REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANANTHALAKSHMI AMMAL Vs. TIFFINS BARYTES ASBESTOS AND PAINTS LIMITED	January 11, 1951
A ANANTHALAKSHMI AMMAL Vs. HINDUSTAN INVESTMENT AND FINANCIAL TRUST LTD	March 13, 1951
A C ABDUL GAFFOOR Vs. STATE OF MADRAS	November 9, 1951
A C S KANDASWAMI REDDIAR Vs. TEXTILE COMMISSIONER OF THE GOVERNMENT OF INDIA	September 7, 1951
A L MEGANATHAN Vs. STATE OF TAMIL NADU	April 20, 1951
A L V R ST VEERAPPA CHETTIAR Vs. STATE OF MADRAS	December 13, 1951
A M M SRINIVASAN CHETTIAR Vs. AR RM AR ARUNACHALAM CHETTIAR	August 29, 1951
A MARTHAMMA Vs. A MUNUSWAMY	March 8, 1951
A NATESA ASARI Vs. STATE OF MADRAS	November 16, 1951
A POONGAVANA NAICKER Vs. S MUTHURAMA NAIDU	April 19, 1951
A R MUTHUKRISHNA REDDIAR AND SONS Vs. MADHAVJI DEVICHAND AND CO LTD	November 30, 1951
A R SENTHILANATHAN CHETTIAR Vs. PANCHAYAT BOARD OF MOHANUR	February 16, 1951
A RAJAGOPAL MUDALIAR Vs. OFFICIAL TRUSTEE HIGH COURT MADRAS	February 22, 1951
A S VIJAYARAGHAVALU CHETTY Vs. STATE OF TAMIL NADU	April 26, 1951
A SUBBARAYA MUDALIAR Vs. K SUNDARARAJAN JOINT RECEIVER	July 9, 1951
A VEDACHALA MUDALIAR Vs. STATE OF MADRAS	August 14, 1951
A.K.GOPALAN Vs. STATE	March 19, 1951
ABDUL AZEEZ Vs. PATHUMMA BI	November 15, 1951
ABDUL KADIR HAJI Vs. MUHAMMAD	December 10, 1951
ABDULLAH Vs. STATE	March 7, 1951
ADAPAKA SANYASAMMA Vs. VIMARSA PRAKASA VIRESWASWAMI ALIAS VISWESWARASWAMI	March 27, 1951
AKANDA GOUNDAN AND OTHERS Vs. STATE	July 25, 1951
ALAPATI SUBBARAYUDU Vs. JALLIPALLI LAKSHMAYYA	December 3, 1951
AMBIKA PALAYAKAT COMPANY Vs. N KANNAPPA PILLAI	April 13, 1951
AMMIREDDI SOORAMMA Vs. AMMIREDDI VENKATARATNAM	July 24, 1951
ANDAVAR Vs. PERIATHAMBI PADAYACHI	February 14, 1951
ANNAMALAI AMMAL Vs. SUNDARATHAMMAL	November 14, 1951
APPA NAICKEN Vs. NAGAMMAL	April 20, 1951
ARAVAMUDA AIYANGAR Vs. V SANTHANAKRISHNAN	April 11, 1951
ARAVAMUDHA IYENGAR Vs. RAMASWAMI BHATTAR	September 24, 1951
ARULANANDU Vs. STATE OF TAMIL NADU	August 23, 1951
ARUMUGHA NAICKER Vs. A.KUPPUSWAMI PILLAI	July 20, 1951
ARUNACHALA CHETTIAR Vs. VADLA KOUNDAN	December 10, 1951
AVALATH KUNHIKOYA THANGAL Vs. DAPPOYIL AHMAD KUTTY	April 18, 1951
AYILAVAJJULA SUBBARAYA SARMA Vs. CHILAKAPATI SUBRAMANYAM	August 7, 1951
BABBURU BASAVAYYA Vs. BABBURU GURAVAYYA	February 2, 1951
BALUSU PRABHAKARA PATTABHI RAMARAO Vs. CHINTAPALLI VENKATA SUBBAMA	November 23, 1951
BANDI BUTCHAIAH Vs. STATE OF TAMIL NADU	August 17, 1951
BANDI PEDA RAMIREDDI Vs. TAGARAM BICHALU	December 13, 1951
BATCHA SAHIB Vs. PERIYANAYAGAMMAL	January 24, 1951
BHUPATHIRAJU VENKATAPATHIRAJU Vs. RAVIPATI VENKATARATNAM	August 29, 1951
BOGGRAPU VENKATASUBBIAH Vs. CHENCHUPALLI PEERIAH	April 18, 1951
BOMMA MANGAYYA Vs. KAMMULA REDDAYYA DEAD	April 23, 1951
BORA NARASIMHULU Vs. STATE OF TAMIL NADU	February 12, 1951
BOYA GAJJI PEDDA VENKATANNA ALIAS BODENNA Vs. STATE OF TAMIL NADU	October 25, 1951
BURAGADA VENKATARAO AND ANR. Vs. GODAVARTI VENKATRATNAM AND ORS.	August 8, 1951
BYSANI KAMALAMMA Vs. SYED ISMAIL ISPAHANI E VENKATA SASTRI	February 16, 1951
C CHENCHANNA NAIDU Vs. PRAJA SEVA TRANSPORTS LTD	October 26, 1951
C D SEKKILAR Vs. R KRISHNAMOORTHY	August 21, 1951
C RAGHAVA VARIAR Vs. STATE OF TAMIL NADU	March 29, 1951
C SAMBANDAM Vs. GENERAL MANAGER SOUTH INDIAN RAILWAY TIRUCHIRAPALLI	November 13, 1951
C.ABBOY REDDIAR Vs. COLLECTOR OF CHINGLEPUT AT SAIDAPET	July 20, 1951
CANARA INDUSTRIAL AND BANKING SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 28, 1951
CHADALAVADA SEETHARAMAYYA Vs. VELIVOLU KESAVAYYA	February 26, 1951
CHANDRA SREENIVASA RAO Vs. KORRAPATI RAJA RAMA MOHANA RAO	April 17, 1951
CHANDRALA SESHAYYA Vs. CHANDRALA LAKSHMAMMA	February 1, 1951
CHEKURI NARAYANA RAJU Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS	February 1, 1951
CHEMMANGHAT KUNNATH MELETHIL RAMANKUTTY VAIDYARS WIFE Vs. M K GOPALAKRISHNA IYER THE PRESENT EXECUTIVE TRUSTEE OF	July 11, 1951
CHENNA SATYAVATHI Vs. STATE OF MADRAS	October 16, 1951
CHINNASAMI ALIAS SAMBA GOUNDAN Vs. A L VR ST VEERAPPA CHETTIAR	March 20, 1951
CHINNUPATI BAPAYYA VARMA Vs. THOTAKURU SITARAMAMMA	August 9, 1951
CHINTAPALLI VENKATARATNAM Vs. MERLA SESHAMMA	November 19, 1951
CHITTURI VENKATARAJU Vs. KODARASETTI VENKATARAMANA	March 20, 1951
CHODIPALLI MASENU Vs. GAMPALA NARASAMMA	April 17, 1951
CHOKKAMMAL AND TWO ORS. Vs. SAMBANDAM CHETTY AND ANR.	November 9, 1951
CHONTHAN VEETIL MOIDIN KUTTY MUSALIAR Vs. VALLIKAT KUNHI KRISHNAN	March 20, 1951
COMMISSIONER OF EXCESS PROFITS TAX Vs. JIVARAJ TOPUN AND SONS	March 13, 1951
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATASUBBAYYA	March 16, 1951
COMMISSIONER OF INCOME TAX Vs. MYSORE CHROMITE LIMITED	March 29, 1951
COMMISSIONER OF INCOME TAX Vs. SATHAPPA CHETTIAR S RM	April 2, 1951
COMMISSIONER OF INCOME TAX Vs. RAMAN AND RAMAN LIMITED	March 12, 1951
COMMISSIONER OF INCOME TAX Vs. JANAB S KHADERWALLI SAHIB	March 13, 1951
COMMISSIONER OF INCOME TAX Vs. MODERN THEATRES LIMITED	September 21, 1951
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM	September 26, 1951
COMMISSIONER OF INCOME TAX Vs. RAMA SUGAR MILLS LIMITED	May 27, 1951
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. SOUTH INDIAN PICTURES LTD	September 26, 1951
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. ERIN ESTATE GALAHA	March 27, 1951
COMMISSIONER OF INCOME TAX EXCESS PROFIT TAX MADRAS Vs. A S T F RODRIGUES AND CO KATPADY	March 27, 1951
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX MADRAS Vs. RAMA SUGAR MILLS LTD	May 27, 1951
COMMISSIONER OF INCOME TAX MADRAS Vs. S RM SATHAPPA CHETTIAR POLLACHI	April 2, 1951
COMMISSIONER OF INCOME TAX MADRAS Vs. S V R N PALANIAPPA CHETTIAR DIED	January 2, 1951
COMMISSIONERS OF INCOME TAX Vs. RAMAN AND RAMAN LTD	March 12, 1951
COMMR FOR HINDU RELIGIOUS ENDOWMENTS BOARD MADRAS Vs. VINAYAKAR ARUDRA TIRUPPANI SABHA HAVING ITS OFFICE AT NO	October 18, 1951
COMR FOR WORKMENS COMPENSATION Vs. STATE OF TAMIL NADU	January 5, 1951
COSMOPOLITAN CLUB Vs. DEPUTY COMMERCIAL TAX OFFICER	November 27, 1951
CT A CT CHIDAMBARAM CHETTIAR Vs. CT A CT SUBRAMANIAN CHETTIAR	December 14, 1951
D P SAMPATH Vs. GOVINDAMMAL	June 26, 1951
DAMARLA KRISHNARAO Vs. STATE OF TAMIL NADU	March 30, 1951
DASARI JANAKIRAMAYYA Vs. NUNE RANGANAYAKAMMA	November 29, 1951
DEVAR AND CO Vs. C RADHAKRISHNA NAIDU	December 11, 1951
DEVARAJA SHENOY Vs. STATE OF MADRAS	December 13, 1951
DHANA LAKSHMI GINNING AND RICE OIL WORKING CO Vs. YELUKURU YELAPPA CHETTI	February 9, 1951
DINASARI LTD Vs. HUSSAIN ALI AND SONS	January 4, 1951
DIST MAG Vs. K SUBBANNA	March 21, 1951
DORAISWAMI REDDIAR Vs. STATE OF TAMIL NADU	March 28, 1951
DURBHA VISWANADHA SASTRI POWER OF ATTORNEY HOLDER FOR Vs. DRONAMRAJU VENKATAKRISHNA RAO	December 3, 1951
EDPURI RAMA SUBBIAH Vs. C J COLE	September 20, 1951
FREE PRESS LABOUR UNION, REPRESENTING THE WORKERS IN THE PRINTING AND DESPATCHING DEPARTMENTS OF THE ESTABLISHMENT OF THE EXPRESS NEWSPAPERS LIMITED, MOUNT ROAD, MADRAS, BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT S C C ANTHONY PILLAI Vs. STATE OF MADRAS, REPRESENTED BY SECRETARY TO GOVERNMENT, DEVELOPMENT DEPARTMENT	July 4, 1951
FRINGFORD ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 13, 1951
G CHANDRASEKHARA REDDI Vs. COMMISSIONER OF INCOME TAX	February 16, 1951
G VENKATAREDDI Vs. P NAGIREDDI	January 8, 1951
G.MICHAEL Vs. S.VENKATESWARAN	November 6, 1951
GADHAVAJHALA SATYANARAYANAMURTHI Vs. RAO SAHEB Y.NARAYANAMURTHI	August 9, 1951
GADIKOTA SIVA NARAYANA REDDI Vs. BADEPALLI NAGASUBBAMMA AND ANR.	July 19, 1951
GADIREDDY PEDA NARASIMHALU NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX	October 19, 1951
GANGIREDLA MATHAYYA Vs. STATE OF TAMIL NADU	November 22, 1951
GHUNCHU NARAYANA Vs. KARRAPATI KESAPPA,	January 4, 1951
GOLI AMMIRAJU ALIAS AMMANNA Vs. GOLI KONDALRAYUDU	February 1, 1951
GONELA KRISHNAMURTHY Vs. KALIDINDI VENKATESWARAN	July 24, 1951
GOVERNOR GENERAL IN COUNCIL OWNING THE B B AND C I RLY Vs. AJITHBHAI JAYANTHILAL AND CO	September 4, 1951
GOVINDARAJULU ALIAS JAYARAMAN Vs. BALU AMMAL	January 30, 1951
GOVINDASWAMI PADAYACHI Vs. STATE	July 31, 1951
GUDIVADA JAGANNADHAM Vs. A S KRISHNA AND CO LTD	September 10, 1951
GURUSAMI NAIDU ALIAS CHINNASAMI NAIDU Vs. VILLIS GURUSWAMI NAIDU	January 22, 1951
GURUSWAMI THEVAR Vs. STATE OF TAMIL NADU	February 26, 1951
GURUSWAMY NAIDU R Vs. COMMISSIONER OF INCOME TAX	September 19, 1951
H C KOTHARI Vs. COMMISSIONER OF INCOME TAX MADRAS	September 21, 1951
H I HALLIGUA Vs. MOHANASUNDARAM	March 22, 1951
HOOSON KASAM DADA INDIA LTD Vs. CUSTODIAN OF EVACUEE PROPERTY	January 22, 1951
ILLURU LAKSHMIAH Vs. STATE OF TAMIL NADU	April 27, 1951
IN RE KRISHNA REDDI Vs. STATE	December 13, 1951
IN RE: BANDI BUTCHAIAH Vs. STATE	August 17, 1951
IN THE MATTER OF P. RAMANUJACHARI ADVOCATE, HIGH COURT, MADRAS Vs. STATE	September 24, 1951
INDIAN METAL AND METALLURGICAL CORPORATION Vs. INDUSTRIAL TRIBUNAL MADRAS	November 3, 1951
INDIAN MUTUAL LIFE ASSOCN LTD Vs. COMR CORPN OF MADRAS	January 5, 1951
J H IRANI Vs. T S PL P CHIDAMBARAN CHETTIAR	July 27, 1951
JANAB N S SATTAR SAHIB Vs. STATE OF MADRAS	September 25, 1951
JEROME DSILVA Vs. REGIONAL TRANSPORT AUTHORITY SOUTH KANARA	September 25, 1951
JOHARA BIBI Vs. MOHAMMAD SADAK THAMBI MARAKAYAR	February 3, 1951
JOSHUNA B POWERS INCORPORATED Vs. EXPRESS NEWSPAPERS LTD	September 20, 1951
K ANANDAN NAMBIAR Vs. STATE OF TAMIL NADU	September 11, 1951
K BHASHYAM IYENGAR Vs. SUPERINTENDENT OF POLICE SPECIAL BRANCH C I D AND	January 11, 1951
K INDIRA BAI Vs. K VENKATA SIVAPRASADA RAO	August 10, 1951
K K RM MUTHAYEE ACHI Vs. A K RM S RM SABBIAH CHETTIAR	January 12, 1951
K K S KARUPPIAH NADAR Vs. STATE OF TAMIL NADU	February 23, 1951
K MURUGAPPA CHETTIAR Vs. C BALASUNDARAM CHETTY	February 22, 1951
K NATESA AYYAR Vs. KOTHANDARAMA AYYAR	April 17, 1951
K PALANI MOOPAN Vs. STATE OF TAMIL NADU	March 15, 1951
K PERAMANAYAKAM PILLAI Vs. S T SIVARAMAN	March 22, 1951
K S DEENADAYALU REDDY Vs. LALITHAKUMARI	December 4, 1951
K V CHANDRAMOULESWARAN Vs. G KRISHNASWAMI NAIDU	July 26, 1951
K VENKATARATNAM Vs. STATE	January 17, 1951
KADIAM SATYAM Vs. STATE OF TAMIL NADU	December 7, 1951
KAKI VENKATAPPA Vs. TOPPAL TIMMAPPA	July 19, 1951
KALAPALA SRI HARI RAO MINOR Vs. KALAPALA VENKAIAH	November 22, 1951
KALLUMATTAM THIPPASWAMI Vs. STATE OF TAMIL NADU	April 20, 1951
KALLURI KRISHNAYYA Vs. POTTI VENKATA SUBBARAYUDU	November 21, 1951
KANDASWAMI MUDALI Vs. K R NARASIMHA AIYAR	October 18, 1951
KANDASWAMI PILLAI Vs. KANNAPPA CHETTY ALIAS ARUNACHALA CHETTY	April 6, 1951
KANDINELLA RAMAYYA Vs. THE MADRAS STATE, REPRESENTED BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES	March 7, 1951
KANDULA RADHAKRISHNA RAO Vs. PROVINCE OF MADRAS	November 16, 1951
KARUNAMBAL AMMAL Vs. CHELLAYA GURUKKAL ALIAS SUBRAMANIA APPUKUTTI	March 15, 1951
KARUPPA SERVAI Vs. KUNDARU ALIAS MUNIANDI THEVAN	December 10, 1951
KATTA ADINARAYANA Vs. STATE OF MADRAS	November 9, 1951
KHAN BAHADUR A ABDUL KARIM SAHIB Vs. ACCOMMODATION CONTROLLER MADRAS	September 20, 1951
KODALI BAPAYYA Vs. YADAVALLI VENKATARATNAM	September 21, 1951
KONDIDDASU APPALASWAMY DETENUE Vs. STATE OF TAMIL NADU	August 27, 1951
KONITHALA CHINNA SUBBA NAIDU Vs. CHANDRA KUPPA NAIDU	August 27, 1951
KOTHARI H C Vs. COMMISSIONER OF INCOME TAX	September 21, 1951
KOTTA GOVINDARAJULU CHETTIAR Vs. SIVARAMA KRISHNAN MINOR	November 14, 1951
KOYPATHODI MOIDIN KUTTY Vs. A.K.DORAISWAMI AIYAR	August 10, 1951
KRISHNA CHANDRA GAJAPATHI NARAYANA DEO Vs. PRAGADA RAMAMURTHY PANTULU	April 23, 1951
KRISHNA PILLAI Vs. THEKKE VALIA VEETIL PARUKUTTY AMMAL	July 26, 1951
KRISHNAN NAIDU Vs. STATE OF MADRAS	November 8, 1951
LAKKAJU SATYANARAYANA Vs. MAJATI VENKATARATTAMMA	August 31, 1951
LAKSHMANA PRASADA AND SONS Vs. A ACHUTHAN NAIR	December 4, 1951
LAKSHMINDRA THEERTHA SWAMIAR OF SRI SHIRUR MUTT AND Vs. COMMISSIONER HINDU RELIGIOUS ENDOWMENTS MADRAS	December 13, 1951
LINGAMBHOTLA SUBBAYYA Vs. SUBORDINATE JUDGE	February 14, 1951
LOTUS INDUSTRIALS KALLAI MALABAR Vs. STATE OF MADRAS DEVELOPMENT DEPARTMENT MADRAS	December 5, 1951
M ARUNACHALAM IYER ALIAS VEDACHALAM IYER Vs. K N LINGIAH	October 19, 1951
M B NAMAZI Vs. DEPUTY CUSTODIAN OF EVACUEE PROPERTY	February 16, 1951
M DELLI GRAMANI Vs. C R RAMACHANDRAN	August 31, 1951
M G MURUGESAM CHETTY Vs. E KANNIAPPA MUDALIAR	January 31, 1951
M G NARAYANASWAMI NAIDU Vs. M BALASUNDARAM NAIDU	September 28, 1951
M GOPALAKRISHNA MENON Vs. K P VELLAKUTTY	December 6, 1951
M K P KADAR MOIDEEN MANAGER M K P RICE AND OIL Vs. STATE OF TAMIL NADU	December 7, 1951
M KALI MUDALIAR Vs. A VEDACHALA MUDALIAR	September 17, 1951
M KRISHNAMOORTHY Vs. STATE OF MADRAS	January 19, 1951
M L DALMIA Vs. STATE OF TAMIL NADU	July 11, 1951
M MALAYANDI THEVAR Vs. STATE OF TAMIL NADU	December 5, 1951
M N C MURUGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	September 28, 1951
M N C MURUGAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS	September 20, 1951
M P S AL ALAGAPPA CHETTIAR Vs. NACHIAPPA CHETTIAR	November 30, 1951
M P VENKATACHALAPATHY IYER AND S K SUNDARAMANIER AND Vs. COMMISSIONER OF INCOME TAX MADRAS	January 2, 1951
M R KALYANA KRISHNA AYYAR Vs. LAKSHMI AMMAL	March 9, 1951
M RAMAYYA Vs. STATE OF MADRAS	August 30, 1951
M S MOHIDDIN Vs. STATE OF TAMIL NADU	September 26, 1951
M S SHERIFF Vs. M GOVINDAN	August 1, 1951
M VELU KONAR Vs. STATE OF TAMIL NADU	April 19, 1951
M.A.MOHAMED THAMBI MARICAYAR Vs. M.O.SHAIK FARID MARICAYAR	August 1, 1951
MACHERLA BALASWAMY OF GUNTUR Vs. STATE OF TAMIL NADU	December 4, 1951
MADALA PERAIAH Vs. VORUGANTI CHENDRIAH	December 3, 1951
MADDIPATI RAMANNA ALIAS TATABBAYI Vs. MADDIPATI SUBBARAYUDU	February 16, 1951
MADURA LABOUR UNION Vs. MADURA MILLS WORKERS CO-OPERATIVE STORES LTD	December 6, 1951
MANEPALLI SITARAMANJANEYALU Vs. PACHIGOLLA KRISHNAYYA	March 15, 1951
MANIKLAL Vs. STATE OF TAMIL NADU	March 28, 1951
MANNARGHAT UNION MOTOR SERVICES LTD Vs. REGIONAL TRANSPORT AUTHORITY MALABAR	September 4, 1951
MAREBOYINA NAGAMMA Vs. MADALA ALIAS KORANKI NAGAMMA	October 23, 1951
MARIMUTHAMMAL Vs. THANDARAYANAICKEN	July 9, 1951
MARINA APPA RAO Vs. MARINA VEERANNA	November 27, 1951
MARIYALA VENKATESWARA RAO Vs. STATE OF TAMIL NADU	August 29, 1951
MASUM VALI SAHEB Vs. ILLURI MODIN SAHIB	December 7, 1951
MATALPUDI JANARDANA RAO Vs. YANDURI VENKATA SUBBA RAO	September 3, 1951
MATHALI GOUNDAR Vs. STATE OF TAMIL NADU	November 14, 1951
MATHURAI SADHU SEVA SAMAJAM Vs. OFFICIAL ASSIGNEE REPRESENTING THE ESTATE OF M K	January 11, 1951
MEENAKSHI MILLS LTD Vs. STATE OF MADRAS	April 20, 1951
MEENAKSHIAMMAL Vs. K G KRISHNASWAMI IYER	February 9, 1951
MEESALA SEETHAYYA Vs. KALLIDI VENKANNA	January 5, 1951
MEPATTI SAMBAYYA Vs. OFFICIAL RECEIVER GUNTUR	March 19, 1951
MIR MOHAMED BAHAUDDIN Vs. MUJEE BUNNISA BEGUM SAHIBA	January 24, 1951
MOHAMADALI SARAFALI AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX	September 27, 1951
MOTTAI THEVAR Vs. STATE OF TAMIL NADU	September 6, 1951
MUDDAMMA MALLA REDDI Vs. STATE OF TAMIL NADU	September 11, 1951
MUHAMMAD MUSTAPA ROWTHER Vs. STATE	February 22, 1951
MUNICIPAL COUNCIL BIMLIPATAM Vs. RIPLEY AND CO LTD	September 14, 1951
MUPPIDARI AND MOONRU UGAMKONDA AMMAN TEMPLE Vs. PATTAMUTHU MUDALIAR	November 30, 1951
MUTHU NAICKEN Vs. MARIAPPA PILLAI	February 13, 1951
MUTHUSWAMI GOUNDAN Vs. STATE OF TAMIL NADU	November 22, 1951
MUTHUVEDI AMMAL Vs. STATE OF TAMIL NADU	February 21, 1951
N BALARAMAN Vs. CORPORATION OF MADRAS	November 30, 1951
N C GANAPATHI CHETTIAR Vs. SETH CHUNILAL	October 26, 1951
N KRISHNASWAMI NAYUDU Vs. STATE OF TAMIL NADU	September 24, 1951
N SWAMINATHA IYER Vs. STATE OF TAMIL NADU	August 14, 1951
NAGU THEVAR Vs. PERIAKARUPPA THEVAN	August 10, 1951
NALLAMUTHU PILLAI Vs. R ARAVAMUDHU IYENGAR	January 4, 1951
NALLURI SUBBAIAH Vs. NALLURI RAGHAVALU	November 28, 1951
NARAPUREDDIGARI NARAYANAREDDI Vs. STATE	December 5, 1951
NARASARAOPETA ELECTRIC CORPORATION LTD Vs. STATE OF MADRAS	April 27, 1951
NATHA APPARAO Vs. NARULASETTI SURYAPRAKASA RAO	February 1, 1951
NENEY KASI VISWANATHAM Vs. GADIGAY SANNA LINGAPPA DAKAPPA BY MANAGING MEMBER GADIGAY DAKKAPPA	July 24, 1951
NIDUMUKKALA VENKATA RANGAYYA Vs. V. NARAYANA	March 30, 1951
NODIYODATH KUNHI KRISHNANS SON CHOZHI Vs. MELEPURAKKAL DECEASED RAMANS WIDOW LAKSHMI	November 23, 1951
NUNE PANDURANGA RAO MINOR Vs. DIVVALA GOPALA RAO	August 13, 1951
OFFICIAL ASSIGNEE OF MADRAS Vs. A R NARAYANA MUDALIAR	August 23, 1951
OFFICIAL ASSIGNEE OF MADRAS Vs. R MUNUSWAMY NAIDU	April 10, 1951
OFFICIAL ASSIGNEE REPRESENTING THE ESTATES AND EFFECTS OF Vs. M C RANGANATHAN	April 19, 1951
OFFICIAL RECEIVER OF RAMANATHAPURAM REPRESENTING THE Vs. P L S L CHELLAPPA CHETTIAR	January 19, 1951
ORUGANTI APPA RAO Vs. STATE OF TAMIL NADU	March 29, 1951
ORUGANTI HANUMAPPA Vs. STATE AND ANR	October 19, 1951
P P SIVARAMA PILLAI Vs. STATE OF TAMIL NADU	August 31, 1951
P P SIVARAMA PILLAI AND ANOTHER IN RE Vs. STATE	August 31, 1951
P T VADIVEL GOUNDAR Vs. STATE OF TAMIL NADU	August 22, 1951
P THAMBIRAN PADAYACHI Vs. STATE OF MADRAS	November 3, 1951
PAJERLA KRISHNA REDDI Vs. STATE OF TAMIL NADU	December 3, 1951
PALANISWAMI GOUNDAN Vs. STATE OF TAMIL NADU	January 8, 1951
PALEDUGU NAGARATNAMMA Vs. KOGANT SEETHARAMAMMA MINOR	September 10, 1951
PANATTIL NARAYANAN NAIR Vs. PALAPPETTI VATAKKEPET VALLATH KARUNAKARAN NAIR	February 23, 1951
PANCHAYAT BOARD KUDARAVALLI GUDIWADA TALUK KRISHNA Vs. INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS MADRAS	August 22, 1951
PANGA NARASAYYA Vs. GOPAVARAM GOPAL REDDI	April 20, 1951
PAPPUKKANNU ANNI Vs. S.THOPPAYYA MUDALIAR	August 3, 1951
PARAMASIYAM PILLAI Vs. ADILAKSHMI AMMAL	December 13, 1951
PAROL ABU PACKER Vs. POKKYARATH SIVASANKARA KURUP	April 27, 1951
PARRY AND CO LTD Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	March 30, 1951
PARUCHURU THIRUMALA SATYANARAYANACHARYULU Vs. VANNAVA RAMALINGAM	January 8, 1951
PARVATHANENI RAMAKRISHNAYYA Vs. COMMISSIONER OF INCOME TAX	September 28, 1951
PARVATHATHAMMAL Vs. SIVASANKARA BHATTAR	January 11, 1951
PATTAMMAL ARUMUGAM Vs. CHIEF PRESIDENCY MAGISTRATE	April 6, 1951
PEDDADU RAMAMURTHI Vs. CHERUKUVADA VENKATASUBBA RAO	August 23, 1951
PENTAKOTA AYODHARAMAYYA Vs. PENTAKOTA VENKATA KRISHNAM NAIDU	September 28, 1951
POLAVARAPU VENKATASWARLU Vs. POLAVARAPU SUBBAYYA	January 11, 1951
PONNAMMAL ALIAS GURUVAMMAL Vs. KANTHAMMAL	April 16, 1951
PONNURU SAMBIAH Vs. ANNAPAREDDI VENKATAREDDI	August 27, 1951
PRESIDENT OF F 1250 CHOWGHAT FIRKA P C C CO OPERATIVE Vs. MUTHAVALLY SEYDALIS SON VALIYAKATH KAITHAKKAL KUNHI BARA	November 16, 1951
PROVINCE OF MADRAS Vs. CHEKKA SATYANARAYANAMURTHY	April 26, 1951
PUBLIC PROSECUTOR Vs. PONNU KUDUMBAN	April 26, 1951
PUBLIC PROSECUTOR Vs. GEORGE WILLIAMS ALIAS VICTOR	April 26, 1951
PUBLIC PROSECUTOR Vs. K V K RAMASAMI	March 15, 1951
PUBLIC PROSECUTOR Vs. K JACOB NADAR	January 30, 1951
PUBLIC PROSECUTOR Vs. K M VEDANTAM	January 30, 1951
PUBLIC PROSECUTOR Vs. VELAYANGAT DEVASSIA	October 24, 1951
PUBLIC PROSECUTOR Vs. MURUGESAN	October 26, 1951
PUBLIC PROSECUTOR Vs. A K GOPALAN	August 9, 1951
PUBLIC PROSECUTOR Vs. THANGIAH NADAR	July 27, 1951
PUDUSSERI VADAKKETHIL VIKRAMAN ALIAS KUNHIKUTTAN NAIR Vs. V KRISHNAN NAIR	November 14, 1951
PUNITHAVALLI AMMAL Vs. K P CHIDAMBARA MUDALIAR	April 24, 1951
PUSAPATI RAMABHADRA RAJU Vs. AYITHA RAMANNA	March 20, 1951
PUTHIYATUTH PARVATHI ALIAS KUNHI KAVA AMMA Vs. NELLIYOTH MAKKAM AMMA DIED	January 2, 1951
PUTTAMMA SHEDTHI Vs. Y. SHEENA SHETTY AND ORS.	July 30, 1951
PUTTI HANUMAYYA Vs. KONDAVITI NAYUDAMMA	April 23, 1951
R BALAKRISHNAN Vs. STATE OF MADRAS	September 7, 1951
R CHATTERJEE Vs. SUB AREA COMMANDER H Q MADRAS	January 4, 1951
R G N PRICE OFFICIAL LIQUIDATOR ANDHRA PAPER MILLS COMPANY Vs. STATE OF MADRAS	April 17, 1951
R G N PRICE OFFICIAL LIQUIDATOR OF THE ANDHRA PAPER MILLS CO Vs. M CHANDRASEKHARAN PRESIDENT OF THE ANDHRA PAPER MILLS	January 5, 1951
R GURUSWAMY NAIDU Vs. COMMISSIONER OF INCOME-TAX	September 19, 1951
R KRISHNASWAMI REDDIAR Vs. STATE OF TAMIL NADU	January 29, 1951
R LAKSHMI NARASA REDDI Vs. OFFICIAL RECEIVER SREE FILMS LTD	January 23, 1951
R M G SUNDARARAMIER RADHAKRISHNIER AND COMPANY Vs. COMMISSIONER OF INCOME-TAX	October 15, 1951
R M RAMACHARI Vs. M B RAMACHARI	November 15, 1951
R M SESHADRI Vs. DISTRICT MAGISTRATE TANJORE	August 24, 1951
R N VALLINAYAGAM PILLAI PROPRIETOR OF SRI SHANMUGANANDA Vs. STATE OF MADRAS	October 17, 1951
R S VENKATASWAMI NAICKER Vs. CHINNAYAPURAM CO OPERATIVE STORES Q 271	August 21, 1951
R.GOVINDASWAMI NAIDU Vs. G.PUSHPALAMMAL	July 26, 1951
RAJA JAGAVEERA RAMAMUTHU KUMARA VENKATESWARA ETAPPA Vs. PERUMAL REDDI	December 6, 1951
RAJAGOPALA AIYANGAR Vs. STATE OF TAMIL NADU	September 28, 1951
RAJAH OF VIZIANAGARAM Vs. OFFICIAL LIQUIDATOR VIZIANAGARAM MINING COMPANY	February 9, 1951
RAJAH SRI RAVU SWETA CHELAPATHI RAMAKRISHNA RANGA RAO Vs. STATE OF MADRAS	September 14, 1951
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LTD Vs. STATE OF MADRAS	July 20, 1951
RAJAMANICKAM PILLAI Vs. SWAMINATHA PILLAI	April 9, 1951
RAJU V CHANDRA CHUDAMANI DEV BAHADUR VARU Vs. MADRAS STATE	September 28, 1951
RAMACHANDURUNI PURUSHOTHAM Vs. RAMACHANDURUNI VENKATAPPA	September 6, 1951
RAMAIYA KONAR ALIAS RAMASWAMI KONAR Vs. MOTTAYYA MUDALIAR ALIAS MANICKA MUDALIAR	January 19, 1951
RAMAKRISHNA PADAYACHI Vs. STATE	December 4, 1951
RAMASWAMI ALIAS KUPPUSWAMI Vs. STATE OF TAMIL NADU	June 19, 1951
RAMASWAMI AMBALAM Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD	July 30, 1951
RAMDAYAL RAMESWARILAL Vs. VISSAMSETTI CHANDRA NARASIMHAM	January 9, 1951
RAO BAHADUR R GURUSWAMY NAIDU UDUMALPET Vs. COMMISSIONER OF INCOME TAX MADRAS	September 19, 1951
RAO BAHADUR REVULA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX	March 28, 1951
RAVIPATI SITARAMAYYA Vs. STATE OF TAMIL NADU	December 5, 1951
RELAM SUBBA NAICKER AVERGAL Vs. SUNDARABALA KATHIRESA THEVAR	November 28, 1951
REVULA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX MADRAS	March 28, 1951
RIMMALAPUDI SUBBA RAO Vs. NOONY VEERAJU	March 22, 1951
RM G SUNDARARAMIER RADHAKRISHNIER AND CO Vs. COMMISSIONER OF INCOME TAX MADRAS	October 15, 1951
RM NL RAMASWAMI CHETTIAR Vs. OFFICIAL RECEIVER REPRESENTING RM N V K R	August 24, 1951
RUKU UL MULK S ABDUL WAZID Vs. R VISWANATHAN	November 1, 1951
S ANANTHAKRISHNAN Vs. STATE OF MADRAS	October 19, 1951
S ARUNACHALA GOUNDAN Vs. K S AKHILESHWARA AYYAR	October 17, 1951
S GOPAL Vs. STATE OF TAMIL NADU	November 14, 1951
S K KUTTALALINGAM PILLAI Vs. S V N CHINNAKANNU PILLAI	August 27, 1951
S M ZACKARIAH SAHIB Vs. COMMISSIONER OF INCOME-TAX	March 29, 1951
S MALLIAH Vs. STATE OF TAMIL NADU	November 30, 1951
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 2, 1951
S R MUTHUSAMI GOUNDER Vs. T KRISHNASWAMY IYENGAR	November 9, 1951
S RAMAKRISHNAIAH Vs. PRESIDENT DISTRICT BOARD NELLORE	October 19, 1951
S S VELAYUDHAM PILLAI Vs. GOVERNOR GENERAL IN COUNCIL SOUTH INDIAN RAILWAY	October 17, 1951
S V ANGIDI CHETTIAR Vs. NATARAJA TEXTILES LTD	November 13, 1951
S V SANKARALINGA NADAR Vs. P T S RATNASWAMI NADAR	August 17, 1951
S. NARAYANASWAMI AYYAR Vs. KESAVA AYYAR	September 12, 1951
S.K.RAJALINGAM CHETTY Vs. OFFICIAL ASSIGNEE	July 23, 1951
S.P. SHAIK ABDUL KHADER AND CO. BY PARTNER ABDUL KHADER Vs. A.R. SUBRAMANIA PILLAI AND ANR.	December 14, 1951
SADHU VENKAYYA Vs. COLLA MEENAKSHAMMA	August 7, 1951
SAGILI SOLOMON Vs. STATE	July 23, 1951
SARASWATHI AMMAL Vs. RAJAGOPAL AMMAL	January 5, 1951
SEERAM APPALA RAJU Vs. THE OFFICIAL RECEIVER	January 2, 1951
SEETHALAKSHMI ACHI Vs. V T VEERAPPA CHETTIAR	April 3, 1951
SENGAYYAN CHETTIAR Vs. M RASU CHETTIAR	August 21, 1951
SESHAGIRI AIYAR Vs. VALAMBAL AMMAL	January 18, 1951
SHA GANRAJ POONAMCHAND Vs. V P VENKATARATNAM CHETTI	August 31, 1951
SIMHADRI KRISHNAMURTHI Vs. STATE OF TAMIL NADU	July 27, 1951
SINGARENI COLLIERIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1951
SISHTLA JANAKIRAMA SASTRI Vs. JAGANI GOPALAM	February 23, 1951
SIVARAMACHARI Vs. BAYYA ANJANEYA CHETTY	February 9, 1951
SREE KRISHNA CHAITANYA Vs. BHANUMATHI	July 26, 1951
SRINIVASA AIYAR Vs. SARASWATHI AMMAL	September 24, 1951
SRIVILLIPUTTUR PERMANENT FUND LIMITED Vs. STATE	September 4, 1951
SUGALI LATCHIGADU Vs. STATE	July 27, 1951
SUNDARARAMIER RADHAKRISHNIER AND CO R M G Vs. COMMISSIONER OF INCOME TAX	October 15, 1951
SWAMINATHA CHETTIAR Vs. NAGALINGAM CHETTIAR	November 29, 1951
SWAMINATHA PILLAI Vs. BALASUBRAHMANYA UDAYAR	January 22, 1951
T DAKSHINAMOORTHY Vs. THULJA BAI	November 9, 1951
T G GOPAL PILLAI Vs. VISWANATHA IYAR	April 18, 1951
T M A ABDUL AZIZ Vs. VENKATACHALAM PILLAI	November 27, 1951
T M MUNUSAMAPPA AND SONS Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY MADRAS	October 16, 1951
T N K GOVINDARAJULU CHETTY Vs. STATE	February 6, 1951
T R PARTHASARATHY Vs. STATE OF TAMIL NADU	December 3, 1951
T S VENKATANARAYANA IYER Vs. STATE OF MADRAS	August 10, 1951
T V SRINIVASARAGHAVA AIYANGAR Vs. M NARASIMHA MUDALIAR	April 27, 1951
TAVANUR MANAKKAL RAMAN NAMBUDIRI Vs. CHENNI VEETTIL KARTHIYA	April 18, 1951
THAMSI GOUNDAN Vs. KANNI AMMAL	September 21, 1951
THE PUBLIC PROSECUTOR, MADRAS Vs. GADI SATYANARAYANAMURTHY	April 19, 1951
THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEVELOPMENT DEPARTMENT Vs. THE SWADESAMITRAN PRINTERS LABOUR UNION REPRESENTING THE WORKERS EMPLOYED IN THE PRINTING AND DESPATCHING DEPARTMENT OF "SWADESAMITRAN LTD." AND ORS.	September 26, 1951
THIRUMALAISWAMY MUDALI Vs. PERIASAMI MUDALI	July 11, 1951
THIRUVATHAMMAL Vs. VAGUNATHAN ALIAS KUPPA GOUNDAN	October 23, 1951
UDDI RAJAMMA Vs. POORNAPPAGARI PADMAVATAMMA AND ORS.	July 13, 1951
V ABDUL AZEEZ Vs. STATE OF TAMIL NADU	November 20, 1951
V KALYANASUNDARAM PILLAI Vs. R M L S CHOCKALINGAM CHETTIAR	April 18, 1951
V M KRISHNASWAMI MUDALIAR Vs. RAHMAN BAIG	July 18, 1951
V M S KANDASAMY NADAR Vs. PROVINCE OF MADRAS	December 4, 1951
V NAGALINGAM SERVAI Vs. STATE OF TAMIL NADU	November 8, 1951
V NATESA PILLAI Vs. CENTRAL ROAD TRAFFIC BOARD EGMORE MADRAS	August 21, 1951
V P ABU SYED SAHIB Vs. V P AHMED MOHIDEEN SAHIB	January 18, 1951
V RAMASWAMI AIYANGAR Vs. A R S M S SUNDARESAN CHETTIAR	August 14, 1951
V SRINIVAS Vs. DIRECTOR OF CONTROLLED COMMODITIES MADRAS	March 20, 1951
V VENGAN Vs. STATE OF TAMIL NADU	June 26, 1951
V VENKATANARAYANA RAO Vs. CHAMPALAL SAVANSUKHA	July 12, 1951
V. THANAPPA CHETTY Vs. ARCOT GOVINDASWAMI NAICKER AND ANR.	November 6, 1951
VADLAMANI KALIDAS Vs. FAKIR MOHAMMAD SAHEB	November 1, 1951
VADREVU SURYANARAYANA Vs. KOCHERLAKOTA VENKATA SUBBARAO	March 9, 1951
VAJJULA ANANTHARAMAN Vs. ADAPALA SUBBA REDDI	March 27, 1951
VELLAI PILLAI Vs. STATE OF TAMIL NADU	March 28, 1951
VELUR DEVASTHANAM Vs. A SAMBANDAMURTHI NAINAR	December 3, 1951
VENKATACHALAPATHY IYER M P Vs. COMMISSIONER OF INCOME TAX	January 2, 1951
VOKKALIGARA YENGTAPPA Vs. STATE OF TAMIL NADU	October 22, 1951
VUTUKURI BALA NAGAMMA Vs. VUTUKURI HANUMANTHU	November 2, 1951
YALPANATHAN ALIAS GOVINDASWAMI Vs. STATE OF TAMIL NADU	July 11, 1951
YERRAM KOTI REDDI Vs. NAGINENI VENKAYYA	January 22, 1951
ZACKARIAH SAHIB S M Vs. COMMISSIONER OF INCOME TAX	March 29, 1951
ZYNAB BI ALIAS BIBIJAN Vs. MOHAMMAD GHOUSE MOHIDEEN	May 17, 1951

Year 1951 of HIGH COURT OF MADRAS

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