A. DRAVIASUNDARAM PILLAI Vs. N. SUBRAMANIA PILLAI
|
January 24, 1945 |
A.K. SUBRAMANIA CHETTIAR Vs. THE COLLECTOR OF COIMBATORE
|
September 21, 1945 |
A.L.V.R.S.T. VEERAPPA CHETTIAR AND ANR. Vs. THANGACHAMI NAICKER AND ORS.
|
July 19, 1945 |
A.R. KRISHNASWAMI IYER Vs. M.N. RAMAKRISHNA IYER
|
March 16, 1945 |
A.V. SUNDARAM CHETTIAR Vs. T.O. ITTIMATHU AND BROTHERS BY PROPRIETOR, ITTIMATHU
|
January 15, 1945 |
A.V.N. ABU BAKKAR MARAKAYAR Vs. S. RAMASWAMI AYYAR
|
November 20, 1945 |
ABDUL KADER ROWTHEN Vs. VELU NAYAR
|
December 11, 1945 |
ABDUL RASAK ROWTHER Vs. ABDUL RAHIM ROWTHER AND ANR.
|
February 13, 1945 |
ACHANTA VENKATA PURNA SIVARAMAYYA AND ORS. Vs. MANNE VENKAYYA AND ORS.
|
August 3, 1945 |
ADDEPALLI SATYANARAYANA Vs. MUNNALURI RAMA RAO AND ORS.
|
March 19, 1945 |
AHMED BATCHA SAHIB AND ORS. Vs. MOHAMED HANEEF SAHIB
|
April 24, 1945 |
ALAPATI ANKAMMA Vs. PAVULURI BASAVA PUNNAYYA
|
March 27, 1945 |
ALLURI CHINA VENKATA SURYANARAYANA RAJU Vs. NAGUMALLI VENKATA SUBBIAH AND ORS.
|
September 4, 1945 |
AMBUJAMMAL Vs. SINGARAMMAL AND ORS.
|
September 17, 1945 |
AMIRTHALINGA PADAYACHI AND ANR. Vs. CHANDRASEKHARA PADAYACHI
|
February 21, 1945 |
ANGAMMAL Vs. V.K.M. MUHAMMAD SULAIMAN LEBBAI AND ANR.
|
April 26, 1945 |
ANNALAKSHMI AMMAL AND ANR. Vs. SHANMUGAM PILLAI AND ORS.
|
July 12, 1945 |
ANNE VENKATASUBBA RAO Vs. ANNE BHUJANGAYYA AND ANR.
|
October 26, 1945 |
APPAVU ALIAS LAKSHMANAN PILLAI AND ANR. Vs. MANICKAM PILLAI AND ORS.
|
August 28, 1945 |
ARAVAPALLI SUBBI SETTI AND ANR. Vs. BURLE LAKSHMINARASAMMA AND ORS.
|
October 25, 1945 |
ARIKAPUDI BALAKOTAYYA AND ORS. Vs. YADLAPALLI NAGAYYA AND ANR.
|
August 21, 1945 |
ARNI SRI VEDAPURESWARAR TEMPLE BY ITS TRUSTEE, N.A. SUBBARAYA CHETTIAR Vs. SUNDARESA GURUKKAL
|
August 27, 1945 |
ATHIPALLI SUNDARARAMIREDDI Vs. ATHIPALLI PATTABHIRAMIREDDI
|
August 6, 1945 |
AYIRI PARAMBIL CHOZNI AND ANR. Vs. KOLENGOT DEVASWOM URLANDAR N. PARAMESWARAN NAMBUDIRI AND ORS.
|
December 18, 1945 |
AYYANNA GOUNDAN Vs. T.P. THANDAVAN CHETTIAR AND ANR.
|
February 20, 1945 |
AYYAPPUTTY Vs. KUNHI RAMAN AND ORS.
|
February 20, 1945 |
BACHIMANCHI VENKATA KOTAYYA SASTRI AND ANR. Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF KISTNA
|
April 16, 1945 |
BAHADUR V. PONNUSWAMI PILLAI Vs. RAJA SIR S.R.M.M.A. ANNAMALAI CHETTIAR THROUGH AGENT M.R. RAMAN CHETTIAR AND ORS.
|
April 19, 1945 |
BARABAIL GUDDAPPA RAI Vs. YAMUNAMMA
|
March 9, 1945 |
BATCHU VENKATARAO Vs. SURNEEDI SATHIRAJU AND ORS.
|
November 23, 1945 |
BATHAI BAGYALAKSHMI AMMAL Vs. THOPPAI BAPPU AIYAR (DIED) AND ORS.
|
September 11, 1945 |
BAVA C. GOPALASWAMI MUDALIAR Vs. THE EXECUTIVE OFFICER, SRI THIAGARAJASWAMI KOIL DEVASTHANAM TIRUVARUR AND ANR.
|
March 2, 1945 |
BODDEPALLI SANYASAPPA RAO AND ANR. Vs. SANAPALA PAPINAIDU AND ORS.
|
February 20, 1945 |
BOGGAVARAPPU SATYANARAYANAMURTHY Vs. GONTLA VENKATA PICHAIAH AND ORS.
|
August 21, 1945 |
BOMBALIKUPPAM MURUGAPPA NAICKER Vs. PADMANABHA MUDALIAR
|
January 5, 1945 |
C. MOOTHALIONDAM CHETTY Vs. G. VENKATESAM CHETTY
|
March 1, 1945 |
C.K.S. KRISHNAMURTHI AND ANR. Vs. CHIDAMBARAM CHETTIAR AND ORS.
|
November 22, 1945 |
CAPTAIN DAVID ABERNEATHY GREENWOOD Vs. GLADYS HILDRED GREENWOOD (OTHERWISE DEE)
|
July 30, 1945 |
CHAKKIAT GOPALAN Vs. P.K. SANKARANARAYANA IYER AND ORS.
|
September 17, 1945 |
CHAKRAPU ANJANEYULU AND ORS. Vs. KALAKOTI SARAVAYYA AND ORS.
|
August 10, 1945 |
CHAVAKULA YANADAMMA AND ANR. Vs. CHAVAKULA VENKATESWARLU AND ORS.
|
November 20, 1945 |
CHEDALAVADA VENKAYYA AND ANR. Vs. PAYIDI TATAYYA
|
January 11, 1945 |
CHEM ABBHEONG REPRESENTED BY K.N.K. SUBRAMANIAM CHETTIAR Vs. M.A. PACKIRI MAHOMED ROWTHER AND ORS.
|
November 28, 1945 |
CHERUKURI SURANNA AND ORS. Vs. PEDAVERRI SOMANNA
|
September 6, 1945 |
CHERUTTI ALIAS RAMAN NAIR Vs. S. SARASWATHI AMMAL AND ORS.
|
March 22, 1945 |
CHINGORON KELOTH NARAYANAN NAIR Vs. CHINGORON KELOTH DEVAKI AMMA AND ORS.
|
March 8, 1945 |
CHINNATHAYI ALIAS VEERALAKSHMI AMMAL Vs. V. KULASEKHARAPANDIYA NAICKER AND ANR.
|
October 30, 1945 |
CHINNI VENKATACHALAM CHETTI Vs. KENCHAM BINDU MADHAVA RAO AND ORS.
|
February 23, 1945 |
CHOCKALINGAM CHETTIAR A KARAIKUDI Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1945 |
CHOWDHARI ABDUL SUBHAN SAHIB Vs. KANTE RAMANNA
|
February 13, 1945 |
CHUNDURU RAJA RATTAMMA Vs. CHUNDURU RAMAKRISHNA RAO (MINOR) AND ORS.
|
September 18, 1945 |
COMMISSIONER OF INCOME TAX Vs. RM AL CT ANNAMALAI CHETTIAR
|
January 12, 1945 |
COMMISSIONER OF INCOME TAX Vs. AR M M FIRM
|
February 23, 1945 |
COMMISSIONER OF INCOME TAX Vs. K M S LAKSHMANA IYER
|
March 2, 1945 |
COMMISSIONER OF INCOME TAX Vs. SHANMUGAM RUBBER ESTATE
|
March 29, 1945 |
COMMISSIONER OF INCOME TAX Vs. PR PL PALANIAPPA CHETTIAR
|
February 9, 1945 |
COMMISSIONER OF INCOME TAX Vs. K C MANAVIKRAMAN RAJAH
|
February 16, 1945 |
COMMISSIONER OF INCOME TAX Vs. TALUPURU VENKATASUBBIAH CHETTY
|
November 23, 1945 |
COMMISSIONER OF INCOME TAX Vs. VISWESWARDAS GOKULDAS SRI
|
December 14, 1945 |
DECEASED THAZHETHERANJOLI KOZHIPRO ACHUTHAN NAYARS HEIRS AND CHILDREN VOLA VEETTIL KOTTAPURATH JANAKI AMMA AND ANR. Vs. TAZHETHERANJOLI KOZHIPRO RAMAN NAYAR AND ORS.
|
January 30, 1945 |
DEVARANDI CHETTIAR Vs. SIVASUBRAMANIA CHETTIAR AND ORS.
|
November 9, 1945 |
DIVAKARAN NAMBUDRIPAD AND ANR. Vs. KOODALUR MANAKKAL BRAHMADATHAN NAMBUDRIPAD AND ANR.
|
March 1, 1945 |
DIVI SESHACHARYULU Vs. DIVI LAKSHMINARAYANACHARYULU AND ORS.
|
September 21, 1945 |
DRONAMRAJU SESHAGIRI RAO Vs. GODITHI RAMMAYYA AND ORS.
|
February 22, 1945 |
DUGGEMPUDI RAMAKRISHNA REDDI, MINOR BY NEXT FRIEND AND MATERNAL GRANDFATHER GADEY PEDA VENKATA REDDY Vs. DUGGEMPUDI VEERAREDDI AND ANR.
|
September 6, 1945 |
DURAISWAMI REDDI Vs. ANGAPPA REDDI AND ANR.
|
March 9, 1945 |
E M V MUTHAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1945 |
ETAKKANDI LAKSHMI AMMA AND ORS. Vs. THIRUMANGALATH CHATHU KURUP
|
January 31, 1945 |
G.F.F. FOULKES BY HIS AGENT T.V. MUTHUSWAMI IYER Vs. SALEM MUNICIPAL COUNCIL SALEM
|
July 30, 1945 |
G.J. SUBBARAYULU AND ANR. Vs. A. RM. A.N. ANNAMALAI CHETTIAR
|
March 1, 1945 |
GALLEY AND CO., REPRESENTED BY THE PROPRIETOR G. RANGANADHAM Vs. DATHI CHINA APPALASWAMI NAIDU
|
October 19, 1945 |
GARPATI CHINA BASAVA SATYANARAYANA Vs. THE HINDU RELIGIOUS ENDOWMENTS BOARD, REPRESENTED BY ITS PRESIDENT AND ORS.
|
January 30, 1945 |
GNANASOUNDARI Vs. NALLATHAMBI ALIAS JOKIAM JEBAMALAI AND ORS.
|
March 29, 1945 |
GONJALADA BBOJARAJAPPA Vs. KORLAHALLI HALAPPA AND ORS.
|
December 11, 1945 |
GOPALASWAMI NAICK Vs. THE PROVINCE OF MADRAS THROUGH THE DISTRICT COLLECTOR OF RAMNAD AT MADURA, AND ORS.
|
April 17, 1945 |
GUDEMENTLA CHINA APPALARAJA Vs. KOTA VENKATASUBBA RAO
|
April 24, 1945 |
GUDIVADA SATYARAO Vs. VEMPARALA VENKATARATNAM
|
August 9, 1945 |
GUDIVADA SURYANARAYANA Vs. TADIKONDA ALAVANDARARAO AND ORS.
|
August 7, 1945 |
GUDURU RAMARAYUDU Vs. MALLELA MANIKYA RAO AND ORS.
|
November 20, 1945 |
H.H. THE PRINCE OF ARCOT ENDOWMENT, ADMINISTERED BY H.H. THE PRINCE OF ARCOT NAWAB AZEEMJAH SIR GHULAM MUHAMMAD ALI KHAN BAHADUR, THROUGH HIS AUTHORISED AGENT KHAN BAHADUR AL HAJ GHULAM JEELANI QURAISHI SAHIB BAHADUR Vs. P. ARUNACHALAM PILLAI AND ANR.
|
January 8, 1945 |
IN RE: A PLEADER Vs. STATE
|
January 15, 1945 |
IN RE: A PLEADER Vs. STATE
|
December 3, 1945 |
IN RE: B.L.V. RANGARAO Vs. STATE
|
January 17, 1945 |
IN RE: BHUPATIRAJU RAMARAJU Vs. STATE
|
July 26, 1945 |
IN RE: C. RAMACHANDRA RAO Vs. STATE
|
October 26, 1945 |
IN RE: CAPTAIN HUGH MAY STOLLERY MUNDY, COMMANDING OFFICER AND ANR. Vs. STATE
|
March 20, 1945 |
IN RE: CHILUKURI ANTARVEDI SARMA AND ORS. Vs. STATE
|
March 22, 1945 |
IN RE: D. NARASIMHA AIYAR Vs. STATE
|
November 23, 1945 |
IN RE: DURAISWAMI KOUNDAN Vs. STATE
|
September 21, 1945 |
IN RE: ESWARDOSS KALIDOSS Vs. STATE
|
April 20, 1945 |
IN RE: GANGAVVA AND ANR. Vs. STATE
|
August 28, 1945 |
IN RE: GAZULA ANANDAPPA Vs. STATE
|
April 25, 1945 |
IN RE: GOLLA CHENCHURAMAYYA AND ANR. Vs. STATE
|
October 9, 1945 |
IN RE: JAMI KURMANNA Vs. STATE
|
February 8, 1945 |
IN RE: KANDIMALLA THIRUPELU AND ORS. Vs. STATE
|
March 29, 1945 |
IN RE: LABHAI ALIAS SHEIK ABDUL KHADIR AND ANR. Vs. STATE
|
August 3, 1945 |
IN RE: M.K. THIAGARAJA BHAGAVATHAR AND ORS. Vs. STATE
|
October 29, 1945 |
IN RE: MADIGA CHINNA OBIGADU ALIAS CHINNA MADIGODU Vs. STATE
|
July 18, 1945 |
IN RE: MANAGER, INDIAN EXPRESS Vs.
|
March 22, 1945 |
IN RE: MARUDAI PILLAI P.C. 232 Vs. STATE
|
April 26, 1945 |
IN RE: MOGILA DORAISWAMI NAIDU AND ANR. Vs. STATE
|
January 17, 1945 |
IN RE: MUTHU NADAR Vs. STATE
|
January 18, 1945 |
IN RE: NATESA MUDALIAR Vs. STATE
|
January 17, 1945 |
IN RE: P. LAKSHMIAH Vs. STATE
|
November 9, 1945 |
IN RE: P.A. RAJU CHETTIAR AND ORS. Vs. STATE
|
October 17, 1945 |
IN RE: PATCKAMATLA CHINNA SATHIRAJU Vs. STATE
|
December 20, 1945 |
IN RE: R. RAMACHANDRAN Vs. STATE
|
January 25, 1945 |
IN RE: RAJAH K.J.V. NAIDU Vs. STATE
|
November 14, 1945 |
IN RE: RAYALLA RAMAPPA AND ORS. Vs. STATE
|
November 12, 1945 |
IN RE: S. JESUDAS APPADURAI PILLAI Vs. STATE
|
January 24, 1945 |
IN RE: S. RAMAKRISHNAN AND ANR. Vs. STATE
|
March 2, 1945 |
IN RE: S.R. VIRARAGHAVA AIYANGAR Vs. STATE
|
October 26, 1945 |
IN RE: S.S. VASAN ALIAS T.S. SRINIVASAN Vs. STATE
|
June 26, 1945 |
IN RE: SHA HANSRAJ ABAYACHAND (DECEASED) AND ORS. Vs. STATE
|
October 16, 1945 |
IN RE: SHANMUGHAM ALIAS MUTHUKARUPPAN Vs.
|
April 9, 1945 |
IN RE: SUBBAI GOUNDAN AND ORS. Vs. STATE
|
January 19, 1945 |
IN RE: T.S. CHOCKALINGAM Vs. STATE
|
August 22, 1945 |
IN RE: T.S. SWAMINATHAN AND ANR. Vs. STATE
|
March 27, 1945 |
IN RE: T.V. SESHU IYER AND ORS. Vs. STATE
|
January 10, 1945 |
IN RE: TAMMINA MUTYALU Vs. STATE
|
August 3, 1945 |
IN RE: THAMBI IYENGAR AND ORS. Vs. STATE
|
October 26, 1945 |
IN RE: THE DECCAN COMMERCIAL BANK, LTD. (IN LIQUIDATION) Vs. STATE
|
November 2, 1945 |
IN RE: V. PATTABI CHETTI Vs. STATE
|
March 5, 1945 |
IN RE: V.R.R. SAMI AYYAR Vs. STATE
|
December 3, 1945 |
IN RE: VALMIGANATHAN Vs. STATE
|
October 30, 1945 |
IN RE: WAKF, PARAMATHI, KHAZHI MOHIUDDIN SHERIFF SAHIB, KHAZI OF PARAMATHI Vs. STATE
|
August 9, 1945 |
JAGADEESAM PILLAI Vs. KUPPAMMAL
|
September 21, 1945 |
JAGANNATH SOWCAR Vs. S.V. SRIPATHIBABU NAIDU
|
March 8, 1945 |
JAINA MUHAMMAD SHERIFF MARACAIR ALIAS JACKIRIA MUHAMMAD SHERIFF MARACAIR (DECEASED) AND ORS. Vs. THE OFFICIAL ASSIGNEE OF MADRAS AND ORS.
|
July 23, 1945 |
JAINAMBUKANNI AMMAL AND ANR. Vs. RUTHRAPATHY PILLAI AND ORS.
|
November 7, 1945 |
JONNADA SAYI AND ORS. Vs. JONNADA SUBBANNA AND ORS.
|
November 20, 1945 |
JULURI VENKATARATNAM AND ORS. Vs. KOLLIPARA RAMAKOTAYYA AND ANR.
|
February 22, 1945 |
K APPALARAJU Vs. K RAJAGOPALA NARASARAJU
|
December 10, 1945 |
K AR S T ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1945 |
K. APPA RAO Vs. GOPAL DOSS AND ANR.
|
July 23, 1945 |
K. CHUNILAL SOWCAR Vs. K.N. SRINIVASA RAO AND ANR.
|
November 21, 1945 |
K. JAGADEESA AYYAR Vs. BAVANAMBAL AMMAL
|
October 10, 1945 |
K. RAMASUBRAMANIA MUDALIAR Vs. THE SALEM URBAN CO-OPERATIVE SOCIETY, LIMITED, REPRESENTED BY ITS SECRETARY AND ANR.
|
March 13, 1945 |
K. VAIDYANATHA MUDALIAR Vs. M. VEDACHALA MUDALIAR
|
July 27, 1945 |
KADIR BATHUMMAL Vs. MEERAL MELIAL AMMAL AND ORS.
|
February 16, 1945 |
KALIANNA GOUNDAN Vs. SETTIA GOUNDAN AND ORS.
|
July 27, 1945 |
KALLAKURI VENKATESWARLU AND ORS. Vs. KALIDINDI NARAYANARAJU AND ORS.
|
November 22, 1945 |
KANAGALA DHARMA RAO AND ANR. Vs. KADIYALA VEERIAH AND ORS.
|
January 23, 1945 |
KANDADAI NARASIMHACHARIAR Vs. RAGHAVA PADAYACHI
|
April 19, 1945 |
KANDIA GOUNDAN Vs. PALANI GOUNDAN
|
March 20, 1945 |
KANDUKURI CHELLAMMA ALIAS MANGAMMA AND ANR. Vs. SRI RANGANILAYAM RAMAKRISHNARAO
|
October 24, 1945 |
KANGAYAM V.V.R. BANK BY MANAGING PARTNER AND AGENT VALLIAPPA CHETTIAR Vs. KARUPPA GOUNDAN AND ORS.
|
February 7, 1945 |
KANUPARTHI GANGI REDDI Vs. THE LIQUIDATOR OF UTUKUR CO-OPERATIVE SOCIETY (IN LIQUIDATION) BEING THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, CUDDAPPAH AND ORS.
|
July 27, 1945 |
KARANAMURTHI THEVAR Vs. RAMANATHA THEVAR
|
December 3, 1945 |
KARATHIGUNDI KESHAVA BHATTA Vs. SUNNANGULI KRISHNA BHATTA
|
November 9, 1945 |
KARUPPASWAMI Vs. MRS. P.A. IBRAHIM (DECEASED) AND ORS.
|
August 6, 1945 |
KAVILPURA EZHUVAN MUTHUS SON CHATHUNNI AND ORS. Vs. PATHIYIL RUGMINI AMMAS SON APPUKUTTAN NAIR AND ORS.
|
January 11, 1945 |
KAZA RAMAKOTAYYA AND ORS. Vs. NIMMAGADDA SITHARAMASWAMI, MINOR BY MOTHER AND GUARDIAN MAHALAKSHMAMMA AND ORS.
|
December 17, 1945 |
KHAN BAHADUR CHOWAKKARAN KELOTH MAMMAD KEYI SAHIB, KARNAVAN AND MANAGER OF HIS TARWAD AT TELLICHERRY Vs. THE CANNANORE MUNICIPAL COUNCIL THROUGH COMMISSIONER (EXECUTIVE AUTHORITY), MUNICIPAL OFFICE
|
January 18, 1945 |
KOLANGARAKANDI MOOZHIPURATH GOPALAN AND ORS. Vs. MARUTHIYOTT VEETTIL SANKARAN NAIR AND ANR.
|
January 3, 1945 |
KOLIMI MAHABUB SAHIB AND ORS. Vs. SRI SIDHESWARASWAMI TEMPLE AT DEVALAMPETA AND ORS.
|
July 10, 1945 |
KOLLURI SUBBA RAO AND ANR. Vs. GURRAM VIRASWAMI AND ORS.
|
August 9, 1945 |
KOMANCHERI TARWAD KARNAVAN CHATHU NAYAR Vs. VENGALIL K. JANAKI AMMA
|
November 2, 1945 |
KOMPELLA YEGNANARAYANA SOMAYAJULU AND ORS. Vs. AKELLA SUBBARAYUDU
|
February 27, 1945 |
KONDAMURI AKKAMMA Vs. BHUVANAVAIDIYALA PICHAMMA AND ORS.
|
April 20, 1945 |
KONJETI KOTAYYA Vs. KONJETI ANNAPURNAMMA
|
January 2, 1945 |
KONNOTH MEENAKSHI AMMA Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SOUTH KANARA, MANGALORE AND ORS.
|
August 24, 1945 |
KOSURI GOPALARAYADU Vs. ADUSUMILLI GOPALAKRISHNAYYA AND ANR.
|
January 23, 1945 |
KOTHANDARAMA MUDALY Vs. DHARMALINGA MUDALY AND ORS.
|
January 22, 1945 |
KOVVURU LAKSHMIPATHIRAJU AND ORS. Vs. JAGANI VENKATASWAMI AND ORS.
|
November 9, 1945 |
KUMARIAH NAICKER AND SIX ORS. Vs. CHINNA NAICKER
|
August 2, 1945 |
KUNNATAN VITTIL CHANDU KUTTY NAYAR AND ANR. Vs. KARAYAT GOPALAN NAYAR AND ORS.
|
March 22, 1945 |
KUPPAMMAL Vs. RUKMANI AMMAL AND ANR.
|
September 19, 1945 |
KUPPUSWAMI PILLAI Vs. THE TAJ FRAKSHA THAIKKAL ESTATE BY ITS MANAGING TRUSTEE KATHEEB M.K. NOOR SHERIFF AND ANR.
|
December 17, 1945 |
KURALLA SURYANARAYANA Vs. AKUMURI PURNACHANDRA ROW AND ANR.
|
August 27, 1945 |
LALA PUNNALAL AND ANR. Vs. KASTURICHAND RAMAJI
|
September 17, 1945 |
LINGAPPA GOUNDAN AND ORS. Vs. RAMASWAMI GOUNDAN AND ORS.
|
March 28, 1945 |
LOUIS DREYFUS AND CO. LTD. BY ITS THEN MANAGER RICHARD HOWARD POLLARD AND THE PRESENT MANAGER JOHN GREENWOOD AND ORS. Vs. THE SOUTH ARCOT GROUNDNUT MARKET COMMITTEE BY ITS PRESIDENT, A. LAKSHMINARAYANA REDDIAR
|
February 27, 1945 |
M. PALANIAPPA CHETTIAR Vs. NARAYANAN CHETTIAR
|
December 10, 1945 |
M. PERUMAL CHETTIAR Vs. AVULA KOTAYYA AND ORS.
|
October 12, 1945 |
M.A. NARAYANASWAMI NATTAR Vs. M.K. MANICKA NATTAR AND ORS.
|
September 20, 1945 |
M.A.P. PALANICHAMI NADAR Vs. THE GOVERNOR-GENERAL OF INDIA IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY
|
September 14, 1945 |
M.T. PANKAJAMMAL AND ANR. Vs. M.T. PARTHASARATHY AIYANGAR
|
September 14, 1945 |
M.Y.A.A. NACHIAPPA CHETTIAR Vs. M.Y.A.A. MUTHU KARUPPAN CHETTIAR AND ORS.
|
December 18, 1945 |
MADDELA YENADI AND ANR. Vs. MADDELA RAMALAKSHUAMMA
|
October 23, 1945 |
MADIRAZU ZOGA RAO AND ORS. Vs. BOMMADEVARA VENKATAKRISHNAYYA NAIDU AND ANR.
|
October 16, 1945 |
MAGANTI VENKATASWAMI NAIDU Vs. ANNAPAREDDI NAGIREDDI ALIAS MUTYALU REDDI
|
March 6, 1945 |
MAHOMMAD ISACK ALIAS PAPA SAHEB Vs. DODDAPANENI SREERAMALU
|
December 13, 1945 |
MAKINENI VIRAYYA AND ORS. Vs. MADAMANCHI BAPAYYA
|
April 27, 1945 |
MALLADI SEETHA RAMA SASTRI Vs. MALLALA SOBHANACHALAPATHI RAO
|
April 12, 1945 |
MARIMUTHU PILLAI S Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1945 |
MATTAPALLI RAJU AND ORS. Vs. CHALLA VENKATA RAGHAVAYYA AND ORS.
|
January 9, 1945 |
MEKKILERI KOPPIRICHI (SINCE DECEASED) AND ANR. Vs. UPPOONNI THATTARI KUNHI RAMAR
|
September 17, 1945 |
MERLA VEERAMMA, ZAMINDARINI VELANGI, REPRESENTED BY GENERAL POWER-OF-ATTORNEY HOLDER, N. RAMAYYA AND ORS. Vs. VILLURY RAMANNA AND ANR.
|
December 12, 1945 |
MINOR RAMALINGAM REPRESENTED BY NEXT FRIEND SOMU PILLAI Vs. MINOR VENKATACHALAM REPRESENTED BY COURT GUARDIAN MR. T.R. VENKATARAMA AYYAR AND ANR.
|
March 13, 1945 |
MINOR RAMASWAMI SENNANDAR BY GUARDIAN DANDAYUTHAPANI SENNANDAR Vs. MINOR MURUGAYYA KATTAVETTIREPRESENTED BY THE NEXT FRIEND SUNDARATHAMMAL AND ORS.
|
January 2, 1945 |
MIR HUSSAIN ALI Vs. MIR BAQUIR ALI
|
July 31, 1945 |
MOOLCHAND JOTHAJEE Vs. RASHID JAMSHED SONS AND CO., BY ITS PROPRIETOR, S.R. AHESTANI
|
December 18, 1945 |
MRS. E.C. VAS. Vs. MISS JOSEPHINE HILDA LOBO.
|
April 11, 1945 |
MTT AR S AR ARUNACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1945 |
MUHAMMADHU MAMOONA LABBAI AND ORS. Vs. C. RAMANATHA PILLAI AND ORS.
|
October 24, 1945 |
MULLA MADINA SAHEB Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
|
September 20, 1945 |
MUNUSWAMI PILLAI Vs. DORAIKANNU AMMAL
|
July 27, 1945 |
MUSALI AMMAL Vs. K.E. CHELLAPERUMAL MUDALIAR AND ANR.
|
April 25, 1945 |
MYLAVARAM ADISUBBAYYA Vs. PANCHANGAM SUBBA SASTRY
|
September 17, 1945 |
MYNENI PUNDARIKAKSHAYYA Vs. KONDAMUDI SREERAMULU
|
August 21, 1945 |
N. MUHAMMAD HUSSAIN SAHIB AND ORS. Vs. SELAMBUKARA ABDUL GAFFOOR SAHIB AND ANR.
|
February 14, 1945 |
N.M.P.L. PALANIAPPA CHETTIAR ESTATE REPRESENTED BY FIRST EXECUTOR, CHOKKALINGAM CHETTIAR Vs. V.N.S. RAMASWAMI NAIDU AND ORS.
|
August 10, 1945 |
N.P. KRISHNA AYYAR Vs. SUDALAIMUTHU PILLAI AND ANR.
|
January 4, 1945 |
NACHARAMMAL AND ORS. Vs. VEERAPPA CHETTIAR
|
March 7, 1945 |
NACHARAMMAL ANDORS. Vs. VEERAPPA CHETTIAR AND ORS.
|
December 17, 1945 |
NAGARATNAM PILLAI Vs. KAMALATHAMMAL
|
February 16, 1945 |
NALLA GOUNDAR Vs. KRISHNASWAMI NAICKER
|
April 4, 1945 |
NALLA RAMUDAMMA Vs. NALLA KASI NAIDU
|
March 13, 1945 |
NALLURI RANGACHARYULU Vs. KONDAMADUGULA VAJJALA REDDI AND ANR.
|
September 19, 1945 |
NANJAPPA GOUNDAN Vs. SREERANGA CHETTIAR
|
March 22, 1945 |
NARAHARI RAMANAMMA Vs. THE OFFICIAL RECEIVER OF KISTNA AND ORS.
|
December 6, 1945 |
NARASINJI VANNECHAND FIRM AND ANR. Vs. SURYADEVARA NARASAYYA, SON OF NAGAYYA AND ORS.
|
January 29, 1945 |
NATTETI POLIAH AND ORS. Vs. ALAPATI MUNISWAMI CHETTY AND ANR.
|
July 27, 1945 |
NAYAR VARADA PILLAI Vs. GHULAM DASTAGIR AND ORS.
|
March 2, 1945 |
NAYUDU SIVAYYA AND ORS. Vs. YANDRATHI CHINNA VENKATAPPAYYA AND ORS.
|
March 9, 1945 |
NEDUMKANDATHIL KOYAKUTTY Vs. KUNHALI AND ORS.
|
September 19, 1945 |
NEELAM SURYANARAYANAMURTI NAIDU (MINOR) AND ORS. Vs. BOGGAVARAPU SATYANARAYANAMURTI AND ORS.
|
November 5, 1945 |
NEMATHANPATTI M.M. PL. ANNADHANA CHATRAM, THROUGH ITS MANAGING TRUSTEE, M.M. PL. CHOKKALINGAM CHETTIAR Vs. P.K.P.R.M. RAMAN CHETTIAR AND ORS.
|
September 12, 1945 |
NIDAMARTI VENKATA NARASIMHAM Vs. POGAKU NAGOJIRAO
|
December 12, 1945 |
NOONY SURYANARAYANAMURTHI, MINOR REPRESENTED BY NEXT FRIEND AND MATERNAL GRANDFATHER CHODE-CHINA PATTABHIRAMAYYA Vs. NOONY VEERRAIU AND ORS.
|
February 14, 1945 |
OFFICIAL LIQUIDATORS, DECCAN COMMERCIAL BANK, LTD. Vs. MOHAMED NAWAZ KHAN
|
November 2, 1945 |
OFFICIAL RECEIVER RAMNAD Vs. INCOME TAX OFFICER
|
January 5, 1945 |
P.S.B. BOMMANNA CHETTIAR AND ANR. Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF SALEM AND ANR.
|
March 6, 1945 |
P.V. DAMODARA REDDI AND ANR. Vs. INDIAN NATIONAL AGENCIES, LIMITED
|
January 16, 1945 |
PALANI VANNAN AND ORS. Vs. KRISHNASWAMI KONAR AND ORS.
|
March 22, 1945 |
PALLADUGULA SURYANARAYANA Vs. SAMAYAMANTHULA NAGESWARA RAO
|
February 22, 1945 |
PALURU ADEMMA Vs. ACHALA PENCHELU REDDI
|
November 29, 1945 |
PATHI GUNDEPPA Vs. THE OFFICIAL RECEIVER
|
October 19, 1945 |
PATTIAM VEETTIL MONOKKI SANKARAM NAMBIAR Vs. KOTTAYAM BANK BY ITS OFFICIAL LIQUIDATOR AND ORS.
|
July 13, 1945 |
PAVAYAMMAL AND ANR. Vs. THE DISTRICT BOARD
|
April 27, 1945 |
PENUMATSA RANGARAJU Vs. SAIT DEVICHAND BHOOTAJI FIRM PARTNER SAIT SESHMULL KASTURJI AND ANR.
|
March 27, 1945 |
PERIYA AKKANDI CHETTY Vs. RETHINAGIRI CHETTY AND ORS.
|
February 9, 1945 |
PERIYANNAN KALADI Vs. RAMASWAMI PALLAVARAYAN
|
February 2, 1945 |
PL.M.CT.M. KRISHNAPPA CHETTIAR Vs. PL.M.CT.M. KASIVISWANATHAN CHETTIAR
|
January 3, 1945 |
PL.SP.N.K. NAGAPPA CHETTIAR AND ORS. Vs. MINOR SUBRAMANIAM ALIAS LAKSHMANAN CHETTIAR AND ORS.
|
March 7, 1945 |
PONMUTIYAN PUTHIYA VEETTIL KUNHI RAMAN Vs. KALARIYATATH THAZHE VEETTIL KUNHI RAMAN AND ANR.
|
January 22, 1945 |
PONNUSWAMI CHETTIAR Vs. MARIAPPA PANNADY
|
December 21, 1945 |
PR.M. RAMASWAMI CHETTIAR ALIAS PERIAKARUPPAN CHETTIAR Vs. M.PL.RM. RAMASWAMI CHETTIAR
|
January 16, 1945 |
PULAVARTHI VENKATA SUBBA RAO AND ORS. Vs. VALLURI JAGANNADHA RAO AND ORS.
|
December 18, 1945 |
PUTHENVEETTIL THALASSERI VEETTIL AMMU AMMA AND ORS. Vs. CHELAKUTTIYIL KUNNAPADI KALAN, KARNAVAN AND MANAGER OF HIS TAVAZHI AND ANR.
|
December 10, 1945 |
PUTHIYETATH MAYAN Vs. AMMINIKANDI KRISHNAN NAYAR
|
January 10, 1945 |
PUTHUKUZHI NEELAKANTAM NAMBISANS SON KARNAVAN SANKARAN NAMBISAN Vs. KOOTTAL MANIKKAM DEVASWAM UTAMA MANIKKAM KERALAN THACHUTAYYA KAIMAL AVERGAL
|
October 8, 1945 |
R.N. KAPUR, PARTNER OF WRIGHT AND CO. Vs. THE TRAVANCORE NATIONAL AND QUILON BANK, LIMITED (IN LIQUIDATION) BY OFFICIAL LIQUIDATOR AND ORS.
|
April 5, 1945 |
RACHAKONDA VENKATA VEERARAGHAVAYYA AND ANR. Vs. PINAPALA SREENIVASA RAO AND ORS.
|
February 19, 1945 |
RAGI DURGAMBA AND ANR. Vs. SRI LAKSHMINARASIMHASWAMY RICE FACTORY, REPRESENTED BY ITS MANAGING PARTNER RAO BAHADUR T. JALAIAH ANDORS.
|
December 5, 1945 |
RAJAH SAHEB MOHARBON DOSTAN SRI RAJA RAO VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, MAHARAJAH OF PITHAPURAM Vs. KUNJAM KONAYYA AND ORS.
|
September 11, 1945 |
RAJAM ALIAS RUKMINI AMMAL Vs. PARAMESWARA AYYAR AND ORS.
|
February 28, 1945 |
RAJAYYA NANDIAR Vs. LAXMANA AYYAR AND ANR.
|
March 20, 1945 |
RAMABHAKTHULA RAMAYYA Vs. CHITTOOR DISTRICT CO-OPERATIVE DEPUTY REGISTRAR AND LIQUIDATOR OF CO-OPERATIVE SOCIETIES AND ORS.
|
April 17, 1945 |
RAMACHANDRA PRABHU AND ANR. Vs. MAHADEVI ALIAS KUNHI THAMBURATTI STYLED AS MANAVIYATHAN VALIA THAMBURATTI OF KOZHIKKOT AMBADI KOVILAGAM AND ANR.
|
August 2, 1945 |
RAMANATHA MANNADIAR Vs. T.K. RAMASWAMI IYER
|
March 16, 1945 |
RAO SAHIB P.V. RANGAYYA Vs. TATAVARTY NAGAPOTHA RAO AND ORS.
|
October 9, 1945 |
RASHID JAMSHED SONS AND CO., BY ITS PROPRIETOR, S.R. AHESTANI Vs. MOOLCHAND JOTHAJEE
|
March 28, 1945 |
RATHNASABAPATHI AYYAR Vs. SUBRAMANIA PILLAI AND ORS.
|
December 6, 1945 |
RAVI TIRUPATHI NAIDU (DIED) AND ORS. Vs. RAJAH KAMINAYUNI KRISHNAPPA NAYANIM VARU, BEING MINOR REPRESENTED BY THE MANAGER OF THE COURT OF WARDS AND ANR.
|
October 11, 1945 |
RAVIKANTI KANOJI RAO AND ORS. Vs. SRI SRI SRI MIRJA SRI PURAPATI VIZIANAMA GAJAPATHIRAJU BAHADUR, MINOR RAJAH, VIZIANAGARAM AND ANR.
|
April 4, 1945 |
REDNAM DHARMARAO Vs. REDNAM VENKATA MAHALAKSHMAMMA AND ORS.
|
November 8, 1945 |
S. MARIMUTHU PILLAI OF MURUGUR Vs. THE COMMISSIONER OF INCOME TAX
|
January 23, 1945 |
S.A. BALAGURUMURTHI CHETTIAR Vs. O.C. MUHAMMAD ISMAIL AND ORS.
|
January 23, 1945 |
S.A.S. RATHNATHAMMAL Vs. M. ARULANANDAM PILLAI AND ORS.
|
March 21, 1945 |
S.A.S.R.M. RAMANATHAN CHETTIAR AND ORS. Vs. BAKSHI L. NAGASAMI CHETTIAR
|
February 13, 1945 |
S.K.R.S. SABAPATHI CHETTIAR Vs. LAKSHMANAN CHETTIAR AND ORS.
|
February 28, 1945 |
S.R.M. RAMANUJAM PILLAI Vs. RAMASWAMI PILLAI AND ORS.
|
November 2, 1945 |
S.S. NARAYANASWAMI AIYAR Vs. ALAMELU AMMAL AND ANR.
|
April 27, 1945 |
S.V.M. SUNDARARAJA REDDIAR Vs. A.K.A. RAMACHANDRA REDDIAR
|
March 6, 1945 |
SALVAPANTHULA SESHAGIRI RAO AND ANR. Vs. REBALA SUBBARAMI REDDY AND ORS.
|
January 16, 1945 |
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTI NAMBIAR AND ANR. Vs. AMMAD KUTTIS SON KATHER KUTTY KARNAVAN AND MANAGER AND ORS.
|
July 11, 1945 |
SAMMETA GANGADHARUDU AND ANR. Vs. PEDDIBHOTLA MAHALAKSHMAMMA AND ORS.
|
January 24, 1945 |
SAMUEL FITZ AND COMPANY LIMITED Vs. THE STANDARD COTTON AND SILK WEAVING CO.
|
March 1, 1945 |
SAYYED KHASIM SAHIB AND ANR. Vs. THE OFFICIAL RECEIVER, GUNTUR AND ANR.
|
October 11, 1945 |
SEEYALI VEETTIL ABUBACKER Vs. OVINAKATH VAYYILAPURAYIL MARIYUMMA
|
August 30, 1945 |
SINNA SUBBA GOUNDAN Vs. M. RANGAI GOUNDAN AND ORS.
|
July 19, 1945 |
SIRIGINI VENKATARAMA MOHANDAS BEING MINOR, BY MOTHER AND NEXT FRIEND SIRIGINI SUGANAVATHI AND ANR. Vs. KAMINI KONDIAH AND ORS.
|
October 25, 1945 |
SISILI AMMAL AND ORS. Vs. I.S. SUNDARARAJA NAIDU AND ORS.
|
July 25, 1945 |
SIVALINGA PATHAR Vs. NARAYANI AMMAL
|
August 30, 1945 |
SIVAPURAM SRI SIVAGURUNATHASWAMI KOIL BY TRUSTEES, SETHU CHETTIAR AND ANR. Vs. SARANGAPANI AYYANGAR AND ANR.
|
September 4, 1945 |
SOMU ACHARI Vs. SINGARA ACHARI AND ANR.
|
February 14, 1945 |
SOORE VENKATAPPAYYA Vs. YALAVARTHI VENKATAPPAYYA AND ORS.
|
September 20, 1945 |
SOUTH INDIAN RAILWAY COMPANY LTD., THROUGH ITS AGENT AND GENERAL MANAGER, MR. J.F.C. REYNOLDS Vs. THE MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER, MR. C.O. COOREY.
|
April 3, 1945 |
SREE RAJAH MANTRIPRAGADA VENKATARAGHAVA RAO BAHADUR ZAMINDAR GARU AND ORS. Vs. SREE RAJAH MANTRIPRAGADA VENKATA HANUMANTHA RAO BAHADUR ZAMINDAR GARU (DECEASED) AND ORS.
|
March 19, 1945 |
SREE RAJAH VADREVU VISWA SUNDARA ROW BAHADUR Vs. VADLAMANNATI KUSALARAMAYYA (DIED) AND ORS.
|
April 18, 1945 |
SRI AMANESWARASWAMI TEMPLE BY TRUSTEE MUTHUSWAMI GURUKKAL Vs. DEVANA GOUNDAN AND ORS.
|
February 8, 1945 |
SRI CHINTALAPATI SIMHADRI RAJU AND ANR. Vs. AKELLA SATYANARAYANA PANTULU AND ANR.
|
July 24, 1945 |
SRI GANGAVAMSAM SATYANARAYANA Vs. ROUTU RAMASWAMINAIDU AND ORS.
|
November 28, 1945 |
SRI KALLALAGAR DEVASTHANAM, THROUGH ITS PRESENT EXECUTIVE OFFICER, SRI R. KRISHNASWAMI PILLAI Vs. KARUPPA PILLAI AND ORS.
|
December 14, 1945 |
SRI RAJAH KOTAGIRI MADHAVARAO BAHADUR, ZAMINDAR AND ORS. Vs. VUTUKURU PAPAYYA RAO
|
November 29, 1945 |
SRI RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OF PITHAPURAM, REPRESENTED BY THE TRUSTEE MAHARAJAH OF PITHAPURAM AND ANR. Vs. THE COMMISSIONER OF INCOME TAX
|
December 10, 1945 |
SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZAMINDARINI OF CHEMUDU ESTATE Vs. THE MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
|
August 10, 1945 |
SRIMAT SREE VIDYA SANKARA BHARATH SWAMIVARU, TRUSTEE OF SRI CHANDRAMOULESWARA SWAMIVARU OF PUSHPAGIRI MUTT, REPRESENTED BY POWER OF ATTORNEY AGENT, E. SITARAMAYYA Vs. POPURI RAMAMURTHI AND ORS.
|
April 2, 1945 |
SRIMATH THIRUMALA VENKATA SRINIVASACHARYULU AYYAVARLAM GARU AND ANR. Vs. SRIMATH KIDAMBI SRINIVASA VENKATAVARADACHARYULU (TRANSFEREE DECREE-HOLDER)
|
September 6, 1945 |
SRINIVASA THOLAPPACHAR Vs. K. SESHAGIRI RAO, SALE OFFICER TO THE CO-OPERATIVE SOCIETIES AT BELLARY
|
July 17, 1945 |
SRINIVASAGAM ASARI AND ANR. Vs. CHINNAMMAL AND ANR.
|
November 14, 1945 |
SUBRAMANIA AIYAR Vs. VALLIAMMA ALIAS MARAGATHAVALLI AMMAL AND ANR.
|
February 8, 1945 |
SURYADEVARA ANNAPURNAMMA Vs. GUNTTA MANIKYAMMA AND ORS.
|
November 26, 1945 |
T. RAJU AIYAR Vs. GNANAMBAL AMMAL AND ORS.
|
November 27, 1945 |
T. VIJIARANGA NAIDU AND ANR. Vs. D. NARAYANAPPA
|
December 4, 1945 |
T.K. THIRUVENGADAM PILLAI AND ANR. Vs. THE MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD, THROUGH ITS PRESIDENT
|
March 12, 1945 |
TAR MAHOMED JANOO Vs. K.M.S. LAKSHMANA AIYAR AND SONS
|
February 13, 1945 |
THADAVARTHI BAPAYYA AND ORS. Vs. MYNENI PUNDARIKAKSHAYYA
|
September 12, 1945 |
THANDAVAROYA GRAMANI Vs. ARUMUGHA MUDALI AND ANR.
|
February 28, 1945 |
THANGAMMAL Vs. GENGAYAMMAL AND ORS.
|
January 25, 1945 |
THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS, REPRESENTED BY ITS PRESIDENT Vs. THUMMALAPALLI SIVARAO AND ORS.
|
November 6, 1945 |
THE BOARD OF COMMISSIONERS FOR THE RELIGIOUS ENDOWMENTS, THROUGH ITS PRESIDENT Vs. MARUTHA NAICKER AND ORS.
|
February 9, 1945 |
THE CHETTINAD MERCANTILE BANK, LTD., BY ITS AGENT AND SECRETARY T. SUBRAMANIA AYYAR Vs. PL.A. PICHAMMAI ACHI AND ANR.
|
February 21, 1945 |
THE CROWN PROSECUTOR Vs. V.R. RAMANATHA AIYAR
|
July 26, 1945 |
THE CROWN PROSECUTOR Vs. N.S. KRISHNAN AND ANR.
|
February 12, 1945 |
THE DISTRICT JUDGE OF ANANTAPUR Vs. K.V. VEMA REDDI (ADVOCATE) AND ORS.
|
January 8, 1945 |
THE KALESWARAR MILLS, LTD. BY AGENT, A.L.A.R. KALAI RAJA CHETTIAR Vs. A.P. GOVINDASWAMI NAICKER AND ORS.
|
August 22, 1945 |
THE MADRAS AND SOUTHERN MAHRATTA RAILWAY BY ITS GENERAL MANAGER Vs. PADMANABHUNI CHINA NAGIAH AND COMPANY REPRESENTED BY ITS MANAGING PARTNER CHEEDELLA SUBBA RAO
|
September 19, 1945 |
THE MUNICIPAL COUNCIL OF VIZAGAPATAM REPRESENTED BY ITS COMMISSIONER Vs. VYRICHERLA CHENDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
|
November 13, 1945 |
THE OFFICIAL RECEIVER Vs. NEMINADHA MUDALIAR
|
January 11, 1945 |
THE OFFICIAL RECEIVER OF SOUTH ARCOT Vs. K.V.M.P.KT. ALAGAPPA CHETTIAR AND ORS.
|
November 21, 1945 |
THE OFFICIAL RECEIVER OF SOUTH ARCOT, REPRESENTING SOMASUNDARAM CHETTIAR Vs. V.RM.K.M.M. KULANDAIVELAN CHETTIAR AND ORS.
|
August 15, 1945 |
THE OFFICIAL RECEIVER OF VIZAGAPATAM (MANDAVILLI MOHANA RAO) Vs. BILLAPATI PEDA SURYANARAYANA AND ORS.
|
October 29, 1945 |
THE PANCHAYAT BOARD, AKUMELLA BY ITS PRESIDENT, CHILAKALA PEDDU ANKI REDDI Vs. DUBBA VENKATA REDDI AND ANR.
|
April 16, 1945 |
THE PROVINCE OF MADRAS Vs. C.A. GALIA KOTWALA AND CO., LTD.
|
August 6, 1945 |
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. ASSAMMAKKITHANAKATH PUTHIYA NALAKATH MUHAMMAD ALIAS BAVA (SINCE DECEASED) AND ORS.
|
April 4, 1945 |
THE PUBLIC PROSECUTOR Vs. VADAKATTU VENKATA NARAYANA AND ANR.
|
July 10, 1945 |
THE PUBLIC PROSECUTOR Vs. NARAYANA REDDY AND ORS.
|
January 23, 1945 |
THE PUBLIC PROSECUTOR Vs. PINGALI MALLIKARJANA KOTA PANESWARA RAO
|
November 8, 1945 |
THE PUBLIC PROSECUTOR Vs. SHEIK MASOOM AND ORS.
|
November 8, 1945 |
THE PUBLIC PROSECUTOR Vs. VENKADARI NAGA PULLIAH CHETTI
|
April 26, 1945 |
THRIKKAIKKAT MADATHIL RAMAN ALIAS ARITHOTTATH THIRUMUMBU Vs. VALLIKKAT AMMALUKUTTY AMMA AND ORS.
|
March 20, 1945 |
TURAGA HANUMANTHA RAO Vs. THE OFFICIAL RECEIVER AND ORS.
|
January 11, 1945 |
V M RAGHAVALU NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1945 |
V. CHIDAMBARAM CHETTIAR AND ANR. Vs. M.A. MEYYAPPAN AMBALAM AND ORS.
|
November 12, 1945 |
V. KOTHANDARAMAN Vs. V. ARUMUGA NAICKER AND ORS.
|
January 19, 1945 |
V. KUNHIKRISHNA REDDI Vs. RAMARAJU
|
December 6, 1945 |
V. PEDDA RANGASWAMI SHRESHTI BY AGENT AND POWER OF ATTORNEY HOLDER, V. SUBBA RANGAYYA SETTY Vs. SRI VISHNU NIMBAKER BY AGENT AND POWER OF ATTORNEY HOLDER C. SRINIVASA RAO
|
August 8, 1945 |
V.L.V. VENKATACHALAM CHETTIAR (DIED) AND ORS. Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE AND ORS.
|
December 4, 1945 |
V.S.A. ARUMUGA MUDALIAR Vs. V.S.P. BALASUBRAMANIA MUDALIAR AND ORS.
|
February 20, 1945 |
VADLAMANNETI DAMODARA RAO Vs. THE OFFICIAL RECEIVER, KISTNA AND ANR.
|
August 24, 1945 |
VALAPPIL CHERU MOIDINS SON MOIDIN KUTTI Vs. THEKKUMCHERI NARAYANAN UNNI MOOPIL NAYAR
|
April 10, 1945 |
VALI VENKATASWAMI CHETTIAR Vs. MINOR RAMALINGAM AND ORS.
|
February 1, 1945 |
VALIA ANJUTHATHI THAMBURATTI Vs. KALATHINGAL UMACHAKUTTY UMMA AND ORS.
|
August 9, 1945 |
VARISAI IBRAHIM (DECEASED) AND ORS. Vs. KADIR IBRAHIM, SON OF NALLE IBRAHIM
|
September 19, 1945 |
VEDLAPATLA SURYANARAYANA Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
|
July 30, 1945 |
VELAYUDHA NAICKER Vs. ANNAMALAI CHETTY AND ORS.
|
February 20, 1945 |
VELU SETHURAYAR AND ANR. Vs. KARUPPAYAMMAL AND ORS.
|
July 24, 1945 |
VEMURI SUBBAYYA Vs. BAYYA NAGARATNAMMA AND ORS.
|
February 22, 1945 |
VENKATACHALA PILLAI Vs. M.R. RAJAGOPAL NAIDU AND ANR.
|
April 20, 1945 |
VENKATARAYA GOUNDAN Vs. MALLAPPA GOUNDAN AND ORS.
|
December 5, 1945 |
W.V. ARUNACHALAM CHETTIAR Vs. K.G. KRISHNASWAMI IYER AND ORS.
|
September 7, 1945 |
YAGGANA OBANNA AND ORS. Vs. KUTAGULLA GANGIAH AND ORS.
|
March 16, 1945 |
YARLAGADDA VENKANNA Vs. RAMINENI KOTAYYA
|
October 26, 1945 |
YELESWARAPU LAKSHMI SURYANARAYANA Vs. KUDARAVALLI VENKATARATNAM
|
March 16, 1945 |