REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GOVINDASWAMY Vs. STATE OF TAMIL NADU	July 29, 1949
A K GOPALAN Vs. STATE OF TAMIL NADU	November 4, 1949
A KRISHNARAYA KODGI Vs. A SARVOTHAMA KODGI	February 4, 1949
A KRISHNASWAMY Vs. V NATESAN	July 25, 1949
A M M SAYED ABDUL CADER Vs. COMMISSIONER OF INCOME TAX	November 9, 1949
A M MARIAPPA MUDALIAR Vs. GOVERNOR GENERAL IN COUNCIL OWNING THE SOUTH INDIAN	December 15, 1949
A RAMALINGASWAMI NAICKER Vs. VENKITASWAMI NAICKER	October 25, 1949
A S GOVINDAN Vs. MARGARET JAYAMMAL	August 31, 1949
A S GOVINDAN Vs. MRS MARGARET JAYAMMAL	February 14, 1949
A. RANGASWAMY IYER Vs. THD MADURA URBAN CO-OPERATIVE BANK LTD.	January 26, 1949
A. UNNOOLI Vs. M. SUBRAMANIAM AND ANR.	February 19, 1949
A.M.A. MURUGAPPA CHETTIAR AND ORS. Vs. ARUNACHALA GOUNDAN AND ORS.	January 5, 1949
ABDUL RAHIM SAHEB Vs. ABDUL SALAM SAHIB	March 1, 1949
ADISESHA AYYAR Vs. PAPPAMMAL	October 12, 1949
ADIYALATH KATHEESUMMA Vs. ADIYALATH BEECHU ALIAS UMMA	March 4, 1949
AHAMAD ABDUL SUKKOOR Vs. VALLABHADAS KANJI FIRM	September 9, 1949
AHMED ALI AND CO. Vs. THE COMMISSIONER, CORPORATION OF MADRAS	February 1, 1949
AKKAL NAICKER Vs. KUMARASAMI REDDIAR	February 8, 1949
ALLA SUBBA REDDI Vs. VANGA KOTI REDDI AND ANR.	February 11, 1949
ALLURU BAPANAYYA Vs. CHINTALAPATI BANGARRAJU	January 26, 1949
AMARAVATHAMMA Vs. CHINNA VENKAT REDDI	October 4, 1949
AMINA ALIAS BEEPATHUMMA AND ANR. Vs. B. AHMED BIN CHAYABBA	January 18, 1949
AMMALU ALIAS PACHIAMMAL Vs. GOVINDU PILLAI	November 7, 1949
ANNAMREDDI PICHIREDDI Vs. SRI VIGHNESWARA SWAMI VARU OF NAGAMAMBAPURAM REPRESENTED BY ITS TRUSTEE, KALAHASTI VENKATACHALAM AND ANR.	February 28, 1949
ANUMOLU TIRUPATIRAYOLU Vs. KALURI VENKATA SUBBA RAO	August 25, 1949
APPAT KRISHNA PODUVAL Vs. LAKSHMI NATHIAR AND ORS.	October 18, 1949
ARUMUGA MUDALIAR Vs. MURUGA MUDALIYAR	November 1, 1949
ARUMUGHA KONAR Vs. SANKU MUTHAMMAL	December 12, 1949
ARUNACHALA PILLAI Vs. PONNUSAMI NAIDU	October 14, 1949
ARUNACHALA REDDIAR Vs. MUTHUSADASIVA MUDALIAR	July 4, 1949
AVUDAINAYAGAM PILLAI Vs. PITCHIAH CHETTIAR ALIAS PITCHIAH PILLAI	October 14, 1949
AYYAMMAL Vs. THANGAVELU PADAYACHI	October 6, 1949
AZIMA BI Vs. ZOHARA BI	July 20, 1949
B GERVASE Vs. STATE OF TAMIL NADU	November 17, 1949
B. CHANDAPPA INDRA Vs. M. JAGATHPALA AND ORS.	March 3, 1949
BAHADUR YUVARAJAH OF PITHAPURAM Vs. COMMISSIONER OF INCOME TAX	June 14, 1949
BALAKRISHNA AYYAR Vs. STATE OF TAMIL NADU	September 16, 1949
BALASUBRAMANIA AND COMPANY Vs. PENUKONDA RADHAKRISHNAMURTHY AND ORS.	March 2, 1949
BALEKKALA SUBRAYA BHATTA Vs. NULIYAL GOVINDA BHAT	July 22, 1949
BAMMIDI NAGULA Vs. BHANOJI ROW	July 26, 1949
BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 8, 1949
BAVA C GOPALASWAMI MUDALIAR Vs. ABHISHEKA KATTALAI ATTACHED TO SRI THIAGARAJASWAMI	December 12, 1949
BAVAJI ALIAS ABDUL MUHAMMAD Vs. STATE OF TAMIL NADU	July 4, 1949
BHAGAVATHI AMMAN TEMPLE Vs. KRISHNA GOUNDAR	February 18, 1949
BHAGAVATHULA VENKATACHALAPATHI Vs. PROVINCE OF MADRAS	September 2, 1949
BHAGAVATULA GOPALAKRISHNAMURTHI Vs. DHULIPALLA SREEDHARA RAO	July 25, 1949
BISABATHUNI RAMALINGAYYA Vs. STATE OF TAMIL NADU	December 12, 1949
BODI VENKATASWAMI AND ORS. Vs. ADADA MAHALAKSHMI AND ANR.	February 24, 1949
BUDARAJU VENKATARATHNA RAO Vs. BUDARAJU VENKATA SUBBAIAH	July 13, 1949
BYSANI KRISHNAIYA CHETTY Vs. VARADACHARI	April 21, 1949
C M MATHU KUTTY Vs. VAREE KUTTY	April 22, 1949
C N ANNADURAI Vs. GOVERNMENT OF THE PROVINCE OF MADRAS	November 4, 1949
C RAMASWAMI Vs. KUNJAMMAL	November 23, 1949
C V MUNI SAMAPPA Vs. KOLALA GURUNANJAPPA DEAD	April 18, 1949
C. TADULINGA MUDALIAR Vs. M.R. SAKUNTALA BAI AND ORS.	March 3, 1949
C.T. RAMANATHAN CHETTIAR Vs. A.R.L.N.L.N. RAMANATHAN CHETTIAR	July 27, 1949
C.V. RAJAGOPALACHARI Vs. STATE	July 13, 1949
CALICUT HOSIERIES Vs. STATE OF TAMIL NADU	October 13, 1949
CAPTAIN S SUNKAVALLY Vs. SINGARAJU MALAPARAJU	April 22, 1949
CEPT Vs. GOCULDOSS JAMNADOSS AND CO	December 14, 1949
CHALAVADI NARASIMHAM Vs. CHALVADI RAMAYYA	October 11, 1949
CHALLA APPAYYA Vs. DESETTI CHANDRA AYYA	December 9, 1949
CHANDANA SATYANARAYANA AND ANR. Vs. SRI VENKATACHALASWAMI TEMPLE OF GUDUR, REPRESENTED BY THE TRUSTEE, SRI UNNAVA RAMAYYA CHOWDRY, ADVOCATE	February 24, 1949
CHEKKA SURYANARAYANA RECEIVER OF R B PYDAH Vs. YENUMULLA RAJYALAKSHMI DEVI AMMA	November 17, 1949
CHELLIAH ALIAS MARIAPPA KUDUMBAN Vs. STATE	January 7, 1949
CHILUKURI TRIPURA SUNDARAMMA Vs. CHILUKURI VENKATESWARLU ALIAS RAMACHANDRAM AND ORS.	March 4, 1949
CHIRATLA VENKATARAYUDU AND ANR. Vs. CHIRATLA SESHAMMA AND ANR.	February 24, 1949
CHUNDURU KANNIAH GUPTA Vs. PALLAMPARTHI SUBBARAMI REDDI	February 15, 1949
CHUNDURU KRISHNAYYA Vs. KOLLURI SUBBA RAO	September 7, 1949
CHUNDURU KRISHNAYYA Vs. SEETHANAGARA VEERANJANEYA CIN AND OIL MILLS	October 28, 1949
CHUNILAL Vs. THE GOVERNOR-GENERAL IN COUNCIL AS REPRESENTING G.I.P. RAILWAY	February 23, 1949
CLEMENT AARON Vs. KALLAT PATHANHARA VEETHIL CHATU NAYAR AND ORS.	April 1, 1949
COIMBATORE KAMALA MILLS LTD Vs. T SUNDARAM	December 16, 1949
COMMISSIONER OF INCOME TAX Vs. LITTLES ORIENTAL BALM AND PHARMACEUTICALS LIMITED	December 14, 1949
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYA PILLAI S R	November 17, 1949
COMMISSIONER OF INCOME TAX Vs. ANAMALLAIS TIMBER TRUST LIMITED	November 18, 1949
COMMISSIONER OF INCOME TAX Vs. VISWANATHA RAO M P	November 29, 1949
COMMISSIONER OF INCOME TAX Vs. COIMBATORE PIONEER MILLS LIMITED	November 14, 1949
COMMISSIONER OF INCOME TAX Vs. S N N SANKARALINGA IYER	November 15, 1949
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS Vs. PALANI ANDAVAR MILLS LTD	December 14, 1949
D. JAYALAKSHMI ALIAS D. JAYAM Vs. R. SOUNDARARAJAN	January 5, 1949
D.P. MERCHANT Vs. THE BANK OF MYSORE LIMITED	January 21, 1949
DADI APPALA NAIDU Vs. KOLLURU BHIMALINGAM	July 26, 1949
DESAYI CHELAPATHI REDDI Vs. PROVINCIAL GOVERNMENT OF MADRAS	February 4, 1949
DEVATA LAKSHMINARAYANA Vs. STATE	October 19, 1949
DR. EDWARD MATHURAM AND ORS. Vs. G.T.S. ABDUL LATIFF SAHIB AND ORS.	February 11, 1949
DRAVIDA NADU A TAMIL WEEKLY Vs. GOVERNMENT OF THE PROVINCE OF MADRAS	November 4, 1949
E B NAGARATNAMMAL Vs. STATE OF TAMIL NADU	December 5, 1949
E.P.T. VALYUDAM Vs. STATE	November 3, 1949
EDIGA HANUMANTHAPPA AND ANR. Vs. EERANTI SEETHAYYA AND COMPANY CONSISTING OF EERANTI SEETHAYYA AND ANR.	March 4, 1949
ELLAPPA GOUNDAN Vs. ELLAPPA GOUNDAN	November 4, 1949
ETHILAVULU AMMAL Vs. PETHAKKAL	October 27, 1949
G. RENGARAJA RAO Vs. A. TULASIBAI AMMAL	January 7, 1949
G.F.F. FOULKES Vs. A.S. SUPPAN CHETTIAR	July 22, 1949
GADIRAJU NARAYANARAJU Vs. STATE OF TAMIL NADU	September 15, 1949
GAMOJI VENKATA RAMAKRISHNARAO Vs. GULLAPALLI SAMBAMURTI	August 24, 1949
GANAPATHI SUBRAMANIA AYYAR MINOR Vs. ALLOOR GOPALASWAMI NAIDU	July 7, 1949
GANNAMANI RAMANNA AS REPRESENTING THE GENERAL BODY OF Vs. DONGA SURAMMA	March 18, 1949
GANNON DUNKERLY AND CO LTD Vs. STATE OF TAMIL NADU	September 14, 1949
GHULAM KADIR Vs. MUNICIPAL COUNCIL NEGAPATTINAM	December 7, 1949
GIGINA PASHA SAHEB Vs. STATE OF TAMIL NADU	November 24, 1949
GODAVARI LAKSHMINARASAMMA Vs. GODAVARI RAMA BRAHMAN	October 31, 1949
GOLDEN KNITTING CO Vs. MURAL TRADERS INDIA	October 26, 1949
GORIPALAYAN DURGA Vs. P KESAVASWAMY IYER	February 18, 1949
GOVERNOR GENERAL IN COUNCIL OWNING THE MADRAS AND Vs. KHADI MANDALI	November 25, 1949
GOVINDANATHAN Vs. ANJANEYA PANDITHAN	August 9, 1949
GUDIMALLA SATAGOPACHARYULU MINOR Vs. TATTA SRI RAMA NARASIMHAM	December 8, 1949
GUDIMETLA CHINA VARAHALU Vs. GUDIMETLA REDDAYYA	March 21, 1949
GULAM RASOOL SAHEB Vs. HAMIDA BIBI	July 22, 1949
GULI VENKATASWAMI Vs. STATE OF TAMIL NADU	November 16, 1949
GUMMALAPURA TEGGINAMATADA KOTTURUSWAMI Vs. SETRA VIRAVVA	March 25, 1949
GURUSWAMI GOUNDAN Vs. MARAPPA GOUNDAN	July 22, 1949
H M MUHAMMAD IBRAHIM Vs. M R ABDUL HAFEEZ SAHIB	March 24, 1949
HERBERT RICHARD FARRINGTON Vs. D MUNISAMI	April 8, 1949
HOSUR KASIPATHY, EX. PROPERTY GUARDIAN OF THE MINORS MUTCHALA KESAVA REDDI AND TWO ORS. Vs. C.P. VENUGOPAL, OFFICIAL RECEIVER APPOINTED PROPERTY GUARDIAN OF THE MINORS	December 9, 1949
I V SUBBA RAO Vs. STATE	March 16, 1949
IN RE T VENKATARAYA CHETTI Vs. STATE	March 14, 1949
IN RE: K. RAJAGOPALA RAO AND ORS. Vs. STATE	April 20, 1949
IN RE: PADMARAJA SHETTY AND ORS. Vs. STATE	February 21, 1949
IN RE: PESALA SUBRAHMANYAM Vs. STATE	September 14, 1949
IN RE: THAMMINENI SANTHANAMMA AND ORS. Vs. STATE	September 28, 1949
INDIAN SUGARS AND REFINERIES LTD Vs. V M P MALAIPERUMAL PILLAI	October 5, 1949
IRULAYEE AMMAL Vs. T.V. MURUGIAH AND ORS.	December 7, 1949
J V VENKATAKRISHNA AYYAR Vs. OFFICIAL RECEIVER	October 20, 1949
JAGADAMBAL Vs. SARASWATHI AMMAL	September 16, 1949
JAMBAPURAM SUBBAMA Vs. JAMBAPURAM VENKATA REDDI	December 14, 1949
JANASWAMI VENKATASESHAMMA Vs. SRI PRATIVADI BHAYANKARAM RANGANARYAKAMMA ALIAS	October 13, 1949
JAWAHAR MILLS LTD Vs. SHA MULCHAND AND CO LTD	March 11, 1949
JAYANABIBI Vs. JAYARABI	September 12, 1949
JONNAGADLA SEETHAMMA Vs. JONNAGADLA VEERANA CHETTY	November 21, 1949
JWARMAL SHIVANATH MALU Vs. HAJI IBRAHIM KASSAM UPLITWALA FIRM	August 17, 1949
K DASAPPA Vs. DISTRICT MAGISTRATE	March 10, 1949
K DEVARAJULU NAIDU Vs. C ETHIRAJAVATHI THAYARAMMA	July 12, 1949
K K N MALLICK Vs. STATE OF TAMIL NADU	September 14, 1949
K M OOSMAN AND CO ALIAS K M KHADIR BROTHERS Vs. K ABDUL MALICK SAHIB	March 25, 1949
K MAHAMMAD GHOUSE SAHIB Vs. JAMILA BI	November 16, 1949
K PERUMAL MUDALIAR Vs. PROVINCE OF MADRAS	March 28, 1949
K R KESAVAN Vs. SOUTH INDIAN BANK LTD	March 23, 1949
K S M MOHAMMAD ABDUL KADAR MARAKAYAR Vs. STATE OF TAMIL NADU	October 20, 1949
K S PERUMAL MUDALIAR Vs. K ONDIPILIYA PILLAI	December 16, 1949
K S S SOUNDARAPANDIA NADAR AND BROS Vs. COMMISSIONER OF INCOME TAX	November 18, 1949
K V NARASIMHA RAO BAHADUR SRI RAJA Vs. COMMISSIONER OF INCOME TAX	November 15, 1949
K VEDANTA DESIKAN Vs. STATE OF TAMIL NADU	October 20, 1949
K. MUHAMMAD SUKRI SAHIB Vs. THELAPURATH MADHAVA KURUP AND ANR.	January 7, 1949
K.G. RAMASWAMI AYYAR AND ORS. Vs. THE SRIRANGAM MUNICIPAL COUNCIL, BY ITS COMMISSIONER	January 24, 1949
K.M.S. KUMARAPPA CHETTIAR Vs. OFFICIAL RECEIVER	August 12, 1949
K.P.S. THANGASWAMY CHETTIYAR Vs. A. BAPOO SAHIB	July 22, 1949
K.V. GOVINDAN NAIR AND ANR. Vs. APPUKUTTY	January 21, 1949
KADIYALA PERAVADHANNULU Vs. KADIYALA PERAVADHANNULU MINOR	July 25, 1949
KAKUMANU PATTABHIRAMAYYA Vs. MEKALA MALLAREDDI AND ORS.	August 26, 1949
KALACHITTI BHIMAVVA Vs. GURIKARA NAGAPPA AND ORS.	March 17, 1949
KALAKKATHANKANDI CHATHAN Vs. VALIA PARAMBATH CHEERU AND ORS.	March 22, 1949
KALIAPPA GOUNDAN Vs. VALLIAMMAL	January 19, 1949
KALLA SURAYYA Vs. PROVINCE OF MADRAS	January 24, 1949
KALLAMPUDI NARAYANAPPA Vs. KALIGOTLA SURYANARAYANA	July 27, 1949
KALYANAM VEERABHADRAYYA Vs. STATE OF TAMIL NADU	October 10, 1949
KAMALA GANGALAMMA Vs. VENKATARAMI REDDI	December 1, 1949
KANAMATHAREDDI SEETHAMMA Vs. KANAMATHAREDDI KOTAREDDI AND ANR.	February 8, 1949
KANDAN TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL (1)	August 28, 1949
KANDASWAMI KOUNDAN Vs. SANNI KRISHNAMA NAIDU	March 4, 1949
KANDASWAMI NAICK Vs. PONNU NAICK ALIAS VEERAPPA NAICK	October 7, 1949
KANDI PARAMBATH ELAYA NAYAN VEETIL TALAKURUSSI ATCHUTHAN Vs. VELLILAPALLI GOPALAN NAIR	March 16, 1949
KANUMARLA POLAMMA Vs. DANDAGA SOORAMMA	September 15, 1949
KARRA LAKSHMINARASIMHAYYA Vs. MAHANT PRAYAG DOSSJEE VARU	April 4, 1949
KARUMURI SURAYYA Vs. THADEPALLI PUSHPAVALLI THAYARAMMA	December 15, 1949
KARUPPAYEE AMMAL Vs. PERIASAMI GOUNDAN	March 1, 1949
KATRAGADDA BAPAYYA (DIED) Vs. DOKKU BHUSHAYYA	November 25, 1949
KAYAMBU SERVAI Vs. KARUPPIAH SERVAI AND ORS.	January 10, 1949
KAYANNA VARIYAN MADHATHIL RAMUNNI VARIYAR AND MANGER OF PUTHRAVAKASAM TAVAZHI Vs. PATINAARI VEETIL NARAYANI VARASSIYAR AND ANR.	March 11, 1949
KODURI NARAYANA REDDI Vs. LEVUR GOPALAREDDI	July 6, 1949
KOKA BHASKARA RAO Vs. TAYI HEMALATAMMA	August 5, 1949
KORADA ATCHANNA Vs. JAYANTI SEETHARAMASWAMI	October 13, 1949
KORAPOLU SHEDTHI Vs. GANGAYYA SHETTY DIED	November 15, 1949
KORATH ILLATH VALLAPPIL MAMMADI HAJIS SON KUNHEETHU Vs. VAYYAVINAT MANAKUNNATH TAVAZHI KARNAVAN VASUNNI	July 19, 1949
KOTA ANANDA KRISHNA CHETTY Vs. M K AND COMPANY ALIAS MAHOMED KASIM AND COMPANY AND	April 4, 1949
KOTA KANAKAYYA Vs. KAMEPALLI LAKSHMAYYA	December 13, 1949
KOTAMSATH APPANNA Vs. KOPPOJU APPALARAJU	July 15, 1949
KOTHANDARAMA REDDIAR Vs. CHOKKAMMAL	December 17, 1949
KOTRIKE VENKATA RAMIAH CHETTY Vs. CHINNA PULLIAH	July 11, 1949
KOTTAN Vs. K.V. KANNAN	August 19, 1949
KOYITHODI AMIKUTTY UMMA Vs. VIRUTHIYAM PARAMBATH RAMOCHEN NEDUNGADI AND ANR.	February 19, 1949
KRISHNAMMAL Vs. R. LAKSHMI AMMAL	August 19, 1949
KRISHNAMURTHI NAIDU Vs. RAMAKRISHNA NAIDU AND ORS.	January 10, 1949
KULANDAI THEVAR Vs. STATE OF TAMIL NADU	December 8, 1949
KUNDA CHENCHURAMA REDDI Vs. CHINTALAPALLI ADEMMA	February 4, 1949
KUPPUSWAMI ASARI Vs. MANICKASARI	March 24, 1949
KUTHIRAVATTATH KOTTAYIL KOTHARAYAN ALIAS NALLAPATA NAYAR Vs. MUTHU ALIAS MUHAMMAD	October 14, 1949
KUTOOR VENGAYIL RAYARAPPEN NAYANAR KARNAVAN OF KULLON Vs. KUTOOR VENGAYIL VALIYU MADHAVI AMMA	August 30, 1949
KUTTEER VENGAYIL RAYARAPPAN NAYANAR KARNAVAN OF KUTTEER Vs. KUTTEER VENGAYIL VALIYA MADHAVI AMMA	August 26, 1949
L. PAPAYYASWAMY Vs. STATE	March 23, 1949
LAKSHMI AMMAL Vs. NARAYANASWAMI NAICKER	October 24, 1949
M A MALIK Vs. V S THIRUVENGADASWAMI MUDALIAR	August 23, 1949
M ABRAHAM Vs. STATE OF TAMIL NADU	October 19, 1949
M GANESAN Vs. STATE OF TAMIL NADU	April 8, 1949
M JASWANTMALL SOWCAR Vs. COLLECTOR OF MADRAS	July 15, 1949
M K RAJAGOPAL CHETTIAR Vs. RAZAK SAHIB ALIAS ABDUR RAZACK	August 9, 1949
M MOHAMED IBRAHIM SAHIB Vs. BAZHUL ASU HABU	February 21, 1949
M MUNUSWAMI NAICKER Vs. P KANNIAPPA NAICKER	October 20, 1949
M NATARAJA MUDALIAR Vs. PONNU KANNAMMAL	August 19, 1949
M PACHIAPPAN Vs. STATE OF TAMIL NADU	October 27, 1949
M R S MANI Vs. DISTRICT MAGISTRATE	March 21, 1949
M R VENKATARAMAN Vs. STATE OF TAMIL NADU	December 9, 1949
M S M M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX	December 5, 1949
M SUBRAMANIAM DETENU NO 1169 IN THE CENTRAL JAIL Vs. STATE OF TAMIL NADU	November 16, 1949
M SUNDARARAJALU NAIDU Vs. NATESA MUDALIAR	July 27, 1949
M VARADARAJULU PILLAI Vs. GENDAPODINANNIAR	October 24, 1949
M VENKATASWAMI Vs. STATE OF TAMIL NADU	November 30, 1949
M.MANIAPPA PILLAI Vs. I.ANTHONISAMI MUDALIAR	September 14, 1949
M.V.P. PARAMANANDASWAMI ALIAS PICHUMUTHU PILLAI Vs. A.K. SHANMUGHAM PILLAI	January 19, 1949
MADDA PEDA BRAHMAYYA ALIAS SATYANANDAM Vs. STATE	January 18, 1949
MADRAS AND SOUTHERN MAHARATTAH RAILWAY Vs. CHENGALI SYDALLI	November 17, 1949
MAHALAKSHMI TEXTILE MILLS LIMITED Vs. A K RM M K MEYYAPPA CHETTIAR	March 4, 1949
MAHALINGAM ASARI Vs. LAKSHMANA REDDIAR	February 22, 1949
MALLADI SEETHARAMA SASTRI Vs. HYDERABAD STATE	July 6, 1949
MANDA SUBBAMMA Vs. KARRI VENKANNA	October 28, 1949
MANGALAPURAPU DAKSHAYANI MINOR Vs. MANGALAPURAPU BRAHMAYYA	July 6, 1949
MANGAPATHI NAIDU Vs. M K KRISHNASWAMI NAIDU	August 19, 1949
MANTHARAVADI SURYANARAYANA AND ORS. Vs. MERUGU VENKATADU AND ORS.	February 8, 1949
MARIA PILLAI Vs. MUTHUKUMARAN	April 1, 1949
MARLA SUBRAHMANYAM Vs. CHELIKANI CHINA SOORAYYA	December 16, 1949
MARNEEDI SATYAM Vs. MASIMUKKULA VENKATASWAMI AND ORS.	January 27, 1949
MAYA BASUVA Vs. STATE OF TAMIL NADU	December 13, 1949
MELARKODE BANK LTD Vs. DAMODARASWAMI NAIDU	July 7, 1949
MENANKANDI MADHAVI AMMA Vs. KANNOLI KALATHI SUCHEELA	November 25, 1949
MOHAMMAD ISMAIL MARICAIR Vs. WAZIR BI BI SAHEBA	April 21, 1949
MOHAMMED IBRAHIM MARACAYAR Vs. ISMAIL MARACAYAR POWER OF ATTORNEY AGENT OF	February 16, 1949
MOHAMMED YUSUF BANNAY SAHIB AND ORS. Vs. KHADIR BADSHA SAHIB AND ORS.	February 15, 1949
MOLUGU LAKSHMINARASIMHACHARYULU AND ORS. Vs. MARISETTI RATNAM AND ORS.	April 22, 1949
MRS. BARBARA GOORGINA DEBNAM Vs. MR. FREDRICK CECIL BURNIE DEBNAM	February 28, 1949
MUHAMMAD AMIN SAHIB DIED Vs. TIRUVANNAMALAI CO OPERATIVE SOCIETY	September 9, 1949
MUKKAMALLA VENKATASUBBA REDDI MINOR Vs. MUKKAMALLA KESAVA REDDI ALIAS DASTAGIRI REDDI MINOR	October 13, 1949
MULUGU NAGAMMA Vs. MUDIGONDA AGHORAPATHI SASTRI AND ORS.	February 3, 1949
MURUGA GOUNDAN Vs. STATE	January 10, 1949
MUTHANGI BUTCHI RAMAYYA Vs. GURRALA VENKATA SUBBARAO	September 6, 1949
MUTHU NADAR Vs. CHINNADORAI NADAR	July 25, 1949
MUTHUKARUPPAYEE ACHI ALIAS VISALAKSHI ACHI Vs. POTHAPULAR PILLAI AND ORS.	March 18, 1949
MUTHUSWAMI GOUNDAN Vs. DHANUSHKODI NADAR	November 4, 1949
N LAKSHMI Vs. OFFICIAL ASSIGNEE OF MADRAS	October 12, 1949
N MUHAMMAD USSAIN SAHIB Vs. S N ABDUL GAFFOOR SAHIB	August 5, 1949
N P SETHURAM NAIDU Vs. STATE	November 23, 1949
N R SREENIVASAN A DETENU IN THE CENTRAL JAIL Vs. STATE	February 14, 1949
N T PALANISAMY CHETTIAR Vs. KOMARA CHETTIAR	July 20, 1949
N.V. KUPPUSWAMI AYYAR Vs. P. MAHADEVA CHETTIAR	October 20, 1949
NADIAMMAI ACHI Vs. MARIAPPA THEVAR	August 17, 1949
NAGAMMA SHEDTHI Vs. KORATHU HENGSU	March 23, 1949
NAGAMMAL Vs. VARADA KANDAR	November 30, 1949
NAGIREDDI POTHURAJU Vs. MISSULA VEERA VENKATA SATYANARAYANA	February 1, 1949
NALLIBOYINA GANGA BHAVANAMMA Vs. KETHU SURAYYA	April 12, 1949
NARANAMANGALATH MANAKKAL PARAMESWARAN NAMBUDIRIPAD Vs. KUTTAH NARAYANAN	August 22, 1949
NARAYANASWAMI REDDI AND ORS. Vs. AL. VR. ST. VEERAPPA CHETTIAR AND ANR.	February 23, 1949
NARI CHINNABBA CHETTY Vs. E CHENGALROYA CHETTY	August 26, 1949
NATARAJA PILLAI (DIED) AND ANR. Vs. APPASAMI NAIDU	February 10, 1949
NAVAN KATTAYYA GOUNDAN Vs. MAMBATTANVEETTU KANNAN ALIAS PERIABBU GOUNDAN	November 3, 1949
NISHTALA SUBRAMANYA SOMAYAJULU Vs. KANNEPALLI LAKSHMI SOMI DEVI	August 11, 1949
O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX	March 12, 1949
OFFICIAL RECEIVER WEST TANJORE Vs. SAKKUWAR BAI AMMAL	March 18, 1949
OM PRAKASHA GUPTA Vs. STATE	February 28, 1949
P A MUNUSAMI REDDI Vs. C N THIRUNAVUKKARASU MUDALIAR	September 9, 1949
P A RAJU CHETTIAR AND BROTHERS Vs. COMMISSIONER OF INCOME TAX	March 21, 1949
P KRISHNAMURTHI Vs. STATE OF TAMIL NADU	December 2, 1949
P RAMIAH Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS	April 5, 1949
P RANGATHAMAN Vs. SANKARLAL DAVEY	August 16, 1949
P S RAJAGOPALA CHETTY Vs. S ABDUL SHUKKOOR SAHIB	November 11, 1949
P VENKATACHALA UDAYAN Vs. EXECUTIVE OFFICER RASIPURAM PANCHAYAT BOARD	July 14, 1949
PALANI AMMAL Vs. L. SETHURAMA AIYANGAR	January 10, 1949
PALANISWAMI GOUNDAN Vs. RAMASWAMI GOUNDAN AND ANR.	July 26, 1949
PALLA SANYASI Vs. KAYITHA GURUVULU	October 12, 1949
PANANGIPALLI SURYANARAYANACHARYULU Vs. PANAGIPALLI SESHAMMA DIED	April 6, 1949
PARAMBAN MAMMADU Vs. STATE OF TAMIL NADU	January 19, 1949
PARISA MUDALIAR Vs. NATARAJA UDAYAR ALIAS NATESA UDAYAR	October 6, 1949
PATI BANDA BHARADRAJULU Vs. PISIPATI LAKSHMINARAYANA	August 12, 1949
PEDAPATI MANGAYYA Vs. GARAPATI ACHAYAMMA	August 12, 1949
PENTAKOTA NARYUDU Vs. YELLAPU VENKATA RAMANAMURTHI	July 8, 1949
PENUJURI GOVINDAPPA Vs. D CHAYAPPA	October 4, 1949
PENUMHA ANNAPURNAMMA Vs. POLISETTI JAGANNADHAM	October 18, 1949
PERIANNAN Vs. AIRABADEESWARAR SOUNDARANAYAGI AMMAN KOVIL OF	December 2, 1949
PERIASAMI KACHIRAYAR Vs. VARADAPPA KACHIRAYAR	December 15, 1949
PERLA SATTEYYA CHETTI Vs. GRANDHI VENKATARAMANAYYA	April 8, 1949
PESALA SUBRAHMANYAM Vs. STATE OF TAMIL NADU	September 14, 1949
PONNA VIYYANNA SARMA Vs. REDDI MANIKYAM AND ANR.	February 9, 1949
PONNAMMAL AMMAL Vs. MODERN STORES	April 5, 1949
PONNUSWAMI Vs. STATE OF TAMIL NADU	October 19, 1949
PONNUSWAMY Vs. O.MAHIPATHY	September 19, 1949
PROVINCE OF MADRAS Vs. FIRM OF KANIGOLLA SIVALAKSHMINARAYANA	February 4, 1949
PROVINCE OF MADRAS Vs. VEDARANYESWARASWAMI DEVASTHANAM AT VEDARANYAM	July 13, 1949
PUBLIC PROSECUTOR Vs. B NAGAMMA	July 20, 1949
PUBLIC PROSECUTOR Vs. K SINNAPPA	August 11, 1949
PUBLIC PROSECUTOR Vs. MUNUSWAMY	November 24, 1949
PULAVARTHI LAKSHMANASWAMI Vs. PULAVARTHI SITARAMAMURTHI	October 12, 1949
PUNUKOLLU PARANDHAMAYYA Vs. PUNUKOLLU NAVARATHNA SIKHAMANI	January 20, 1949
PUTHIYA VELAPPIL AYISSAMA Vs. CHOWAKKARAM PUTHIYA PURAYIL BAVACHI KEYI	April 14, 1949
PUZHAVAKKATH MADATHIL GOPALA PATTARS SONS SUBRAMANYA Vs. PUZHAVAKKATH MADATHIL GOPAL PATTARS SONS LAKSHMANA	February 11, 1949
PYDAH SURYANARAYANAMURTHY Vs. PYDAH RAMAKRISHNAYYA AND ORS.	February 23, 1949
R B S S N LAKSHMANAN CHETTIAR Vs. STATE OF TAMIL NADU	February 24, 1949
R M MUTHUKRISHNAN CHETTIAR Vs. R M MUTHALAGIRI CHETTIAR	October 24, 1949
R MUNISWANI GOUNDAR Vs. B M SHAMANNA GOUDA	December 16, 1949
R VENKATESACHARY Vs. JUDGE COURT OF SMALL CAUSES	October 13, 1949
R. KRISHNAMURTHY Vs. S. PARTHASARATHY AND ANR.	January 6, 1949
RACHAKONDA NAGARATHNAM Vs. STATE OF TAMIL NADU	November 21, 1949
RAJA SURANENI SURYAPRAKASA RAYANIMGAR Vs. DODLA BALARAMIREDDI	October 24, 1949
RAJA VELUGOTI SARBAGNA KUMARA KRISHNA YACHENDRA Vs. NOOKALAPATI RAMI REDDI	October 25, 1949
RAJAM BHARATHI Vs. DAMODARAN NAIDU	December 9, 1949
RAJAMMAL Vs. CHIEF JUDGE COURT OF SMALL CAUSES	August 10, 1949
RAMAKKAMMAL Vs. C G SUBBARATHNAM IYER	November 11, 1949
RAMAKUDUMBAN Vs. STATE OF TAMIL NADU	November 16, 1949
RAMAMURTHI AYYAR Vs. KUPPUSWAMI AYYAR	November 1, 1949
RAMANUJULU NAIDU Vs. GAJARAJA AMMAL	August 3, 1949
RAMASWAMI NAICKEN Vs. VISWANATHA CHETTY ALIAS SUBRAMANIA CHETTY	October 13, 1949
RAMASWAMI PILLAI Vs. SANKARA MUDALIAR	July 14, 1949
RASA GOUNDAN Vs. RAMAI GOUNDAN	September 16, 1949
REKAPALLI RADHAKRISHNAYYA ALIAS FRANK R ANDERSON Vs. BHAMIDIPATI SAKUNTALA	September 12, 1949
REV A RAMPUS Vs. ALUMURI SUBBA REDDI	November 23, 1949
REVATHI Vs. M VENKATARAMAN	February 18, 1949
REVENUE DIVISIONAL OFFICER Vs. S VENKATARAMA IYER	April 22, 1949
S MUHAMMAD EUSOOF MARICAR Vs. K SUBRAMANIAN CHETTIAR	August 23, 1949
S P THIRUVENGADASAMI NAIDU Vs. MUNICIPAL HEALTH OFFICER	February 24, 1949
S RAJA GHETTY Vs. JAGANNATHADAS GOVINDAS	September 16, 1949
S RANGARAJU NAIDU Vs. D J KEYMER AND CO LTD	August 31, 1949
S SOORA REDDI Vs. S CHENNA REDDI	September 1, 1949
S V KISHTA PILLAI Vs. STATE OF TAMIL NADU	November 23, 1949
S. A. SESHADRI AIYANGAR Vs. NARAYANA NAIR	April 20, 1949
S. NARAYANAN Vs. THE DISTRICT BOARD BY ITS PRESIDENT	March 15, 1949
S. RAJAM AYYAR Vs. PAVANAMBAL	February 1, 1949
S.A. NARAYANASWAMY AIYAR Vs. S.R. MUTHURETHNAM AYYAR AND ORS.	March 7, 1949
SABOORA BIVI AMMAL Vs. JULAIKA BIVI AMMAL	July 29, 1949
SADANALA NARAYANA RAO AND ANR. Vs. THE OFFICIAL RECEIVER, RAJAHMUNDRY AND ANR.	March 21, 1949
SADHU LAXMI SUNDARAMMA Vs. SADHU SURYANARAYANA	August 12, 1949
SALAGRAMA SUBRAMANYAM AND ORS. Vs. SALAGRAMA NARAYANAMMA AND ANR.	February 21, 1949
SALMA BI Vs. MOHAMMED EBRAHIM SAHIB	August 11, 1949
SANKALA RAMASWAMI Vs. GODAVARTHI JAGANNATHASWAMI	October 11, 1949
SANKARA PURSA Vs. GOVINDA BHATTA AND ORS.	March 4, 1949
SANKARANARAYANAN IYER Vs. SRI POOVANANATHASWAMI TEMPLE, THROUGH EXECUTIVE OFFICER AND ORS.	March 14, 1949
SANKATI PEDDA CHENNIAH Vs. MAHABOOB BEE	September 9, 1949
SARASWATHI MADTHI Vs. RAMA SHETTY	July 8, 1949
SASHI AMMAL Vs. PS. AR. AR. ARUNACHALAM CHETTIAR BY AGENT, SIVARAMAN CHETTIAR	March 16, 1949
SAYYAPARAJU SURAYYA Vs. KODURI KONDAMMA	September 7, 1949
SAYYAPARAJU SURAYYA Vs. NEKKANTI ANANDAYYA	September 6, 1949
SAYYED USMAN SAHEB Vs. VEGISENA SIVARAMARAJU	December 5, 1949
SEKURU MURAHARI RAO Vs. KANDULA BAPAYYA	March 1, 1949
SENAPATHI MUDALIAR Vs. DEIVANAI AMMAL	October 27, 1949
SENAPATHI MUDALIAR Vs. DEIVANAI AMMAL	April 5, 1949
SHAH SHANTILAL AND CO Vs. T E SHIBORWALLA	September 15, 1949
SHANMUGAM ALIAS MUTHUKARUPPAN Vs. N S RADHAKRISHNA SARMA	March 10, 1949
SHEIKH KHADER SAHIB Vs. STATE OF TAMIL NADU	April 20, 1949
SOWCAR CHINNA BASAMMA Vs. VEERADHI VEERAPPA AND ANR.	January 10, 1949
SREEMAN MADABUSI VADI MATHEBA KANTEERAVAM Vs. MADEPALLI VENKATARAYUDU	April 19, 1949
SRI RAJAH YENUMULA SURYANARAYANAMURTHY DORA GARU Vs. SRI CHITRAPU BUCHI VENKAYYA PANTULU	August 31, 1949
SRI T.D. RAMAYYA PANTULU, INDUSTRIAL TRIBUNAL FOR ENGINEERING FIRMS AND TYPE FOUNDRIES Vs. KUTTY AND RAO (ENGINEER) LTD. AND ANR.	January 21, 1949
SRINIVASA MUDALIAR Vs. ABRAHAM PILLAI	September 2, 1949
SRIPADA SAMBASIVA RAO Vs. KAKI VENKATASURYANARAYANAMURTHY	August 25, 1949
SUBBA NAICKER Vs. NALLAMMAL	July 15, 1949
SUBBA NAIDU Vs. KANNIA NAIDU	December 7, 1949
SUBRAMANIAN (MINOR) AND ORS. Vs. M.P. VASUDEVAN CHETTIAR AND ORS.	December 2, 1949
SV L SV SEVUGAN CHETTIAR Vs. CHINNASAMI REDDIAR	November 1, 1949
SWARNA RAJAMMA Vs. THOTA VENKAIAH	February 28, 1949
T ETHIRAJULU NAIDU Vs. STATE OF TAMIL NADU	September 2, 1949
T G VARADARAJULU NAIDU Vs. K G NARAYANASWAMI NAIDU ALIAS LAKSHMINARAYANA NAIDU	July 8, 1949
T GANAPATHIA PILLAI Vs. N SOMASUNDARAM PILLAI	August 19, 1949
T S SESHACHARIAR Vs. T S PATTAMMAL	March 14, 1949
T S SIVAPRAKASA MUDALIAR Vs. K M SAMARAPURI	March 31, 1949
T VENKATARAYA CHETTI Vs. STATE OF TAMIL NADU	November 30, 1949
T.A. MENON Vs. K.P. PARVATHI AMMAL	October 5, 1949
T.C.A. ANANDALWAR Vs. THE SECOND JUDGE, COURT OF SMALL CAUSES AND ANR.	February 15, 1949
T.R. GOVINDARAJA MUDALIAR Vs. SARAVANA MUDALIAR AND ORS.	January 20, 1949
T.R.K.RAMASWAMI SERVAI Vs. BOARD OF COMMISSIONERS OF THE HINDU RELIGIOUS ENDOWMENTS	September 2, 1949
TALIPATIGALA ESTATE Vs. COMMISSIONER OF INCOME TAX	December 9, 1949
TANSUKHRAI M KARUNDIA Vs. OFFICIAL LIQUIDATOR ANDHRA PAPER MILLS CO LTD	February 16, 1949
THACHIL MARUTH KUNHIKKAVU ALIAS AMMINI AMMA Vs. KIZHAKKA PURAKKAL THATTAN KESAVAN	December 8, 1949
THALLURI LAKSHMINARASAYYA Vs. NARELLA APPALASWAMI	September 16, 1949
THANGASWAMI PILLAI Vs. DHANABAGYAMMAL	July 29, 1949
THATHI NAICKER Vs. THE CO-OPERATIVE SOCIETY, THROUGH ITS PRESIDENT, NALLAMA NAICKER AND ORS.	January 24, 1949
THAYYAL AND ANR. Vs. BAGGYATHAMMAL AND ANR.	February 18, 1949
THE KANDAN TEXTILE LTD. Vs. THE INDUSTRIAL TRIBUNAL I AND ORS.	August 26, 1949
THE KSHATRIYA SANDARARE NADAR URAVINMURAI AT USILAMPATTI, REPRESENTED BY ITS PRESENT MANAGERS AND REPRESENTATIVES MANIKKAM ALIAS SIVASUBRAMANYA NADAR AND ANR. Vs. MALAYAPPA NADAR AND ANR.	March 7, 1949
THERUVATH VITTIL MUHAMMADUNNY Vs. MELEPURAKKAL UNNIRI AND ANR.	February 10, 1949
THIRUVENDIPURAM DORAIRAJAM NAYANIM VARU Vs. VEMASWAMI RAMA NAIDU	July 7, 1949
TIRUCHENDUR SIVATHWAJA MATAM THROUGH HUQDARS AND ORS. Vs. SAMI BHATTAR AND ORS.	February 4, 1949
TIRUMALAI AIYANGAR Vs. ARUNACHALA THEVAR AND ANR.	January 19, 1949
TURLAPATY RAJESWARA RAO AND ORS. Vs. KAMARAJUGADDA RANGAMMA AND ORS.	February 8, 1949
UDIPI MUNICIPAL COUNCIL Vs. K VASUDEVACHARYA	August 4, 1949
UMMADI BALA VENKATA REDDI Vs. KANALA NARAYANA REDDI	November 7, 1949
V K MURUGAPPA MUDALIAR Vs. P M DESAPPA NAYANIM VARU	October 12, 1949
V M N RADHA AMMAL Vs. COMMISSIONER OF INCOME TAX	December 7, 1949
V M R MALAIPERUMAL PILLAI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	April 12, 1949
V RAMASWAMI AYYANGAR AND K R SUBRAMANIA AYYAR Vs. COMMISSIONER OF INCOME TAX	November 16, 1949
V. VENUGOPAL NAIDU Vs. THE THIRD JUDGE OF SMALL CAUSES COURT AND ORS.	January 21, 1949
V.S. SUBRAMANIA IYER Vs. V.V. RAMASAMI PILLAI	November 30, 1949
VADAKUMPPRATH PILLAIS SON MUTHU Vs. KULATHINKOL KUPPANS SON NARAYANAN	October 13, 1949
VADLAMUDI VENKATESWARLU Vs. RAVIPATI RAMAMMA	October 28, 1949
VANKA LAKSHMINARAYANA SASTRI Vs. MANGALAPPALLI SUNDARAMAYYA	December 6, 1949
VARADADESIKACHARIAR Vs. STATE OF TAMIL NADU	July 27, 1949
VARREY TULASAMMA Vs. NANDULA BUCHIRAMAIAH	January 20, 1949
VARRYMUTYALAMMA ALIAS MURTYALU AND ORS. Vs. DASARY NARAYANASWAMY AND ORS.	March 4, 1949
VASAVATTULA SARABHAMMA Vs. VASABATTULA PEDA VEERANNA	April 8, 1949
VASUDEVAYYA Vs. BHAGIRATHI BAI	October 27, 1949
VEERAMREDDI SUBBARAMI REDDI ALIAS BALAKRISHNA REDDI Vs. VEERAMREDDI SANKARAMMA	August 10, 1949
VELAVALA SUBBAYYA Vs. GAZULA BAPAYYA	September 1, 1949
VELICHETI ACHUTARAMAYYA Vs. VELICHETI SATYANARAYANA	April 6, 1949
VELLINGIRI Vs. STATE OF TAMIL NADU	March 25, 1949
VELLINGIRI NAICKEN AND ANR. Vs. SREE PATTESWARASWAMI DEVASTHANAM BY ITS MANAGING TRUSTEES, S. BEEMIAH CHETTIAR AND ORS.	March 7, 1949
VELU PADAYACHI Vs. SIVASOORIAM PILLAI	December 16, 1949
VELUCHAMI PILLAI Vs. K R SANKARALINGAM PILLAI	October 13, 1949
VEMASANI NARASAMMA Vs. VEMASANI RAMA NAIDU	March 16, 1949
VEMPATI SATYANARAYANA MURTHY Vs. R KRISHNA IYER ALIAS KRISHNA RAO	July 18, 1949
VEMURI PARANDHAMIAH Vs. R NARASIMHA RAO	April 14, 1949
VENKATARAMA AYYANGAR Vs. THULASI AMMAL	October 26, 1949
VENKATASWAMI NAIDU Vs. MUNIAPPA MUDALIAR	April 18, 1949
VENKATESWARA ETTU NAICKER Vs. AYYAMMAL	October 7, 1949
VENKTRAPRAGADA VIRARAGHAVA RAO Vs. RAO BAHADUR MOTHEY NARASIMHARAO ZAMINDAR GARU	April 20, 1949
VENNETI SUNDARA RAMA RAO Vs. CHAMARTI SATYANARAYANAMURTHI	April 5, 1949
VIRAMALLU SWARAJYA LAKSHMI MANCHARAMMA Vs. VIRAMALLU SATYANARAYANA	November 3, 1949
VUMMETHALA RAMA RAO Vs. MUKTA APPAYYA	December 16, 1949
YAJJU ADINARAYANA Vs. GURALA JAGANNADHA RAO	February 15, 1949
YALAMANCHILLI VENKATARAMIAH Vs. GARIKIPATI JANAPAIYYA	September 2, 1949
YALAVARTHI GOPALAKRISHNIAH CHOWDHARY Vs. RAJA KAMINENI BANGARU KRISHNAMANAYUNIM VARU	August 10, 1949

Year 1949 of HIGH COURT OF MADRAS

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