|
A B TONSE Vs. STATE OF MADRAS
|
November 26, 1948 |
|
A K GOPALAN Vs. DISTRICT MAGISTRATE
|
November 18, 1948 |
|
A N G SUNDARAJALU CHETTY Vs. STATE
|
November 26, 1948 |
|
A NALLIAPPA PILLAI Vs. PALANIANDI AMBALAM
|
August 10, 1948 |
|
A. KARUPPA CHETTY GOUNDAN Vs. THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS  AND ANR.
|
December 6, 1948 |
|
A. KRISHNA RAYA KODGI AND ANR. Vs. SANKAYYA SHETTY
|
December 17, 1948 |
|
A. MOHAMMAD HASSAN SAHIB AND ORS. Vs. THE PODANUR SUNNATH JAMATH BY PRESIDENT C.A. ALLI SAHIB AND ORS.
|
February 3, 1948 |
|
A. RAMACHANDRA NAIDU Vs. KANDASWAMI MUDALIAR
|
September 10, 1948 |
|
A. VEDACHALA MUDALIAR Vs. THE CENTRAL ROAD TRAFFIC BOARDAND ANR.
|
February 17, 1948 |
|
A.B.M.S. MOHAMED ALI MARACOIR AND ORS. Vs. P.S.N.S. AMBALAVANA CHETTIAR
|
April 7, 1948 |
|
A.KN.V.VALLIAPPA CHETTIAR Vs. P.KL.S. NACHIAPPA CHETTIAR AND ORS.
|
March 16, 1948 |
|
A.S. MOHAMMAD IBRAHIM UMMAL ALIAS SHAHUL HAMEED UMMAL OFUNSOUND MIND BY NEXT FRIEND, M.T.S. MD. THAMBI Vs. SHAIK MOHAMMAD MARAKAYAR AND ANR.
|
April 2, 1948 |
|
ABDUL SHUKOOR SAIT Vs. THE OFFICIAL ASSIGNEE OF MADRAS AND ORS.
|
March 18, 1948 |
|
ABDURAHIMAN SETTU Vs. MUHAMMAD KASAM SETTU
|
October 29, 1948 |
|
ADDAKULA SUBBAMMA Vs. DODDI ADEMMA
|
July 8, 1948 |
|
AKKIRAYU SANYASI Vs. STATE OF TAMIL NADU
|
October 28, 1948 |
|
ALAGIRISAMI NAIDU Vs. CHINNA VEERAMMAL
|
November 4, 1948 |
|
ALLA ANNAPURNAMMA Vs. P.L. SWAMI
|
August 2, 1948 |
|
ALLA SUBBAREDDI Vs. LANKIREDDI NARAYANASWAMIREDDI AND ORS.
|
July 13, 1948 |
|
AMIRTHALINGAM PILLAI Vs. STATE
|
August 4, 1948 |
|
ANDI THEVAN Vs. STATE
|
December 7, 1948 |
|
ANGAMUTHU Vs. STATE
|
October 7, 1948 |
|
ANTONY D SILVA Vs. STATE
|
March 19, 1948 |
|
ARJUNA GOUNDAN AND ORS. Vs. JAYAKEERTHI NAINAR AND ORS.
|
March 19, 1948 |
|
ARJUNA MUDALIAR Vs. LAKSHMI AMMAL AND ORS.
|
March 24, 1948 |
|
ARUNAGIRI GOUNDAN Vs. VASANTHAROYAGOUNDAN AND ORS.
|
December 13, 1948 |
|
B. RANGASWAMI NAIDU Vs. VUMMIDI BANGARU CHETTY AND SONS AND ANR.
|
March 10, 1948 |
|
BALAMMAL Vs. THE OFFICIAL ASSIGNEE OF MADRAS
|
September 29, 1948 |
|
BALARAMIREDDIGARI SOMA REDDI AND ANR. Vs. GOWKANAPALLE THIPPA REDDI
|
July 6, 1948 |
|
BATTEPATI PARTHASARATHY GUPTA Vs. THE CALCUTTA GLASS AND SILICATE WORKS (1936) LTD.
|
February 3, 1948 |
|
BUDDU SATYANARAYANA Vs. KONDURU VENKATAPPAIAH
|
December 15, 1948 |
|
BURUGU NAGAYYA AND RAJANNA Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1948 |
|
C BAKTAVATSALU NAYUDU INDUSTRIAL TRIBUNAL MADURA AT Vs. CHROME LEATHER CO LTD
|
November 17, 1948 |
|
C V GOVINDARAJULU IYER Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1948 |
|
C W CASSE Vs. STATE
|
March 31, 1948 |
|
CALICO PRINTERS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1948 |
|
CHADALAVADA SATYANARAYANA Vs. ALLADI SURYANARAYANA
|
January 22, 1948 |
|
CHAGANTY KATAMRAJU Vs. MADAVARAPPU PARIPURNANANDAM
|
April 9, 1948 |
|
CHANDU KUNHAN PANIKKER Vs. UKKAPPAN AND ORS.
|
March 31, 1948 |
|
CHATURVEDULA VENKATA LAKSHMINARASIMHAM AND ANR. Vs. SHA VEN VAKTAJI GOMAJIAND CO., SAIT VUMMAJI MANRUPCHAND FIRM
|
July 20, 1948 |
|
CHAVA LAKSHMIDEVAMMA Vs. CHAVA NAGAYYA AND ORS.
|
July 16, 1948 |
|
CHEBROLE NARAYANA Vs. CHENDRA RUDRAYYA
|
March 19, 1948 |
|
CHEKKA APPA RAO Vs. STATE
|
September 29, 1948 |
|
CHEKKU AND ORS. Vs. MUKTHIAR MANAGERS OF POOMULLI MANA KRISHNAN NAMBUDRIPAD AND ANR.
|
August 12, 1948 |
|
CHELLIAH PILLAI P Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1948 |
|
CHELLIAH SERVAI Vs. STATE
|
April 2, 1948 |
|
CHENNURU SITHARAMAMURTHI CHETTY AND ORS. Vs. CHENNURU GURUSWAMI CHETTI AND ORS.
|
December 10, 1948 |
|
CHERUKUR CHINA VENKATASUBBA NAIDU Vs. KANDADI SUNDARA VARADACHARLU
|
October 7, 1948 |
|
CHINNIAH THEVAR Vs. F.M. BADSHA
|
January 20, 1948 |
|
CHIVATAPU LAKSHMINARAYANA Vs. MADDIRALA SUBBAYYA AND ORS.
|
February 6, 1948 |
|
CHOYI Vs. KAITHA PARAMBATH AYISSABI
|
September 13, 1948 |
|
COIMBATORE TRANSPORT LIMITED Vs. GOVERNOR GENERAL IN COUNCIL
|
March 5, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. D AROKIASWAMI CHETTY AND CO
|
August 9, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. SIDDAREDDY VENKATASUBBA REDDY AND BROS
|
September 3, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. R S A SANKARA AIYAR
|
August 17, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. CHARI AND RAM
|
August 12, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. A SP S KR KARUPPAN CHETTIAR
|
August 16, 1948 |
|
COMMISSIONER, MUNICIPAL COUNCIL Vs. SRIMATHI SIDDESWARA DEVI AND ORS.
|
March 17, 1948 |
|
CONTRACTOR KATTUPUCHI ARUMUGHAM Vs. NAGAMMAL AND ORS.
|
November 2, 1948 |
|
CORPORATION OF MADRAS Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
|
September 7, 1948 |
|
D H SATYAM Vs. STATE
|
March 15, 1948 |
|
D. GNANAMBAL AND ANR. Vs. SREEMATHI MEENAMBAL SUNDARAM AND ORS.
|
March 18, 1948 |
|
DATLA SANYASI SEETHARAMARAJU Vs. DATLA SATYANARAYANAMURTHI RAJU AND ORS.
|
April 8, 1948 |
|
DHANARAJU Vs. STATE
|
September 17, 1948 |
|
DHARMALINGA CHETTI Vs. A.M. KRISHNASWAMI CHETTY
|
October 29, 1948 |
|
DR. C.S. KRISHNASWAMY AYYAR Vs. MOHANLAL BINJANI AND ANR.
|
September 2, 1948 |
|
DR. P. TIRUMAL RAO Vs. T. RANGANATHA MUDALIAR AND ANR.
|
December 13, 1948 |
|
DUNNA VENKATA RAO Vs. SREE RAJAH SAHEB MEHARBAN I DOSTAN SREE RAJAH RAO
|
November 3, 1948 |
|
ELLAPPA GOUNDAN- ACCUSEDS Vs. ELLAPPA GOUNDAN
|
August 24, 1948 |
|
ELLAPPA NAICKEN Vs. K. LAKSHMANA NAICKEN (DEAD) AND ORS.
|
February 20, 1948 |
|
G M MADAPPA Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1948 |
|
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
|
July 30, 1948 |
|
G NATESAN Vs. STATE
|
October 1, 1948 |
|
G. NARAYANASWAMI NAIDU Vs. THE INSPECTOR OF POLICE AND ANR.
|
August 31, 1948 |
|
GADIRAJU SRIRAMA SARMA AND ORS. Vs. GADIRAJU VENKATAPPA AND ORS.
|
January 9, 1948 |
|
GANESHMAL SAIT Vs. STATE
|
February 18, 1948 |
|
GEDDAM VENKAMMA AND ANR. Vs. GEDDAM VENKATARAMAYYA AND ORS.
|
October 7, 1948 |
|
GHADIYARAM SESHAYYA Vs. CHINTALAPATI SEETHARAMAMMA AND ORS.
|
December 8, 1948 |
|
GIRJARAM SINGH Vs. MOOPU SAMBAN AND ORS.
|
July 16, 1948 |
|
GOPALAKRISHNA CHETTY Vs. R. DORAI BABU BEING MINOR BYMOTHER AND NEXT FRIEND AND ORS.
|
April 23, 1948 |
|
GOVINDA NAIR Vs. SRINIVASA PATTAR
|
July 22, 1948 |
|
GOWLERU KOTRAPPA Vs. STATE
|
July 6, 1948 |
|
H M MUHAMMAD IBRAHIM Vs. M R ABDUL HAFEEZ SAHIB
|
January 30, 1948 |
|
H. SHIVA RAO Vs. THE COLLECTOR OF MADRAS
|
January 20, 1948 |
|
H. SYED ABBAS SAHEB AND ORS. Vs. I. SYED AMIR HAMIZA SAHEB AND ORS.
|
January 23, 1948 |
|
HANUMAN PRASAD PRAGDAS Vs. P.S. NANJAPPA CHETTY AND SONS BY PARTNERS, P.S.N.M. CHIDAMBARAM CHETTY AND ORS.
|
December 8, 1948 |
|
HARICHANDRAN PAGADAI Vs. THANGASWAMI NADAR
|
January 23, 1948 |
|
HONNA REDDY, MINOR BY GUARDIAN AND MOTHER, SUBBAMMA Vs. THE OFFICIAL RECEIVER
|
April 2, 1948 |
|
IN RE : RAO SAHEB C. P. KUPPUSWAMI MUDALIAR Vs. STATE
|
March 22, 1948 |
|
IN RE: A.T. VASUDEVAN AND ORS. MINORS., A.S. THIRUVENGADA MUDALIAR Vs. STATE
|
March 16, 1948 |
|
IN RE: ANDI THEVAN Vs. STATE
|
February 7, 1948 |
|
IN RE: ARUNACHALA GOUNDAN AND ORS. Vs. STATE
|
February 18, 1948 |
|
IN RE: CHELAMCHERLA VENKATESWARA RAO Vs. STATE
|
April 7, 1948 |
|
IN RE: CHINNAYYA GOUNDAN AND ORS. Vs. STATE
|
January 7, 1948 |
|
IN RE: JAYARAMAN AND ORS. Vs. STATE
|
February 20, 1948 |
|
IN RE: MAJOR F.K. MISTRY Vs. STATE
|
April 21, 1948 |
|
IN RE: MEDISETTI BENNIAH AND ANR. Vs. STATE
|
November 19, 1948 |
|
IN RE: MUDDULETI BUGGAPPA AND ANR. Vs. STATE
|
January 23, 1948 |
|
IN RE: NARAHARI BALAJI PARKHI Vs. STATE
|
May 4, 1948 |
|
IN RE: P. VENKATACHALA THEVAR; IN RE: M.V. SIVASANKARA THEVAR Vs. STATE
|
April 23, 1948 |
|
IN RE: PEDDA MUNI REDDI AND ANR. Vs. STATE
|
March 11, 1948 |
|
IN RE: PERIASWAMI NADAR Vs. STATE
|
July 31, 1948 |
|
IN RE: SADAGOPA NAIDU Vs. STATE
|
March 25, 1948 |
|
IN RE: SWARANATH BHATIA Vs. STATE
|
January 28, 1948 |
|
IN RE: THE FRENCH INDIA CENTRAL TRANSPORT, LIMITED Vs. STATE
|
March 11, 1948 |
|
IN RE: V. VENKATARAMAN Vs. STATE
|
May 19, 1948 |
|
IN RE: VALLURI KAMANNA AND ORS. Vs. STATE
|
July 23, 1948 |
|
IN RE: W. KANNIAH LAL BY HIS AGENT, N. NARASINGA PRASAD Vs. STATE
|
September 9, 1948 |
|
IN RE:M.P. GOPAL MENON (ADVOCATE) Vs. STATE
|
January 26, 1948 |
|
INDO COMMERCIAL BANK LIMITED MADRAS Vs. CORPORATION OF MADRAS
|
September 10, 1948 |
|
IPPAGUNTA LAKSHMINARASINGA RAO Vs. IPPAGUNTA BALASUBRAMANYAM AND ANR.
|
April 2, 1948 |
|
J F MATHIAS Vs. STATE
|
September 17, 1948 |
|
JAMBAPURAM SUBBAMA Vs. JAMBAPURAM VENKATA REDDI
|
March 15, 1948 |
|
JAYARAMA CHETTIAR Vs. STATE
|
January 16, 1948 |
|
K P G B U G M S S A MOHAMAD ABDUL KAREEM AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1948 |
|
K RAMACHANDRIAH SETTY Vs. STATE
|
January 23, 1948 |
|
K S DORAISWAMY IYER Vs. STATE
|
March 12, 1948 |
|
K V M PARAMESWARAYYA Vs. STATE
|
November 3, 1948 |
|
K. GOPALAN BEING MINOR BY HIS MOTHER AND GUARDIAN, MRS. JAGADAMBAL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD. (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS
|
March 23, 1948 |
|
K. KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
|
March 23, 1948 |
|
K. KRISHNA NAIR Vs. VALLIAMMAL
|
October 26, 1948 |
|
K.E.M. MUHAMMAD IBRAHIM MARICAR AND ORS. Vs. O.S.M. AHMED MARICA
|
September 16, 1948 |
|
K.N. ADIKESAVALU NAIDU Vs. MANNI MUNUSWAMI CHETTY
|
April 8, 1948 |
|
K.S. RAMACHAR Vs. K.S. KRISHNACHAR
|
November 24, 1948 |
|
KALAHASTI VEERAMMA Vs. PRATTIPATI LAKSHMAYYA AND ORS.
|
February 19, 1948 |
|
KALIAMMAL AND ORS. Vs. SUNDARAMMAL AND ORS.
|
February 23, 1948 |
|
KALIAMMAL, MINOR BY GUARDIAN, PATTA GOUNDAN Vs. RAMASWAMI GOUNDAN AND ORS.
|
December 8, 1948 |
|
KAMBHAM RAMAMURTHY Vs. SAGIRAJU TIRUPATIRAJU
|
March 19, 1948 |
|
KAMMALA SESHAGIRI RAO ALIAS PROF. GIRI RAO Vs. KAMMALA SOMASUNDARAMMA (FIRST PETITIONER) AND ANR.
|
February 11, 1948 |
|
KANDASWAMI GOUNDAN Vs. STATE
|
July 16, 1948 |
|
KANDASWAMI UDAYAN AND ANR. Vs. ANNAMALAI PILLAI AND ORS.
|
March 25, 1948 |
|
KANJANUR SRI AGNESWARASWAMI DEVASTHANAM BY ITS SUPERINTENDENT, CHITHIAH MUDALIAR Vs. THILLAI GOVINDA PANDITHAN
|
August 13, 1948 |
|
KAPA KASI VISWANADHAM Vs. BONDILI MADAN SINGH AND ORS.
|
January 28, 1948 |
|
KARAI CHINNAPPA NAIDU Vs. B.K. DEENADAYALU NAIDU
|
February 26, 1948 |
|
KARAMADAI NAICKEN Vs. R. RAJU PILLAI AND ANR.
|
August 6, 1948 |
|
KARAVADI MANIKYA RAO Vs. NALLURI ADENNA
|
December 14, 1948 |
|
KARUPPASAMY GOUNDAR Vs. K.T. KRISHNASWAMY GOUNDAR
|
November 15, 1948 |
|
KARUPPIAH AMBALAM Vs. ANDIAPPAN SERVAI
|
November 10, 1948 |
|
KASI ALIAS ALAGAPPA CHETTIAR AND ORS. Vs. RM. A. RM. V. RAMANATHAN CHETTIAR ALIAS SREENIVASAN CHETTIAR AND ANR.
|
December 17, 1948 |
|
KASI AMMAL, MINOR BY MOTHER AND GUARDIAN, KANCHI AMMAL Vs. RAMASAMI REDDIAR AND ANR.
|
December 8, 1948 |
|
KATIKARA SIMHAGIRI DORA ALIAS LATCHANNA DORA Vs. SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZEMINDARINI OF
|
September 13, 1948 |
|
KATRAGADDA RAJAGOPALA RAO, PUBLISHER OF THE ABOVESAID NEWSPAPER "PRAJASAKTI" Vs. THE PROVINCE OF MADRAS
|
February 11, 1948 |
|
KISTA PILLAI Vs. STATE
|
February 6, 1948 |
|
KIZHEKKE KIZHUKKOTT KUNHOTHI AND ANR. Vs. PAYIKKAT MAMMAD KOYA AND ORS.
|
April 23, 1948 |
|
KODAVALUR SUBBAMMA Vs. LOTA NARAYANAMURTHI AND ORS.
|
August 18, 1948 |
|
KODI MAKKU NAICKER AND ANR. Vs. AGATHIAPPA GOUNDAR AND ORS.
|
November 23, 1948 |
|
KODURI KRISHNAMMA Vs. KODURI CHENNAYYA AND ANR.
|
April 20, 1948 |
|
KODURU KAMALAMMA AND ORS. Vs. KODURU PITCHAMMA AND ORS.
|
October 7, 1948 |
|
KOMMINENI KOTIAH Vs. MUVVA NARASIMHAM
|
October 7, 1948 |
|
KOPRAM DHANALAKSHMAMMA AND ANR. Vs. GADAM CHETTY NAMBERUMAL CHETTY
|
July 6, 1948 |
|
KOTHA APPA RAO Vs. M. MOHAMMAD HANEEF
|
April 16, 1948 |
|
KOTHA VENKATASUBBA RAO Vs. MAJETI SREERAMULU
|
October 27, 1948 |
|
KOTTA VEERAIAH Vs. STATE
|
April 2, 1948 |
|
KRISHNA BHATTA Vs. NARAYANA ACHARY AND ANR.
|
November 12, 1948 |
|
KRISHNASWAMI ALIAS KITTAN Vs. STATE
|
April 6, 1948 |
|
KUNDA CHINNA DASAPPA AND ANR. Vs. GOPALAKRISHNA CO., BYMANAGING PARTNER, VENKADARI GATTU VENKATASUBBIAH
|
April 22, 1948 |
|
KUNJAMMAL AND ANR. Vs. P.S. RAJAGOPALA IYER
|
April 5, 1948 |
|
KUPPAMMAL AND ORS. Vs. SEETHARAMA AIYAR
|
February 9, 1948 |
|
KURAPATI RADHAKRISHNA AND ANR. Vs. KURAPATI SATYANARAYANA AND ORS.
|
April 23, 1948 |
|
M R VENKATARAMAN Vs. COMMISSIONER OF POLICE AND SUPERINTENDENT
|
October 27, 1948 |
|
M V BERANKUTTY HAJI Vs. C I RAMAN
|
July 23, 1948 |
|
M V SHANMUGHAVEL NADAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1948 |
|
M. ABDUL RAHIM Vs. THE OFFICIAL ASSIGNEE OF MADRAS
|
August 13, 1948 |
|
M. NARAYANASWAMI NAIDU (DIED) AND ORS. Vs. PARVATI BAI AND ORS.
|
April 20, 1948 |
|
M.K. KRISHNA RAO Vs. SRI GANGADARESWARAR TEMPLE AND OTHER CONNECTED TEMPLES BY TRUSTEES
|
November 16, 1948 |
|
M.K. SHANMUGAM PILLAI AND ORS. Vs. SRI SANKARANARAYANASWAMI, THROUGH ITS EXECUTIVE OFFICER, SRI K.V. SUBBIAH PILLAI
|
October 7, 1948 |
|
M.S. CHOCKALINGAM CHETTIAR Vs. VIMALA AND CO.
|
April 22, 1948 |
|
M.V. KALYANASUNDARAM CHETTY Vs. NAGALINGA ACHARI AND ANR.
|
March 12, 1948 |
|
MADIGA NARASIGADU Vs. STATE
|
September 24, 1948 |
|
MANICKA GOUNDAN Vs. KRISHNA GOUNDAN
|
September 16, 1948 |
|
MANICKAM AND ORS. Vs. MR. R.M. RAMANATHAN CHETTIAR AND ORS.
|
August 23, 1948 |
|
MARAGANI RAMALINGAM AND ORS. Vs. MARIDU KOTESWARA RAO
|
September 10, 1948 |
|
MARAMREDDI RAMIREDDI, MINOR BY GUARDIAN AND NATURAL MOTHER, NAGABHUSHANAMMA Vs. VALLAPAREDDI RAMAKRISHNAREDDI AND ANR.
|
August 5, 1948 |
|
MARUTHIA SUBRAHMANYAM Vs. NIVARTHI LAKSHMI NARAYANAMMA
|
September 17, 1948 |
|
MEERASA ROWTHER Vs. STATE
|
March 16, 1948 |
|
MIKKILINENI RAGHAVAYYA Vs. MIKKILINENI RANGAMMA AND ANR.
|
September 15, 1948 |
|
MINOR VEDACHALA REDDY BY NEXT FRIEND, SUBRAMANIA REDDIAR Vs. NARAYANASWAMY REDDY
|
November 18, 1948 |
|
MOHAMED ISMAIL SAIT Vs. ABDUL HAMEED SAIT AND ORS.
|
January 19, 1948 |
|
MOHAMMED HAJI GANI Vs. A. MOHSIN RAJA
|
January 16, 1948 |
|
MOODANANCHU BORRAYYA AND ORS. Vs. KASA VAJJULU RAMAKOTI SASTRI
|
October 27, 1948 |
|
MUDIGONDA VEERABHADRAIAH Vs. LAVU SESHIAH
|
March 31, 1948 |
|
MUHAMMAD ABDUL HALIM BAIG Vs. MUHAMMAD ALI HUSSAIN AND ORS.
|
January 22, 1948 |
|
MUHAMMAD IBRAHIM SAHIB Vs. KRISHNA RAO AND ORS.
|
September 9, 1948 |
|
MULUKULLA KUMARASWAMI Vs. GHANTASALA MAHALAKSHMAMMA AND ANR.
|
April 8, 1948 |
|
MUNUSWAMI CHETTI AND ANR. Vs. MUNISWAMI CHETTI AND ORS.
|
February 13, 1948 |
|
MUPPAVARAPU KOTAYYA AND ORS. Vs. NARAHARI DEVAIAH AND ORS.
|
December 10, 1948 |
|
MUSALIYAM VEETTIL KOTTULUNGAL MUHAMMAD Vs. VALLUR MANAKKAL AKKIRAMAN NAMBOODIRI
|
February 25, 1948 |
|
MUTHIAH THEVAN Vs. STATE OF TAMIL NADU
|
November 30, 1948 |
|
MUTHUVENKATASUBBA REDDIAR AND ANR. Vs. THANGAVEL CHETTI AND ORS.
|
January 9, 1948 |
|
N V R NAGAPPA CHETTIAR Vs. MADRAS RACE CLUB
|
October 5, 1948 |
|
N.S. SUBRAMANYA AYYAR Vs. THE OFFICIAL LIQUIDATOR, MOCHERI CO-OPERATIVE SOCIETY IN LIQUIDATION AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 25, 1948 |
|
NADIMPALLI CHANDRAKANTAM AND ANR. Vs. VELAVARTIPATI CHANDRAMOWLIPRASADA RAO AND ORS.
|
April 1, 1948 |
|
NAGUPUDI KRISHNAMMA NAIDU AND ORS. Vs. POLIDILI CHINNA VENKAPATHI NAIDU
|
January 16, 1948 |
|
NAKKA APPALA NAIDU Vs. NAKKA LATCHU NAIDU AND ORS.
|
January 6, 1948 |
|
NALLAI CHAKRAVARTHULU ANDALAMMA Vs. P. NATESAM PILLAI AND ANR.
|
February 19, 1948 |
|
NALLAMILLI VEERAYAMMA Vs. KARRI AMMIREDDI
|
December 2, 1948 |
|
NALLURU VEERA RAGHAVAYYA AND ANR. Vs. NALLURU KOTI RATTAMMA AND ORS.
|
February 16, 1948 |
|
NANDULA BHAVANI SANKARAM Vs. SALADI MANGAMMA AND ORS.
|
August 13, 1948 |
|
NARASINGAMUTHU CHETTIAR Vs. STATE
|
April 8, 1948 |
|
P UMANATH BHANDARY Vs. PEDRU SOUZA
|
July 8, 1948 |
|
P VENKATACHALA THEVAR Vs. STATE
|
March 25, 1948 |
|
P. RM. ATHIMUTHU NADAR Vs. K.C.K. SUBRAMANIA NADAR
|
December 14, 1948 |
|
P. SUNDARESAN AND ORS. Vs. P. VENKATESIAH AND ORS.
|
August 13, 1948 |
|
P. VENUGOPALA PILLAI Vs. V. THIRUNAVUKKARASU AND ORS.
|
April 1, 1948 |
|
P.N.S. AIYAR Vs. K.J. NATHAN
|
February 10, 1948 |
|
PALANIYANDI MUDALIAR AND ORS. Vs. PALANIVEL MUDALI AND ANR.
|
December 3, 1948 |
|
PAMUDURTHI SURYANARAYANA REDDI AND ORS. Vs. PAMUDURTHI VENKATA REDDI AND ORS.
|
January 21, 1948 |
|
PANCHAKSHARAM PILLAI Vs. RANGASWAMI PILLAI, TRUSTEE OF SELVA VINAYAKAR KOIL MUTT AND ORS.
|
January 21, 1948 |
|
PARANKUSAM RANGACHARYULU AND ORS. Vs. PERNAMITTA VENKATANARASIMHAYYA, TRUSTEE OF SRI CHENNA KESAVASWAMI TEMPLE INCLUDING THE MINOR SHRINE SRI RANGANADHASWAMI AND ORS.
|
November 11, 1948 |
|
PARASA MANGADU Vs. STATE
|
July 23, 1948 |
|
PARATTAKATH MAYAN AND ORS. Vs. PALAKKOTANTEAKATTE MAMMAD KUNHI
|
December 3, 1948 |
|
PARTHASARATHY AND ANR. Vs. KRISHNAMOORTHY AND ANR.
|
August 31, 1948 |
|
PATURU VISWANATHAM AND ANR. Vs. GUNUPATI BALARAMI REDDI AND ORS.
|
July 22, 1948 |
|
PAYYAVULU KESANNA Vs. PAYYAVULU VENKAMMA
|
September 24, 1948 |
|
PEDAPUDI NOOKARATNAM Vs. PEDAPUDI VENKATA SURYANARAYANA
|
July 23, 1948 |
|
PEMMANI RANGAPPA NAIDU Vs. GURRAM VENKALAKSHAMMA AND ORS.
|
January 7, 1948 |
|
PENUKONDA RATHAKRISHNAMURTHY Vs. BALASUBRAMANIAAND CO. AND ORS.
|
August 13, 1948 |
|
PERIASWAMI NADAR Vs. STATE
|
July 23, 1948 |
|
PERIYASAMI PADAYACHI AND ANR. Vs. MINOR ULAGANATHAN BY NEXT FRIEND MOTHER, MUTHAMMAL AND ORS.
|
April 21, 1948 |
|
PERIYASWAMI ASARI Vs. STATE
|
August 12, 1948 |
|
POLAMMAL Vs. K. RATHNA MUDALIAR AND ORS.
|
November 9, 1948 |
|
PONNAMBALAM PILLAI Vs. PANJAKSHARAM PILLAI AND ORS.
|
August 6, 1948 |
|
PONNATH KALYANI AMMAS SON EACHARAN NAIR Vs. CHERIKKOTTIL SAYED ROWTHERS SON FAMILY MANAGER, CHINNAYYA ROWTHER (DIED) AND ANR.
|
April 9, 1948 |
|
PONNUSAMI GOUNDAN AND ORS. Vs. ALAMELAMMAL AND ORS.
|
October 6, 1948 |
|
POTRU SUBBIAH Vs. PALAPARTHI VENKTESWARLU (MINOR) AND ORS.
|
February 13, 1948 |
|
PUBLIC PROSECUTOR Vs. NAGAPPA PUJARY
|
October 5, 1948 |
|
PUBLIC PROSECUTOR Vs. ILLUR THIPPAYYA
|
October 29, 1948 |
|
PUBLIC PROSECUTOR Vs. BONDADA RAMALINGESWARASWAMY
|
July 27, 1948 |
|
PUBLIC PROSECUTOR Vs. K M IBRAHIM SAHIB
|
July 21, 1948 |
|
PUBLIC PROSECUTOR Vs. A K GOPALASWAMI PILLAI
|
November 24, 1948 |
|
PUBLIC PROSECUTOR Vs. SANNIDHI SRIRANGANAYAKULU
|
November 26, 1948 |
|
PUBLIC PROSECUTOR Vs. R DESIGAN
|
November 26, 1948 |
|
PUGALUMPERUMAL PILLAI Vs. THANGATHAMMAL
|
November 30, 1948 |
|
PULAVARTHI AMMANNA AND ORS. Vs. BOMMIREDDIPALLI RAMAKRISHNA RAO AND ORS.
|
November 12, 1948 |
|
PUVVADA VENKATA SUBBAYYA Vs. ATTAR SHEIK MASTAN
|
April 7, 1948 |
|
PYDIPALLI JOGA RAO Vs. PYDIPALLI VENKATA RAO
|
October 26, 1948 |
|
PYNDAH RAMAKRISHNAIAH Vs. THE OFFICIAL RECEIVER AND ORS.
|
March 18, 1948 |
|
R A GOODSIR AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
August 12, 1948 |
|
R RAMANATHAN Vs. STATE
|
May 20, 1948 |
|
R. MUTHIAH THEVAR Vs. P. LAKSHMANAN PANDITHAR
|
July 21, 1948 |
|
R. NILAKANTA IYER Vs. RAMANARAYANA IYER AND ORS.
|
August 20, 1948 |
|
R. RAMACHANDRA RAO Vs. T.G. NARAYANA RAO
|
April 1, 1948 |
|
R. SRINIVASAN AND ORS. Vs. THE ANDHRA BANK, LTD.,
|
August 6, 1948 |
|
R. THIMMAPPA AND ANR. Vs. LINGUTLA BALAYYA AND ORS.
|
September 17, 1948 |
|
R.M.S.M.P. SUBRAMANIAN CHETTIAR Vs. THE OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF A.T.K.P.L.S.P., SUBRAMANIAN CHETTIAR
|
September 10, 1948 |
|
RAJAM NAIDU AND ANR. Vs. MEENAKSHI AMMAL AND ORS.
|
April 16, 1948 |
|
RAJU CHETTIAR P A Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1948 |
|
RAMACHANDRA CHETTIAR Vs. KANDASAMI PILLAI
|
November 12, 1948 |
|
RAMASWAMI CHETTIAR Vs. STATE
|
November 5, 1948 |
|
RAMASWAMY CHETTY Vs. STATE
|
October 28, 1948 |
|
RAMINEEDI RAMACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN, TAYARAMMA Vs. SRI RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHANARAYANAMGARU AND ORS.
|
November 3, 1948 |
|
RATNASWAMI PADAYACHI AND ORS. Vs. KUPPUSWAMI AYYAR AND ORS.
|
April 16, 1948 |
|
ROSE MARY Vs. T.S. ARULSWAMY
|
March 18, 1948 |
|
S M ABDUL KAREEM Vs. STATE
|
November 24, 1948 |
|
S M NATHANIEL Vs. STATE
|
November 12, 1948 |
|
S MOHAMMAD SHERIFF Vs. STATE
|
September 23, 1948 |
|
S. ALAGA PILLAI AND ORS. Vs. S. DORAISWAMI PILLAI AND ANR.
|
September 15, 1948 |
|
S. VENKATRAMA AIYAR Vs. UNNAMALAI AMMAL AND ANR.
|
July 30, 1948 |
|
S.K.S. AYYATHURAI MUDALIAR Vs. IBRAMSA ROWTHER AND ANR.
|
December 2, 1948 |
|
SABAPATHI PILLAI (DIED) AND ORS. Vs. MOHAMMAD ILAIS SAIT AND ANR.
|
July 16, 1948 |
|
SAMAYAMANTHULA PARVATA VARDHANAMMA Vs. VILLA SUBBA RAO AND ORS.
|
December 17, 1948 |
|
SANIVARAPU VENKATA REDDI AND ORS. Vs. NIMMAKAYALA ALIAS NAGELLA LAKSHMI REDDI
|
October 27, 1948 |
|
SANKA PUNNAIYA Vs. BATTU BHADRAIYA
|
January 27, 1948 |
|
SAPPA APPALASWAMY Vs. STATE
|
November 24, 1948 |
|
SATHYA ENGINEERING CONTRACTORS, THROUGH THE PROPRIETOR, SATHAPPA SINGARAM Vs. S NACHAMMAL AND ANR
|
February 27, 1948 |
|
SELATHU Vs. STATE
|
September 17, 1948 |
|
SERAJE NARAYANA BHATTA Vs. STATE
|
April 12, 1948 |
|
SHA DEVICHAND MOOLCHAND Vs. SHA DHANRAJ KANTILAL
|
January 19, 1948 |
|
SHANKARANARAYANA KADAMBALITHAYA Vs. VASUDEVA ACHUTA HEBBARA AND ORS.
|
August 13, 1948 |
|
SINGARACHARIAR, LEGAL REPRESENTATIVE OF DECEASED TRUSTEE, SRINIVASACHARIAR Vs. LAKSHMANAN CHETTIAR AND ORS.
|
November 17, 1948 |
|
SINGARAVELU ALIAS SINGARAM CHETTIAR Vs. PATTAMMAL
|
September 7, 1948 |
|
SIVAGAMINATHA PILLAI Vs. S.A. VENKITASWAMI NAICKER
|
April 22, 1948 |
|
SIVAGNANAMMAL Vs. THIRUMAGAL MILLS LIMITED
|
July 6, 1948 |
|
SREENIVASALU NAIDU A V Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1948 |
|
SRI LAKSHMI NARASIMHA DEVARU BY ADALTHEDAR OR TRUSTEE, M. NARAYANA ACHARYA AND ANR. Vs. THE REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER) AND ANR.
|
September 16, 1948 |
|
SRI S. KRISHNA AIYAR Vs. THE SUPERINTENDING ENGINEER, P.W.D.
|
July 7, 1948 |
|
SRI VASUDEVANDRA SARASWATHISWAMI Vs. SRIDHARA SIVARAMA MOORTHY
|
October 26, 1948 |
|
SRI YERRI SWAMI BY COMMITTEE MEMBERS, THAIYIVEERA BHADRAPPA AND ORS. Vs. MADIGA CHINNA VANNURAPPA AND ORS.
|
July 9, 1948 |
|
SRIRANGAM MUNICIPALITY Vs. R.V. PALANISWAMI PILLAI
|
February 25, 1948 |
|
SUBBA NAICKER Vs. MINOR SUBBARAMAN NAICKER BY MOTHER AND GUARDIAN RAMAMMAL
|
November 16, 1948 |
|
SUBBARATNAM Vs. STATE
|
August 18, 1948 |
|
SUBBARAYA PADAYACHI AND ANR. Vs. KOZHANDAIVEL UDAYAR
|
September 22, 1948 |
|
SUBRAMANIA KANDAR Vs. RAMASWAMI KANDAR
|
March 17, 1948 |
|
SUBRAMANIAN AND ORS. Vs. SEETARAMA AIYAR
|
April 5, 1948 |
|
SUDARSANA VENKATACHARYULU AND ORS. Vs. SRI VENUGOPALASWAMI VARU, REPRESENTED BY THETRUSTEES, GARLAPATI VENKATARAMAYYA AND ORS.
|
July 30, 1948 |
|
SUDDAPALLI RAMAIYA AND ORS. Vs. YELAVARTHI SURYANARAYANA
|
March 30, 1948 |
|
SUKRAJI BIKAJI Vs. KUNDAMMAL PACKRAJ
|
July 8, 1948 |
|
SWARNAVALLI ACHI AND ANR. Vs. P.L.N.K.M. NAGAPPA CHETTIAR
|
January 9, 1948 |
|
T. RADHAKRISHNA CHETTIAR Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
|
April 7, 1948 |
|
T.A. JANAKUMARA NAINAR Vs. PERIASWAMY GOUNDAN AND ORS.
|
July 23, 1948 |
|
T.K. CHAKRAPANI IYER Vs. AMMALU AMMA AND ANR.
|
December 17, 1948 |
|
T.V. VARADA PILLAI Vs. THE CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER
|
August 11, 1948 |
|
TALANGARE MAMMUNHI Vs. P ABDUL RAHIMAN
|
April 22, 1948 |
|
THATHI REDDI Vs. STATE
|
September 17, 1948 |
|
THE MADURA SRI MEENAKSHI SUNDARESWARAL, ETC., DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER Vs. SELLATHAYEE
|
September 14, 1948 |
|
THE MAHARAJAH OF PITHAPURAM Vs. CITTOORI VENKATARAJU
|
August 11, 1948 |
|
THE OFFICIAL RECEIVER OF RAMNAD Vs. P.L.P. DEVARAYAN CHETTIAR AND ORS.
|
August 4, 1948 |
|
THE OFFICIAL RECEIVER, REPRESENTING THE ESTATE OF TADI BULLI GANGIREDDI OF RAJAHMUNDRY Vs. TADI MURALI MOHAN REDDI AND ORS.
|
January 22, 1948 |
|
THE OFFICIAL TRUSTEE OF MADRAS AS RECEIVER Vs. S.V.L.L. SETHU CHETTIAR AND ORS.
|
April 9, 1948 |
|
THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF NELLORE Vs. KALAVAKURU AUDEMMA AND ORS.
|
November 12, 1948 |
|
THE PUBLIC PROSECUTOR Vs. KUPANDRA CHETTY
|
March 5, 1948 |
|
THE PUBLIC PROSECUTOR Vs. JEEVARATHNAM AND ORS.
|
January 20, 1948 |
|
THELEPURATH MADHAVAKURUP Vs. K. MUHAMMAD SUKRI SAHIB
|
July 12, 1948 |
|
THIKKA SURYA RAO AND ORS. Vs. SIRANGU SATHIRAJU AND ANR.
|
March 4, 1948 |
|
V VENKATARAMAN Vs. STATE
|
May 25, 1948 |
|
V. DAMODARA MENON AND ORS. Vs. P. CHATHU ACHAN
|
October 6, 1948 |
|
V. GURULINGA MUDALIAR Vs. THAYYANAYAKI AMMAL
|
February 3, 1948 |
|
V. RAMASWAMI GUPTA Vs. PASUPARTHI KRISHNAYYA
|
March 12, 1948 |
|
V. SHANMUGHAVELAYUDHAM PILLAI Vs. K.M.R.M. RAMANATHAN CHETTIAR AND ANR.
|
December 9, 1948 |
|
V. VR. BANK BY MANAGING PARTNER VALLIAPPA CHETTIAR Vs. L.M. BANK, CUSBA KANGAYAM BY MANAGING PARTNER MUTHAYYA CHETTIAR BY AGENT SRINIVASA RAGHAVA AYYANGAR
|
February 4, 1948 |
|
V.K. KANDASAMI CHETTIAR (SINCE DECEASED) AND ORS. Vs. SHANMUGHA THEVAR AND ANR.
|
July 9, 1948 |
|
V.R. RAMANATHA AIYAR Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER
|
April 22, 1948 |
|
VADULA SATYANARAYANAMURTY Vs. THE OFFICIAL RECEIVER, WEST GODAVARY AND AND ORS.
|
August 10, 1948 |
|
VANKA BHIMARAJU Vs. STATE
|
November 26, 1948 |
|
VAPPULURI VENKATA RAMAMURTHI Vs. PAPPALA VENKAYYA AND ORS.
|
July 6, 1948 |
|
VEDACHALA GRAMANI Vs. SIVASANKARI AMMAL
|
April 12, 1948 |
|
VEERAMACHINENI SEETHIAH Vs. BODE VENKARASUBBIAH
|
December 10, 1948 |
|
VELAYUDHA MUDALI Vs. STATE
|
November 3, 1948 |
|
VEMBU AMMAL Vs. ESAKKIA PILLAI
|
October 7, 1948 |
|
VENKATACHALAM CHETTY Vs. RAMASWAMI CHETTY
|
August 20, 1948 |
|
VEPA NAGASURYA VENKATA JOGA KUSUMA HARNATH BEING MINOR BY HIS MOTHER, BEPU SEETHAMMA Vs. CHAKKA BHAVANARAYANA AND ORS.
|
April 19, 1948 |
|
VERKATTIL UNNYETHAMMAS SON RAMAN NAMBIAR AND ANR. Vs. K.K. GOVINDAN NAYAR
|
February 26, 1948 |
|
VIMALA AND CO. Vs. SIVAM AND CO., BY PARTNERS, N.K.M.S.P. VALLIYAPPA CHETTIAR, M.S. CHOCKALINGAM CHETTIAR AND K.RM.T.T.V. VEDACHALAM CHETTIAR
|
April 22, 1948 |
|
VOOTLA VIRIAH AND ORS. Vs. TADEPALLI SUBBA RAO (DIED) AND ORS.
|
December 15, 1948 |
|
VYJA ESWARAMMA Vs. DAPPILI CHINNA KOTA REDDI AND ORS.
|
October 29, 1948 |
|
W L KNOPP Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1948 |
|
W. KANNIAH LAL BY HIS DULY CONSTITUTED AGENT W. NARASINGH PRASAD Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER
|
February 20, 1948 |
|
WAHID Vs. STATE
|
October 7, 1948 |
|
YELLAPRAGADA GOPALAKRISHNAMURTHI Vs. PETTU PODA MADIREDDI AND ORS.
|
November 26, 1948 |
|
YVONME GWENDOLINE MARIE LEWIS Vs. ALOYSIUS LEWIS
|
December 6, 1948 |
LOGIN