REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AKKULIYA NAIDU Vs. MATTIBA VENKATASWAMY NAIDU	November 1, 1950
A L S P PL SUBRAMANIA CHETTIAR DECD Vs. MONIAM P NARAYANASWAMI GOUNDER	August 16, 1950
A P ABDUL LAZEEZ Vs. KANDOTH PAKKER	August 24, 1950
A R KRISHNASWAMI CHETTIAR Vs. STATE OF TAMIL NADU	April 3, 1950
A S SUBRAMANIAM CHETTIAR Vs. M K SRINIVASA AYYAR	August 4, 1950
A SANKUNNI MENON Vs. SOUTH INDIAN RAILWAY HAVING THEIR HEAD OFFICE AT	November 21, 1950
A.L. VR. ST. VEERAPPA CHETTIAR Vs. CHINNASAMI ALIAS SAMBA GOUNDAN	April 5, 1950
ABDUL RAZACK SAHIB Vs. A.ABDUL HAMID SAID	February 28, 1950
ADAPALA SUBBA REDDY Vs. ADAPALA ANDEMMA	April 12, 1950
AL VR PV VR VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	January 11, 1950
ALAMELU Vs. STATE OF TAMIL NADU	February 2, 1950
ALI KUTTI Vs. PARAPPIL MADHAVA MENON	July 14, 1950
AMMUNJE NARAYANA NAIK Vs. STATE	July 13, 1950
ANDHRA PAPER MILLS CO LTD Vs. ANAND BROS	November 1, 1950
ANDHRA UNIVERSITY A CORPORATE BODY WITH ITS Vs. KORADA DURGA LAKSHMI MANOHARAM	August 17, 1950
ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	January 9, 1950
ANGLO FRENCH TEXTILE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 18, 1950
ANNADHANA KATLAI ATTACHED TO SRI THIAGARAJASWAMI Vs. STATE OF TAMIL NADU	September 14, 1950
ANNAMALAI N Vs. COMMISSIONER OF INCOME TAX	January 1, 1950
ANNAPURNA PATRANI Vs. LAKSHMANA KARA	January 11, 1950
ARASAPPA PILLAI Vs. V THANDAVAN PILLAI	March 15, 1950
ARIANGAVU PILLAI Vs. NALLAMANGAI AMMAL	March 17, 1950
ARUMUGAM CHETTIAR MINOR Vs. K R S SEVUGAN CHETTIAR	March 17, 1950
ARUNACHALA NAICKER Vs. GHULAM MAHMOOD SAHEB	March 24, 1950
ATHIVARAPU VENKATARAMI REDDI Vs. KOTAMREDDI RAMI REDDI	February 13, 1950
ATTAPPA GOUNDAN Vs. STATE OF TAMIL NADU	October 10, 1950
AVARENKAL KUNHAYADRU Vs. OLANKARA ALI KUTTY	February 25, 1950
B REHANNA BASANNA Vs. B ADEPPA	November 1, 1950
BALASUBRAMANIAN CHETTIAR Vs. AL VR ST VEERAPPA CHETTIAR	March 8, 1950
BALASUNDARA PAVALAR Vs. STATE OF TAMIL NADU	August 30, 1950
BAVA G GOPALASWAMI MUDALIAR Vs. V S THYAGARAJA MUDALIAR	November 28, 1950
BENDAPUDI VEERA VENKATA SUBBA RAO Vs. RAO VENKATA RAO	September 6, 1950
BHIMAVARAPU VENKATASUBBAYYA Vs. ADDANKI BAPADU	August 24, 1950
BODDU SEETHARAMASWAMI AND ORS Vs. BHAGAVATHI OIL COMPANY	August 3, 1950
BOMBAY LIFE ASSURANCE SOCIETY LTD Vs. COUNCIL CORPORATION OF MADRAS	October 6, 1950
BONTHALA BALIAH Vs. SANTIVEERAPPA SIVARUDRAPPA SRIGARI	March 6, 1950
BOYA CHINNA LINGAPPA Vs. STATE OF TAMIL NADU	September 28, 1950
BOYA CHINNAPPA Vs. STATE OF TAMIL NADU	November 14, 1950
BURRA VENKATA KAMARAJU AND ORS. Vs. NEMETHUNISSA BEGUM SAHEBA AND ORS.	December 12, 1950
C M RAGHAVAN Vs. STATE OF TAMIL NADU	April 12, 1950
C P SARATHY Vs. STATE OF MADRAS	November 15, 1950
C.S.GOPAL Vs. INDUSTRIAL TRIBUNAL MADRAS	July 20, 1950
CHAMPAKAM DORAIRAJAN Vs. STATE OF MADRAS	July 27, 1950
CHAVA SEETHA RAMAYYA Vs. KADIYALA PATTAYYA	December 1, 1950
CHEKKA SUBRAHMANYAM Vs. UNION OF INDIA	April 20, 1950
CHENKUNIYRATH KANNUS DAUGHTER KALATHIL MADHAVI Vs. UPPUNGAL MAKKUNNYS SON KRISHNAN	March 3, 1950
CHERIA VEETIL MADHAVAN VARIAR Vs. CHATHU NAMBIAR OF MEMENDA AMSOM KIZHAL DESAM	February 25, 1950
CHIKKOTTIL RAMA VARIAR, SAMMADAYI OF NHURALATH DEVASWOM Vs. ANANTHANARAYANA PATTAR	March 16, 1950
CHUKKA ANNAM NAIDU (DIED) AND ORS. Vs. KOLACHALA APPARAO AND ORS.	April 6, 1950
CHULLIKANA SHAMBATTA Vs. CHERAKOODLU NARAYANA BHATTA	December 1, 1950
CHUNCHU NARAYANA Vs. KARRAPATI KESAPPA	September 13, 1950
CHUNDRU AKKAMMA Vs. CHUNDRU BRAHMADU	February 17, 1950
COIMBATORE MUNICIPALITY REPRESENTED BY ITS COMMISSIONER Vs. G.S. GOVINDAYYAR	July 11, 1950
COMMISSIONER OF INCOME TAX Vs. V P RAO	August 2, 1950
COMMISSIONER OF INCOME TAX Vs. K E SUNDARA MUDALIAR	February 2, 1950
COMMISSIONER OF INCOME TAX Vs. PARASURAM JETHANAND	January 9, 1950
COMMISSIONER OF INCOME TAX Vs. K M A MUTHAPPA CHETTIAR	January 4, 1950
COMMISSIONER OF INCOME TAX Vs. C S RAJASUNDARAM CHETTY	January 5, 1950
COMMISSIONER OF INCOME TAX Vs. AR PL S PL FIRM	January 5, 1950
COMMISSIONER OF INCOME TAX Vs. PROPRIETORS OF `THE HINDU MADRAS	January 12, 1950
COMMISSIONER OF INCOME TAX MADRAS Vs. K R M T T THIAGARAJA CHETTY AND CO MADURA	February 2, 1950
CORPORATION OF MADRAS Vs. ABDUL HUSSAIN NAZARALLY	April 27, 1950
D MOHIDEEN SAHIB AND CO EXCISE CONTRACTORS Vs. COMMISSIONER OF INCOME TAX	January 16, 1950
D S DURAISWAMY NAIDU Vs. A M MUHAMMAD ABBAS SAHIB	September 7, 1950
DASAN GANGARAJU Vs. STATE OF TAMIL NADU	March 17, 1950
DEPURU VEERARAGHAVA REDDI Vs. DEPURU KAMALAMMA	February 1, 1950
DEVANUGRAHAM Vs. STATE OF TAMIL NADU	July 25, 1950
DEVINENI NARASAMMA Vs. DEVINENI SATYANARAYANA MINOR	September 22, 1950
DEVULAPALLI RAMAMOORTHY SASTRI Vs. JALLU AMMANNA	April 6, 1950
DODDAPANENI SITARAMIAH Vs. SANKA KANAKAIAH	December 5, 1950
DODDAPPAGARI MUNUSWAMI REDDY Vs. STATE OF TAMIL NADU	October 27, 1950
DORAIKANNU ASARI Vs. NATARAJA CHETTY	December 1, 1950
DORAISWAMI GOUNDAN Vs. SUBRAMANIA MUDALIAR	January 25, 1950
DUKKIPATI VENKATA SUBBA RAO Vs. PANDRANGI KANAKARAJU AND ORS.	March 21, 1950
DURGASI PYDIVADU Vs. JAMPANA SURYANARAYANARAJU GARU	March 23, 1950
ELECTRO MECHANICAL INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL NO 2 FOR ENGINEERING FIRMS AND TYPE	July 12, 1950
ERAVADU Vs. STATE OF TAMIL NADU	September 6, 1950
F.X.D. PINTO Vs. SHEENAPPA MALLI	January 25, 1950
FIRE STONE TYRE AND RUBBER CO OF INDIA LTD Vs. T S RAMANUJA AIYANGAR	September 25, 1950
G MADAR SAHIB Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL HAVING HIS OFFICE	December 11, 1950
G V SUBBA RAO Vs. DEVIJI GOVINDJI	February 28, 1950
GADAMPETTI SUBBIAH SETTI Vs. CHALUVADI RAMAYYA SETTI AND ORS.	November 17, 1950
GADEA NAGABHUSHANA REDDI Vs. STATE	July 11, 1950
GADEY VENKATA RATNAM Vs. GADEY SITARAMAYYA	January 19, 1950
GADIRAJU CHINNA KRISHNAMRAJU Vs. CHINTALAPUDI REDDAMMA	March 21, 1950
GEORGE OAKES LTD Vs. CHIEF JUDGE, SMALL CAUSES COURT	February 27, 1950
GNANAPRAKASAM FERNANDA Vs. M S RATNASAMI NADAR	December 14, 1950
GOLI PADDARAJU Vs. MATTAPALLI RAJU	March 22, 1950
GOMRAJ PUNAMCHAND Vs. SOGMAL DHANAJI	August 24, 1950
GOTETI RAMACHANDRA RAO Vs. KASA AMMIRAJU	March 24, 1950
GOVERNOR GENERAL OF INDIA IN COUNCIL Vs. G KRISHNA SHENOY	August 10, 1950
GOVINDARAJULU MUDALIAR Vs. NORTH VELLORE THOTTAPALAYAM TOWN CO OPERATIVE BANK	August 30, 1950
GURE VENKUNAIDU Vs. BODDU APPANNA	October 3, 1950
GURIZALA VUDDANDAM Vs. JULURI VENKATAKAMESWARA RAO	August 9, 1950
GUTTA RADHAKRISTNAYYA Vs. GUTTA SARASAMMA	April 11, 1950
H S VODAYAR Vs. VIJAYA BANK LTD	August 14, 1950
HAJEE MOHAMMAD HUSSAIN SAIT OF HAJEE ABDULLA HAJEE Vs. COMMISSIONER AND COUNCIL CORPORATION OF MADRAS	October 31, 1950
HARI ROWJI GORE SASTRI Vs. MALABAR DISTRICT BOARD	August 23, 1950
IN RE : KUNTA GOWRAMMA Vs. STATE	December 7, 1950
IN RE: K.V.R.S. MANI Vs. STATE	December 18, 1950
IN RE: M.A. VENKATACHALAM CHETTIAR Vs. STATE	December 1, 1950
IN RE: M.R. VENKATARAMAN Vs. STATE	April 4, 1950
IN RE: PILLALAMARRI VENKATESWARLU Vs. DISTRICT MAGISTRATE AND SUPERINTENDENT	March 27, 1950
INTOOR JOHN Vs. STATE OF TAMIL NADU	December 12, 1950
IRULAPPA KONAR Vs. MADHAVA KONAR	July 28, 1950
J.BELLI GOWDER Vs. JOGHI GOWDER	March 17, 1950
JANAPAREDDI TIRUPATI RAO Vs. KANCHERLA VEERASWAMI	April 20, 1950
JOINT SECRETARY BOARD OF REVENUE Vs. K R VENKATARAMA AYYAR	March 20, 1950
K A S MOHAMMED IBRAHIM Vs. MINOR JAITHOON BIVI AMMAL	December 14, 1950
K APPALARAJU Vs. K RAJAGOPALA NARASARAJU	January 10, 1950
K J VERGHESE Vs. STATE OF TAMIL NADU	April 21, 1950
K JAGANNATHAM CHETTY Vs. V PARTHASARATHY IYENGAR DEAD	September 27, 1950
K M S LAKSHMANIER AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	January 9, 1950
K PERUMAL MUDALIAR Vs. UMMAR KOYA	September 5, 1950
K RADHAKRISHNAN Vs. STATE OF TAMIL NADU	January 10, 1950
K SUNDARESA AIYAR Vs. STATE OF TAMIL NADU	January 20, 1950
K T K THANGAMANI Vs. STATE OF TAMIL NADU	November 6, 1950
K.NAGABHUSHANA REDDY Vs. REDDIVARI NARASAMMA	March 10, 1950
KADALUNDI PULIKKALAKATH SAIDALAYI THANGAL Vs. THRIKKANNUR PULATHOTTATHIL MOHIDEEN	September 5, 1950
KAJJAM LAKSHMINARASAMMA Vs. TANNIRU SESHAYYA	August 4, 1950
KAKUMANU VENKATASUBBAMMA Vs. KAKUMANU VENUGOPALA RAO DIED	November 17, 1950
KALAHASTEESWARASWAMI VARU DEVASTHANAM Vs. MAREEDU ADINARAYANA	February 2, 1950
KAMALA BAI AMMAL Vs. THEETHACHARI ALIAS APPU RAO	April 11, 1950
KAMMA JOGAPPA Vs. BACHAM HANUMAKKA	November 29, 1950
KANNUKKAKATH AHMAD KOYA MOLLAH Vs. THE CALICUT MUNICIPAL COUNCIL AND ANR.	April 25, 1950
KARNATAKA FILMS LIMITED Vs. OFFICIAL LIQUIDATOR CHITRAKALA MOVIETONE LIMITED	December 12, 1950
KARNATAKA FILMS LTD Vs. OFFICIAL RECEIVER MADRAS AS SUCH THE OFFICIAL LIQUIDATOR	December 8, 1950
KARUNTHAMBI ALIAS SUBRAMANIA GOUNDAR Vs. STATE OF TAMIL NADU	March 1, 1950
KARUPPA GOUNDAN Vs. KOMARASWAMI GOUNDER	February 17, 1950
KARUPPIAH AMBALAM Vs. ANDIAPPAN SERVAI	January 19, 1950
KARUPPIAH NADAR Vs. VEERABADRAN CHETTIAR	March 24, 1950
KATRAGEDDA RAJAGOPALA RAO Vs. STATE OF TAMIL NADU	October 10, 1950
KATTIKOOLATHIL MAMMU Vs. VINAYAKA KAMATH	December 1, 1950
KAVURU VENKATAPPAYYA Vs. KAVURU RAGHAVAYYA	March 15, 1950
KISTAPPA NAICKER Vs. PARVATI AMMAL	March 15, 1950
KOLANDAYAMMAL Vs. SINNAVELAPPA GOUNDAN	January 17, 1950
KOLANDAYAPPAN Vs. STATE	December 7, 1950
KOLLEPARA PUTHAYYA Vs. NALLA SURAMMA	November 7, 1950
KONERU SATYANARAYANA Vs. VEMPATI KODANDARAMA SASTRI	August 8, 1950
KORA BALA THRIPURASUNDARA RAO Vs. RATALA KOTAYYA	July 18, 1950
KORADA APPALA SAYANNA Vs. SRI MAHARAJA OF PARLAKIMEDI	January 20, 1950
KOROTH TANICHERI KUNHIKANNAN NAMBIAR Vs. CHERIATH CHEERU	March 15, 1950
KORRAPATTY APPAYYA Vs. TALLA RAMA SUBBAYYA	March 17, 1950
KOSARAJU THIRUPATHIRAYUDU Vs. KOSARAJU VENKATASUBBAYYA	July 11, 1950
KOTTAPALLI RAGHAVIAH Vs. STATE OF TAMIL NADU	November 22, 1950
KRISHNA PILLAI Vs. RANGANATHAN PILLAI	August 17, 1950
KRUTHUVENTI RAMAKRISHNA RAO Vs. PROVINCE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR, KRISHNA	July 13, 1950
KUCHAMPUDI SATYANARAYANA RAJU Vs. STATE OF TAMIL NADU	February 8, 1950
KULLAPPA MUDALIAR Vs. PALANIAPPA MUDALIAR	February 20, 1950
KUPPUSWAMI REDDI Vs. PAVANAMBAL	January 23, 1950
LOUIS DREYFUS AND COMPANY LIMITED Vs. PROVINCE OF MADRAS	October 10, 1950
M A JALEEL SAHIB Vs. SEENIAPPA RAMASWAMI MUDALIAR AND CO	September 5, 1950
M DESIKACHARIAR Vs. RAMACHANDRA REDDIAR	August 16, 1950
M MOHAMED IBRAHIM SAHIB Vs. BAZHUL ASU HABU	January 19, 1950
M N MURUGAPPA CHETTI AND SONS TIRUPPUR Vs. COMMISSIONER OF INCOME TAX MADRAS	January 6, 1950
M POORAN SINGH Vs. KRISHNA BAI	August 7, 1950
M R S RATHNAVELUSAMI CHETTIAR Vs. M R S MANICKAVELU CHETTIAR	August 10, 1950
M R VENKATARAMAN Vs. COMMISSIONER OF POLICE, MADRAS	March 27, 1950
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	August 30, 1950
M. RANGANATHAM PILLAI, L.R. OF THE DECEASED VADUVAMBAL AMMAL Vs. T. GOVINDARAJULU NAIDU	March 30, 1950
MACHIREDDI NARAPPA Vs. PRODDATUR SUBBARAYADU	March 3, 1950
MADDUKURI RATTAMMA Vs. MATTINA VENKATA RAO	March 10, 1950
MADITHATI VENKATA REDDI Vs. STATE	April 14, 1950
MAHAMAD BEARY Vs. T. HASSAN KUTTY	July 24, 1950
MALLAMPATI KONDAYYA Vs. OFFICIAL RECEIVER	September 29, 1950
MANAGER UNITED COMMERCIAL BANK LTD Vs. COMMR OF LABOUR	November 3, 1950
MANDA VENKAYYA Vs. MARGENI PITCHAYYA	March 9, 1950
MANDALAPU PADDAYYA Vs. STATE OF TAMIL NADU	August 11, 1950
MANGINA VENKATASWAMI Vs. NULI MANIKYAM	October 10, 1950
MANICKA NAGENDRA BAGAVATHAR PRISONER Vs. STATE OF TAMIL NADU	January 3, 1950
MANICKAM Vs. STATE OF TAMIL NADU	March 2, 1950
MARIYALA SAMBAYYA Vs. NARALA BALA SUBBA REDDI	December 7, 1950
MARUPAUDI KUTUMBA RAO Vs. PARVATHANENI VENKATARAMAYYA	April 27, 1950
MARUTHA GOUNDAN ALIAS KULLA GOUNDAN Vs. STATE OF TAMIL NADU	November 30, 1950
MATHRADAS VADILAL GANDHI Vs. KISHEN JHAVAR	October 3, 1950
MATHRADAS VALABHADAS Vs. PUNATHIL ABOOBACKER	September 28, 1950
MINOR RAMALINGAM REDDI BY NEXT FRIEND VANAJAKSHI AMMAL Vs. BABANAMBAL AMMAL	April 14, 1950
MODALAVALANA MUKUNDARAO Vs. HANUMANTHA SURYANARAYANA NAIDU	December 5, 1950
MOHAMMAD IBRAHIM Vs. SYED AHMED KHAN	February 10, 1950
MOOKA NAICKER Vs. A K VENKATASAMI NAIDU	March 7, 1950
MOPPURU NARAYANA Vs. MALLAVARAPU LURUDU MAREYYA	March 17, 1950
MUDRAGADA SUBBARAO Vs. MUDRAGADA VENKATANARASIMHA RAO	November 16, 1950
MUNDLAPUDI DURGAPRASADARAO Vs. C SUNDAR BHUTT	November 7, 1950
MUNICIPAL COUNCIL Vs. SINGARAJU MALLAPPARAJU	February 25, 1950
MURUGA MUDALIAR Vs. SUBBA REDDIAR	April 3, 1950
MURUGAPPA CHETTY AND SONS M N Vs. COMMISSIONER OF INCOME TAX	January 6, 1950
MURUGESA MUDALIAR Vs. GOPALAKRISHNA MUDALIAR	March 22, 1950
MUSTAFA MARACAIR Vs. STATE OF TAMIL NADU	August 31, 1950
MUTHUVEERANNA CHETTIAR Vs. MUTHUVENKATARAMA CHETTIAR	November 3, 1950
MYDEEN BEEVI AMMAL Vs. T N MYDEEN ROWTHER DIED	December 7, 1950
N M RAYALU IYER NAGASWAMI IYER AND CO Vs. AMBALAM SHANMUGHAM CHETTIAR	August 16, 1950
N VAITHIANATHAN Vs. UNION OF INDIA	November 7, 1950
N.CHINNAKANNU PILLAI Vs. N.S. SUNDARAM	April 14, 1950
N.N. MEYYAMMAI ACHI Vs. VENKATACHALAM CHETTIAR	April 20, 1950
NAGINLAL HIRALAL JAVERI THROUGH AUTHORISED AGENT V. GOVINDA MENON Vs. PUSHPA BEN J.PATEL	July 19, 1950
NALLAMILLI VEERAYAMMA Vs. NALLAMILLI VENKANNA	December 4, 1950
NANDURI SARADAMBA Vs. KONALA GAVARAMMA	August 18, 1950
NANJAPPA GOUNDAN Vs. PERIAKKAL	December 8, 1950
NANJAPPA GOUNDAN Vs. PERIA RAMASWAMI GOUNDAN	February 3, 1950
NARANAPPA NAICKER Vs. RAMALINGAM PILLAI AND ORS.	February 17, 1950
NARAYANA AYYAR Vs. G VEERAPPA PILLAI	September 29, 1950
NARAYANA DOSSJU VARU THE MAHANT OF SRI HATHIRAMJEE Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD	November 1, 1950
NARAYANAN NAMBUDRIPAD Vs. RAJAGOPALA NAIDU	September 14, 1950
NATESA SASTRIGAL Vs. ALAMELU ACHI	February 7, 1950
NATESAN SERVAI Vs. STATE OF TAMIL NADU	August 2, 1950
NAVAKOTI DANIEL Vs. INGILALA MARIAMMA	September 7, 1950
NAVANEETHAMMAL Vs. STATE	April 3, 1950
NIDAMANURI SUBBAYYA AND ORS Vs. NIDAMANURI RAMALAKSHMI	October 24, 1950
O A O A M MUTHIAH CHETTIAR Vs. COMMISSIONER OF INCOME TAX	November 17, 1950
OFFICIAL LIQUIDATOR ANDHRA PAPER MILLS COMPANY LIMITED Vs. AN	November 1, 1950
OFFICIAL LIQUIDATORS PALGHAT WARIAR BANK LIMITED Vs. PADMANABHAN	April 4, 1950
OFFICIAL RECEIVER EAST TANJORE REPRESENTING THE ESTATE Vs. SAIT JESSASINGH CHATHURBHUJADAS	November 23, 1950
OOMAYAN ALIAS GNANAPRAKASAM Vs. STATE OF TAMIL NADU	February 1, 1950
P B KRISHNAMACHARIAR Vs. G N RAMABADRAN	December 6, 1950
P C VENKATASWAMI Vs. STATE OF TAMIL NADU	August 10, 1950
P M DESAPPA NAYANIM VARU Vs. RAMABHAKTULA RAMIAH	December 12, 1950
P S SUBBARAMA IYER Vs. STATE OF TAMIL NADU	October 6, 1950
P V ESWARA IYER Vs. SANKUNNI NAIR	September 22, 1950
P VENKATESWARA RAO Vs. K SATYANARAYANA	December 8, 1950
PADMA BIVI AMMAL Vs. J.M. MOHAMMAD MOHIDEEN ROWTHER	February 25, 1950
PADMANABHA KAKKOTHAYA Vs. KESHAVA DERINJITHAYA	March 24, 1950
PAGAMMAL (DIED) Vs. KASI GOUNDAN	April 25, 1950
PALAKKADVATH CHANTHUS CHILDREN ACHUTHAN Vs. POOTHAKANDIYIL CHOYI	November 29, 1950
PALANIAPPA GOUNDAN Vs. NALLAPPA GOUNDAN AND ORS.	March 16, 1950
PALANIYANDI CHETTI Vs. KANDAPPA GOUNDAN	March 15, 1950
PALLIKKONDI MATHA Vs. KANIYARAKKAL NATUVITE VALAPPIL MAYAN KUNHI	September 21, 1950
PANGULURU PULLAPPA NAIDU Vs. LAKKU VENKATANARAPPA REDDI	February 10, 1950
PARVATHI AMMAL Vs. MEENAKSHI AMMAL	April 28, 1950
PATINHARE EDORA THOLON CHUTHA Vs. PANNICHIKKOOL KUNHAMMAD KUTTY	September 1, 1950
PATTIPATI RAMALINGAIAH Vs. NAGULAGUNTA SUBBARAMI REDDI	April 6, 1950
PATUR VENKATASESHAYYA Vs. DUBAGUNTA SUBRAHMANYAM	March 14, 1950
PAYINGATAN CHAPPAN Vs. KELU	February 8, 1950
PELISETTI VENKATASUBBA RAO Vs. STATE OF MADRAS	November 16, 1950
PERIASWAMI KALIYARAYAR Vs. PERIASWAMI PADAYACHI	October 10, 1950
PERIYASWAMI THEVAN Vs. STATE OF TAMIL NADU	March 1, 1950
PETHU REDDIAR Vs. KANDASWAMI PILLAI	February 2, 1950
PODILA VENKANNA Vs. CHINCHINADA VENKANNA	January 6, 1950
PONNURU SATYANARAYANA Vs. BOLISETTI NAGABUSHANAM	August 11, 1950
PONNUSWAMI Vs. STATE OF TAMIL NADU	March 31, 1950
PONNUSWAMY AND ORS. Vs. O. MAHIPATHY	September 19, 1950
POONGAVANAM PILLAI Vs. V SUBRAMANYA PILLAI	September 8, 1950
PROVINCE OF MADRAS Vs. RAO BAHADUR O A P RM ARUNACHALAM CHETTIAR	November 28, 1950
PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR Vs. DISTRICT BOARD OF TANJORE	April 20, 1950
PROVINCIAL GOVERNMENT OF MADRAS Vs. NEELI VEERABHADRAPPA	February 25, 1950
PS AR AR ARUNACHALAM CHETTIAR Vs. NARAYANASWAMI GOUNDAR	August 16, 1950
PUBLIC PROSECUTOR Vs. ANNAVARAPU RAMASUBBA RAO	March 3, 1950
PUBLIC PROSECUTOR Vs. CHAKALA CHENNA CHITAMBARAPPA	March 29, 1950
PUBLIC PROSECUTOR Vs. STATE OF TAMIL NADU	September 6, 1950
PUBLIC PROSECUTOR Vs. CHANIAPPA PUJARY	November 28, 1950
PUBLIC PROSECUTOR Vs. STATE	June 27, 1950
PUBLIC PROSECUTOR Vs. RAMLAL SABAK	January 20, 1950
PUBLIC PROSECUTOR Vs. DHANUSKODIA PILLAI	January 24, 1950
PULAVARTI SITARAMAMURTY AND ANR. Vs. BANGARU SOBHANADRI AND ANR.	July 14, 1950
PUTHEN VEETIL KARUVANKANDI UNICHIRA Vs. KARANORA RARU NAYAR KARNANVAN	August 25, 1950
PUZHAKKAL KANNAN Vs. KAKKATTA KEEZHALAN AMBU KURUP	October 24, 1950
R M KANDASWAMI MUDALIAR Vs. STATE OF TAMIL NADU	July 28, 1950
RAGHAVALU NAIDU V M AND SONS Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	February 2, 1950
RAJALA HANUMANTHAPPA Vs. MUNDLURU GANGAPPA	April 17, 1950
RAJAMMAL Vs. R. GOPALASWAMI NAIDU	March 20, 1950
RAJAMMAL Vs. KANNAMMAL	January 19, 1950
RAJANAGARAM VILLAGE CO-OPERATIVE SOCIETY BY ITS SECRETARY Vs. P.VEERASAMI MUDALY	March 3, 1950
RAJARATHNA VADUGUNATHA PILLAI Vs. SRINIVASA RAGHAVA AYYANGAR	April 27, 1950
RAJUS CAFE Vs. INDUSTRIAL TRIBUNAL	December 1, 1950
RAMAKRISHNA NAIDU Vs. SRINIVASALU NAIDU	March 3, 1950
RAMAKRISHNA PADAYACHI Vs. STATE	November 24, 1950
RAMAN AMBALAM Vs. STATE	July 25, 1950
RAMANATHAN CHETTIAR Vs. N.M.KANDAPPA GOUNDAN	April 21, 1950
RAMASWAMI CHETTIAR Vs. RAMANATHAN CHETTIAR	March 29, 1950
RAMIAH Vs. NACHIAPPA CHETTIAR	November 14, 1950
RAO BAHADUR A. NATHAMOONI CHETTI Vs. M.R. VISWANATHA SASTRY	July 19, 1950
RASA KOUNDAN Vs. JANAKI AMMAL	February 6, 1950
RATHNA VELUSAMI CHETTIAR Vs. MANICKAVELU CHETTIAR	August 10, 1950
RATNASAMI PILLAI Vs. KATHIJA BIVI AMMAL	April 26, 1950
RAYAPPROLU VISWANADHAM Vs. RAYAPROLU DAKSHINAMURTHY	February 22, 1950
REDDY RAJARATNAM REDDI Vs. STATE OF TAMIL NADU	April 12, 1950
S A SESHADRI AYYANGAR Vs. A NARAYANA NAIR	October 6, 1950
S CARIAPPPA Vs. STATE OF TAMIL NADU	January 18, 1950
S M RAJA GOUNDAR Vs. CHOOLAI SABAPATHI MUDALIAR	September 8, 1950
S MOHAN KUMARAMANGALAM Vs. STATE OF TAMIL NADU	October 4, 1950
S MUTHU KRISHNA NAICKER Vs. T VENKATA THATHACHARIAR	September 29, 1950
S N KOMARASAWAMI GOUNDAN Vs. STATE OF TAMIL NADU	November 22, 1950
S N T KUMARASWAMI CHETTIAR Vs. M S M CHINNATHAMBI CHETTIAR	April 14, 1950
S P PERIASWAMI PILLAI Vs. EXECUTIVE OFFICER PANCHAYAT BOARD	September 28, 1950
S RAMASWAMI CHETTY Vs. B VENKATARAMA REDDI	August 10, 1950
S RAMIAH Vs. STATE OF TAMIL NADU	November 30, 1950
S RM S T NARAYANA CHETTIAR Vs. KALEESWARAR MILLS LTD	September 7, 1950
S T M VYRAVAN CHETTIAR Vs. R M RAYALU AYYAR NAGASWAMI AYYAR AND CO	October 10, 1950
S VENKATAKRISHNAN Vs. STATE OF TAMIL NADU	October 4, 1950
S. DEVARAJA AIYAR Vs. DR. N. SRINIVASAN AND ANR.	July 31, 1950
S. VENKATARAMA AYYAR Vs. UNNAMALAI AMMAL AND ANR.	November 30, 1950
S. VENKATARATNAM Vs. G. LALLURAM	April 25, 1950
S.CHOKKALINGAM PILLAI Vs. M.S.S.M.GANESA SHANMUGASUNDARAM PILLAI	March 15, 1950
S.N. PACHAMUTHU NADAR Vs. NAGA PILLAI	March 10, 1950
S.O. KRISHNA AIYAR Vs. S.V. NARAYANAN ALIAS S.V. DORAISWAMI	September 21, 1950
S.RAMALINGA PILLAI Vs. G.R. JAGADAMMAL ALIAS JAGADAMBA AMMAL	March 23, 1950
SABAPATHY MUDALIAR Vs. MAHALINGA PADAYACHI	August 3, 1950
SAHAYANIDHI VIRUDHUNAGAR LIMITED Vs. A R S SUBRAHMANYA NADAR	March 21, 1950
SAMAVEDAM SARANGAPANI AYYANGAR Vs. KANDALA VENKATA NARASIMHACHARYULU	November 27, 1950
SARASWATHI RAITHI Vs. DUGGAMMA SHEDTHI	November 22, 1950
SARASWATHI VILASAM SHANMUGHANANDHA NIDHI LIMITED Vs. S DAIVASIGAMANI MUDALIAR	March 23, 1950
SARIDE NARAYANA Vs. STATE OF TAMIL NADU	February 23, 1950
SATHAYEE Vs. ANGAPPA KONE	December 8, 1950
SAVITRI BAI NAGAN GOUD Vs. GUTTI THOTAPPA	August 25, 1950
SAYYED SHAH ABDUL LATIF MOHIDEEN KHADIRI SUJJATHA Vs. MOHAMMAD LABBAI	January 25, 1950
SHAH VAJANJI KASTURCHAND Vs. STATE OF TAMIL NADU	January 25, 1950
SHEIK MEERA SAHIB Vs. AKKALANENI VENKATAPATHI NAIDU	March 3, 1950
SHEIKH ESUF ROWTHER ALIAS A S MOHAMMED YUSUF Vs. SHEIKH DAVAD ROWTHER	November 3, 1950
SIC K DHANALAKSHMI AMMAL Vs. MALLI KRISHNAMURTHI	September 29, 1950
SISTLA YAGNANARAYANA SASTRI Vs. CHILUKURI LAKSHMINARAYANA	November 30, 1950
SIVASUBBU NADAR Vs. STATE TAMIL NADU	October 4, 1950
SIVASUBRAMANIA PILLAI Vs. ABISHEKA KATTALAI SRI THIAGARAJASWAMI DEVASTANAM TIRUVARUR	July 24, 1950
SOMASUNDARAM CHETTIAR Vs. CHIDAMBARAM CHETTIAR	March 1, 1950
SOWRIRAJAN Vs. STATE OF TAMIL NADU	January 4, 1950
SRI RAJAH BOMMADEVARA NAGANNA NAIDU BAHADUR ZAMMINDAR GARU REPRESENTED BY GUARANTOR AND ORS. Vs. SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU (DEAD) AND ORS.	March 14, 1950
SRIRANGAM MUNICIPALITY Vs. R V PALANISWAMI PILLAI	November 2, 1950
STATE OF MADRAS Vs. RAJA RAVU VENKATA KUMARA MAHIPATHI SURYA RAO	October 31, 1950
STATE OF MADRAS Vs. CHITTURI RAMANNA	October 31, 1950
SUBRAMANIA CHETTY Vs. GANESAN PILLAI	March 14, 1950
SUGANCHAND AND CO Vs. BRAHMAYYA AND CO	December 12, 1950
SYNABHOG MARTHANDU RAO Vs. RAO BAHADUR CHENNA BASAPPA KURUBA GOND	March 31, 1950
T E EBRAHIM SAHEB Vs. REGIONAL TRANSPORT AUTHORITY	August 18, 1950
T K RAJAGOPALAN Vs. STATE OF TAMIL NADU	December 7, 1950
T K SHANMUGASUNDARA MUDALIAR Vs. S C SIVALINGA MUDALIAR	October 3, 1950
T KUNHIKKALAVAN Vs. E KOCHURAMAN	November 17, 1950
T M ARUMUGAM Vs. STATE OF MADRAS	November 17, 1950
T N VENKATARAMAN Vs. PUSHKALAMMAL	April 14, 1950
T P MUTHUSWAMI IYER Vs. DANDAYUTHAPANI ALIAS AYYASAMI GURUKKAL MINOR	September 21, 1950
T R GANESHAN Vs. STATE OF TAMIL NADU	March 15, 1950
T VENKATESWARA RAO Vs. MASULIPATAM MUNICIPAL COUNCIL	September 27, 1950
T VENKATESWARA RAO Vs. STATE OF TAMIL NADU	October 3, 1950
T.V. SUNDARAM AYYANGAR AND SONS, LTD Vs. PROVINCE OF MADRAS	February 22, 1950
TALLAPRAGADA VEERA VENKAMMA Vs. COLLECTOR OF WEST GODAVARI	January 23, 1950
TANJORE CO-OPERATIVE MARKETING FEDERATION LTD Vs. R. KRITHIVASAN	April 27, 1950
TATA IRON AND STEEL CO LTD Vs. G RAMAKRISHNA AYYAR AND P NARAYANASWAMI	August 1, 1950
TEJ SINGH Vs. SOORA SUBBARAYULU CHETTY	October 3, 1950
THADI KONDA VEERASWAMI Vs. THULLUM PEDA LAKSHMUDU	November 24, 1950
THALAGADADIVI SATY VENKATA SUBBA RAO Vs. YELLAPRAGADA ANANDA RAO	December 1, 1950
THANGAVELU AND 10 ORS Vs. BUCKHINGHAM AND CARNATIC CO LTD	October 10, 1950
THE PALGHAT WARIAR BANK LTD. (IN LIQUIDATION) THROUGH ITS OFFICIAL LIQUIDATORS Vs. MUNDAN KANDATH PURAKKAL RAMASWAMYS SON, PADMANABHAN AND ANR.	April 4, 1950
THE PANCHAYAT BOARD, BY ITS PRESIDENT, SRI KONETI KUTUMBA RAO Vs. THE INSPECTOR OF LOCAL BOARDS AND MUNICIPAL COUNCILS AND ORS.	November 13, 1950
THIRUNEELAKANTA MUDALIAR Vs. VELAYUDHA MUDALIAR	November 1, 1950
THUMMALAPALLI LAKSHMI NARAYANAMURTHI Vs. SAIT PURNACHAND CHATRABHAN A FIRM OF BANKERS	August 18, 1950
TIMMALAPALLI VIRABHADRA RAO Vs. SOKALCHAND CHUNILAL	August 4, 1950
TIRUGNANASAMBANDAM PILLAI Vs. K.R.SHANMUGHASUNDARAM PILLAI	April 5, 1950
TRIPURAMALLU VENKATANARASU Vs. JAMILI VENKATARANGAYYA	October 26, 1950
TRIPURAMALLU VENKATAPPAYYA Vs. VEMA VENKATA SUBBA RAO	March 27, 1950
TULABANDU BASAVAYYA ALIAS CHINNA BASAVAYYA Vs. SRI SATYABHIGNA THEERTHASWAMULU VARU (DECEASED) TRUSTEE AND WORSHIPPER OF SRI RAMACHANDRASWAMI AND HEAD OF THE UTTARADI MUTT BY HIS POWER-OF-ATTORNEY AGENT MARKAPURAM SRINIVASACHARYULU AND ANR.	February 14, 1950
V M RAGHAVALU Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX	February 2, 1950
V M RAGHAVALU NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX	February 2, 1950
V N V DEVARAJULU CHETTY AND CO Vs. COMMISSIONER OF INCOME TAX	January 12, 1950
V NARASIMHA PRASAD Vs. COMMISSIONER OF INCOME TAX MADRAS	January 12, 1950
V SOMASUNDARA MUDALIAR Vs. MADRAS PROVINCIAL CO OPERATIVE MARKETING SOCIETY LTD	February 20, 1950
V. RAMAMIRTHAM, SOLE PROPRIETOR, GLORIOUS PICTURES Vs. RAMA FILM SERVICE	April 27, 1950
V.G. ROW Vs. STATE OF MADRAS	September 14, 1950
V.RAMAKAMATH Vs. SURGEON GENERAL WITH THE GOVERNMENT OF MADRAS	March 31, 1950
V.S. SHANMUGA MUDALIAR Vs. STATE	April 19, 1950
VALIA PEETIKAYIL CHANDRANKANDI KUNHI PATHUMMA Vs. ARIYOTH AYAMMAD	September 21, 1950
VALLIAMMAI AMMAL Vs. E.L. SHANKARA AYYAR AND ORS.	February 22, 1950
VARASUKI AND COMPANY Vs. PROVINCE OF MADRAS	July 13, 1950
VASUDEVA RAO Vs. C K RANGAI GOUNDER MANAGING TRUSTEE OF SRI KONIYAMMAN	August 18, 1950
VEDACHALA NAICKER Vs. P.K.DURAISWAMI MUDALIAR	February 10, 1950
VELAGA VENKATAPPAYYA Vs. TRIPURAMALLU PUNNAYYA	September 28, 1950
VEMANA VENKAMA NAIDU Vs. SAYED VILIJAN CHISTY	August 4, 1950
VENGU AYYAR Vs. YEGYAM AYYAR	April 4, 1950
VENKATARAMA NAICKER Vs. RAMASAMI NAICKER	April 24, 1950
VENKAYALAPATI KOTAIAH OF NARASARAOPET Vs. STATE	April 18, 1950
VENUGOPAL MUDALIAR Vs. STATE OF TAMIL NADU	November 8, 1950
VHA SUBBA RAO Vs. VHA VEERARAJU	October 30, 1950
VINNAKOTA VEERAJU Vs. KAMARSU BALAKOTESWARA RAO	August 16, 1950
VURAKARNAM LAKSHMI NARASIMHAM Vs. GOLANKI VENKAYYA	August 8, 1950
W N SRINIVASA BHAT Vs. STATE OF MADRAS	November 2, 1950

Year 1950 of HIGH COURT OF MADRAS

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