REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
3RD TAVAZHI KARNAVANSTHI PAPPIKUTTY Vs. 2ND TAVAZHI TARWAD KARNAVAN AND MANAGER SANKUNNI NAYAR	February 23, 1953
A K SUBBARAYA GOUNDAR Vs. MUTHUSAMI GOUNDAR	July 16, 1953
A N RANGASWAMY Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS	September 18, 1953
A R V ACHAR Vs. MADRAS STATE	September 4, 1953
A RAKKIYANA GOUNDER Vs. CHINNU GOUNDAN	March 13, 1953
A S SUBBARAJ Vs. M MUTHIAH	March 13, 1953
A VAIDYANATHA IYER Vs. STATE OF TAMIL NADU	August 17, 1953
A. KOYAN AND ANR. Vs. RAJAMMAL AND ANR.	January 30, 1953
A.G. RAMIAH PILLAI AND ORS. Vs. ADIKESAVALU	February 27, 1953
A.M.S.S.V.M. & CO., RAMANATHAPURAM CHANK LESSEES, KILAKKARAI, RAMANATHAPURAM DISTRICT BY THEIR MANAGING PARTNER S.V.M. MOHAMED JAMALUDEEN Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM AT MATHURAI AND ANR.	February 24, 1953
ABDUL KAYOOM K T M T M AND HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME TAX	April 2, 1953
ABDUL RAHMAN SAHIB Vs. MUHAMMAD SIDDIG AND ANR.	March 6, 1953
AHILYAMBA CHATRAM AND DEVASTHANAM Vs. R SUBRAMANIA AYYAR	April 15, 1953
AKELLA CHINA VENKATAVADHAMULU Vs. MUTHANGI BACHI RAMAYYA GARU	January 27, 1953
ALAMELU AMMAL Vs. KRISHNA CHETTY	November 13, 1953
ALLAKRISHNAVENI ALIAS VENKAYAMM Vs. ALLA BRAHMAREDDI	December 9, 1953
ALPHANSO PINTO Vs. THUKRU HENGSU	February 20, 1953
AMMALAMMAL Vs. GNANAMMAL	July 9, 1953
ANANTHOTH GOPALAN Vs. ERAM VEETTIL KANARAN AND ANR.	February 5, 1953
ANDHRA BANK LTD Vs. D P NARAYANA RAO PROVISIONAL LIQUIDATOR GODAVARI SUGAR	October 8, 1953
ANNASAMI MUDALIAR Vs. EKAMBARI AMMAL	January 23, 1953
APPANA VEERARAGHAVAMMA Vs. CHANDALADA PADMARAJU	April 2, 1953
ARAVALA CHINAPAPINAIDU Vs. IMPERIAL BANK OF INDIA VIZIANAGARAM	April 17, 1953
ATHAR JAMATH MAJITH Vs. T KRISHNASWAMI NAIDU	September 3, 1953
AYEASHA BI Vs. PEERKHAN SAHIB	January 5, 1953
B DEIVANAYAGAM PILLAI Vs. SUBBIAH PILLAI	November 13, 1953
B MATHA GOWDER Vs. KADA GOWDER	March 27, 1953
BALASUNDARA MUDALIAR Vs. MUTHUVENKATACHALA MUDALIAR DIED	September 10, 1953
BAYANNA Vs. DEVAMMA	April 30, 1953
BEARDSELL AND CO LTD Vs. COMMISSIONER OF INCOME TAX	September 29, 1953
BEHARILAL BALDEOPRASAD FIRM OF MERCHANTS Vs. STATE	November 3, 1953
BHARAT BANK LTD Vs. KISHINCHAND CHELLARAM	September 25, 1953
BHOGILAL M DAVAY Vs. S R SUBRAMANIA IYER	August 25, 1953
BIYYALA CHINNA NARASAMMA Vs. BIYYALA VENKATA NARASI REDDI	March 5, 1953
BOGI ARIJISAH Vs. KANNIAPPA MUDALIAR	April 2, 1953
BONDALAPATI THATAYYA Vs. GOLLAPUDI BASAVAYYA AND OTHERS;	March 26, 1953
C KANARAN NAIR Vs. STATE OF TAMIL NADU	April 23, 1953
C P VASANTARAJAN Vs. PARVATHAMMANI GARU	April 15, 1953
C RATNAVELU MUDALIAR Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS	July 17, 1953
C S NARASIAH Vs. PROVINCE OF MADRAS	July 15, 1953
C SUBBA REDDI STATIONARY SUB MAGISTRATE OF KALYANDRUG Vs. C C RAMAPPA ADVOCATE OF ANANTAPUR	August 25, 1953
C T SAMBANDAM Vs. STATE OF TAMIL NADU	November 26, 1953
CENTRAL BROKERS Vs. N K MURTHY	October 23, 1953
CH VENKATASUBBAYYA Vs. STATE	July 31, 1953
CHALAKARAN KUTTAYI LAKSHMI Vs. CHALAKARAN PUTHIA PURAYIL MUKUNDAN KARNAVAN	March 12, 1953
CHANDRA BHOGI AND ANR. Vs. GUDDAPPA BHANDARY	February 24, 1953
CHEBROLU HONUMAYYA Vs. METTU CHINNA MALLA REDDI	November 24, 1953
CHELLAMMAL AND ANR. Vs. K.T.A. ABDUL RAHIMAN ROWTHER AND ORS.	February 5, 1953
CHEMBRE VALIYA VEETTIL KUNHU KUTTY AMMAS SON MADHAVAN Vs. CHEMBRE VALIYA VEETTIL KUNHUKUTTY AMMAS SON KARNAVAN AND	April 9, 1953
CHENNUPATI VENKATASUBBAMMA Vs. NELLURI NARAYANASWAMI	March 5, 1953
CHIDAMBARA IYER Vs. BHAVADASAN NAMBUDIRIPAD	August 10, 1953
CHINNADORAI ALIAS LOGANATHAN MINOR Vs. R DORAISUNDARAM	August 4, 1953
CHITTIRALA MAHALAKSHMAMMA Vs. SENISETTI HANUMAYYA AND ANR.	February 13, 1953
COMMISSIONER OF INCOME TAX Vs. KARUMUTHU THIAGARAJA CHETTIAR	October 19, 1953
COMMISSIONER OF INCOME TAX Vs. VELLINGIRI GOUNDER	February 26, 1953
CORAL INDIRA GONSALVES, FALSELY CALLED ISWARIAH Vs. JOSEPH PRABHAKAR ISWARIAH	January 27, 1953
CROMPTON ENGINEERING CO., (MADRAS) LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY, MADRAS	March 4, 1953
D RAMAKRISHNA CHETTI Vs. D GOVINDAMMAL	September 4, 1953
D SRINIVASAIAH Vs. VELLORE VARALAKSHMI BANK LTD	September 23, 1953
DALMIA CEMENT BHARAT LTD Vs. REGISTRAR OF JOINT STOCK COMPANIES MADRAS	March 11, 1953
DEIVANAI ACHI Vs. R M AL CT CHIDAMBARAM CHETTIAR	August 26, 1953
DEVA VENKATAKRISHNA REDDI AND ORS. Vs. G. GOVINDARAJA MUDALIAR	February 13, 1953
DEVULAPALLI VISWANADHAN AND ANOTHER Vs. MANDAVA BASAVAIAH AND OTHERS	December 18, 1953
DOMINION OF INDIA Vs. NAGARDAS AND CO	April 17, 1953
DR. DWARAKA BAI Vs. PROFESSOR NAINAN MATHEWS	January 28, 1953
DRAKSHARAPU KRISHNAMURTI Vs. PROVINCE OF MADRAS	October 29, 1953
DUGGIREDDI VENKATARANGA REDDI (DIED) AND ORS. Vs. NANDIRAJU VELUGOTIAH AND ORS.	October 27, 1953
ETTAPPARAMBATH ATIYANDI PAKKIRICHI UMMA Vs. KAIPRATH KALANDAN	December 8, 1953
FIRM OF SETH ARJUNDAS VASUDEV BY PARTNER CHHUGOMAL Vs. S R NARAYANA PILLAI AND OTHERS	August 31, 1953
G. RAMACHANDRA GUPTA AND ANR. Vs. PANDURANGAM CHETTY AND ORS.	April 17, 1953
GANESA NAICKEN Vs. ARUMUGHA NAICKEN	December 9, 1953
GANGALAKURTHI PATTISAM Vs. STATE OF TAMIL NADU	October 23, 1953
GARIMELLA MALLIKHARJUNA RAO Vs. MANGIPUDI TRIPURA SUNDARI	March 27, 1953
GEDDAM SUBBA RAO AND ORS. Vs. BALANTRAPU SATYANARAYANAMURTHY	January 9, 1953
GENERAL BANK LTD. Vs. P. N. RAMACHANDRA AIYAR	August 19, 1953
GLOBE THEATRES LTD. AND ORS. Vs. STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT AND ORS.	October 23, 1953
GOBALD MOTOR SERVICE LTD., A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT, BY ITS MANAGING DIRECTORS N. VEERASWAMI CHETTIAR AND ANR. Vs. R.M.K. VELUSAMI AND ORS.	January 16, 1953
GOLA NARASIMHALU Vs. KODI NARASIMHAM AND ORS.	March 20, 1953
GOMATHI AMMAL Vs. V S M KRISHNA IYER	March 26, 1953
GONTHIREDDI LAKSHMIDEVI Vs. JAMMI RAJARAO	September 29, 1953
GOVERNOR-GENERAL IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. GUJRATHI SANKARAPPA BEING MINOR BY NEXT FRIEND AND PATERNAL UNCLE MOROJI	February 25, 1953
GOVINDASWAMI Vs. STATE OF TAMIL NADU	April 23, 1953
GUBBALA SURYANARAYANA Vs. GADIYAPU GANESULU	March 20, 1953
GUDUR RAMAKRISHNA REDDI Vs. MINOR MUNIRATNAMMAL	December 10, 1953
GULAB CHAND DHANARAJ Vs. P ANANDAN PROPRIETOR SRI SAI BABAS TEXTILE	March 26, 1953
GUMMADI APPAYYA Vs. GAVINI VENKATARATNAM	February 13, 1953
H. CHANDANMULL AND CO., BY PROPRIETOR, C. LAXMICHAND MEHTA Vs. MOHANLAL M. MEHTA AND ORS.	February 25, 1953
HINDU RELIGIOUS ENDOWMENTS BOARD, BY ITS SECRETARY Vs. P.N. NALLATHAMBI AYYASWAMI MUDALIAR AND ANR.	April 9, 1953
HOOSEN KASAM DADA INDIA LTD Vs. MOTILAL PADAMPAT SUGAR MILLS CO LTD	September 25, 1953
HUSSAIN KASAM DADA Vs. VIJAYANAGARAM COMMERCIAL ASSOCIATION REGD	August 5, 1953
ILLURU HANUMANTHIAH Vs. UMNABAD THIMMAIAH	March 18, 1953
IN RE RAMANATH BHOLGOTHRA (OF JAMMU) Vs. STATE	March 17, 1953
IN RE: C.G. MENON AND ANR. Vs. STATE	February 20, 1953
IN RE: D. LAKSHMINARAYANA CHETTIAR AND ANR. Vs. STATE	September 14, 1953
IN RE: D. RAJAMANNAR AND ORS. Vs. STATE	March 12, 1953
IN RE: GAFFAR KHAN Vs. STATE	February 2, 1953
IN RE: GANAPATHIA PILLAI AND ANR. Vs. STATE	January 20, 1953
IN RE: LAURENCE CLAUDE LEVACK Vs. STATE	August 28, 1953
IN RE: NALLA BALIGADU AND ORS. Vs. STATE	February 9, 1953
IN RE: PERIASWAMI GOUNDAN Vs. STATE	October 6, 1953
IN RE: S.R. NO. 8238 OF 1953 Vs. STATE	May 1, 1953
IN RE: SINGARAM AND ANR. Vs. PUBLIC PROSECUTOR	July 22, 1953
IN RE: T.K. RATNA MUDALIAR Vs. STATE	April 21, 1953
IN RE: V. BAYAMMA AND ORS. Vs. STATE	February 18, 1953
IN RE: VENKATASWAMI AIYA Vs. STATE	January 19, 1953
INCOME TAX OFFICER Vs. INDIAN INSURANCE AND BANKING CORPORATION LIMITED	July 7, 1953
INDIAN LEAF TOBACCO DEVELOPMENT CO LTD Vs. COUNCIL CORPORATION OF MADRAS	October 6, 1953
INDIAN TOBACCO CORPORATION Vs. STATE OF MADRAS	August 17, 1953
J NAGESWARA RAO Vs. STATE OF MADRAS	July 24, 1953
JAMES MANICKAM Vs. JAYA NARAYAN DAGA	March 5, 1953
JOINT OFFICIAL LIQUIDATORS OF THE PEERDAN JUHARMAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	November 10, 1953
K CHOCKALINGAM Vs. STATE OF TAMIL NADU	July 17, 1953
K G KRISHNAPPA CHETTI Vs. PACHIAPPA GOUNDAN	November 4, 1953
K N PADMANABHA AYYAR Vs. STATE OF MADRAS AND TWO ORS	December 17, 1953
K R SRINIVASA AYYAR Vs. T A RAMACHANDRA RAO	April 17, 1953
K S M GURUSWAMI NADAR Vs. N G RANGANATHAN	March 13, 1953
K T PAPPANNA ROWTHER Vs. STATE OF TAMIL NADU	April 22, 1953
K V GOVINDARAJULU MUDALIAR Vs. DEVAR AND CO	July 6, 1953
K VAJRAVELU MUDALIAR Vs. RAJALAKSHMI AMMAL	August 14, 1953
K VISWANATHAN Vs. NAMAKCHAND GUPTA	October 23, 1953
KAKARLA VENKATASUBBAYYA Vs. SRAVANAM VENKATARATHNAMMA	August 20, 1953
KAKARLAPUDI JANIKIRAMARAJU Vs. GEDALA APPALASWAMI	September 15, 1953
KALAHASTEESWARASWAMI TEMPLE Vs. MADRAS STATE	April 17, 1953
KALLUBANDI NANJAMMA Vs. KETHE RANGAPPA	February 5, 1953
KALYANASUNDARAM AYYAR Vs. SUBRAMANYA AYYAR	September 1, 1953
KANDASWAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE	March 12, 1953
KANDIYIL VANIA PUDUKUDI RAMUNNI KURUP Vs. PANCHAYAT BOARD BADAGARA	November 13, 1953
KANNAN RICE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 18, 1953
KANTHY BALAVENDRAM Vs. S HARRY	August 10, 1953
KARIPINENI RAJAYYA Vs. VALLURUPALLI RAMACHANDRA RAO	April 8, 1953
KARNATAK VEGETABLE OILS AND REFINERIES LTD Vs. MADRAS INDUSTRIAL INVESTMENT CORPORATION LTD	December 4, 1953
KARUMBAYIRAM PILLAI ANNADHANA DHARMA CHARITIES NACHIARKOIL Vs. CHINNASWAMI PADAYACHI	September 23, 1953
KARUMUTHU THIAGARAJA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	October 19, 1953
KARUPPANAN SERVAI Vs. DAIVASIGAMANIA PILLAI	August 12, 1953
KARUPPANNA GOUNDER Vs. KOLANDASWAMI GOUNDER	July 17, 1953
KARUTHAYYA THEVAR Vs. KARUTHAYYA THEVAR	November 30, 1953
KASI VISWANATHAN Vs. STATE OF TAMIL NADU	April 22, 1953
KHATA CHINNA ESWARAREDDI Vs. KUKKALA REDDIGARI VENKATACHELAMMA REDDI	May 1, 1953
KIDANGAZHI MANAKKAL NARAYANAN NAMBUDIRIPAD AND ORS. Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, FIRKA DEVELOPMENT AND ANR.	September 11, 1953
KILLI SURYANARAYANA NAIDU Vs. STATE	April 6, 1953
KOLANDAYAMMAL Vs. KRISHNASWAMI GOUNDAN	January 27, 1953
KOTHALANKA SURYA KAMESWARA RAO Vs. AJJARAPU LAKSHMINARAYANA	July 29, 1953
KOTHARI AND SONS Vs. V. KRISHNA RAO	February 3, 1953
KOVVURI SATHIREDDI Vs. TADI ANASUYA	July 29, 1953
KOWTHA SURYANARAYANA RAO Vs. BANK OF HINDUSTAN LTD. (IN LIQUIDATION)	February 2, 1953
KULLA AMMAL Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD	August 20, 1953
KUNHI SANKARA EJAMAN Vs. M VENKAPPA BHATTA	April 1, 1953
KUNJAMMAL Vs. KRISHNA CHETTIAR	February 17, 1953
KUPPUNNI Vs. STATE OF TAMIL NADU	April 10, 1953
L. JANAKIRAMA AYYAR AND ORS. Vs. P.M. NILAKANTA AYYAR AND ORS.	March 25, 1953
LAKSHMI AMMAL AND ORS. Vs. THANGAVEL ASARI	January 5, 1953
LIBERATOR PRESS AND RANGASWAMI Vs. STATE OF MADRAS	September 18, 1953
M K GOVINDA REDDI Vs. E K PATTABHI RAMA REDDI	April 23, 1953
M L R M LAKSHMANAN CHETTIAR Vs. P L S P ALIAS SM P L MALAYANDI CHETTIAR	March 31, 1953
M M ABDUL KHADER ADVOCATE HIGH COURT OF TRAVANCORE Vs. STATE OF TAMIL NADU	April 20, 1953
M V AMIRDHALAKSHMI AMMAL Vs. NARAYANASWAMI MUDALIAR	April 30, 1953
MADATHIL AHMED HAJI Vs. MUTHANA KUNHIRAMA KURUP	April 23, 1953
MADAVI AMMA Vs. NALLAMMAL AND ANR.	January 16, 1953
MADHAVA RAO Vs. D V K SURYA RAO MEMBER OF THE PITHAPURAM CO OPERATIVE	April 2, 1953
MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD Vs. V N DEIVANAI AMMAL	August 25, 1953
MADURA MUNICIPALITY Vs. P M S MUTHUSAMI CHETTIAR	February 25, 1953
MAJETI RAMAKRISHNAYYA Vs. PULAVARTI VENKATA SUBBA RAO	November 13, 1953
MANTRAVADI BHAVANARAYANA Vs. MERUGU VENKATADU	August 26, 1953
MANU IYER Vs. STATE OF TAMIL NADU	July 23, 1953
MANURI VENKATA RAMANA RAO Vs. JAMPANI SESHAYYA	April 6, 1953
MARIMUTHU NADAR Vs. TUTIKORIN MUNICIPALITY	October 27, 1953
MATHAPPA GOUNDAN Vs. STATE	October 9, 1953
MATTUPALLI VENKATA SUBBARAO Vs. MATTUPALLI LAKSHMINARASAMMA ALIAS HANUMAYAMMA	January 23, 1953
MEERA SAHIB THARAGANAR K A Vs. IN RE	February 6, 1953
MIDDI RAMAKRISHNA RAO Vs. MIDDI RANGAYYA	November 25, 1953
MINAKSHI MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL	March 6, 1953
MINOR BALAKRISHNAN AND ANR. Vs. BALASUNDARA GRAMANI AND ANR.	January 28, 1953
MINOR GURUSAMI Vs. SOWMINARAYANA PILLAI	March 25, 1953
MITTADAR G. RAMASWAMY CHETTIAR Vs. K.K. VALLABHA ANANDAR ALIAS SUBBIER	March 3, 1953
MOHAMMAD MARAICAIR Vs. VEYANNA MEERU THEVAR	November 26, 1953
MOHAMMED SHERIFF Vs. P MOHAMMED IBRAHIM	October 23, 1953
MOHANAKRISHNIAH NAIDU Vs. NATIONAL BANK OF INDIA	September 24, 1953
MOIDIN KUNHI BEAVY AND ANR. Vs. K. GOPALAKRISHNA MALLYA, MINOR AND ANR.	February 4, 1953
MOVVA SUBBA RAO Vs. MOVVA KRISHNA PRASADAM	March 27, 1953
MUKKU VENKATRAO Vs. STATE OF TAMIL NADU	April 10, 1953
MULUGU RAGHAVACHARYULU Vs. MULUGU SRI VENKATA RAMANUJA CHARYULU	July 30, 1953
MUNAGALA VENKATESWARA RAO Vs. MOHAMMAD MOHIBULLA SAHEB	January 9, 1953
MUNUSWAMI GOUNDAR Vs. MOTTAYYA KOUNDAN	December 2, 1953
MUSUNURU NAGENDRAMMA Vs. MUSUNURU RAMAKOTAYYA	September 3, 1953
MUTHIAH MUTHIRIAN Vs. VAIRAPERUMAL MUTHIRIAN	July 17, 1953
MUTTANGI JAGGAYYA Vs. RAMANUJAM VENKATA NARSIMHARAO	April 28, 1953
N C RAMANATHA IYER PRESIDENT NURANI GRAMA JANA SABHA Vs. BOARD OF COMMRS FOR HINDU RELIGIOUS ENDOWMENTS MADRAS	April 22, 1953
N M RAYULU IYER NAGASAMI IYER AND CO Vs. CHOCKANARAYANAN CHETTIAR	March 30, 1953
N PERIANNA PILLAI Vs. KOPPA GOUNDAN	September 4, 1953
N SAKKARAI KANNU PILLAI Vs. STATE OF TAMIL NADU	October 30, 1953
NAGAPPA CHOWDRY Vs. RANGASWAMI CHETTI	April 7, 1953
NAGAPPAN POOSARI Vs. KRISHNA AIYAR	November 24, 1953
NAGOOR AMMAL Vs. M K M MEERAN	July 8, 1953
NANJAMMAL Vs. ESWARAMURTHI GOUNDAR	October 22, 1953
NARAYANASWAMI CHETTIAR Vs. VELLAPPA UDAYAR	November 23, 1953
NATARAJA TEXTILE MILLS LIMITED Vs. ANGIDI CHETTIAR	November 13, 1953
NATESA UDAYAR Vs. KANAGASABAI UDAYAR	January 21, 1953
NIDUGONDA RUDRAMANI Vs. CHADUVULA SRISAILAM	July 8, 1953
OFFICIAL ASSIGNEE OF MADRAS Vs. A.P. SUBRAMANIA MUDALIAR AND ORS.	April 6, 1953
OFFICIAL LIQUIDATOR UNION BANK OF MALABAR LIMITED Vs. N PADMANABHA MENON	October 20, 1953
P ABDUL AZEEZ AND CO Vs. NEW INDIA ASSURANCE CO LTD	August 12, 1953
P B KALAHASTI CHETTY Vs. COMMISSIONER OF POLICE EGMORE MADRAS	December 10, 1953
P C ABDULLA KUTTY Vs. CHERIYAMPARAMBATH JANAKI	January 28, 1953
P G BROOKES RECEIVER APPOINTED Vs. INDUSTRIAL TRIBUNAL MADRAS	May 12, 1953
P K KESAVAN NAIR Vs. C K BABU NAIDU	December 18, 1953
P M KAMATH Vs. STATE OF TAMIL NADU	July 31, 1953
P MADHAVAN Vs. MUNIR BEGUM	October 28, 1953
P MATHURAI PILLAI Vs. STATE OF MADRAS	September 18, 1953
P P KUTTI KEYA Vs. STATE OF MADRAS	July 10, 1953
P P SELVARAJAN ADVOCATE Vs. BAR COUNCIL MADRAS	September 16, 1953
P R VISWANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	September 24, 1953
P RENGASWAMI PILLAI Vs. SRIRANGAM MUNICIPAL COUNCIL	April 1, 1953
P VENKATESWARARAO Vs. STATE OF MADRAS	August 14, 1953
P.R.M.S. CHELLAPPA CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS AND ANR.	April 27, 1953
PADMANABHA BHATTA AND ORS. Vs. H. RAMACHANDRA RAO AND ORS.	February 19, 1953
PAKAMARAJA NAICKER Vs. CHIDAMBARA NADAR	September 11, 1953
PALAGANI BALARAMI REDDY Vs. SHAIK MASTHAN SAHEB	March 18, 1953
PALANI SRI DANDAYUTHAPANI DEVASTHANAM Vs. MOHAMMAD GANI ROWTHER	March 5, 1953
PARAKKOTAN ALIPPI SAHIB Vs. PROVINCE OF MADRAS	August 17, 1953
PARAMASIVA MUDALIAR OF UNSOUND MIND Vs. D RANGACHARIAR	September 22, 1953
PARAPPA ALIAS HANUMANTHAPPA AND ANR. Vs. NAGAMMA AND ORS.	September 3, 1953
PARU KUTTY AMMA Vs. CHETTATH NAVOTH LAKSHMI AMMA	July 24, 1953
PARUKUTTI AMMA Vs. C BALAMEENAKSHI AMMA	December 2, 1953
PASALA RAMA RAO BEING Vs. BOARD OF REVENUE	September 15, 1953
PASIPATI KRISHNAMURTHY Vs. P RAMALINGAYYA	August 26, 1953
PERA NAIDU Vs. SOUNDARAVALLI AMMAL	August 28, 1953
PERUMAL GOUNDAN Vs. STATE OF TAMIL NADU	December 10, 1953
PETHAPERUMAL AMBALAM Vs. CHIDAMBARAM CHETTIAR	December 18, 1953
POGULA KESAVAYYA Vs. POGULA VENKAYAMMA BEING	April 1, 1953
POLLAPALLI VENKATARAMA RAO AND ORS. Vs. MUSUNURU VENKAYYA AND ORS.	November 9, 1953
PONNUSWAMI GOUNDER Vs. RENGASWAMY	February 6, 1953
PORKRAKUTTY Vs. ATTANCHERI VELAPPIL MAMMAD	April 17, 1953
POTTIMURTHI SADASIVAYYA Vs. TADEPALLI VENKATA NARAYANA AND CO.	February 6, 1953
PRATTIPATI DANDAIAH Vs. NORI VENKATRAMA DIKSHITULU MANAGING TRUSTEE OF SRI	May 12, 1953
PRESIDENT HINDU RELIGIOUS ENDOWMENTS MADRAS Vs. VENKATARAMA AYYANGAR	April 2, 1953
PRODATTUR MUNICIPAL COUNCIL Vs. GURNAM HANUMANTHU	April 6, 1953
PROVINCE OF MADRAS Vs. P L P RAMASWAMI CHETTIAR	March 25, 1953
PROVINCIAL GOVERNMENT OF MADRAS Vs. MUDUKURU MUNIRATHNAM CHETTI	April 10, 1953
PROVINCIAL GOVERNMENT OF MADRAS Vs. KODA LAKSHMI DEVAMMA	February 27, 1953
PUBLIC PROSECUTOR Vs. SARISETTY VENKATASUBBIAH	January 12, 1953
PUBLIC PROSECUTOR Vs. K JALAYYA	January 15, 1953
PUBLIC PROSECUTOR Vs. K G SIVASWAMY	April 9, 1953
PUBLIC PROSECUTOR Vs. M THOMMAIA FERUANDO	July 13, 1953
PUBLIC PROSECUTOR Vs. K SESHA SHET	July 10, 1953
PUBLIC PROSECUTOR Vs. RAJANGA CHETTI	August 3, 1953
PUBLIC PROSECUTOR Vs. K SANKUNNY	August 26, 1953
PUBLIC PROSECUTOR Vs. G SADAGOPAN	January 15, 1953
PUBLIC PROSECUTOR Vs. K V R ANNAMALAI CHETTIAR,	January 15, 1953
PUBLIC PROSECUTOR Vs. C PARAMASIVAM	March 2, 1953
PUBLIC PROSECUTOR Vs. PACHIRIPILLI SATYANARAYANARAO	September 9, 1953
PUBLIC PROSECUTOR Vs. PATTU NARASIMHULU A.	January 12, 1953
PULIMARATHINKEEL KATHEESA AND ANR. Vs. PUTHIAPURAYIL ASSEMA (DIED) AND ANR.	March 9, 1953
PULIYANAT KUNHIRAMAN VYDIER Vs. PUTHAN PURAYIL NADUKUTTY GOVINDAN VAIDIER	October 29, 1953
PULLANCHERI THIRUVOTH KUNHIRAMA KURUP Vs. CHANGAROTH KUNNUMMEL NARAYANAN NAMBIAR	April 24, 1953
PUSHAVATHI VIJAYARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR Vs. VISHWESHWAR GAJAPATHI RAJ	November 16, 1953
PUSULURI PUCHAMMA Vs. SANKARAMANCHI RAMASITAMMA	February 27, 1953
PUTTAYYA AND ANR. Vs. VARANASHI SUBRAYA HEBBAR AND ORS.	January 29, 1953
PYDA CHINA VENKATRAMANNA AND ANR. Vs. GUMMIDIDALA GOPALA RAO GARU AND ANR.	January 29, 1953
R M S BENJAMIN Vs. DEVADOSS	October 6, 1953
R M SESHADRI Vs. INCOME TAX OFFICER SECOND ADDL	December 18, 1953
R M SESHADRI Vs. PROVINCE OF MADRAS	July 29, 1953
R M V SESHASAYANA RAO Vs. MANURI VENKATESA RAO	August 7, 1953
RACHABHATHUNI BRAHMAM Vs. STATE OF MADRAS	April 28, 1953
RADHAKRISHNA MILLS LTD Vs. SPECIAL INDUSTRIAL TRIBUNAL MADRAS	September 18, 1953
RADHAKRISHNA TRADING CO Vs. COMMISSIONER OF INCOME TAX	August 19, 1953
RAHIMA BI Vs. VELLORE MUNICIPAL COUNCIL	March 19, 1953
RAJU ALIAS SRINIVASAN CHETTIAR Vs. LAKSHMI AMMAL AND ANR.	October 21, 1953
RAMAN CHETTIAR Vs. RAMAN CHETTIAR	May 1, 1953
RAMARAJU GOUNDAR Vs. MOLAYAN ALIAS ERANAGA GOUNDAR	November 27, 1953
RAMASWAMI CHETTIAR Vs. KARUPPIAH THEVAR	November 4, 1953
RAMASWAMI RAJA P A C Vs. COMMISSIONER OF EXCESS PROFITS TAX	September 18, 1953
RAMASWAMI SERVAI Vs. MUTHIRALAYEE	September 2, 1953
RAMAYYA AND ANR. Vs. VENKATACHELLAMMA AND ANR.	January 22, 1953
RAMKRISHNA NAIDU Vs. JANAKI AMMAL	August 20, 1953
RAMNAD DISTRICT CENTRAL CO OPERATIVE BANK Vs. OFFICIAL RECEIVER OF RAMNAD DT RAMNAD AT MADURA	March 25, 1953
RANGASWAMI NAICKER Vs. JANAKIAMMAL	February 5, 1953
RATHINASABAPATHY PILLAI Vs. SARASWATHI AMMAL	January 29, 1953
RODDAM BHAGYALAKSHMAMMA AND ANR. Vs. SRIRAM KAMALAMMA AND ANR.	March 17, 1953
S AHMED IBRAHIM Vs. D RAMADAS	September 4, 1953
S E ABDUL GHAFOOR SAHIB Vs. A M ABDUL SALAM SAHIB	December 10, 1953
S J BASHYAM ACHARI Vs. G PARTHASARATHI	April 8, 1953
S K SAMBANDHAN Vs. ELECTION TRIBUNAL MADRAS	March 31, 1953
S KUPPUSWAMI Vs. COMMISSIONER OF INCOME TAX	October 20, 1953
S PANCHAPAKESA IYER Vs. STATE OF TAMIL NADU	May 1, 1953
S RAJA CHETTY Vs. KHIARAM KUSHIRAM	April 22, 1953
S. PL. P. NARAYANA CHETTIAR Vs. M. AR. ANNAMALAI CHETTIAR	March 25, 1953
S. SRINIVASAN AND ANR. Vs. P. BHAKTHAVATSULU NAIDU	March 13, 1953
S.M. ABDUL AZEEZ AND SONS Vs. PARUCHURI SUBRAHMANYAM AND ORS.	January 2, 1953
SABELLA SAHABA REDDY AND ORS. Vs. KARRI VENKATA REDDY AND ORS.	March 17, 1953
SANKARI AMMAL Vs. RAMACHANDRA AYYAR	November 13, 1953
SANTHANAKRISHNA ODAYAR Vs. VAITHILINGAM	April 17, 1953
SELLAMUTHU PADAYACHI Vs. STATE OF TAMIL NADU	August 5, 1953
SELVA ALIAS G. SARANGAPANI CHETTIAR Vs. C.L. ARAVAMUDHA IYENGAR AND ANR.	May 1, 1953
SENTHATHIKALAI PANDIYA CHINNATHAMBIAR Vs. VARAGUNA RAMA PANDIA CHINNATHAMBIAR	April 24, 1953
SETHURAMAN THEVAR Vs. KAMEETHA ROWTHER	March 17, 1953
SHA GOMRAJ POONAMCHAND Vs. PONNURU VENKATRATHNAM CHETTY	January 28, 1953
SHANMUGAVADIVELU, MINOR Vs. KUPPUSWAMY PILLAI AND ORS.	December 14, 1953
SIDDA SETTY Vs. MUNIAMMA	January 8, 1953
SIMRATHMULL Vs. JUGRAJ	March 17, 1953
SINGARAJANAHALLI KRISTA REDDI Vs. STATE OF MADRAS	March 4, 1953
SITHARAMA HOLLA Vs. SRINIVASA SOMAYAJI	December 7, 1953
SOUTH INDIA BANK LTD Vs. T D PICHUTHAYAPPAN	July 31, 1953
SOUTH INDIA ESTATE LABOUR RELATIONS ORGANISATION Vs. STATE OF MADRAS	October 9, 1953
SREENIVASAN AND ORS. Vs. RANGACHARI AND ORS.	January 12, 1953
STATE OF MADRAS Vs. JAVALI GOVINDAPPA ALIAS RINDAYYA FIRM	September 30, 1953
STATE OF MADRAS Vs. HAJEE M S A MEERAN SAHIB COMPANY	November 18, 1953
STATE OF MADRAS Vs. A M N A ABDUL KHADER THARAGANAR FIRM	March 17, 1953
STATE OF MADRAS AND ANR. Vs. SRINIVASA AIYANGAR	January 28, 1953
SUBBARAYA SETTY Vs. STATE OF TAMIL NADU	December 11, 1953
SUBBIAH THEVAR Vs. PICHAI NADAR	April 16, 1953
SURUTTAYYAN ALIAS VAYYAPURI GOUNDAN Vs. STATE OF TAMIL NADU	April 28, 1953
T A MEENAKSHI SUNDARAMMAL Vs. K SUBRAMANIA AYYAR	November 27, 1953
T M A PAI Vs. IN RE	October 19, 1953
THE MASULIPATAM MUNICIPAL COUNCIL REPRESENTED BY THE COMMISSIONER, HAVING ITS OFFICE AT MASULIPATAM Vs. THE BRUNDAVAN TALKIES LTD., MASULIPATAM, HAVING ITS OFFICE AT MASULIPATAM	February 4, 1953
THE ROYAL CALCUTTA TURF CLUB Vs. V.K.T. RAMAN MENON AND ANR.	February 13, 1953
THIRUGNANA SAMBANDA PANDARA SANNADHIGAL Vs. STATE OF MADRAS	August 27, 1953
THUMMALAPENTA DHANALAKSHMI Vs. PULIPATI SUBBARAYUDU	July 31, 1953
THUNOLI KELU NAIR Vs. NAMBRON CHIRUTHEYI AMMA	April 8, 1953
TRUSTEES NAGORE DURGAH Vs. COMMISSIONER OF INCOME TAX	September 16, 1953
TURLAPATI VENKATESWARA RAO Vs. MUNICIPAL COUNCIL MASULIPATAM	August 27, 1953
U R M M S S SUBRAMANIAN CHETTIAR Vs. STATE	October 29, 1953
UNIVERSITY OF MADRAS Vs. SHANTHA BAI	May 1, 1953
V G ROW Vs. STATE OF MADRAS	May 1, 1953
V GOPALAKRISHNA Vs. SECRETARY BOARD OF REVENUE MADRAS	May 1, 1953
V S P SUBRAMANIAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX	April 9, 1953
V V L NARASIMHAMURTHY Vs. STATE	August 12, 1953
V VENKATANARAYANA RAO Vs. CHAMPALAL SAVANSUKHA	December 4, 1953
V.T.C. CHENGAMA NAIDU Vs. VELAYUDHA MUDALIAR AND ORS.	March 12, 1953
VALI VENKATASWAMI Vs. GANNABATHULLA VENKATASWAMI	April 7, 1953
VANUKURI DANDA REDDI Vs. VAJRALA RAMIREDDI	March 24, 1953
VARUDA SURYANARAYANA Vs. MATURU VENKATA SURYANARAYANA SASTRULU	July 30, 1953
VELUGUBANTLA NARAYYA Vs. KONA VENKANNA	April 30, 1953
VENUKURI KRISHNA REDDI AND ANR. Vs. KOTA RAMI REDDI AND ORS.	November 23, 1953
VINAITHEERTHA THEVAR Vs. N S VISWANATHA AYYAR	April 1, 1953
VISAKAPATNAM CO-OPERATIVE MOTOR TRANSPORT LTD., VISAKAPATNAM Vs. G. BANGARURAJU AND ORS.	January 21, 1953
VORUGANTI SESHIREDDI Vs. VANKA VENKATA SUBBAYYA AND ORS.	January 29, 1953
Y. VENKATESWARLU Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, MADRAS	September 30, 1953

Year 1953 of HIGH COURT OF MADRAS

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