAYA BOYAN
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April 14, 1954 |
VENUGOPAL Vs. STATE OF TAMIL NADU
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January 27, 1954 |
WESTERN RLY BOMBAY Vs. RAILWAY RATES TRIBUNAL MADRAS
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December 16, 1954 |
Y NARAYANA CHETTY Vs. INCOME TAX OFFICER NELLORE MAIN CIRCLE NELLORE
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March 5, 1954 |
Y P CHAWLA Vs. INCOME TAX OFFICER NELLORE MAIN CIRCLE
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March 5, 1954 |
ZAIBUNNISSA BEGUM Vs. STATE
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November 11, 1954 |