|
A. SREENIVASA CHARIAR Vs. T.N. SESHADRI IYENGAR
|
January 9, 1946 |
|
A.E. SUBRAMANIA AYYAR Vs. S.S. RAMASWAMI AYYAR AND ANR.
|
March 15, 1946 |
|
A.K. RAMAKRISHNA AYYAR Vs. P. BARGAVI AMMA AND ORS.
|
October 24, 1946 |
|
A.S. VARADARAJA AYYAR Vs. RAMA PATTARS SON KAILASAM AYYAR AND ORS.
|
July 10, 1946 |
|
ADIRAJA ARASARADA KINNYAKKA BALLAH Vs. BADELTU NARANAPPAYYA AND ORS.
|
March 5, 1946 |
|
ALAGAPPA CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
|
November 22, 1946 |
|
AMRITLAL N. SHAH Vs. V. NAGESWARA RAO
|
March 25, 1946 |
|
ANDAL VAIDYANATHAN Vs. ABDUL ALLAM VAIDYA
|
March 5, 1946 |
|
ANNAN NARASIMHA AYYAR Vs. RANGATHAYAMMAL
|
November 18, 1946 |
|
ANTHONY SALVADOR DIAS Vs. A. SIVARAMA RAO
|
March 21, 1946 |
|
AYISHA BI BI Vs. MUHAMMAD SADAKATHULLA MARCAIR AND ORS.
|
November 28, 1946 |
|
B SUBRAMANIA IYER Vs. PODANUR BANK LIMITED IN LIQUIDATION
|
November 18, 1946 |
|
B. NEMICHAND SOWCAR Vs. Y.V. RAO
|
March 29, 1946 |
|
B. VENKITALAKSHMI AMMAL Vs. G. CHAKRAPANI AYYANGAR
|
December 19, 1946 |
|
BAGGIAMMAL Vs. G. RAJAGOPALA CHETTY
|
December 16, 1946 |
|
BALASUBRAMANIA CHETTY AND ORS. Vs. WALAJABAD DHANASEKARA SASWATHA NIDHI LTD. BY ITS SECRETARY P.R. SUBRAMANIA NAIDU AND ANR.
|
December 18, 1946 |
|
BANGARU REDDI Vs. MANGAMMAL ALIAS JAYALAKSHMI AMMAL
|
September 13, 1946 |
|
BANTI LAKSHMI NAIDU (DECEASED) AND ORS. Vs. MANTHA GUMPA SOMESWARARAO
|
April 18, 1946 |
|
BAVA MOHIDEEN ROWTHER Vs. PATHUMA GANI AMMAL AND ORS.
|
December 13, 1946 |
|
BHADRI VENKATASWAMI Vs. MANDI TATA REDDY AND ANR.
|
August 22, 1946 |
|
BHOGAVILLI PARAKALA RAO AND ORS. Vs. BHOGAVILLI SUBBA RAO AND ORS.
|
February 14, 1946 |
|
BODAPATI RAJESWARARAO Vs. PULIGEDDA SATYANARAYANA AND ORS.
|
January 29, 1946 |
|
BRAHADEESWARA MUDALIAR Vs. RAJAGOPAL PILLAI
|
April 24, 1946 |
|
BRIDGET SOUZA BAI Vs. MARIA LOUIS BAI AND ORS.
|
July 19, 1946 |
|
C. ATMA RAM, EX-OFFICIAL RECIEVER, RAJAHMUNDRY Vs. CHOGONDI SITA RAMASWAMI AND ANR.
|
January 24, 1946 |
|
C.S. PONNUSAMI MUDALIAR Vs. SUBBARAYA MUDALIAR AND ORS.
|
March 27, 1946 |
|
CHENGALRAYA CHETTY Vs. THE OFFICIAL RECEIVER
|
December 10, 1946 |
|
CHINNA VENKATA REDDI, MINOR REPRESENTED BY HIS GUARDIAN AND MOTHER, CHENNAMMA Vs. R. SIDDA REDDI AND ORS.
|
November 29, 1946 |
|
CHINNASAMI THANJIROYAR Vs. PICHAI MARICAR
|
April 26, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. ARUNACHALAM CHETTIAR RM AR AR RM ESTATE OF
|
August 16, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. RAMSAY UNGER S
|
November 8, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. MOTORS AND GENERAL STORES LIMITED
|
January 18, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. V E K R SAVUMIAMURTHY
|
February 1, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. RAO BAHADUR RAVULA SUBBA RAO
|
February 22, 1946 |
|
D. NARAYANA SINGH Vs. NALLURI SEETHARATNAMMA
|
March 8, 1946 |
|
D. SHANMUGHA RAJA, PROPRIETOR OF SIVAGANGA ESTATE, BEING MINOR, REPRESENTED BY DEWAN BAHADUR V. PONNUSWAMI PILLAI, MANAGER Vs. A.R.M. SUPPIAH SERVAI AND ORS.
|
December 9, 1946 |
|
DESU RATTAMMA Vs. MOTHEY NARAYANA RAO AND ORS.
|
October 28, 1946 |
|
DEVAKI ANTARJANAM AND ORS. Vs. P. MARIYAKUTTI UMMA AND ANR.
|
April 2, 1946 |
|
DEVALRAJU SUBBAMMA Vs. DEVALRAJU MADHAVARAO AND ORS.
|
March 1, 1946 |
|
DHARBA VEERA VENKATA SATYANARAYANA Vs. NATIONAL INSURANCE COMPANY LIMITED CALCUTTA
|
April 25, 1946 |
|
DHULIPALLA BRAHAMARAMBA Vs. DHULIPALLA SEETHARAMAYYA AND ORS.
|
December 12, 1946 |
|
DOODALA RUDRAYYA Vs. RAJAH SAHEB MEHARBHAN I DOSTAN SREE RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU SARDAR, RAJAHMUNDRY CIRCAR AND MAHARAJAH OF PITHAPURAM
|
March 4, 1946 |
|
EANGOLI KRISHNAN Vs. KUNIYLL SOOPI AND ORS.
|
April 22, 1946 |
|
EARAMALLA SANJAMMA Vs. ANNA SAYANNA
|
March 13, 1946 |
|
EDAVALATH CHERUNNI ALIAS PENNUKUTTY AMMA AND ANR. Vs. MARAMITTATH THERWIL MOOTHA CHETTIAR VEETIL KELU
|
April 12, 1946 |
|
G.V. KRISHNAMURTHI AYYAR Vs. R. KAILASAM AYYAR AND ANR.
|
December 12, 1946 |
|
GANGADARA AYYAR AND ORS. Vs. SUBRAMANIA SASTRIGAL AND ORS.
|
March 26, 1946 |
|
GEDELA ATCHAYYA AND ORS. Vs. KOPPISETTI APPALARAJU AND ANR.
|
March 14, 1946 |
|
GHANTA LAKSHMAYYA Vs. GHANTA VENKATESWARLU BEING MINOR BY NEXT FRIEND AND GUARDIAN NARRA PITCHAYYA AND ANR.
|
July 9, 1946 |
|
GODAVARTHI VENKANNA Vs. GODAVARTHI VENKATANARAYANA
|
July 16, 1946 |
|
GOPALAKRISHNA BHATTA Vs. GURURAJACHARYA
|
December 12, 1946 |
|
GUNTUR AKKAYYA Vs. PATHURI APPAYYA
|
November 7, 1946 |
|
GUTTI NUKAMMA Vs. MATCHA BANSAYYA AND ORS.
|
August 16, 1946 |
|
HAIROON BIBI Vs. UNITED INDIA LIFE INSURANCE COMPANY LIMITED MADRAS
|
July 15, 1946 |
|
HANUMANTHA GOWD Vs. THE OFFICIAL RECEIVER
|
January 30, 1946 |
|
IN RE: A PLEADER, GUDIVADA Vs. STATE
|
March 25, 1946 |
|
IN RE: A.S. SUBRAMANYA AYYAR AND ORS. Vs. STATE
|
November 18, 1946 |
|
IN RE: ABDUL RAHIM AND ORS. Vs. STATE
|
September 19, 1946 |
|
IN RE: ALAGATHORAI PADAYACHI Vs. STATE
|
November 1, 1946 |
|
IN RE: ASURAM AND ORS. Vs. STATE
|
March 25, 1946 |
|
IN RE: BOMMAREDDI SATYANARAYANA REDDI Vs. STATE
|
September 4, 1946 |
|
IN RE: CHUCKLER SEVUTTU RAMAN Vs. STATE
|
February 21, 1946 |
|
IN RE: GOVINDA RAO Vs. STATE
|
February 11, 1946 |
|
IN RE: J.S. MATHEWS Vs. STATE
|
October 10, 1946 |
|
IN RE: K.C. MANIKYA MUDALIAR AND ANR. Vs. STATE
|
December 19, 1946 |
|
IN RE: KARUMUTHU THIAGARAYAN CHETTIAR AND ORS. Vs. STATE
|
November 19, 1946 |
|
IN RE: KUDIYALA CHANDRASEKHARA VARAPRASAD MINOR BY MOTHER AND GUARDIAN SWARNAKUMARI DEVI Vs. STATE
|
January 17, 1946 |
|
IN RE: KUNJU IYER Vs. STATE
|
January 16, 1946 |
|
IN RE: M. MUNISWAMI GOUNDAR Vs. STATE
|
April 18, 1946 |
|
IN RE: M. RAMANATHAN CHETTIAR AND ORS. Vs. STATE
|
December 19, 1946 |
|
IN RE: MARIAPPAN ALIAS VENGAYAN AND ANR. Vs. STATE
|
May 28, 1946 |
|
IN RE: MAYILVAHANAM AND ORS. Vs. STATE
|
November 1, 1946 |
|
IN RE: MOHAMED RAHIMULLAH AND ANR. Vs. STATE
|
November 15, 1946 |
|
IN RE: NACHIMUTHU GOUNDAN AND ORS. Vs. STATE
|
May 28, 1946 |
|
IN RE: NAGALINGAM AND ANR. Vs.
|
September 19, 1946 |
|
IN RE: NARAYANA AIYAR Vs. STATE
|
February 5, 1946 |
|
IN RE: NARAYANASWAMI MUDALI Vs. STATE
|
November 28, 1946 |
|
IN RE: NARRA PADMAVATHAMMA Vs. STATE
|
July 19, 1946 |
|
IN RE: NEELADRI APPADU AND ORS. Vs. STATE
|
March 19, 1946 |
|
IN RE: NIMMAGADDA RAMASESHAYYA Vs. STATE
|
March 26, 1946 |
|
IN RE: P. SRINIVASA RAO Vs. STATE
|
August 23, 1946 |
|
IN RE: PALANISWAMI GOUNDAN Vs. STATE
|
January 18, 1946 |
|
IN RE: PALLI MUNISAMI AND ANR. Vs. STATE
|
November 29, 1946 |
|
IN RE: PATAN ALLI KHAN AND ORS. Vs. STATE
|
April 18, 1946 |
|
IN RE: PETITI KONDALA RAO Vs.
|
July 18, 1946 |
|
IN RE: POLISETTI GOVINDA RAO OF ELLORE Vs.
|
April 17, 1946 |
|
IN RE: R. MANICKA MUDALIAR Vs. STATE
|
January 24, 1946 |
|
IN RE: RAMASWAMI AND ANR. Vs. STATE
|
August 22, 1946 |
|
IN RE: REFERENCE FROM TINNEVELLY SESSIONS Vs. STATE
|
April 8, 1946 |
|
IN RE: S. PICHAI PILLAI Vs. STATE
|
February 8, 1946 |
|
IN RE: SALA MAHAMMAD Vs. STATE
|
February 8, 1946 |
|
IN RE: SOMESHWAR H. SHELAT Vs. STATE
|
March 7, 1946 |
|
IN RE: SRI JAMI VEERABHADRASWAMY Vs. STATE
|
July 26, 1946 |
|
IN RE: T.S. CHOCKALINGAM PILLAI AND ORS. Vs. STATE
|
March 4, 1946 |
|
IN RE: V.T. ELAYA PILLAI AND ORS. Vs. STATE
|
February 8, 1946 |
|
IN RE: VALLI AMMAL AND ORS. Vs. STATE
|
January 29, 1946 |
|
IN RE: VELLAI MUDALI Vs. STATE
|
November 1, 1946 |
|
IN RE: VEMPATI SATYANARAYANA SASTRI Vs. STATE
|
March 14, 1946 |
|
IN RE: VENKADARI THIPPAYYA AND ORS. Vs. STATE
|
August 8, 1946 |
|
IN RE:N. RAMARATHNAM AND ANR. Vs. STATE
|
January 15, 1946 |
|
INDO UNION ASSURANCE COMPANY LIMITED Vs. T SRINIVASAN
|
March 27, 1946 |
|
INRE: A PLEADER Vs. STATE
|
January 7, 1946 |
|
ISAKA VENKATAREDDI AND ANR. Vs. VEMIREDDI RANGAREDDI AND ORS.
|
February 4, 1946 |
|
ITTOLI MOIDIN KOYAS SON KOYATTI AND ORS. Vs. IMBICHI KOYA AND ORS.
|
March 28, 1946 |
|
JALDU MANIKYALA RAO AND ORS. Vs. NIMMAGADDA VENKATAPPAYYA
|
March 7, 1946 |
|
K. KALIANNA GOUNDER Vs. BALASUBRAMANIAM (MINOR) AND ORS.
|
October 25, 1946 |
|
K. KANDASWAMI AND ANR. Vs. K.K. NEELAMAGAM PILLAI
|
August 2, 1946 |
|
K. SWAMINATHA IYER AND ANR. Vs. K.G. KRISHNASWAMI IYER AND ORS.
|
August 23, 1946 |
|
K.C. VALAYUDHAN Vs. P.R. RAMAN NAIR
|
December 9, 1946 |
|
K.M. NARAYANAN NAMBUDIRIPAD AND ORS. Vs. VARNASI ALIAS MARAVANCHERI VADAKKETATH MANAKKAL SANKARAN NAMBUDIRIPAD AND ORS.
|
August 27, 1946 |
|
K.P.RM. KUPPAN CHETTIAR ALIAS KADIRESAN CHETTIAR Vs. SP.R.M.RM. RAMASWAMI CHETTIAR AND ANR.
|
January 15, 1946 |
|
K.R. VENKATARAMA AYYAR Vs. SRI VARAGUNA PANDIA CHINNATHAMBIAR AVERGAL ZAMINDAR OF SIVAGIRI
|
December 6, 1946 |
|
K.S. SUNDARAM AIYAR Vs. ITTICHATHARA VALIA MANNADIAR, KARNAVAN AND MANAGER OF VADASSERI TARWAD AND ORS.
|
July 24, 1946 |
|
KACHIKIDAMBI SRINIVASA VARADACHARIAR Vs. SRI MANAVALA MAHAMUNIGAL TEMPLE AT THIRUVAHEENDRAPURAM, BY ITS TRUSTEE, P.V. JAYARAMULU NAIDU
|
March 5, 1946 |
|
KADAGALLA VENKANNA Vs. INDUKURI LAKSHMIPATHI RAJU AND ORS.
|
January 28, 1946 |
|
KADIR BIBI AND ORS. Vs. M.V. MAILAPPA PILLAI AND ORS.
|
March 14, 1946 |
|
KALIDASA CHETTY Vs. DODDA SIDDHA CHETTY ANR.
|
February 27, 1946 |
|
KALYANASUNDARA GOUNDER Vs. STATE
|
April 17, 1946 |
|
KAMAKSHI AMMAL Vs. ANANTHANARAYANA SWAMI PILLAI AND ORS.
|
November 29, 1946 |
|
KANNAN ALIAS RAMAN NAIR Vs. VALIA MELADETHIL ALIAS VADAKKE MELADETHIL KOTHAMMA NETHIAR AMMAS SON KOMBI ACHAN AND ORS.
|
September 6, 1946 |
|
KASTURI VENKATA SUBBARAO AND ANR. Vs. BIKKINA VEERASWAMI AND ORS.
|
January 31, 1946 |
|
KEMPAMMA Vs. RACHA SETTY AND ORS.
|
January 9, 1946 |
|
KHAN BAHADUR CHOWKARAN KELOTH MAMMAD KEYI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH KANARA AND ANR.
|
January 10, 1946 |
|
KOLAPPURATH ACHUTHAN NAIR Vs. PACHAKKIL THAYYIL CHOYIKUTTYS CHILDREN DEVAKI (MINOR) AND ORS.
|
February 22, 1946 |
|
KOLLIPARA NAGENDRAM Vs. CHUNDRU APPAYYA AND ORS.
|
November 11, 1946 |
|
KOMANDURU SESHAMMA AND ANR. Vs. K. SESHADRI AYYANGAR AND ORS.
|
December 18, 1946 |
|
KOMIRINENI ROSAYYA AND ANR. Vs. MUNNAMGI ROSAYYA
|
July 8, 1946 |
|
KOTA NAVANEETHAMMAL AND ANR. Vs. WUPPUTUR KAMALAMMAL AND ORS.
|
August 7, 1946 |
|
KOWTHA SOORYANARAYANA RAO Vs. SARUP CHAND RAJAJI
|
December 20, 1946 |
|
KR.RM.SM.RM. RAMANATHAN CHETTIAR Vs. K.AR. RAMANATHAN CHETTIAR ALIAS SETHU CHETTIAR AND ORS.
|
March 14, 1946 |
|
KRISHNAN CHETTIAR Vs. MINOR LAKSHMANAN CHETTIAR, BY MOTHER AND GUARDIAN, MEENAKSHI ACHI AND ORS.
|
December 3, 1946 |
|
KUKATI KOTHANDARAMA REDDI AND ANR. Vs. PONNALURU LAKSHMINARASA REDDI AND ANR.
|
December 18, 1946 |
|
KUMARASWAMIAH Vs. A. KRISHNA REDDI
|
March 26, 1946 |
|
KUPPUSWAMI MUDALI Vs. THANGAVELU MUDALIAR AND ANR.
|
April 1, 1946 |
|
KUPPUSWAMI PADAYACHI Vs. JAGADAMBAL
|
September 9, 1946 |
|
L. BALARAMA REDDI AND ORS. Vs. GOVINDA REDDI
|
March 1, 1946 |
|
L.P. LAKSHMANAN CHETTIAR AND ORS. Vs. THANGAM ALIAS PALANICHAMI CHETTI AND ORS.
|
October 11, 1946 |
|
LINGALA BUGGA REDDI Vs. YENNAM PEDDA YERIKALA REDDI AND ORS.
|
February 8, 1946 |
|
LONDA ABBAYEE OF PITHAPURAM Vs. BADAM SURYANARAYANA AND ORS.
|
July 17, 1946 |
|
M. KALLIANIKUTTI AMMA ON BEHALF OF HERSELF AND ALL OTHER CREDITORS OF P.K. MANAVEDAN ALIAS ANUJAN RAJA AVL. Vs. PUTHIYA VEETTIL KUNHILAKSHMI AMMA AND P.K. THEKKEKETTU TAVAZHIYIL MANAVEDAN ALIAS ANUJAN RAJA AVL.
|
October 17, 1946 |
|
M. SIDDIQUE AND COMPANY Vs. MYSORE TEXTILES AGENCIES
|
September 12, 1946 |
|
M.T. PARTHASARATHY IYENGAR Vs. M.T. PANKAJAMMAL AND ANR.
|
July 18, 1946 |
|
MAHABOOB SAHEB AND ORS. Vs. MAHABOOB SAHEB, SON OF PARAVATI CHINNA HUSSAIN SAHIB
|
November 7, 1946 |
|
MAHANKALI SUBBA RAO Vs. JALASUTRAM AUDINARAYANAMURTY AND ORS.
|
January 22, 1946 |
|
MALISETTI VIRANNA AND ANR. Vs. KONDEPARTHI PALLAYYA
|
September 16, 1946 |
|
MANDA MAHALAKSHMAMMA Vs. MANTRAVADI SURYANARAYANA SASTRI AND ORS.
|
January 2, 1946 |
|
MANDAVALLI KAMARAJA BEING MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA Vs. KASINA MALLAYYA AND ORS.
|
July 30, 1946 |
|
MANICKA NAINAR Vs. MURUGESA GOUNDAN
|
November 18, 1946 |
|
MARUTHY, KARNAVAN AND MANAGER OF THE TAVAZHI Vs. THAYYIL PATHUMMA (INSANE) BY NEXT FRIEND MANAKKADAVAN PUKKADAN AYISSUMMA
|
February 19, 1946 |
|
MEENAKSHI AMMAL Vs. T.S. CHIDAMBARAM CHETTIAR (DIED) AND ANR.
|
September 6, 1946 |
|
METTU BHIMUDU Vs. DUGGIRALA PITCHAYYA AND ORS.
|
January 18, 1946 |
|
MOKSHAGUNDAM NAGABHUSHANAYYA AND ORS. Vs. PASAM KOTAYYA AND ORS.
|
March 12, 1946 |
|
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM AND ORS.
|
December 19, 1946 |
|
MOOKKA PILLAI ALIAS SUDALAIMUTHU PILLAI Vs. VALAVANDA PILLAI AND ORS.
|
July 18, 1946 |
|
MOTURU NAGARAJU Vs. MOTURU PARVATAMMA
|
August 7, 1946 |
|
MUKKARA RUDRAPPA CHETTI Vs. THE KARVETNAGAR TRUST ESTATE, BY ITS EXECUTIVE OFFICER, G. DORAISWAMI NAIDU
|
March 13, 1946 |
|
MURIKIPUDI ANKAMMA Vs. TUMMALACHERUVU NARASAYYA AND ORS.
|
March 12, 1946 |
|
MURKOTHKANDIYIL MUYYARIKKANDI KALANDER AND ORS. Vs. THATTANTAVITA VATAKKAYIL MUYYANIKANDI KUNHIPAKKI
|
December 6, 1946 |
|
MUSHTOORAPPA AND ANR. Vs. HANUMANTHAPPA AND ANR.
|
September 12, 1946 |
|
MUTTALOORU BOJJANNA Vs. BOYA KRISTAPPA
|
November 1, 1946 |
|
MUTYALA VENKATRAMAYYA Vs. TANGUTURI VENKATASUBBAYYA AND ORS.
|
January 11, 1946 |
|
MYLAVARAM NAGAYYA Vs. THE PENUKONDA CO-OPERATIVE TOWN BANK LTD., BY ITS PRESIDENT
|
July 29, 1946 |
|
MYLAVARAPU RAMAKRISHNA RAO Vs. MOTHEY KRISHNA RAO
|
August 7, 1946 |
|
N.P. GANAPATHY NAICKER AND ORS. Vs. A.M. GOVINDARAJULU NAIDU
|
March 22, 1946 |
|
NACHAPPA GOUNDAN Vs. SAMIAPPA GOUNDAN AND ANR.
|
January 4, 1946 |
|
NAGAMMAL Vs. SUBBALAKSHMI AMMAL AND ORS.
|
August 23, 1946 |
|
NANJAPPA GOUNDAN Vs. PACHA GOUNDAR AND ORS.
|
April 15, 1946 |
|
NARAYANAN NAMBUDRIPAD Vs. BEEPATTUMMA
|
March 11, 1946 |
|
OFFICIAL LIQUIDATOR S S R S NIDHI LIMITED Vs. N KRISHNASWAMI IYENGAR
|
August 16, 1946 |
|
P. KUTTIALI AND ANR. Vs. STATE
|
February 8, 1946 |
|
P. RAMAKRISHNA AYYAR AND BROTHERS BY PARTNER, P. NARAYANA PATTAR Vs. MANDAYAPURATH UNNI MOOPAN
|
July 29, 1946 |
|
P. SWAMINATHA PILLAI Vs. S. RAGHAVACHARIAR AND ORS.
|
March 27, 1946 |
|
P.A.R. CHANDRASEKHARA NADAR AND ORS. Vs. I. PALANIAPPA CHETTIAR AND ANR.
|
December 6, 1946 |
|
P.L. RANGIAH CHETTIAR Vs. PARTHASARATHY IYENGAR
|
July 29, 1946 |
|
P.R. VISWANATHA IYER Vs. A. MUTHUKUMARASWAMI PILLAI AND ORS.
|
November 22, 1946 |
|
P.V. MUTHUSWAMI AYYAR Vs. A. VELAMMAL
|
July 18, 1946 |
|
PADARTY BALAYYA Vs. DARAPUREDDI PARVATEESWARARAO AND ORS.
|
November 29, 1946 |
|
PALACHERLA VENKATA RAO AND ORS. BEING MINORS REPRESENTED BY MOTHER AND GUARDIAN VENKAYAMMA Vs. PALADUGULA RATTAMMA AND ORS.
|
April 1, 1946 |
|
PALANISWAMI CHETTIAR Vs. CHITRAPUTHRAN CHETTIAR, NEAREST REVERSIONER AND L.R. OF DECEASED AND ORS.
|
March 26, 1946 |
|
PANIKKATHE KUTTI PENNU MARUVALAMMAS SON RAGHAVA MANNADIAR Vs. PANIKKATHE KUTTI PENNU MARUVALAMMAS SON THEYYUNNI MANNADIAR
|
March 27, 1946 |
|
PATELL THIMMA REDDI AND ANR. Vs. LAKKIREDDIGARI CHINNA RANGA REDDI AND ORS.
|
July 15, 1946 |
|
PENTA GOVINDU AND ANR. Vs. MEDIDA VENKATAPATHI AND ORS.
|
February 21, 1946 |
|
PENTAKOTA LATCHANNA AND ANR. Vs. VUGGINNA KANNAYAMMA
|
August 15, 1946 |
|
PERIAKARUPPAN CHETTIAR Vs. VENUGOPAL PILLAI AND ORS.
|
January 29, 1946 |
|
PERUMAL AND ORS. Vs. PERUMAL REDDIAR AND ANR.
|
December 10, 1946 |
|
PICHA MOOPPANAR Vs. VELU PILLAI AND ANR.
|
September 6, 1946 |
|
PIPIREDDIGARI GOPALA REDDI AND ANR. Vs. N. LAKSHMI REDDI
|
August 8, 1946 |
|
PONNAYYA MOOPANAR Vs. SUPPAMMAL AND ORS.
|
January 28, 1946 |
|
PONNIA PILLAI AND ORS. Vs. PANNAI MINOR SIVANUPANDIA THEVAR THROUGH HIS BROTHER AND GUARDIAN, R.K. VISWANATHA THEVAR
|
October 30, 1946 |
|
PUBLIC PROSECUTOR Vs. D KHADER KHAN
|
February 8, 1946 |
|
PULIYADI RAJAGOPALA AIYAR Vs. KARUPPIAH PANDITHAN BY THIS AUTHORISED AGENT, GANAPATHI PANDITHAN
|
March 13, 1946 |
|
R. RAGHAVACHARIAR Vs. M.V. KANDASWAMI CHETTIAR AND ORS.
|
November 27, 1946 |
|
R. THIRUMALAI NAICKER BY HIS DULY CONSTITUTED AGENT V.S. GOVINDARAJA NAICKER Vs. ETHIRAJAMMAH AND ORS.
|
March 7, 1946 |
|
R.M.L. NATARAJAN CHETTIAR (DECEASED) AND ANR. Vs. A.L.A.R. RM. VELLAYYAN CHETTIAR (DECEASED) AND ORS.
|
July 17, 1946 |
|
R.T. RAMAYYA SERVAI Vs. R. SAMA AYYAR AND ORS.
|
July 9, 1946 |
|
RAHIMA BIBI Vs. A.K. SHERFUDDIN
|
August 1, 1946 |
|
RAJAH OF VENKATAGIRI Vs. ATMAKURI RAMASWAMI
|
February 27, 1946 |
|
RAMASUBBA AIYAR Vs. MUTHU KR.AR.PL. ARUNACHALAM CHETTIAR
|
January 18, 1946 |
|
RAMASWAMI NAICKER Vs. RANGASWAMI NAICKER AND ANR.
|
August 2, 1946 |
|
REDDEM BABI REDDI AND ANR. Vs. VADLA VEERAYYA AND ORS.
|
February 28, 1946 |
|
S. MURUGESA GRAMANI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF MADRAS
|
April 2, 1946 |
|
S. RAJA CHETTY AND ANR. Vs. JAGANNATHADAS GOVINDAS AND ORS.
|
September 16, 1946 |
|
S.A. PANCHAPAGESA AYYAR Vs. R. RAJAMANI AYYAR AND ANR.
|
February 22, 1946 |
|
S.K. KADIRVELSAMI NAICKER BY HIS AUTHORISED AGENT, C. CHOCKALINGAM PILLAI Vs. S.P. SULTAN AHMED BADRUDDIN ROWTHER (DIED) AND ORS.
|
August 20, 1946 |
|
S.K. SAHUL HAMID AND ANR. Vs. S.M. SULTHAN AND ORS.
|
September 20, 1946 |
|
SATHI PERIREDDI AND ORS. Vs. SELAGASETTI VENKATRAJU, BEING MINOR BY NEXT FRIEND, BODEM AYYANNA AND ORS.
|
November 28, 1946 |
|
SEEYALI ACHARI AND ORS. Vs. K. DORAISWAMI ACHARI AND ANR.
|
November 6, 1946 |
|
SIVAKAMI AMMAL Vs. C. GANAPATHIA PILLAI AND ANR.
|
December 10, 1946 |
|
SOMASUNDARAM PILLAI Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
|
December 11, 1946 |
|
SOMASUNDARAM PILLAI Vs. THE OFFICIAL RECEIVER
|
March 6, 1946 |
|
SOMEPALLI MUTYALU Vs. CHITTINENI VEERAYYA AND ORS.
|
February 5, 1946 |
|
SRI LAKSHMINARAYANAPERUMALSWAMI BY AGENT APPAYYAN ALIAS MUTHUKUMARAN CHETTIAR Vs. KASTHURI NAICKER AND ORS.
|
April 22, 1946 |
|
SRI RAJA D.K. VENKATA LINGAMA NAYANIM BAHADUR VARU (SINCE DECEASED) AND ANR. Vs. RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHA RAYANIM BAHADUR VARU AND ORS.
|
September 4, 1946 |
|
SRI RAJA V. SARVAGNAYA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJAH OF VENKATAGIRI Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF NELLORE
|
March 1, 1946 |
|
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR GARU, YUVARAJAH OF PITHAPURAM AND ANR. Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
|
July 17, 1946 |
|
SRI RAJAH RAVU VENKATA MAHIPATHI SURYARAO BAHADUR GARU OF OF PITHAPURAM Vs. MATTAPALLI CHALAMAYYA AND ORS.
|
August 27, 1946 |
|
SRI SOUNDARARAJA PERUMAL DEVASTHANAM, BY ITS TRUSTEES, L.R. GANAPATHI THEVAR AND ORS. Vs. S.R.M. SOUNDARARAJA PILLAI AND ORS.
|
December 16, 1946 |
|
SRIMANTHU RAJAH YARLAGADDA, SIVARAMA PRASAD BAHADUR ZAMINDAR GARU, ZAMINDAR OF DEVAKOTA Vs. JYOTI VENKADU AND ORS.
|
September 3, 1946 |
|
SRINIVASARAGHAVAN ALIAS SRINIVASA CHAKRAVARTHI AND ORS. Vs. KALIANNA GOUNDAN AND ORS.
|
March 28, 1946 |
|
SUBBARAYA GOUNDAN Vs. SAMIAPPA GOUNDAN AND ORS.
|
January 3, 1946 |
|
SUBBIAH PILLAI Vs. MUTHATHAL ACHI
|
February 7, 1946 |
|
SUBBU NAIDU AND ORS. Vs. VARADARAJULU NAIDU AND ORS.
|
November 15, 1946 |
|
SURAVARAPU SARRAJU Vs. NIDADAVOLU VENKATRAJU AND ANR.
|
July 22, 1946 |
|
SWAMINATHA ODAYAR AND ORS. Vs. ASAN MUHAMMAD ROWTHER AND ANR.
|
November 26, 1946 |
|
SYED AHMED AND ANR. Vs. JULAIHA BIVI AND ORS.
|
August 15, 1946 |
|
T. PONNIRULA PILLAI Vs. THE WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
|
January 23, 1946 |
|
T. UMAR PULAVAR Vs. DAWOOD ROWTHER AND ORS.
|
March 29, 1946 |
|
T.G. ANNAMALAI CHETTIAR AND ORS. Vs. KUTTIGAN ALIAS MUNIYAPPA NAIDU AND ORS.
|
July 8, 1946 |
|
T.K. ABDUL RAZACK RAVUTHAR AND ORS. Vs. MAHAMMAD HANIF SAHIB AND ANR.
|
March 22, 1946 |
|
T.K. VERGHESE VAIDYAR Vs. REX (SUB-INSPECTOR OF POLICE) AND ANR.
|
November 18, 1946 |
|
T.S. DORAIRAJ Vs. S.R. LAKSHMI ALIAS RAJALAKSHMI
|
September 5, 1946 |
|
TALLAPRAGADA CHINA VENKATANARASIMHARAO Vs. YEDIDA PANCHAMUKHI ANJANEYA KUMARA VENKATA VARAHA NARASIMHASWAMI BEING MINOR BY MOTHER AND GUARDIAN BAPANAMMA AND ORS.
|
February 7, 1946 |
|
TARLADA KRISHNA RAO AND ANR. Vs. GONTI BAIRAGI AND ANR.
|
March 8, 1946 |
|
TAYI NARASIMHA RAO, EXECUTIVE OFFICER AND ANR. Vs. PASUPALETI SURANNA AND ORS.
|
December 6, 1946 |
|
THATHA AMMA ALIAS RUGMINI AMMA AND SIX ORS. Vs. THANKAPPA ALIAS MADHAVA MANNADIAR AND FIFTEEN ORS.
|
March 14, 1946 |
|
THE COMMISSIONER OF INCOME TAX Vs. ESTATE OF LATE RM.AR.AR.RM. ARUNACHALAM CHETTIAR, THROUGH RECEIVERS V. RAMASWAMI AIYANGAR AND ANR.
|
August 16, 1946 |
|
THE EXECUTIVE OFFICER, PANCHAYAT BOARD Vs. BANDAPALLI AYODHYARAMAYYA
|
July 30, 1946 |
|
THE GOVERNOR-GENERAL IN COUNCIL Vs. T.M. KRISHNASWAMI PILLAI
|
January 29, 1946 |
|
THE GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE SECRETARY INCHARGE OF RAILWAYS Vs. U. RAGHUNANDAN SHENOY
|
March 19, 1946 |
|
THE KUMBAKONAM MUTUAL BENEFIT FUND LTD. Vs. C. RAMASWAMI AND ANR.
|
February 5, 1946 |
|
THE OFFICIAL RECEIVER OF RAMNAD Vs. LAKSHMANAN CHETTIAR AND ANR.
|
April 17, 1946 |
|
THE OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF AT.K.PL.SP. SUBRAMANIAN CHETTIAR, INSOLVENT Vs. N.P.A.K. MUTHIAH CHETTIAR
|
April 15, 1946 |
|
THE OFFICIAL RECEIVER, HIGH COURT Vs. RAO AND CO. AND ORS.
|
March 25, 1946 |
|
THE PUBLIC PROSECUTOR Vs. CHITIKINA SUBBANNA AND ORS.
|
March 1, 1946 |
|
THE PUBLIC PROSECUTOR Vs. MODI KONDAYYA
|
September 3, 1946 |
|
THE SALEM DAYAL BAGH STORES, LTD., BY SECRETARY, K.V. RADHAKRISHNAN Vs. THE GOVERNOR-GENERAL IN COUNCIL, SOUTH INDIAN RAILWAY, BY THE GENERAL MANAGER AND ORS.
|
March 29, 1946 |
|
THE SRI ARUMUGHANAINAR KOIL DEVASTHANAM Vs. KANDASAMI MOOPANAR
|
December 3, 1946 |
|
THIRUMALAYANDI THEVAR Vs. UTHANDA THEVAR
|
March 27, 1946 |
|
THULASI AMMAL Vs. VEDAVYASACHARIAR AND ANR.
|
November 22, 1946 |
|
TRIPASURA VENKATA NARASINGA RAO Vs. VYSYARAJU SURAYYARAJU
|
July 15, 1946 |
|
UPPULURI RAMAMANI Vs. YELAMANCHILI BASAVAYYA AND ORS.
|
April 5, 1946 |
|
V. LAKSHMIPATHI NAIDU, SOLE PROPRIETOR OF THE NILGIRI POTATO SUPPLY CO. Vs. M.E. MOHAMED GHANI
|
July 30, 1946 |
|
V. MADHAVA RAO NAIDU Vs. SRI GANGADESWARAR TEMPLE BY TRUSTEES SABAPATHI PILLAI AND ORS.
|
April 15, 1946 |
|
V. VENKATARAMA NAYUDU Vs. THE PROVINCE OF MADRAS, BY REPRESENTATIVE, THE DISTRICT COLLECTOR
|
January 21, 1946 |
|
V. VENKATASAMI CHETTY Vs. D. PANCHAKSHARA REDDY AND ORS.
|
August 28, 1946 |
|
V.H. SUBRAMANIA VADIAR, TRUSTEE OF VATAKANTHARA THIRUVENGATAPPAN DEVASWAM AND THE REPRESENTATIVE OF THE SAID VILLAGERS Vs. SREENIVASA VADIAR, SECRETARY, SREE KRISHNA BHAJANA MADOM
|
July 10, 1946 |
|
V.K. JANAKI AMMA AND ANR. Vs. THAZHETHERANJOLI KOZHIPRA RAMAN NAIR AND ORS.
|
April 24, 1946 |
|
V.T. ELAYA PILLAI Vs. RAMASAMI JADAYA GOUNDAN
|
April 26, 1946 |
|
VAJAPEYAJULA VENKATESWARLU AND ANR. Vs. RAGADAMILLI VIRASWAMI AND ORS.
|
January 17, 1946 |
|
VASTIRAM MANMAL AND CO., BY ITS MANAGER, MANMAL Vs. T.S. RAMASWAMY IYER AND BROTHERS LTD.
|
March 28, 1946 |
|
VELLAI GOUNDAN ALIAS MUNISAMI GOUNDAN AND ORS. Vs. MANIAN RAJAGOPAL MUDALIAR
|
August 6, 1946 |
|
VELUSWAMI GOUNDAN Vs. DANDAPANI MINOR BY NEXT FRIEND AND MOTHER GOVINDAMMAL AND ORS.
|
January 11, 1946 |
|
VENKATA SESHAVATHARAM Vs. CHAPALAMADUGU VENKATA RANGAYYA
|
July 8, 1946 |
|
VENKATARAMA PILLAI Vs. PARASURAMA PILLAI
|
September 13, 1946 |
|
VENKATASUBBA REDDY Vs. RAMADOSS REDDY
|
March 28, 1946 |
|
VENKATASWAMI NAICKER Vs. BALAKRISHNA NAICKER AND ORS.
|
April 22, 1946 |
|
VENNETY SATYANARAYANA Vs. PYDIMARRI SATYANARAYANA, MANAGING DIRECTOR OF ANDRA PRACHARINI LTD., RAJAHMUNDRY
|
January 15, 1946 |
|
Y.A.A.V.R. SETHURAMAN CHETTIAR Vs. K.K.R.M.R.M. RAMANATHAN CHETTIAR (DIED) REPRESENTED BY HIS LEGAL REPRESENTATIVES MUTHIAH ACHI AND ORS.
|
January 16, 1946 |
|
YELLA PAPAYYA Vs. YELLA SURYANARAYANA (MINOR) BY MOTHER AND NEXT FRIEND, AMMANNA
|
March 26, 1946 |
|
YENDAMURI VEERANNA Vs. YENDAMURI SATYAM AND ORS.
|
July 23, 1946 |
|
YENIKOKALVA GORLA NARAPPA Vs. YENIKOKALVA CHINNAREPPA AND ORS.
|
March 6, 1946 |
LOGIN