A ABBOY CHETTY AND CO Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1947 |
A K GOPALAN Vs. STATE
|
September 23, 1947 |
A. MOSES PILLAI Vs. M.K. GOVINDAN
|
August 22, 1947 |
A. NARAYANA NAIR Vs. THE SECRETARY, TRIPLICANE URBAN CO-OPERATIVE SOCIETY, LTD.
|
November 5, 1947 |
A.K. GOVINDARAJULU NAIDU Vs. L.A.K. LAKSHMANA AIYAR FIRM
|
September 11, 1947 |
A.M.A. FIRM BY MANAGING PARTNER MURUGAPPA CHETTIAR IN THE PLACE OF A.M.A. PALANIAPPA CHETTIAR Vs. MARUDACHALAM CHETTIAR (DIED) AND ORS.
|
December 19, 1947 |
A.M.S. SHEIK MUHAMMED MARACAIR Vs. BATHUMMAL BEEVI
|
November 27, 1947 |
A.R.M.M. MEYYAPPA CHETTIAR AND ANR. Vs. P.N.M.M. PALANIAPPA CHETTIAR AND ORS.
|
September 2, 1947 |
A.S. DURAISWAMY MUDALIAR AND ORS. Vs. MUHAMMAD AMIRUDDIN AND ORS.
|
November 18, 1947 |
ABBAKKA SHEDTHI AND ANR. Vs. PALLI VITTAL HEGDA AND ORS.
|
April 15, 1947 |
ABDUL KAREEM SAHIB AND ANR. Vs. MUHAMMAD KHADER KHAN
|
August 1, 1947 |
ADAPA SATTEMMA Vs. ADAPA RAMAYYA ALIAS TATAYYA
|
April 18, 1947 |
ADIVI BAPIRAJU Vs. JANUPAMULA VALLAYYA
|
February 28, 1947 |
AKULU PADDAYYA NAIDU Vs. STATE
|
July 24, 1947 |
ALAGAPPA CORPORATION Vs. UNITED BROKERS
|
February 14, 1947 |
ALAPATI VENKATA KRISHNIAH Vs. VEMURI MANIKYARAU
|
April 16, 1947 |
ALLURI VENKATASURYANARAYANARAJU AND ORS. Vs. PAKALAPATI SUNDARARAMACHANDRARAJU
|
July 22, 1947 |
AMMANI AMMAL Vs. K.P. SABAPATHI PILLAI
|
September 3, 1947 |
ANANTHANARAYANA SARMA AND ORS. Vs. KRISHNAMURTHY AYYAR AND ORS.
|
October 29, 1947 |
ANGATHEVAN MINOR BY GUARDIAN MOTHER, NAGATHAL AND ORS. Vs. A.R.L.V. NATARAJAN CHETTIAR AND ORS.
|
March 13, 1947 |
ANTHONI UDAYAR AND ORS. Vs. VELUSAMI THEVAR AND ANR.
|
August 13, 1947 |
BADAM SATYANARAYANAMURTHI SON OF VENKATARATNAM Vs. BADAM VENKATARAMANAMURTHI AND ORS.
|
December 19, 1947 |
BANDARA JOGI AND ORS. Vs. SRI RAJAH CHINTALAPATI SEETHARAMAMURTHI RAJAH BAHADUR GARU AND ORS.
|
April 15, 1947 |
BANDARU RATTAYYA AND ORS. Vs. GADDAM CHANDRAYYA AND ORS.
|
December 19, 1947 |
BAVA C. GOPALASWAMI MUDALIAR Vs. SRI TYAGARAJASWAMI DEVASTHANAM BY ITS EXECUTIVE OFFICER
|
April 22, 1947 |
BHAGAVATULA PANKALA RAO Vs. KADIYALA VENKATASUBBAYYA
|
April 16, 1947 |
BOLLA NARAYANA MURTHY Vs. CANNAMANEEDI MADHAVAYYA AND ANR.
|
April 3, 1947 |
BOLLAM VENKATARAMUDU Vs. RAYALA KRISHNAYYA AND ANR.
|
March 5, 1947 |
C.N. SUGANANTHA MUDALIAR Vs. S.K. KUPPUSWAMI CHETTY AND ANR.
|
April 9, 1947 |
CHAPPALLI CHINA SATYALINGAM Vs. KALIDINDI CHINA VENKATARATNAM AND ORS.
|
April 10, 1947 |
CHINNASWAMI ALIAS NARAYANA REDDIAR Vs. NALLAPPA REDDIAR
|
April 8, 1947 |
CHODAGIRI SESHAYYA Vs. ALLURI VENKATARAJU AND ORS.
|
February 6, 1947 |
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR S P S
|
February 27, 1947 |
COMMISSIONER OF INCOME TAX Vs. K M N N SWAMINATHAN CHETTIAR
|
April 24, 1947 |
COMMISSIONER OF INCOME TAX Vs. V V R N M SUBBIAH CHETTIAR
|
August 22, 1947 |
COMMISSIONER OF INCOME TAX Vs. NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION
|
August 29, 1947 |
COMMISSIONER OF INCOME TAX Vs. O RM M SM SV SEVUGAN
|
December 11, 1947 |
COMMISSIONER OF INCOME TAX Vs. T M M DHARMARAJA NADAR
|
December 16, 1947 |
D. CHENCHIAH AND ORS. Vs. THE COMMISSIONER OF POLICE AND ORS.
|
February 5, 1947 |
D. THYAGARAJA IYER Vs. THE ABISHEGA KATTALAI OF TIRUVARUR DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, SRI M.A. PANDIAN PILLAI
|
July 17, 1947 |
DAKSHINAMOORTHI KANDAR Vs. PONNUSWAMI ALIAS KARUPPA KANDAR AND ORS.
|
September 12, 1947 |
DEVADAS (MINOR) AND ORS. Vs. MANIYAM SADASIVA REDDIAR AND ORS.
|
February 21, 1947 |
DR. MUHAMMAD IBRAHIM Vs. RAHIMAN KHAN AND ORS.
|
August 1, 1947 |
DUDEKULA BABAKKA OF KURLAPALLE Vs. D. PEDDA VARADAPPA OF KURLAPALLE
|
July 24, 1947 |
G. AMMANNA Vs. MRS. EPSEY GIDION AMMANNA
|
December 15, 1947 |
G.V. ARUNACHALAM AIYAR Vs. LAKSHMINARASIMHAM AND ORS.
|
February 12, 1947 |
GADIRAJU BANGARAYYA AND ANR. Vs. GOTTEMUKKULA RAMABHADRIRAJU
|
January 10, 1947 |
GANESAN MINOR BY GUARDIAN Vs. M. GANAPATHY IYER AND ORS.
|
March 21, 1947 |
GHULAM GHOUSE SAHEB Vs. CHOWDRI D. RAJA RAO
|
February 21, 1947 |
GONTHINA PARDHASARADHI Vs. SRI MARELLE VENKATACHALANI PANTULU
|
February 28, 1947 |
GOPA SOMANNA (DIED) AND ORS. Vs. VAKINA RAMACHANDRA CHOWDARI AND ORS.
|
September 5, 1947 |
GOPALAKRISHNA KUNIKULLAYYA AND ANR. Vs. NARAYANA KAMADA AND ORS.
|
August 25, 1947 |
GOPALASWAMI AYYAR Vs. NATARAJA CHETTIAR AND ORS.
|
February 7, 1947 |
GOVINDAN NAIR Vs. NAGABHUSHANAMMAL AND ANR.
|
October 17, 1947 |
GUJJU ANNAPURNAMMA AND ORS. Vs. THE OFFICIAL ASSIGNEE, HIGH COURT
|
December 8, 1947 |
GURUSWAMY MUDALIAR Vs. AYYANAR THEVAR AND ORS.
|
January 21, 1947 |
GUTTULA MASENU AND ORS. Vs. MADIMPALLI BHAVARAJU GARU AND ANR.
|
February 25, 1947 |
IN RE: A.K. GOPALAN NAMBIAR ALIAS A.K. GOPALAN Vs. STATE
|
August 1, 1947 |
IN RE: A.K.M. AHMAD NAINA MARACAIR Vs. STATE
|
April 9, 1947 |
IN RE: ABDUL KAREEM Vs. STATE
|
April 1, 1947 |
IN RE: APPAVOO PILLAI Vs. STATE
|
March 26, 1947 |
IN RE: AR. L.S.V.L. SEVUGAM CHETTIAR Vs. STATE
|
September 5, 1947 |
IN RE: ARUMUGHA MUDALIAR AND ORS. Vs. STATE
|
October 31, 1947 |
IN RE: BHEEMAVARAPU SUBBA REDDI AND ANR. Vs. STATE
|
January 22, 1947 |
IN RE: BIJJILI PAPAMMA AND ANR. Vs. STATE
|
November 7, 1947 |
IN RE: BOREDDI KONDAMMA AND ANR. Vs. STATE
|
July 28, 1947 |
IN RE: CHINNAPPA GOUNDAN ALIAS KARUPPANNA GOUNDAN Vs. STATE
|
August 22, 1947 |
IN RE: E.K. KRISHNAN Vs. STATE
|
August 11, 1947 |
IN RE: GODALA SANYASI AND ORS. Vs. STATE
|
July 31, 1947 |
IN RE: GOPAL NAIDU AND ORS. Vs. STATE
|
August 14, 1947 |
IN RE: IN THE MATTER OF AN ADVOCATE Vs. STATE
|
April 8, 1947 |
IN RE: K. GOVINDASWAMI CHETTIAR Vs. STATE
|
August 4, 1947 |
IN RE: K. GOVINDASWAMI CHETTIAR Vs. STATE
|
April 10, 1947 |
IN RE: K. SUBBA RAO Vs. STATE
|
February 21, 1947 |
IN RE: K. VENKATA REDDI Vs. STATE
|
July 28, 1947 |
IN RE: K.G. MAHADEVAN Vs. STATE
|
July 17, 1947 |
IN RE: KARUMURI CHINA MALLAYYA Vs. STATE
|
August 29, 1947 |
IN RE: KARUMURI VENKATARATNAM Vs. STATE
|
March 7, 1947 |
IN RE: LAKSHMANAN NADAR AND ORS. Vs. STATE
|
April 11, 1947 |
IN RE: M.E. SHEIK MOHAMED AND ORS. Vs. STATE
|
November 28, 1947 |
IN RE: M.L. VERGHESE Vs. STATE
|
February 28, 1947 |
IN RE: M.R. VENKATARAMAN AND ORS. Vs. STATE
|
March 10, 1947 |
IN RE: M.S. MEHDI AND ORS. Vs. STATE
|
February 14, 1947 |
IN RE: MIYALA NARASIMHACHARYA AND ORS. Vs. STATE
|
February 7, 1947 |
IN RE: MUNUSWAMY Vs. STATE
|
March 18, 1947 |
IN RE: MUPPANA APPANA AND ORS. Vs. STATE
|
April 9, 1947 |
IN RE: OOMAYYAN ALIAS MUTHIAH THEVAN Vs. STATE
|
February 27, 1947 |
IN RE: PAKKIRISWAMI PILLAI Vs. STATE
|
March 12, 1947 |
IN RE: PREM RAJ SOWCAR Vs. STATE
|
August 12, 1947 |
IN RE: R. AKBAR SHERIFF Vs. STATE
|
July 14, 1947 |
IN RE: R. SIVARAMA PADAYACHI AND ANR. Vs. STATE
|
April 17, 1947 |
IN RE: RAMANJULU NAIDU Vs. STATE
|
March 12, 1947 |
IN RE: RAVIPUDI VENKANNA AND ORS. Vs. STATE
|
August 26, 1947 |
IN RE: RETHU VENKATA APPALA NAIDU AND ORS. Vs. STATE
|
February 13, 1947 |
IN RE: S.K.V. KRISHNAVATHARAM Vs. STATE
|
January 9, 1947 |
IN RE: SANGIAH Vs. STATE
|
August 7, 1947 |
IN RE: SATHIRNALAN AND ORS. Vs. STATE
|
December 19, 1947 |
IN RE: SOMASUNDARAM CHETTIAR AND ORS. Vs. STATE
|
August 21, 1947 |
IN RE: SRI VIDYARATHNA THIRTHA SWAMIAR OF SRI KRISHNAPUR MUTT Vs. STATE
|
April 23, 1947 |
IN RE: T.C. KANDASWAMY CHETTIAR Vs. STATE
|
March 14, 1947 |
IN RE: T.M. SIVAPRAKASAM PILLAI Vs. STATE
|
December 8, 1947 |
IN RE: THE DISTRICT MAGISTRATE OF VIZAGAPATAM Vs. STATE
|
October 31, 1947 |
IN RE: THOKKUDUBIVYANU IMMANIYELU AND ORS. Vs. STATE
|
October 30, 1947 |
IN RE: TIRUMAL RAJU Vs. STATE
|
February 21, 1947 |
IN RE: UMMAL HASANATH Vs. STATE
|
June 10, 1947 |
IN RE: VADILAL LALDAS PATEL Vs. STATE
|
September 4, 1947 |
IN RE: VENKATASUBBIAH Vs. STATE
|
April 18, 1947 |
IN RE: VENKOBA RAO AND ORS. Vs. STATE
|
December 2, 1947 |
IN RE: VENUGOPAL NAIDU Vs. STATE
|
March 26, 1947 |
IN RE: VODDE NAGAPPA AND ORS. Vs. STATE
|
July 8, 1947 |
IN RE:A PLEADER Vs. STATE
|
December 15, 1947 |
IN RE:RM.N.V. VISWANATHAN CHETTIAR AND ORS. OF UMA AND CO. Vs. STATE
|
November 10, 1947 |
INAS RODRIGUES Vs. SANTHAN SOUZA
|
July 21, 1947 |
J. KUPPUSWAMI CHETTY Vs. B.V. ANANTHARAMIER AND ANR.
|
February 10, 1947 |
JANAB E.M. GHULAM DASTAGIR SAHEB Vs. MARUDAI PILLAI AND ANR.
|
November 3, 1947 |
JASTI BASAVAYYA AND ORS. Vs. LINGAM RAGHAVAYYA AND ORS.
|
September 26, 1947 |
K M N N SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1947 |
K MURUGAPPA MUDALIAR Vs. KUPPUSWANI MUDALIAR
|
November 12, 1947 |
K. DODDANA GOWD Vs. ARALAPURADA SANKARAPPA AND ORS.
|
July 29, 1947 |
K. KELU NAIR Vs. T.S. THIRUMAMPU AND ORS.
|
July 14, 1947 |
K. NARAYANAN NAIR Vs. A. KUNHANMANNADIAR AND ORS.
|
September 16, 1947 |
K. RANGACHARIAR Vs. THE TRINITY BANK, LTD. AND ANR.
|
October 14, 1947 |
K. RANGANATHAM CHETTY Vs. KOPPULU KANAKARATNAMMAH AND ORS.
|
December 2, 1947 |
K.G.S. VENKATANARANAYYA AND ANR. Vs. K.G.S.V.R. LAKSHMIDEVAMMA
|
September 5, 1947 |
K.R. BALAJI RAO AND ORS. Vs. M.G. NATESA CHETTY
|
March 25, 1947 |
K.V. NARAYANAN NAIR Vs. T.P. KESAVA MENON AND ORS.
|
December 4, 1947 |
KALINADHABATLA SUSILA DEVI Vs. THE ORIENTAL GOVERNMENT SECURITY, LIFE ASSURANCE COMPANY LIMITED BY ITS MANAGER
|
February 26, 1947 |
KAMISETTI SUBBARAYADU Vs. PATHI SUBBAMMA
|
February 18, 1947 |
KAMMELA SOMASUNDARAMMA Vs. KAMMELA SESHAGIRI RAO ALIAS PROFESSOR GIRI RAO AND ORS.
|
February 6, 1947 |
KANAGASABHAI PATHAR Vs. POORNATHAMMAL
|
April 16, 1947 |
KANDASWAMI MUDALI Vs. K.R. NARASIMHA AYYAR AND ORS.
|
November 18, 1947 |
KANDASWAMI MUDALIAR Vs. THE PROVINCE OF MADRAS AND ANR.
|
March 28, 1947 |
KANDUKURI PAPAMMA Vs. KANDUKURI NARAYANA AND ORS.
|
February 26, 1947 |
KANNURI VENKATA CHALAPATHI RAO Vs. DEVINENI KANCHAYYA
|
September 12, 1947 |
KARUNAI AMMAL AND ORS. Vs. KARUPPAN GOUNDAN AND ANR.
|
March 10, 1947 |
KASHAVLAL JOSHI Vs. M.K.A. SANKARA IYER AND ORS.
|
February 21, 1947 |
KASI ALIAS ALAGAPPA CHETTIAR AND ORS. Vs. RM.A.RM.V. RAMANATHAN CHETTIAR ALIAS SRINIVASAN CHETTIAR THROUGH HIS NEXT FRIEND, AV.PL.CT. RAMANATHAN CHETTIAR AND ANR.
|
September 2, 1947 |
KATRAGADDA BRAHMAYYA, MINOR BY MOTHER AND GUARDIAN KATRAGADDA JAGADAMBA AND ORS. Vs. KATRAGADDA BALATRIPURA SUNDARAMMA AND ORS.
|
November 18, 1947 |
KAYICHANKANDI AYISSA Vs. VARIYIL KUNHAIKALANTHAN AND ORS.
|
December 17, 1947 |
KHAJA HASSANULLA KHAN, SAJJA-DA-NISHIN OF ROYAL MOSQUE Vs. ROYAL MOSQUE TRUST BOARD BY ITS PRESIDENT, KHAN BAHADUR ABDUL AZIZ SAHIB
|
March 21, 1947 |
KODURI PULLESWARA RAO Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1947 |
KOLATHUKARA VAIYAPURI GOUNDAN Vs. KUPPUSWAMI GOUNDAN
|
August 28, 1947 |
KORU ISSAKU AND ORS. Vs. GOTTUMUKKALA SEETHARAMARAJU AND ORS.
|
April 15, 1947 |
KRISHNA UDAYAN Vs. CHINNA PILLAI
|
September 22, 1947 |
KUMARA SRI RAMULU PANTULU Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
|
March 5, 1947 |
KUNDANIYIL AYAMUTTY Vs. BAPPUTTY ALIAS MUHAMMAD AND ORS.
|
August 14, 1947 |
KUNHILAKSHMI AMMAL AND ORS. Vs. KIZHAKKE PALAT KRISHNA MENON AND ORS.
|
December 19, 1947 |
KUPPA SANKARA SASTRI AND ORS. Vs. KAKUMANU VARAPRASAD AND ANR.
|
February 28, 1947 |
KUPPUSWAMI NAINAR Vs. RANGASWAMI GOUNDAN AND ORS.
|
November 20, 1947 |
LAKSHMI ACHI Vs. SUBRAMANIA PILLAI AND ORS.
|
February 20, 1947 |
M MUNUSWAMI NAICKER Vs. P KANNIAPPA NAICKER
|
November 22, 1947 |
M. ABDUL WAHID SAHIB Vs. DEWANJEE ABDUL KHADER SAHIB
|
February 25, 1947 |
M. SIDDIQUE AND CO., BY POWER-OF-ATTORNEY AGENT, ALI MOHAMMED Vs. P.L. RANGIAH CHETTIAR
|
February 28, 1947 |
M. VASUNTHARADEVI AMMAH Vs. DR. C.M. RAMAKRISHNANAIDU
|
September 3, 1947 |
M.A.C. ARUNACHALA MUDALI AND ANR. Vs. RAJAGOPALA CHETTY AND ANR.
|
November 10, 1947 |
M.A.C. ARUNACHALA MUDALIAR AND ANR. Vs. M.V. JAGANNATHA MUDALIAR AND ORS.
|
January 8, 1947 |
MADDELA NAGABHUSHANAM AND ORS. Vs. VELAMPALLI SUBBARAYUDU AND ORS.
|
September 11, 1947 |
MADURI LAKSHMINARASIMHAM Vs. MADURI SURYANARAYANA AND ORS.
|
August 14, 1947 |
MAHARAJAH SRI SRI RAJAH SAHEB MEHARBAN DHOSTHAN RAJA SRI RAO SWETACHALAPATHI RAMAKRISHNA RANGA RAO BAHADUR VARU, RAJAH OF BOBBILI Vs. MARADANA VENKU NAIDU
|
October 15, 1947 |
MANUARU VEERASWAMI Vs. THE PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT AND ANR.
|
September 24, 1947 |
MINOR BALAKRISHNA ANDIVELASAMI NAICKER Vs. CHINNA THAYEE AMMAL AND ANR.
|
July 18, 1947 |
MINOR BALARAJ REPRESENTED BY NEXT FRIEND, VIJAYALAKSHMI AMMAL Vs. PICHAI MUTHU CHETTIAR AND ANR.
|
March 21, 1947 |
MINOR KANDASWAMI PILLAI AND ANR. Vs. T.N.C. KANDASWAMI PILLAI AND ORS.
|
January 10, 1947 |
MINOR VAITHILINGA NAIDU REPRESENTED BY NEXT FRIEND SUBBAMMAL AND ANR. Vs. DEVANAI AMMAL AND ANR.
|
September 5, 1947 |
MOLLA MADINA SAHEB Vs. BHANO BI BI SAHEBA AND ORS.
|
September 5, 1947 |
MRS. GRISILDA TITUS Vs. MR. LOUIS TITUS
|
March 12, 1947 |
MRS. SARADAMBAL AMMAL Vs. E.R. KANDASAMY GOUNDAR AND ORS.
|
July 16, 1947 |
MUNIA SERVAI Vs. THANGAYYA ONTURIYAR AND ORS.
|
January 24, 1947 |
MUNIA SERVAI Vs. THANAGARAYA ONTURIYAR
|
September 11, 1947 |
MURUGAPPA CHETTIAR Vs. THIRUMALAI NADAR AND ORS.
|
April 23, 1947 |
MUTTALURU VEERARAGHAVAYYA Vs. CHUNDI VENKATARAGHAVAREDDI
|
August 5, 1947 |
MYTHILI AMMAL AND ORS. Vs. R. MAHADEVA AYYAR AND ORS.
|
November 17, 1947 |
N. APPAVU UDAYAN AND ANR. Vs. NALLAMMAL
|
December 12, 1947 |
N. KANDASWAMI PILLAI AND ANR. Vs. THE EXECUTIVE OFFICER, PANCHAYAT BOARD
|
January 23, 1947 |
N. RANGAPPA Vs. RANGA GOWD AND ORS.
|
July 8, 1947 |
N.K. SEGU ABDUL KHADIR HADJIAR Vs. A.K. MURTHY
|
August 12, 1947 |
NAGAMMA BAI AND ANR. Vs. S. RAJARAM RAO AND ANR.
|
August 13, 1947 |
NAGI REDDI SEETHARAMI REDDI AND ANR. Vs. THIKKAVARAPU KOTAMMA AND ORS.
|
January 10, 1947 |
NALLENDRA KONAR Vs. VENKATACHALA KONAR AND ORS.
|
April 24, 1947 |
NALLURI SUBBARAYUDU Vs. RANPATI RAMANAIAH AND ORS.
|
December 2, 1947 |
NAMAGIRI AMMAL Vs. T. SUBBA RAO
|
July 9, 1947 |
NARAMSETTI VENKATAPPALA NARASIMHULU AND ORS. Vs. NARAMSETTI SOMESWARA RAO AND ANR.
|
April 3, 1947 |
NATARAJA PILLAI Vs. U. NARAYANASWAMI IYER
|
March 7, 1947 |
NATESA NAICKER Vs. MARI GRAMANI AND ANR.
|
April 3, 1947 |
NIZAMPATNAM NAGACHARI Vs. KONDIPARTI BUTCHAYYA (DIED) AND ANR.
|
July 11, 1947 |
NOOKALA APPAYYAMMA Vs. NOOKALA SUBBA RAO
|
April 11, 1947 |
OOR NAYAKKAN ALIAS KRISHNASWAMI NAIDU AND ORS. Vs. PS.AR.AR. ARUNACHALA CHETTIAR
|
September 9, 1947 |
P R KRISHNASWAMI Vs. STATE
|
March 31, 1947 |
P. ABDUL SALAM SAHEB Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT
|
September 5, 1947 |
P. KESANNA Vs. BOYA BALA GANGAPPA AND ANR.
|
January 6, 1947 |
P. THIRUMAL NADAR Vs. PICHAI AMMAL AND ANR.
|
December 4, 1947 |
P. VEDA BHAT Vs. MAHALAXMI AMMA AND ORS.
|
January 24, 1947 |
P. VENKATARAMANIAH CHETTY Vs. PAPPAMAH
|
June 17, 1947 |
P.L.N.K.M. NAGAPPA CHETTIAR Vs. P.L.N.K.M.L. LAKSHMANAN CHETTIAR (DEAD) AND ORS.
|
November 27, 1947 |
P.M. NATARAJAN CHETTIAR AND ORS. Vs. SITALAKSHMI AMMAL AND ORS
|
August 7, 1947 |
P.R.M.S. CHELLAPPA CHETTIAR Vs. MANICKAM PILLAI AND ORS.
|
April 11, 1947 |
PALLA VEERASWAMI AND ANR. Vs. BANDARU CHITTI NAIDU AND ORS.
|
July 29, 1947 |
PALLAMREDDI AUDEMMA Vs. PALLAMREDDI VARADAREDDY AND ANR.
|
November 7, 1947 |
PANGULURI ANKAMMA AND ANR. Vs. VOOTLA RAGHAVAMMA AND ORS.
|
February 21, 1947 |
PAPANASAM CHETTIAR AND ANR. Vs. MUTHAYYA CHETTIAR (DEAD) AND ORS.
|
December 9, 1947 |
PASUMARTI SATYANARAYANA RAO AND ANR. Vs. THE OFFICIAL RECEIVER OF WEST GODAVARI AND ANR.
|
September 3, 1947 |
PAVAYAMAL AND ANR. Vs. SAMIAPPA GOUNDAN AND ORS.
|
March 12, 1947 |
PENUKONDA RATHAKRISHNAMURTHY Vs. GANAMUKALA CHENGALRAYA CHETTY CHALAMAYYA CHETTY AND CO. AND ORS.
|
November 17, 1947 |
PILLA VENKATA REDDI Vs. KORUMILLI SURYANARAYANAMURTHI AND ORS.
|
August 13, 1947 |
POKURI SIVARAMIAH AND ANR. Vs. VODDE AUDI REDDI (MINOR) AND ORS.
|
February 14, 1947 |
PONNUSWAMI CHETTIAR Vs. KAILASAM CHETTIAR
|
April 10, 1947 |
PUBLIC PROSECUTOR Vs. OOR GOUNDAN ALIAS SOMMALAI GOUNDAN AND ANR.
|
May 28, 1947 |
PUBLIC PROSECUTOR Vs. NELLIAPPA PILLAI
|
December 5, 1947 |
PUBLIC PROSECUTOR Vs. NARASIMHA REDDY
|
July 30, 1947 |
PUBLIC PROSECUTOR Vs. NAGALLA SESHAGIRI RAO
|
August 12, 1947 |
PUBLIC PROSECUTOR Vs. ATCHAMMA
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February 5, 1947 |
PULLA MADDULETI REDDI Vs. RAHIMAN BI, LUNATIC BY GUARDIAN, HAKIM SAYED KAMALODDIN (DIED) AND ORS.
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August 27, 1947 |
PULLA SUBBARAMIAH Vs. PALAGARI BALARAMI REDDY AND ORS.
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September 17, 1947 |
PUPPALA RAMAMURTHI Vs. KANDULAPATI KANAKARATNAM AND ORS.
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March 14, 1947 |
R M Y R M PALANIAPPA CHETTIAR Vs. BOMBAY LIFE ASSURANCE COMPANY LIMITED
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August 13, 1947 |
R. KRISHNAMOORTHY IYER Vs. R. NATARAJA IYER AND ORS.
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April 15, 1947 |
R. RAMASWAMI CHETTIAR Vs. SRIPERUMBUDUR M. RAMASWAMI PILLAI
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December 10, 1947 |
R.M.K.M.C. MUTHUKARUPPAN CHETTIAR Vs. SINNAPPA GOUNDAN AND ORS.
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March 28, 1947 |
R.M.N.N. NAGAPPA CHETTIAR Vs. TROJAN AND COMPANY
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December 1, 1947 |
R.M.P.R.M.M. SUBRAMANIAM CHETTIAR AND ORS. Vs. NAVANEETHAKRISHNA MARUDAPPA THEVAN AND ANR.
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March 19, 1947 |
RACHAPUDI RANGA RAO Vs. BALABHADRAPATRUNI SUBBA RAO AND ORS.
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August 22, 1947 |
RAJARAJESWARI AMMAL Vs. S. SANKARANARAYANA AIYAR AND ANR.
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March 3, 1947 |
RAMA ASRA AND ORS. Vs. THE OFFICIAL RECEIVER OF SOUTH KANARA AND ORS.
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September 3, 1947 |
RAMAKRISHNA AYYAR DHARMAM BY ITS HEREDITARY TRUSTEE, RAMAKRISHNA AYYAR AND ANR. Vs. UMAR SALAI MUHAMMAD SAIT
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November 26, 1947 |
RAMALINGAM ALIAS KARUPPANNA KOUNDAR Vs. PERIA KALI GOUNDAN AND ORS.
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March 6, 1947 |
RAMAPPAYYA Vs. SUBBAMMA AND ORS.
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September 4, 1947 |
RAMARATHNAM Vs. THE CORPORATION OF MADRAS BY ITS LICENCE INSPECTOR, MAHOMED SAFIULLAH
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November 13, 1947 |
RAMASWAMI REDDI Vs. DEIVASIGAMANI PILLAI AND ORS.
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March 3, 1947 |
RAMASWAMY TEVAR Vs. CHINNIAH TEVAR AND ORS.
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March 4, 1947 |
RAO SAHIB SRIMAN MUDUMBI VENKATA RANGA ANAHARACHARIAR Vs. SRI MANYAM KANAKAYYA ZAMINDAR GARU
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November 21, 1947 |
REVUR VENKATASUBBA RAO AND ORS. Vs. GURIJALA VENKATARAMANAYYA AND ORS.
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October 21, 1947 |
S. KOMARAPPA GOUNDAN Vs. S. RAMASWAMY GOUNDAN
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March 26, 1947 |
S. RAMA IYER Vs. K.V. NATARAJA IYER
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November 28, 1947 |
S. SRIRANGA NACHARAMMA Vs. RAO BAHADUR NADAMUNI CHETTY AND ANR.
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July 14, 1947 |
S. SUBBA RAO Vs. MANGAVALLI VENKATASESHACHARLU AND ANR.
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November 14, 1947 |
S.A.R. CHINNAN CHETTIAR Vs. THE ESTATE MANAGER
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November 21, 1947 |
S.K. RAMASWAMI GOUNDAN Vs. S.N.P. SUBBARAYA GOUNDAN AND ORS.
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December 4, 1947 |
S.M.AR.M. ARUNACHALAM CHETTIAR ALIAS VEERAPPA CHETTIAR Vs. M.S.T. THANNEERMALAYAN CHETTIAR
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January 16, 1947 |
SAHUL HAMEED ROWTHER Vs. K.C.P. MOHIDEEN PICHAI
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December 11, 1947 |
SAKHAMURI PERAYA AND ORS. Vs. NIMMARAJU KONDAYYA AND ORS.
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November 28, 1947 |
SANKARALINGAM PILLAI Vs. THENPALANIYANDAVAR TEMPLE, THROUGH ITS TRUSTEE, R. VELLAYYAM PILLAI AND ORS.
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April 17, 1947 |
SHA JETMULL GANMUL Vs. THE CHARTERED BANK OF INDIA
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July 15, 1947 |
SHAH BANMUL SOANMUL Vs. SHAH HARAKCHAND ROOPCHAND
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November 13, 1947 |
SHAIK ABDUL NABHI SAHEB Vs. MARTI RAMALAKSHMAMMAH
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November 14, 1947 |
SHANKAR BHATTA Vs. SHANKAR UPADHYA AND ORS.
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October 27, 1947 |
SHANMUGHA MUDALIAR Vs. P.V. RATHINA MUDALIAR AND ANR.
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July 7, 1947 |
SINGANAMALLA KRISHNAMURTHY ALIAS YELLA KRISHNAMURTHY Vs. YELLA VENKATARAMANAPPA AND ORS.
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April 15, 1947 |
SIVALINGA THEVAR Vs. SRINIVASA MUDALIAR AND ORS.
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September 3, 1947 |
SOMASUNDARA MUDALI AND ORS. Vs. THIRUPPATHURAN ALIAS NAGAPPA MUDALI AND ORS.
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September 10, 1947 |
SREEMANTHU RAJAH Y.S.R. PRASAD, ZAMINDAR OF DEVAKOTA AND ORS. Vs. KOLLI RAMASWAMY AND ORS.
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September 10, 1947 |
SRI RAMA VILAS SERVICE, LIMITED Vs. THE ROAD TRAFFIC BOARD BY ITS SECRETARY
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November 19, 1947 |
SRI SRI SATYABHIGNA THEERTHASWAMY VARU OF UTTARADI MUTT BY ALUR MARKAPURAM SRINIVASACHARYULU Vs. MUNDRU NARASAYYA AND ORS.
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April 25, 1947 |
SRIPADA VENKATA JAGANNADHARAO AND ORS. Vs. KANNEPALLI VENKATACHALAMAYYA SASTRY AND ORS.
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September 5, 1947 |
SUBBAMMAL Vs. ALAMELU AMMAL
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September 5, 1947 |
SUBBIAH PILLAI ALIAS S.S.M. SUBRAMANIA PILLAI Vs. SANKARAPANDIAM PILLAI AND ORS.
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December 18, 1947 |
SURISETTI SATYANARAYANAMURTHY Vs. RAJANALA GOPALARAO NAIDU
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January 16, 1947 |
SYEDAMIAN SAHIB Vs. JANAKI AMMAL AND ORS.
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September 19, 1947 |
T.M. RAMAKRISHNAN CHETTIAR ALIAS MANNAR KRISHNAN CHETTIAR AND ORS. Vs. G. RADHAKRISHNAN CHETTIAR AND ORS.
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March 12, 1947 |
T.M.P. DEVASENAMBAL AMMAL Vs. THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS BOARD
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March 25, 1947 |
T.N.V. KAILASA THEVAR Vs. V. RAMASWAMI AYYANGAR AND ORS.
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December 12, 1947 |
TADEPALLE VENKATASASTRI Vs. PARICHI UMAMAHESWARA VENKATA JAGANNADHA RAO AND ANR.
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July 8, 1947 |
TELIKICHERLA KANDALA SRIMANNARAYANA CHARYULU Vs. KOYAL KANDADAI BHAVANACHARYULU ALIAS MODALIANDAN SWAMULUVARU (DECEASED) AND ORS.
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August 29, 1947 |
THAMMANA GANGARAJU CHETTY AND ORS. Vs. PABBICHETTY BHIMALINGAM AND ORS.
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April 11, 1947 |
THANGATHAMMAL Vs. PUGALUMPERUMAL PILLAI
|
April 8, 1947 |
THANIKACHALA MUDALI AND OTHERS Vs. PONNAPPA MUDALI
|
March 21, 1947 |
THE ADVOCATE-GENERAL OF MADRAS Vs. KUPPUSWAMI GURUKKAL AND ORS.
|
July 9, 1947 |
THE ASSOCIATED OIL MILLS LTD. Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
|
August 25, 1947 |
THE CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR, COIMBATORE, AND ANR. Vs. SUBBANNA GOUNDAN AND ORS.
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September 22, 1947 |
THE COMMISSIONER OF INCOME TAX Vs. S.P.S. SUBRAMANIA CHETTIAR
|
February 28, 1947 |
THE CORPORATION OF MADRAS Vs. S.A. KHAN AND ORS.
|
March 11, 1947 |
THE CROWN PROSECUTOR Vs. KRISHNAN ALIAS KARIKARA KRISHNAN AND ORS.
|
April 23, 1947 |
THE CROWN PROSECUTOR Vs. MRS. ELIZA RENCONTRE
|
July 8, 1947 |
THE CROWN PROSECUTOR Vs. R.K. PILLAI AND ANR.
|
March 3, 1947 |
THE DISTRICT BOARD BY THE PRESIDENT, REPRESENTED BY THE POWER OF ATTORNEY AGENT Vs. P. KUPPUSWAMI KONAR ALIAS KUPPUSWAMI PILLAI AND ORS.
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January 29, 1947 |
THE KOLLEGAL SILK FILATURES LIMITED Vs. THE PROVINCE OF MADRAS BY THE DIRECTOR OF INDUSTRIES AND COMMERCE
|
July 11, 1947 |
THE MANAGING DIRECTOR, T.S.T. CO., LTD. Vs. R. PERUMAL NAIDU AND ANR.
|
May 3, 1947 |
THE MUNICIPAL COUNCIL, REPRESENTED BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. SRIPADA SATYANARAYANA SARMA (DIED T.E.) AND ANR.
|
August 4, 1947 |
THE NATIONAL SEWING THREAD CO., LTD., CARRYING ON BUSINESS IN CHIDAMBARAM Vs. JAMES CHADWICK AND BROS., LTD., A COMPANY REGISTERED UNDER THE ENGLISH COMPANIES ACT BY ITS DULY CONSTITUTED ATTORNEY, HARVY GODFREY
|
December 9, 1947 |
THE NELLORE CO-OPERATIVE URBAN BANK LTD. BY ITS SECRETARY, MR. V. VENKATAPPAYYA Vs. AKILI MALLIKARJUNAYYA
|
September 2, 1947 |
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. R.B. PODDAR FIRM THROUGH ITSMANAGING PARTNER, MOTILAL FOMRA
|
September 3, 1947 |
THE PUBLIC PROSECUTOR Vs. PARAMESWARA IYER
|
March 28, 1947 |
THE PUBLIC PROSECUTOR Vs. S.M. VELLAIYA MUDALIAR
|
November 14, 1947 |
THE PUBLIC PROSECUTOR Vs. PERUMAL AND ANR.
|
August 13, 1947 |
THE PUBLIC PROSECUTOR Vs. BADULLA SAHIB AND ORS.
|
August 28, 1947 |
THE PUBLIC PROSECUTOR Vs. A.V. HARIHARA IYER
|
August 11, 1947 |
THE PUBLIC PROSECUTOR Vs. KACHI MOHIDEEN MARAIKAYAR AND ANR.
|
August 28, 1947 |
THE PUBLIC PROSECUTOR Vs. V.S. VISWANATHAN AND ANR.
|
January 17, 1947 |
THE PUBLIC PROSECUTOR Vs. K. BHIMESWARA RAO
|
July 23, 1947 |
THE PUBLIC PROSECUTOR Vs. KODALI ARJUNA RAO AND ANR.
|
March 4, 1947 |
THE PUBLIC PROSECUTOR Vs. CHAKKA KONDAPPA
|
March 6, 1947 |
THE PUBLIC PROSECUTOR Vs. Y. RAMACHANDRAYYA AND ANR.
|
December 9, 1947 |
THE RECEIVER Vs. MUTTANGI BUCHIRAMAYYA
|
March 13, 1947 |
THE TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, REPRESENTED BY ITS COMMISSIONER, SRI A. JAYARAM NAIDU AND ORS. Vs. N. CHENGAMA NAIDU AND ORS.
|
March 19, 1947 |
THE WESTERN INDIA OIL DISTRIBUTING CO., LTD., THROUGH ITS LOCAL AGENT Vs. V.K. RATHNASABAPATHY
|
March 14, 1947 |
THUMALA AYYALUREDDI Vs. THUMATI MALLAREDDI AND ORS.
|
November 10, 1947 |
THUMMALAPALLI VISWANADHAM Vs. SOKALACHAND CHUNNILAL AND ORS.
|
February 21, 1947 |
UNITED BROKERS Vs. ALAGAPPA CORPORATION
|
December 2, 1947 |
UPPALAPATI VENKATARATNAM Vs. UPPALAPATI APPARAO
|
February 25, 1947 |
V. BARNARD Vs. MRS. AVERIL MAY TRESSLOR BARNARD
|
April 16, 1947 |
V. SEETHARAMA CHETTIAR Vs. T.R. MUTHUKRISHNA CHETTIAR
|
September 10, 1947 |
V. SUBRAMANIA AIYAR Vs. S.C. ANNASAMI IYER AND ORS.
|
February 3, 1947 |
V.RM.A.S. CHOCKALINGAM CHETTIAR Vs. A.SP.S.K.R. KARUPPAN CHETTIAR AND ORS.
|
August 8, 1947 |
V.T. ELAYA PILLAI Vs. A.M. MUHAMMAD IBRAHIM SAHIB AND ORS.
|
September 4, 1947 |
VADREVU VENKATARATNAM Vs. RAJAH SAHEB MEHARBAN I DOSTAN, SRI RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR SARDAR GARU, MAHARAJAH OF PITHAPURAM AND ANR.
|
August 14, 1947 |
VAI KM. VAYYAPURI VATHIAR Vs. R. SOMIANARAYANA IYENGAR AND ORS.
|
December 11, 1947 |
VANGAYIL MADHAVAN NAYANAR Vs. V. PARAMESWARA AYYAR AND ORS.
|
September 15, 1947 |
VANNAPPAN SERVAI Vs. SINNATHAYEE AMMAL AND ORS.
|
November 28, 1947 |
VARADARAJA CHETTIAR Vs. SWAMI MAISTRY AND ORS.
|
April 10, 1947 |
VASIREDDI SRIMANTHU AND TWO ORS. Vs. DEVABHAKTUNI VENKATAPPAYYA AND ANR.
|
February 28, 1947 |
VELICHETI SATYANARAYANA Vs. KOPPAKA VENKATARAMAYYA (MINOR) REPRESENTED BY FATHER AND GUARDIAN SATYAM AND ORS.
|
February 7, 1947 |
VEMANA RAMACHANDRAYYA NAIDU Vs. ABDUL KADAR CHISTHI
|
March 24, 1947 |
VEMPATI SATYANARAYANA MURTHY Vs. R KRISHNA IYER ALIAS KRISHNA RAO
|
December 23, 1947 |
VITHALJI MADHAVJI Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1947 |
W. JAYARAGHAVAN Vs. THE LEO FILMS
|
November 28, 1947 |
Y.L. PAUL Vs. G.C. JOSEPH AND ANR.
|
December 19, 1947 |
YAMUJALA MANGAMMA AND ANR. Vs. KALYANAPU APPADU AND ANR.
|
April 25, 1947 |
YANGALASETTI THIRUPATHAIAH Vs. KOPALLE MANGAPATHI RAO AND ORS.
|
December 5, 1947 |
YELAMANCHILI VENKATADRI AND ANR. Vs. VEDANTAM SESHACHARYULU AND ORS.
|
January 24, 1947 |
YELLA THIPPANNA Vs. YELLA VENKATARAMANAPPA OF UNSOUND MIND BY GUARDIAN, SRI M. GURUSWAMY AYYAR, ADVOCATE APPOINTED AS MANAGER AND ORS.
|
April 15, 1947 |