REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANANTALAKSHMI AMMAL Vs. INDIAN TRADES AND INVESTMENTS LIMITED	April 4, 1952
A G NALLAPERUMAL NATTARAYAR Vs. SINGARAVELU SEENNANDAR AND KOLANDAYYA SENNANDAR AND	August 11, 1952
A INNASIA PILLAI Vs. PERUMAL CHETTIAR COMPLAINANT	July 30, 1952
A N RANGASWAMI Vs. INDUSTRIAL TRIBUNAL FORT ST GEORGE MADRAS	September 29, 1952
A N SUBRAMANIAN LATE A MINOR Vs. A S KALYANARAMA IYER	July 30, 1952
A VR V VELLAYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	April 4, 1952
A. DANAPAL CHETTI Vs. K. RAJAGOPAL CHETTI	December 17, 1952
ACHAMMAGARI VENKATA REDDY Vs. STATE	July 23, 1952
ADDANKI RAMALINGAMMA Vs. BHIMAVARAPU VENKATASUBBAYYA	December 17, 1952
ADUSUMILLI VENKATA GOPALA RAO Vs. YERRENI KANTAMMA	February 8, 1952
AHAMED SAHIB O M Vs. COMMISSIONER OF INCOME TAX	March 13, 1952
AKHANDALA KURUP Vs. DAMODARA KURUP	March 14, 1952
ALEXANDER D M Vs. COMMISSIONER OF INCOME TAX	April 15, 1952
AMBUJAM AMMAL Vs. STATE OF TAMIL NADU	October 3, 1952
AMMENUMMA Vs. CHELAMPIRIYARATH BEEVIAMMA	January 18, 1952
ANAITHALAYAN Vs. MARUDAMUTHU	November 7, 1952
ANDIAPPA PILLAI Vs. STATE OF MADRAS, THROUGH THE SECRETARY, REVENUE DEPARTMENT TO THE STATE OF MADRAS	March 17, 1952
ANGANNA THEVAN Vs. AYYASAMI THEVAN AND ANR.	November 3, 1952
ANNAMALAI MUDALIAR Vs. STATE	September 3, 1952
ANNAMALAI REDDI Vs. ABDUL SATHAR SAHIB	September 9, 1952
APARANJI CHETTI Vs. ARUNACHALAM CHETTIAR	July 29, 1952
APPANNA Vs. JAMI VENKATAPPADU	November 17, 1952
ARANKANDATH SANKARAN NAIR AND ANR. Vs. A. DORAISWAMY CHETTIAR AND ORS.	October 7, 1952
ARAVAMUDHA CHETTIAR Vs. M ABDUL KHADER ROWTHER	July 18, 1952
ARUNA DEVI JAJODIA Vs. COLLECTOR OF MADRAS	February 4, 1952
ARUNACHALA MOOPPANAR Vs. ARUMUGHA MOOPPANAR AND ORS.	March 6, 1952
ASHER TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 14, 1952
ASSOCIATE INDUSTRIAL ENGINEERS Vs. P A JABBAR SAHIB	March 21, 1952
AVARAN KUTTI (MINOR) BY NEXT FRIEND, KALATHINGAL ITHALUKKI Vs. CHERIYAKKAN AND ORS.	December 11, 1952
B A WOODMAN Vs. REGINA RAJAN	January 23, 1952
B.N. VISWANATHAN Vs. THE ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES, MADRAS	September 3, 1952
B.N. VISWANATHAN AND ANR. Vs. TIFFINS BARYT ASBESTOS AND PAINTS LTD. BY THEIR AGENTS AND SECRETARIES, THE INDIAN TRADES AND INVESTMENTS LTD. AND ORS.	October 16, 1952
BALARAMA REDDI Vs. SUBBARAMA REDDI	October 10, 1952
BALASUBRAMANIA MUDALIAR R S Vs. COMMISSIONER OF INCOME TAX	April 9, 1952
BANDI VEERAJU Vs. BANDI NARAYANAMMA	July 25, 1952
BATTU MUSALAYYA & OTHERS Vs. STATE	November 21, 1952
BEHARA LACHANNA PATNAICK Vs. STATE	March 14, 1952
BELEGAL GUNDACHAR AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF BELLARY AND ORS.	September 3, 1952
BENDALAM SESHAGIRI SARMA Vs. STATE OF MADRAS	February 19, 1952
BHAGAT ESTATES LTD Vs. ACCOMMODATION CONTROLLER MADRAS	February 15, 1952
BHUPALAN VENKATASUBBAYYA Vs. G L MALLAPPA	February 8, 1952
BIRAPALLI SREEKANTA VENKATA KRISHNA REDDI GARU Vs. DANDU VENKATARAJU AND ORS.	January 17, 1952
BOJJA VENKATARAJU Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL ADMINISTRATION DEPT., FORT ST. GEORGE, MADRAS	September 12, 1952
BRAHMANANDAM RAMAMMA ALIAS RAMALAKSHMAMMA Vs. RUPAKULA VENKATA LAKSHMINARASIMHAM	October 10, 1952
BRITISH INDIA STEAM NAVIGATION CO. LTD Vs. T.P.SOKKALAL RAM SAIT	April 1, 1952
BUDDU SATYANARAYANA Vs. DASARI BUTCHAYYA	October 7, 1952
C DEVANUGRAHAM Vs. STATE OF TAMIL NADU	January 25, 1952
C GOVINDARAJULU NAIDU AND COMPANY Vs. STATE OF MADRAS	September 9, 1952
C NATARAJA MUDALIAR Vs. MADRAS STATE	August 6, 1952
C P KUNHAMBU NAIR Vs. KUNNUNTARA VADAKKA VEETIL AMBU	July 17, 1952
C V RAJAGOPALACHARIAR Vs. RAJAGOPALAN	April 18, 1952
C.S.S. MOTOR SERVICE, TENKASI AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MADRAS, HOME DEPARTMENT AND ANR.	April 25, 1952
CHILAKURI VENKATESWARA RAO Vs. CHAMARTHI RAMANADHAM	September 12, 1952
CHINNATHAMBI Vs. STATE	July 23, 1952
CHITTAM SUBBA RAO Vs. VELA MANKANNI CHELAMAYYA	March 7, 1952
CHOCKALINGAM CHETTIAR Vs. SIVAKOLANDU ACHI	March 20, 1952
CHUKKAPALLI VENKATESWARLU Vs. KANYADHARA CHALLAIYA AND ORS.	October 14, 1952
COMMISSIONER OF INCOME TAX Vs. RATANSHI BHAVANJI	March 19, 1952
COMMISSIONER OF INCOME TAX Vs. G M DANDEKAR	April 10, 1952
COMMR. HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD Vs. GANGAMMA AND ANR.	October 30, 1952
CORPORATION OF MADRAS Vs. T BALAKRISHNA MEHTA	November 28, 1952
CORPORATION OF MADRAS BY ITS COMMISSIONER Vs. A.D.CHARLES	April 10, 1952
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS Vs. M. RAJAMANY, CHARTERED ACCOUNTANT	April 4, 1952
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K.V.NARASIMHAM	April 4, 1952
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S PARAMASIVAN	October 7, 1952
D CHAKRAVARTHI IYENGAR Vs. GANGADARA MUDALIAR	November 6, 1952
D M ALEXANDER Vs. COMMISSIONER OF INCOME-TAX	April 15, 1952
D.V. SANJEEVI NAIDU Vs. M.N. CHITTIBABU MUDALIAR	October 3, 1952
DANA LAKSHMI AMMAL AND ORS. Vs. PICHAYYA NAIDU AND ANR.	November 26, 1952
DEVARAJA BHATT Vs. V.S.RAJA	March 13, 1952
DHANAM ALIAS DHANALAKSHMI AMMAL Vs. VARADARAJAN	March 31, 1952
DHANAMMAL Vs. RAJU GRAMANI DIED	April 23, 1952
DINDIGAL SKIN MERCHANTS ASSOCIATION Vs. INDUSTRIAL TRIBUNAL MADURAI	July 21, 1952
DISTRICT BOARD SALEM Vs. S K HANUMANTHA RAO	December 17, 1952
DISTRICT COLLECTOR OF KRISHNA Vs. PULAVARTHI VISWANADAM AND ORS.	November 5, 1952
DODDI DORAYYA Vs. BATHULA ADINARAYANA	April 10, 1952
DOMINION OF INDIA FORMERLY THE GOVERNOR GENERAL IN Vs. ADAM HAJI PIR MUHAMED ESSAC	July 31, 1952
DOWAGER RANI LALITHA KUMARI DEVI Vs. RAJA OF VIZIANAGARAM	April 25, 1952
E P ARUMUGHAM PILLAI Vs. STATE	September 4, 1952
EXPRESS ESTATES LTD. Vs. MODERN FURNISHING HOUSE	October 15, 1952
FATHIMA BI Vs. STATE OF MADRAS	August 7, 1952
FIRM OF TATAVARTI NAGAPOTHA RAO Vs. BALABHADRA RAMAKRISHNAYYA	February 19, 1952
G A GALIA KOTWALA AND CO LTD Vs. K R L NARASIMHAN AND BROTHER	December 11, 1952
G. DWARAKABAI Vs. P. NAINAN MATHEWS	September 29, 1952
GADA VENKATA SUBBAYYA Vs. KOYALLAMUDI VENKANNA	July 8, 1952
GADIPUDI SEETHAMMA Vs. GUDIPUDI ANNAPURNAMMA AND ORS.	March 14, 1952
GAJALAKSHMI GINNING FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 15, 1952
GANAPATHI UDAYAR Vs. T A CHINNAYYA MUDALIAR	August 6, 1952
GANDAVANI LAKSHAMA NAIDU Vs. MADDINI KANNAYYA NAIDU	August 13, 1952
GANGIPATI APPAYYA Vs. STATE OF TAMIL NADU	January 17, 1952
GARIMELLA SURYANARAYANA Vs. GADA VENKATARAMANA RAO	November 14, 1952
GOSUKONDA VENKATANARASAYYA Vs. STATE OF MADRAS	March 20, 1952
GOVINDASWAMI ALIAS SUBBIAH KALINGARAYAR Vs. STATE OF TAMIL NADU	July 15, 1952
GRANDHI RAMAKRISHNAYYA Vs. GRANDHI ATCHUTHA RAMAYYA	July 17, 1952
GUNDALAPALLI RANGAMANNAR CHETTY Vs. DESU RANGIAH	February 15, 1952
GUNDAPUNEEDI VEERANNA AND ORS. Vs. GUNDAPUNEEDI CHINA VENKANNA AND ORS.	November 7, 1952
GURUNATH PILLAI Vs. STATE OF MADRAS	August 8, 1952
GURUPERLA SUBBARAYULU SETTI Vs. THOTA VENKATARAMANAMMA	August 18, 1952
GURUSANTHAYYA Vs. SETRA VEERAYYA	January 3, 1952
H. CHANDANMULL AND CO. Vs. MOHAMBAL M. MEHTA AND ORS.	October 27, 1952
HAJA ALLAUDDIN MARACAIR S S K Vs. COMMISSIONER OF INCOME TAX	March 25, 1952
HAJEE MAHOMED ABDUL RAHMAN Vs. TAJUNNISSA BEGUM AND ANR.	September 3, 1952
HAJEE MOHAMED IBRAHIM AND CO C S Vs. COMMISSIONER OF EXCESS PROFITS TAX	April 7, 1952
HANUMANTHAPPA AND SON R Vs. COMMISSIONER OF INCOME TAX	April 9, 1952
HAVILDAR VENKATACHALLAM Vs. SAPPAR PALAYAM AND ANR.	November 6, 1952
HOODE VENKATARAMANAYYA Vs. J.M. LOBO	October 24, 1952
IN RE SINGARAM Vs. STATE	December 15, 1952
IN RE: AYYA NADAR Vs. STATE	December 9, 1952
IN RE: BAGGIAM Vs. STATE	November 5, 1952
IN RE: C.S. SUBRAMANIAM Vs. STATE	October 28, 1952
IN RE: D. PANDURANGAN AND ANR. Vs. STATE	November 7, 1952
IN RE: KAKARLA NARASAYYA Vs. STATE	November 13, 1952
IN RE: KANNAN Vs. STATE	November 3, 1952
IN RE: KUNDA PAPANNA AND ORS. Vs. STATE	November 14, 1952
IN RE: N.H.M. PANDIAN Vs. STATE	December 12, 1952
IN RE: P. MOOSA KUTTY Vs. STATE	December 16, 1952
IN RE: P.R. JOSEPH AND ORS. Vs. STATE	November 14, 1952
IN RE: PACHIRIPALLI SATYANARAYANA Vs. STATE	September 9, 1952
IN RE: PUTHIYA PURAYIL AMMAD KUNNI MOIDEEN Vs. STATE	December 2, 1952
IN RE: S.A.A. BEYABANI Vs. STATE	March 27, 1952
IN RE: SAINAMBU Vs. STATE	December 12, 1952
IN RE: SAMATHAM VEERABHADRUDU Vs. STATE	April 22, 1952
INDIA SUGARS AND RENNERIES LTD Vs. ESTATE OF THE LATE V RAMALINGAM	October 31, 1952
J NATESA SASTRI Vs. K S SUNDARAM CHETTIAR DIED	November 24, 1952
J. LOOMCHAND SAIT Vs. THE OFFICIAL LIQUIDATORS, PEERDAN JOHARMALL BANK LTD.	December 17, 1952
J.D. LOBO Vs. MARAJAL DOGGU	September 5, 1952
JAKKA DEVAYYA AND SONS Vs. COMMISSIONER OF INCOME TAX	March 13, 1952
JAYA BHARAT TILE WORKS SAMALKOT MADRAS STATE Vs. STATE OF MADRAS	August 7, 1952
JAYALAKSHMI AMMAL Vs. SUBBRAYA REDDIAR	August 1, 1952
JUMMA MUSJID MERCARA Vs. KODIMANI ANDRA DEVAIAH	November 5, 1952
K C NAMBIAR Vs. STATE OF MADRAS	August 19, 1952
K C VARADACHARI PARTNER MADRAS OIL MILLS AND PRODUCTS Vs. STATE OF MADRAS	February 22, 1952
K KUNJIKANNAN Vs. P C UTHAYYA	July 8, 1952
K NARASIMHAN Vs. STATE	April 4, 1952
K R RADHAKRISHNA AYYAR Vs. T S SUBRAMANIA IYER	February 13, 1952
K RAMAN AND CO TELLICHERRY Vs. STATE OF MADRAS	July 29, 1952
K RAMASWAMI MUDALIAR Vs. POONGAVANAM	December 4, 1952
K S IMAM SAHIB Vs. STATE OF TAMIL NADU	March 14, 1952
K V V SARMA MANAGER GEMINI STUDIOS MADRAS Vs. STATE OF TAMIL NADU	August 18, 1952
K. GOPALU MUDALI Vs. A. VENKATESU MUDALI AND ORS.	October 24, 1952
K. SOMASUNDARAM Vs. STATE OF MADRAS	April 22, 1952
K. TIRUPATHI MUDALI Vs. T. LAKSHMANA MUDALI AND ANR.	October 21, 1952
KAKANA RAMANA REDDY Vs. STATE	April 23, 1952
KAKARA SOMESWARA RAO Vs. KALIDINDI RAMAKRISHNA RAJU	November 21, 1952
KALAVAGUNTA SRIRAMARAO Vs. KALAVAGUNTA SURYANARAYANAMURTHI	October 10, 1952
KALIDINDI RAMAKRISHNA RAJU Vs. K. SOMESWARA RAO AND ORS.	December 17, 1952
KAMA UMI ISA AMMAL Vs. RAMA KUDUMBAN	August 6, 1952
KAMALAM Vs. SARADAMBAL AND ORS.	September 16, 1952
KAMARUSU KASI VISWANADHAN Vs. RUDRA VIRANNA	July 8, 1952
KANAKAMMAL Vs. MUHAMMAD KATHIJA BEEVI	January 29, 1952
KANNAGANTI SURYANARAYANAMURTHI AND ORS. Vs. PIDUGU RAMA RAO AND ANR.	March 7, 1952
KASI RAJA Vs. STATE	August 28, 1952
KATHAN MAISTRY Vs. MUTHUVEERA MAISTRY	July 14, 1952
KESHAVALAL AND CO MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS	March 19, 1952
KESHAVALAL AND COMPANY Vs. STATE	March 19, 1952
KODE SESHAMMA Vs. MANDANA RATTAYYA	February 19, 1952
KOLLEPARA VENKATA REDDAYYA Vs. MUTHANGI KONDALA RAO	July 10, 1952
KOMBI ACHAN Vs. K C VELAYUDHAN	December 5, 1952
KONDAVITTI BRAHMAYYA AND ORS. Vs. RAJESWARASWAMI TEMPLE, SITUATE AT PONNEKALLU, GUNTUR TALUK, BY ITS TRUSTEES GUDURU SITARAMAYYA AND ORS.	October 8, 1952
KOTHANDARAMAN AND ORS. Vs. COLLECTOR OF CHINGLEPUT DISTRICT	September 12, 1952
KRISHNAPPA CHETTIAR Vs. SIVAGAMI ACHI	September 4, 1952
KUMARASAMI CHETTI Vs. T R SUBRAMANIA IYER	January 17, 1952
KUMARASWAMI PADAYACHI Vs. GOVINDASWAMI PADAYACHI	January 9, 1952
KUTTYAL Vs. P SANJIVA RAO	July 11, 1952
L PALANIAPPA CHETTIAR Vs. STATE OF TAMIL NADU	January 10, 1952
L VENKATASWAMY CHETTY Vs. V A GANAPATHIA PILLAI	February 11, 1952
LALA GOPIKISSEN GOKULDAS Vs. COLLECTOR OF CUSTOMS MADRAS	September 17, 1952
LUIS CAETANO MENZES Vs. STATE OF MADRAS	March 4, 1952
M A JANAKI Vs. M A SRIRANGAMMAL	February 15, 1952
M D KRISHNAMURTHY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CHEPAUK	August 20, 1952
M GULAMALI ABDUL HUSSAIN AND CO Vs. A P M S MOHAMED YOUSUF AND BROTHER	November 14, 1952
M J JAMAL MOHIDEEN SAHEB AND COMPANY Vs. STATE OF MADRAS	September 9, 1952
M K CHENGALROYA CHETTI Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION TOWN	July 24, 1952
M K RANGANATHAN Vs. MADRAS ELECTRIC TRAMWAYS 1904 LTD	February 12, 1952
M KANNIAPPAN Vs. AKILANDAMMAL	September 3, 1952
M M MUTHUWAPPA Vs. INCOME TAX OFFICER ADDL 1ST	January 29, 1952
M NARAYANASWAMI KONE Vs. ARIGONDA NARAYANASWAMI MUDALIAR	November 13, 1952
M RAJAMANY Vs. STATE	April 4, 1952
M RAJARAMA REDDI Vs. STATE OF TAMIL NADU	February 4, 1952
M S KRISHNASWAMI Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF	July 18, 1952
M SUBBIAH NADAR Vs. COMMISSIONER OF INCOME-TAX	March 22, 1952
M SUBBIAH NADAR Vs. COMMR OF INCOME-TAX AND EXCESS PROFITS TAX	March 20, 1952
M THIRUMALESHWARA BHATTA Vs. BALIKE GOVINDA BHATTA	February 4, 1952
M.THOMAS BY FATHER AND NATURAL GUARDIAN S. MASILAMANI Vs. STATE	April 21, 1952
MADEPALLI SANYASAPPANNA AND ORS. Vs. SIRIPURAPU APPALASWAMI AND ORS.	November 18, 1952
MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY LTD., MADRAS Vs. DOMINION OF INDIA, REPRESENTED BY GENERAL MANAGER, MADRAS AND SOUTHERN MAHARATTA RAILWAY AND ANR.	October 31, 1952
MAKKENA SAMBAYYA Vs. MAKKENA TIRUPATAYYA	February 20, 1952
MAMIDI HARIHARARAYULU AND ORS. Vs. ANNAVARAPU BANGARAYYA	August 29, 1952
MANAGEMENT OF RAJAMANI TRANSPORT LTD Vs. WORKERS EMPLOYED IN THE RAJAMANI TRANSPORTS LTD	March 18, 1952
MARAGATHAMMAL Vs. AZIMUNNISSA BEGUM	September 11, 1952
MARGARET JEAN MASSY WESTMORLAND WOOD Vs. COLONEL GRANVILLE ALRIC RICHARD SPAIN	April 18, 1952
MASULIPATNAM MUNICIPAL COUNCIL Vs. MOVVACHANDRIKA MAHALAKSHMAMMA	September 16, 1952
MATHURAMAN CHETTIAR Vs. STATE	October 30, 1952
MEDIKENDURI Vs. KATA VENKATAYYA	July 22, 1952
MOHAMMAD HUSSAIN SAHIB Vs. KARUTHA SYED MOHAMMAD ROWTHER	July 29, 1952
MOLAGAN ALIAS SAME GOUNDAN Vs. STATE	April 4, 1952
MOTHEY KRISHNA RAO Vs. GRANDHI ANJANEYULU	October 29, 1952
MOYANKUTTY Vs. NARAYANAN NAIR	February 29, 1952
MUHAMMAD ALIKHAN SAHIB Vs. S K VENKATARAMANAYYAR	March 18, 1952
MUKKATTUMBRATH AYISUMMA Vs. VAYYAPRATH PAZHAE BANGALAYIL MAYOMOOTHY UMMA AND ORS.	April 24, 1952
MUNDLAMUDI PENCHALAMMA Vs. KOPPARTHI SUBBARAMIAH AND ORS.	December 5, 1952
MUNIYANDI Vs. STATE OF TAMIL NADU	August 26, 1952
MUNUSAMI NAIDU Vs. SWAMINATHA NAIDU	April 2, 1952
MUTHALAMMAL Vs. VEERARAGHAVALU NAYUDU	April 8, 1952
MUTHYALA LAKSHMINARAYANA Vs. STATE OF TAMIL NADU	December 10, 1952
MYLASU GOPALARAO Vs. CHITTA SEETHARAMIAH AND ANR.	October 7, 1952
N M HUSSAIN AND CO Vs. STATE	August 27, 1952
N.GOPALAN Vs. STATE OF MADRAS	September 17, 1952
N.M. SHANMUGHASUNDARAM MUDALIAR AND ANR. Vs. CHIDAMBARAM PILLAI AND ANR.	September 8, 1952
N.SANKARANARAYANA Vs. STATE	September 4, 1952
NADAR TRANSPORTS TIRUCHIRAPALLI BY ITS MANAGING PARTNER Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, MADRAS AND ORS.	April 8, 1952
NAGARATHNA MUDALI Vs. MAYANDI VENKATESA MUDALI	November 7, 1952
NALABALA CHALAMIAH Vs. NALABALA RUBIAH AND ANR.	October 16, 1952
NALLAMOTHU CHIMPIREYYA Vs. STATE OF TAMIL NADU	July 11, 1952
NALLATHAMBI ALIAS VENKATACHALAM CHETTY AND ORS. Vs. PERUMAL CHETTY AND ORS.	December 18, 1952
NANDIPI NAGI REDDY Vs. VADDE VENKATAPPA	February 21, 1952
NARAYANA CHANDRASEKHARA SHENOY AND BROS Vs. R PALANIAPPA MUDALIAR	March 7, 1952
NARAYANA REDDIAR Vs. STATE OF TAMIL NADU	January 10, 1952
NARAYANAN CHETTIAR Vs. RATHINASAMI PADAYACHI	September 12, 1952
NARAYANASWAMI GOUNDAR Vs. PERUMAL CHETTIAR AND ORS.	December 18, 1952
NATARAJAN Vs. STATE	February 26, 1952
NATESA THEVAR Vs. NARAYANASWAMI PADAYACHI	February 28, 1952
NIMMAGADDA RAGHAVALU Vs. STATE OF TAMIL NADU	July 31, 1952
O M AHAMED SAHIB Vs. COMMISSIONER OF INCOME-TAX	March 13, 1952
P ARUMUGHAM Vs. STATE OF MADRAS	October 24, 1952
P L SP NK NAGAPPA CHETTIAR Vs. VEEYARES AND CO	August 8, 1952
P N BALASUBRAHMANYAN Vs. ELECTION TRIBUNAL OF NORTH ARCOT AT VELLORE	November 5, 1952
P NARASIMHA REDDY Vs. DISTRICT MAGISTRATE CUDDAPAH	July 29, 1952
P S ABDUL KADIR Vs. MAHLARATHUL KADIRIA SABHA KAYALPATNAM	August 1, 1952
P VINCENT Vs. COMMISSIONER OF INCOME-TAX	March 13, 1952
P.RAMAMOORTHI Vs. STATE	April 7, 1952
P.S. NARAYANASWAMY Vs. STATE OF MADRAS	April 15, 1952
PALLOTHU SEETHARAMAYYA Vs. MANDA ANJAYYA	March 3, 1952
PALVANNAM PILLAI Vs. GANPATHY AYYAR ALIAS SALAVADY AYYAR	February 1, 1952
PARSAM VENKATARAMAYYA Vs. PARSAM VENKATARAMAPPA AND ORS.	November 25, 1952
PATTU ALIAS KADIRVELU MUTHIRIYAN Vs. STATE OF TAMIL NADU	September 12, 1952
PATURI VENKATA NARAYANA Vs. SUNKARA LAKSHMAIYA	September 16, 1952
PENUGONDA BRAMARAMBA Vs. YADITHA JAGANNADHA RAO	July 11, 1952
PERIASAMI GOUNDER Vs. VELLAMA NAICKER AND ORS.	October 29, 1952
PERLA ANNAPURNAMMA GARU AND ANR. Vs. COLLECTOR OF VIZAGAPATAM REPRESENTING THE PROVINCIAL GOVERNMENT OF MADRAS	November 18, 1952
PETHAYYA PILLAI Vs. KARUPPIAH NADAR AND ORS.	December 17, 1952
POLAVARAPU VENKATASWAMI Vs. NALLURI VENKAYYA	October 22, 1952
PONNU KUDUMBAN Vs. STATE	March 25, 1952
POOMALAI AMMAL Vs. SUBBAMMAL MINOR	July 24, 1952
POOMANGALALORAKATH MARIYAM KARAMAVATHI Vs. PALAKKOTANANTAKATH UMMER KUTTI	February 6, 1952
POOSARLA CHINA APPALANARASIMHALU Vs. BOARD OF REVENUE CHEPAUK MADRAS	February 11, 1952
POPPATLAL SHAH Vs. STATE OF MADRAS	August 29, 1952
PROPRIETOR, ST. JOSEPH'S AUTOMOBILE AND MECHANICAL WORKS, TUTICORIN Vs. MARIA SOOSAI PILLAI	April 23, 1952
PUBLIC PROSECUTOR Vs. VEERABHADRAPPA LAKSHMINARAYANA SETTY	July 23, 1952
PUBLIC PROSECUTOR Vs. ANNADHAM ANNAMALAI	November 21, 1952
PUBLIC PROSECUTOR Vs. INDLA CHINA LINGIAH	September 12, 1952
PUBLIC PROSECUTOR Vs. K C AYYAPPAN PILLAI	September 9, 1952
PUBLIC PROSECUTOR Vs. KANDASWAMI MUDALI	January 17, 1952
PUBLIC PROSECUTOR Vs. DADA HAJI EBRAHIM HELARI	July 24, 1952
PUBLIC PROSECUTOR Vs. PAVADASETTY MALKAJAPPA	July 24, 1952
PUBLIC PROSECUTOR Vs. PONNU KUDUMBAN	March 24, 1952
PUBLIC PROSECUTOR Vs. KUNCHAM VENKATESWARULU	April 1, 1952
PUBLIC PROSECUTOR Vs. P.V. AUDINARAYANA CHETTY	February 27, 1952
PUBLIC PROSECUTOR Vs. K SESHA SHET	March 31, 1952
PUTHIYA PURAYIL PUTHANPURAYIL USSAIN Vs. PAVAYI KUNHIRAMAN AND ORS.	October 24, 1952
R HANUMANTHAPPA AND SON Vs. COMMISSIONER OF INCOME-TAX	April 9, 1952
R KUPPUSWAMY GRAMANI Vs. STATE OF MADRAS	September 29, 1952
R M S DEIVANAI ACHI Vs. P L L N KANNAPPA CHETTIAR DIED	July 22, 1952
R S BALASUBRAMANIA MUDALIAR Vs. COMMISSIONER OF INCOME-TAX	April 9, 1952
R V K M SURYA RAO BAHADUR VARU RAJAH OF PITHAPURAM Vs. BOARD OF REVENUE SETTLEMENT OF ESTATES MADRAS	February 5, 1952
R VENKATASWAMY NAIDU Vs. COMMISSIONER OF INCOME-TAX	April 15, 1952
R.N. SELVAM MUDALIAR AND ORS. Vs. P.A. RAJU MUDALIAR AND ANR.	July 7, 1952
R.P. OCONNOR Vs. P.G. SAMPATH KUMAR	September 29, 1952
R.PUSHPAM Vs. STATE OF MADRAS	October 6, 1952
R.UMANATHA RAO Vs. STATE	March 24, 1952
RAGHUPATHULA SUBBAYAMMA Vs. RAGHUPATHULA VENKATA RAO	April 9, 1952
RAHIMANSA ROWTHER Vs. MADRAS ISLAMIA EDUCATIONAL INSTITUTION VALLAM	January 29, 1952
RAJA OF VIZIANAGARAM Vs. STATE OF TAMIL NADU	February 22, 1952
RAJA VENKATA RAMAYYA APPA RAO BAHDUR VARU Vs. COLLECTOR OF MADRAS	February 19, 1952
RAJARATNA VADUGUNATHA PILLAI Vs. SRINIVASA RAGHAVA AIYANGAR AND ORS.	October 16, 1952
RAMABADRA REDDIAR Vs. RAMACHANDRA REDDIAR	January 30, 1952
RAMASWAMI REDDIAR Vs. STATE OF TAMIL NADU	August 22, 1952
RAMASWAMI UDAYAR Vs. RAJU UDAYAR	March 13, 1952
RAMPALLI RAMACHANDRUDU Vs. SAIT BAKRAJ GULABCHAND FIRM	February 14, 1952
RANGASWAMI GOUNDAR Vs. MARAPPA GOUNDER AND ORS.	March 23, 1952
RAO SAHEB DR ANANDA BALIGA Vs. SRIMAT ANANTESWAR TEMPLE MANJESWAR	January 22, 1952
RATNAM PILLAI Vs. GANAPATHI SUBRAMANIYA AIYAR	July 29, 1952
RAVU JANARDHANA KRISHNA RANGA RAO BAHADUR Vs. STATE OF MADRAS	April 14, 1952
RAVURU PUNNAMMA Vs. LAKKARAJU VENKATA SUBBA RAO	March 6, 1952
RECHURI SURYAPRAKASA RAO AND ORS. Vs. GOTTUMUKKALA VENKATRAJU AND ORS.	December 18, 1952
RENGASWAMI NAICKER Vs. MURUGA NAICKEN	July 30, 1952
S AHMED HUSSAIN SAHIB Vs. K K GANI VEERI CHETTIAR	February 8, 1952
S ATHIMOOLAM ACHARI Vs. DEPUTY COMMERCIAL TAX OFFICER KOVILPATTI	April 22, 1952
S DURAISWAMI NADAR Vs. V M NATARAJA NADAR	December 12, 1952
S J S FERNANDES Vs. V RANGANAYAKULU CHETTY	July 16, 1952
S S K HAJA ALLAUDDIN MARACAIR Vs. COMMISSIONER OF INCOME-TAX	March 25, 1952
S. RANGARAJU NAIDU Vs. D.S. KAMESAN	November 14, 1952
S.V. GANAPATHY AND ORS. Vs. TIFFINS BARYTES, ASBESTOS AND PAINTS LTD. AND ORS.	October 16, 1952
SAKUNTALA BAI Vs. VENKATAKRISHNA REDDI THE CUSTOMS INSPECTOR OF	February 6, 1952
SAMPOORNAM Vs. N SUNDARESAN	August 6, 1952
SANGA THEVAR Vs. THANUKODI AMMAL	January 8, 1952
SEENI NAICKER AND ORS. Vs. THE STATE AND ANR.	April 8, 1952
SEERANGA GOUNDAN Vs. SARANGA GOUNDAN	December 10, 1952
SETHURAJA GOUNDER Vs. BOARD OF REVENUE CHEPAUK MADRAS	July 31, 1952
SHAIK MASTHAN SAHIB Vs. PALAYANI BALARAMI REDDI	November 21, 1952
SHANMUGAM Vs. STATE OF TAMIL NADU	March 13, 1952
SHEIK DADA SAHIB Vs. JAMMU LATCHANNA	April 25, 1952
SHUNMUGHAM CHETTIAR Vs. K A GOVINDASAMI CHETTIAR	March 27, 1952
SIDDI SUBBA RAO Vs. PUKHRAJ KOCHER GINNING AND PRESSING FACTORY FIRM CARRYING	January 18, 1952
SINGANA SATHIRAJU Vs. MERLA SATHAMMA	March 7, 1952
SISTA VENKATACHALAM Vs. BHAMIDIPALLI SARAMMA	November 3, 1952
SIVAKAMI AMMAL Vs. BANGARUSWAMY REDDI	February 25, 1952
SM. K. PONNALAGU AMMAL Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO THE REVENUE DEPARTMENT, MADRAS AND ORS.	November 7, 1952
SOUTH INDIA BANK LTD Vs. T D PICHUTHAYAPPAN	August 13, 1952
SRI DANTULURI BUTCHI RAMAYYA Vs. GUNDU RAMANNA AND ORS.	February 28, 1952
SRI P.M. RATNA SABHAPATHI RAO AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY SECRETARY, LOCAL ADMINISTRATION DEPARTMENT AND ORS.	October 15, 1952
SRIRAMULU NAIDU Vs. JAMBULINGAM PILLAI AND ANR.	November 25, 1952
STATE Vs. USTEPALLI SWAMI CHETTY	April 10, 1952
STATE OF MADRAS Vs. NADIMPALLI SUBBARAJU	February 22, 1952
STATE OF MADRAS Vs. NORTH MADRAS FIREWOOD TRADING COMPANY	October 23, 1952
SUBBAIAH GOUNDAN Vs. RAMASAMI GOUNDAN	November 5, 1952
SUBBAIAH MAISTRY Vs. THE CORPORATION OF MADRAS	November 5, 1952
SUBBIAH NADAR M Vs. COMMISSIONER OF INCOME TAX	March 22, 1952
SUBRAHMANYA AYYAR AND ANR. Vs. GOVINDASAMI MOOPANAR AND ORS.	February 26, 1952
SUBRAMANYAM CHETTIAR Vs. ISAKI AMMAL	March 24, 1952
SUNDARA NADAR Vs. STATE OF TAMIL NADU	August 20, 1952
SURE SUBBA RAO AND ANR. Vs. SURE VENKATA SATYANARAYANA AND ANR.	December 10, 1952
SYED SULAIMAN SAHIB Vs. KADER IBRAHIM MEERAL BIVI	February 29, 1952
SYED UNNISA Vs. RAHIMUTHUNISSA AND ORS.	August 29, 1952
T. VINAYAKA MUDALIAR Vs. MINDALA POTTIAMMA	September 16, 1952
THANUBUDDI VENKATAPPA REDDI AND ANR. Vs. GOPAVARAPU BRAHMAYYA AND ORS.	July 7, 1952
THE PUBLIC PROSECUTOR Vs. USTEPALLE SWAMI CHETTY AND ORS.	April 10, 1952
THE STATE Vs. EX MAJOR P.K. SWAMY AND ANR.	September 17, 1952
THIRUGNANASAMBANDHAM PILLAI, MANAGING TRUSTEE OF NANGUR SRI NARAYANASWAMI SANNIDHI DWADASI KATTALAI Vs. RAMACHANDRAM PILLAI AND ORS.	December 10, 1952
THIRUMALESHWARA BHATTA Vs. KASHMUTT GANAPAYYA	January 24, 1952
THIRUNAGESWARAM JANOPAKARA SASWATHA NIDHI LTD Vs. P K DORAISWAMI MUDALIAR	December 9, 1952
THOTA RAMAKRISHNAYYA Vs. STATE	November 25, 1952
TRAVANCORE FORWARD BANK LTD Vs. R GOPALAKRISHNA CHETTIAR	August 1, 1952
UNION OF INDIA Vs. S P NATARAJA SASTRIGAL	February 13, 1952
V G VAKHAN Vs. GOVERNMENT OF THE PROVINCE OF MADRAS	March 28, 1952
V L NARASU CARRYING ON BUSINESS UNDER THE NAME AND STYLE Vs. P S V IYER	August 1, 1952
V M SYED MOHAMED AND COMPANY Vs. STATE OF MADRAS	August 29, 1952
V RAMASWAMI IYENGAR Vs. KRISHNAVENI AMMAL	July 21, 1952
V V SATYANARAYANAMURTHY Vs. STATE OF TAMIL NADU	July 23, 1952
V. PEDDARANGASWAMI SHRESHTI Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF BELLARY AND ANR.	November 10, 1952
V. SRINIVASA AYYANGAR Vs. STATE OF MADRAS	April 4, 1952
V.CHAKKARAI CHETTIAR Vs. STATE	May 15, 1952
V.K. KUMARASWAMI CHETTIAR Vs. P.A.S.V. KARUPPUSWAMI MOOPPANAR	March 28, 1952
V.KRISHNAMURTHY Vs. CEDED DISTRICT AUTO TRANSPORT CO. LTD	September 8, 1952
V.S. SUBRAMANIA CHETTIAR AND ANR. Vs. STATE OF MADRAS REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION, VELLORE	April 10, 1952
VARADA PILLAI Vs. SRIRAMALU REDDIAR	August 13, 1952
VARADARAJAN Vs. MUTHU VENKATAPATHI REDDY AND ORS.	September 16, 1952
VASAM SETTI APPA RAO Vs. STATE OF TAMIL NADU	February 22, 1952
VASUDEVA KAVU PATTERI Vs. MANI NAICKA	October 24, 1952
VEDANTAM NARASIMHACHARYULU Vs. POTHURI KOTAYYA TRUSTEE OF SRI VENUGOPALASWAMI	February 1, 1952
VEERAPPA GOUNDAN Vs. STATE OF TAMIL NADU	August 19, 1952
VEERI CHETTIAR Vs. KARION CHETTIAR	July 22, 1952
VEERNI SOORAYYA Vs. VEERNI MALLAYYA	April 22, 1952
VELLAYAPPA CHETTIAR A VR V Vs. COMMISSIONER OF INCOME TAX	April 4, 1952
VELU PILLAI ALIAS VELUSWAMI PILLAI Vs. G V SUNDARARAJULU NAIDU	July 11, 1952
VENKATA REDDI AND ORS. Vs. VENTRAPRAGADA RAMABRAHMAM AND ANR.	October 1, 1952
VENKATACHALA NAICKEN Vs. PANCHAYAT BOARD	September 17, 1952
VENKATANARASIMHA CHARYULU PEDDINTI Vs. RAYASAM GANGAMMA PANTULU	November 20, 1952
VENKATAPERUMAL NAIDU Vs. M RATHNASABHAPATHI CHETTIAR	February 19, 1952
VENKATASWAMI NAIDU R Vs. COMMISSIONER OF INCOME TAX	April 15, 1952
VENNAMUDDALA VENKATA CHALLAMMA ALIAS VENKATA LAKSHMAMMA Vs. CHEEKATI ALIAS GADDAM SUBBARAO AND ORS.	November 7, 1952
VINCENT P Vs. COMMISSIONER OF INCOME TAX	March 13, 1952
VITTAL SHETTY Vs. PARAMESHWARI ALIAS UJJAKKE SHEDTHI	September 17, 1952
YANDAPALLI VENKATARAJU Vs. HUSSAIN SHAH	July 18, 1952
YEDITHA VENKANNA Vs. NAKKA NARAYANAMMA	December 19, 1952
YELCHURI RANGANAYAKALU CHETTY AND ANR. Vs. K. GOPALA CHETTY	October 3, 1952

Year 1952 of HIGH COURT OF MADRAS

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