A. GOVINDARAJU MUDALIAR Vs. CHUNDURU HANUMANTHA RAO
|
August 23, 1944 |
A. KULANDAIVELU PILLAI Vs. SOWBAGYAMMAL
|
November 22, 1944 |
A. RAMAMURTHI IYER AND ORS. Vs. T.A. MEENAKSHISUNDARAMMAL AND ANR.
|
October 10, 1944 |
A.K. SHERFUDDIN Vs. KAIROON BI AND ORS.
|
March 15, 1944 |
A.T. PONNAPPA CHETTIAR AND ORS. Vs. BODAPPA CHETTIAR AND ORS.
|
October 27, 1944 |
A.T.S. SANKARALINGAM PILLAI Vs. RAMASWAMI NAICKER AND ORS.
|
September 8, 1944 |
A.V. SUNDARAMURTHY CHETTIAR Vs. S. MUTHIAH MUDALIAR AND ANR.
|
October 30, 1944 |
ADHILAKSHMI AMMAL Vs. T. NALLASIVAN PILLAI (DIED) AND ORS.
|
February 3, 1944 |
ALLA VENKATAPPADU AND ORS. Vs. MUDDANA ATCHAYYAMMA
|
February 9, 1944 |
AMICHAND DOSS DWARAKADOSS Vs. T. MANAVEDAN TIRUMALPAD, RAJAH OF NILAMBUR AND ORS.
|
August 15, 1944 |
ANAGHA VENKATA LAKSHMI NARASIMHA RAO Vs. PROVINCE OF MADRAS REPRESENTED BY COLLECTOR AND ANR.
|
September 6, 1944 |
ANUMULA ACHIAH Vs. PERUMALLA PAPIAH AND ORS.
|
April 18, 1944 |
ARULAYI Vs. ANTONIMUTHU NADAN AND ORS.
|
July 25, 1944 |
ARUNACHALAM GOUNDAN AND ORS. Vs. CHINNADORAI ALIAS RAMALINGA GOUNDAR
|
November 8, 1944 |
AYI GOUNDAN AND ANR. Vs. SOLAI GOUNDAN AND ANR.
|
November 13, 1944 |
AYINAMPUDI KOTAYYA AND ORS. Vs. AYINAMPUDI KRISHNA RAO (MINOR) BY MOTHER AND GUARDIAN AYINAMPUDI AMMEMMA AND ORS.
|
December 18, 1944 |
BALIREDDI VISSANNA ALIAS VISWANADHAM AND ORS. Vs. VENKAYALA APPALANARASAYYA
|
November 3, 1944 |
BAVANI AMMAL AND ANR. Vs. THOLUDUR NATARAJA AYYAR AND ORS.
|
August 29, 1944 |
BELLAMKONDA SUBBIAH Vs. JETTI KOTAMMA AND ORS.
|
December 1, 1944 |
BHIMAVARAPU BUTCHI REDDI Vs. BHARTIPADI SRI LAKSHMI VENKATA SURYAPRAKASARAO BY GUARDIAN MOTHER ANNAPURNAMMA AND ANR.
|
August 16, 1944 |
BRITISH INDIA STEAM NAVIGATION CO. LTD. BY LOCAL AGENTS, MADURA CO. LTD. Vs. SANDANA ADAIKALAM AND ANR.
|
August 24, 1944 |
BURUGU VISWANADHAM BROTHERS Vs. YARRU SUBBAIYA
|
September 5, 1944 |
CALICUT BANK LTD. IN LIQUIDATION BY OFFICIAL LIQUIDATORS Vs. SMT. C. RADHALAKSHMI
|
September 15, 1944 |
CHELLA SUBBANNA AND ANR. Vs. CHELLA BALASUBBAREDDI AND ORS.
|
December 12, 1944 |
CHELLAMMAL Vs. MUTHULAKSHMI AMMAL
|
November 27, 1944 |
CHERUKURI RAMAKRISHNIAH Vs. SRI KRUSHI VIDYALAYA SANGAM, OLERU REPRESENTED BY SECRETARY, UNNAVA CHIMPAYYA
|
August 15, 1944 |
CHINNAMMA NAICKEN AND ORS. Vs. RAMA NAICKEN AND ORS.
|
February 23, 1944 |
CHITTAM SUBBAYYA Vs. MUTHYALA RAMACHANDRAPPA AND ORS.
|
September 12, 1944 |
CHUNDUR VENKATASUBBAMMA ALIAS RANGANAYAKAMMA Vs. TARGU SUBBAMMA ALIAS AMMANAMMA
|
August 11, 1944 |
CHUTTA VEETTIL PUTHU PARAMBIL MUHAMMAD KOYA AND ORS. Vs. PONMANICHANDAKATH KATHEESSA BI AND ORS.
|
September 4, 1944 |
COMMISSIONER OF INCOME TAX Vs. AGA ABBAS ALI SHIRAZI
|
January 28, 1944 |
COMMISSIONER OF INCOME TAX Vs. K N K V R V VENKATACHALAM CHETTIAR
|
February 24, 1944 |
COMMISSIONER OF INCOME TAX Vs. S N S A ANNAMALAI CHETTIAR
|
February 25, 1944 |
D. HAJEE ABDULLA SAHIB Vs. SHAFFEE MUHAMMAD SAHIB AND ANR.
|
November 2, 1944 |
DEVINENI SUBBARAO Vs. DEVINENI PATTABHIRAMAYYA AND ORS.
|
December 14, 1944 |
DHARA RAMA SUBBAYYA AND ANR. Vs. ANNAVARAPPU LAKSHMI NARASIMHAM AND ORS.
|
November 1, 1944 |
DODDETI SUBBAYYA Vs. MUTYALA KESAVALU
|
November 30, 1944 |
DR. R.G. RAJAN AND ANR. Vs. N. SRINIVASA NAIDU, TRUSTEE OF SRI VENKATARAMANASWAMI CHATRAM CHARITY AND ORS.
|
October 9, 1944 |
DUVVURU LAKSHMINARASAMMA AND ORS. Vs. MANDALA SWAMI AND ORS.
|
November 14, 1944 |
EKOLLU SUBBARAMI REDDI Vs. EKOLLU CHENCHURAGHAVA REDDI AND OTHERS
|
February 17, 1944 |
EKOLLU SUBBARAMI REDDY Vs. EKOLLU CHENCHURAGHAVA REDDY AND ORS.
|
November 23, 1944 |
G. SRINIVASA AYYANGAR Vs. RAMASAMI AYYANGAR AND ANR.
|
August 9, 1944 |
G.F.F. FOULKES, ADMINISTRATOR OF ESTATE OF ROBERT FOULKES BY AGENT A. KAILASAM PILLAI Vs. A.S. SUPPAN CHETTIAR AND ANR.
|
March 15, 1944 |
G.S. RAMASWAMIER AND SONS Vs. THE COMMISSIONER OF INCOME TAX
|
October 27, 1944 |
GHADIYAM SUBBAREDDI Vs. TOKALA VENKATRAMAYYA AND ANR.
|
November 16, 1944 |
GOGINENI BAPAYYA Vs. GOGINENI RAMAKRISHNAYYA AND ORS.
|
July 12, 1944 |
GOGINENI SUBBAYYA AND ANR. Vs. GOGGINENI GOVINDAMMA
|
August 11, 1944 |
HARJIWANDAS C. PARIKH AND ANR. Vs. TRIVENI BAI ALIAS RADHA BAI
|
July 28, 1944 |
IN RE: A PLEADER Vs. STATE
|
September 11, 1944 |
IN RE: A.V. VISWANATHA CHETTI Vs. STATE
|
September 7, 1944 |
IN RE: ANGAPPA MUDALIAR AND ANR. Vs. STATE
|
August 2, 1944 |
IN RE: APPUKUTTI CHETTIAR Vs. STATE
|
July 28, 1944 |
IN RE: BHUJAM SRIRAMULU CHETTI AND ORS. Vs. STATE
|
November 15, 1944 |
IN RE: CHELLAKANI SAHIB AND ANR. Vs. STATE
|
October 26, 1944 |
IN RE: CHERUKURI RAMI REDDI Vs. STATE
|
October 25, 1944 |
IN RE: CHITTOORI POTHARAJU Vs. STATE
|
November 30, 1944 |
IN RE: ISMAIL ABDULLA SAIT Vs. AB C
|
August 23, 1944 |
IN RE: K.V. SUBRAMANIA AYYAR Vs. STATE
|
July 25, 1944 |
IN RE: KATHARI LAKSHMAYYA AND ORS. Vs. STATE
|
November 22, 1944 |
IN RE: MAREEDU SOMAIAH AND ORS. Vs. STATE
|
December 19, 1944 |
IN RE: MATHAYYAN Vs. STATE
|
January 26, 1944 |
IN RE: P.R. PADMANABHA AYYAR AND ANR. Vs. STATE
|
September 14, 1944 |
IN RE: P.S. VENKATARAMANA RAO Vs. STATE
|
July 14, 1944 |
IN RE: S.R. RAJA RAO AND ANR. Vs. STATE
|
April 26, 1944 |
IN RE: SINNA RANGA BOYAN AND ORS. Vs. STATE
|
November 24, 1944 |
IN RE: UDUMAN TARAGANAR Vs. STATE
|
February 10, 1944 |
IN RE: VADAKKE VALAPPAL AMMOTTY AND ANR. Vs. STATE
|
November 15, 1944 |
J. BECKETT AND ORS. Vs. MRS. WENDY E. NORRIS
|
December 19, 1944 |
JAINULABDEEN SAHIB A Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1944 |
JONNAKUTI ANNAMMA Vs. KANDAVALLI KANAKAMMA
|
August 9, 1944 |
K. GOPALAKRISHNAYYA Vs. VADLAMUDI SUBBA NAIDU AND ANR.
|
November 15, 1944 |
KADAMBAN NAMBUDIRIPAD AND ORS. Vs. THE ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY (INCORPORATED IN ENGLAND) BY ITS GENERAL MANAGER MR. FRANCIS HAMILTON FARMER AND ORS.
|
December 5, 1944 |
KALIAMMAI AMMAL Vs. R. SHANMUGA RAJESWARA SETHUPATI ALIAS NAGANATHA SETHUPATHI AVERGAL, RAJAH OF RAMNAD, WARD UNDER COURT OF WARDS REPRESENTED BY MANAGER, RAMNAD ESTATE
|
August 24, 1944 |
KANNATHAL ACHI Vs. A.R.V.D. VADUERUNATHAN CHETTIAR
|
December 1, 1944 |
KANNEPALLI SURYAPRAKASA RAO AND ORS. Vs. SRI SRI SRI PALAHANI MAHANTI RAJARAM DAS BAVAJI REPRESENTED BY HIS GENERAL POWER-OF-ATTORNEY HOLDER MR. G.S. PANCHAPAKESAN AND ORS.
|
August 30, 1944 |
KARUPPASWAMI MOOPANAR Vs. CHOTTABHAI JANERBHAI AND CO. THROUGH AGENT, AMBALAL D. PATEL
|
September 19, 1944 |
KATTAMURI NARASIMHAN Vs. THUMURUGOTI PREMAYYA
|
November 16, 1944 |
KILAPARTI APPALANARASAMMA Vs. COMMISSIONER, MUNICIPAL COUNCIL AND ANR.
|
November 9, 1944 |
KOVURU KALAPPA DEVARA Vs. KUMAR KRISHNA MITTER AND ANR.
|
August 7, 1944 |
KRISHNA AYYAR Vs. GOMATHI AMMAL AND ORS.
|
August 2, 1944 |
KRISHNAVENI AMMAL AND ANR. Vs. M.D. SOUNDARARAJAN AND ORS.
|
August 9, 1944 |
KUNHI PATHUMMA AND ORS. Vs. SUNDARA AYYAR AND ANR.
|
November 23, 1944 |
KURMA PULLAMMA Vs. KURMA THATALINGAM ALIAS RAJU
|
April 20, 1944 |
LINGAPPA BHANDARY AND ORS. Vs. YAMUNAMMA
|
November 1, 1944 |
M.G. NATESA CHETTIAR Vs. S. SUBBUNARAYANA AYYAR AND ORS.
|
August 15, 1944 |
M.T. PHILIP Vs. MUHAMMAD SIDDIQUE ADAM BY AGENT ABDUL SHUKAR
|
November 1, 1944 |
MADRAS PROVINCIAL CO-OPERATIVE BANK LTD. Vs. SOUTH INDIAN MATCH FACTORY LTD. (IN LIQUIDATION)
|
August 17, 1944 |
MAHMOOD H.Y. Vs. THE KERALA CORPORATION LTD.
|
October 4, 1944 |
MANICKA NADAR Vs. ARUMUGA SUNDARA SATHIA GNANA PANDARA SANNADHI AVERGAL
|
March 5, 1944 |
MANICKA SUNDARA BHATTAR AND ORS. Vs. R.S. NAYUDU, EXECUTIVE OFFICER AND TRUSTEE OF SRI MINAKSHI SUNDARESWARAR DEVASTANAM AND ORS.
|
December 15, 1944 |
MANICKAM CHETTIAR Vs. RAMASWAMI CHETTIAR AND ANR.
|
September 18, 1944 |
MARUDAMUTHU PILLAI Vs. G.K. RADHAKRISHNA CHETTY AND ORS.
|
October 11, 1944 |
MEDAM GURUMURTHI SETTY Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1944 |
MERLA JANIKAMMA Vs. SRI INUGANTI VENKATA RAJAGOPALA CHINNARAO GARU
|
August 21, 1944 |
MINOR ATHILINGA GOUNDAR BY GUARDIAN THIRUMAL AMMAL Vs. MINOR RAMASWAMI GOUNDAR AND ORS.
|
April 18, 1944 |
MINOR BHASKARAN BY ADOPTIVE MOTHER NARAYANI AMMAL Vs. DHANAMMAL AND ORS.
|
October 13, 1944 |
MINOR KRISHNASWAMI BY GRANDMOTHER AND NEXT FRIEND, PANKAJAMMAL Vs. MINOR SRINIVASAN AND ORS.
|
December 19, 1944 |
MINOR RATNAVELU CHETTIAR BY MOTHER AND GUARDIAN MADHURAVALLI AMMAL AND ANR. Vs. FRANCISCU UDAYAR AND ORS.
|
December 19, 1944 |
MOHAMMAD AYISHA BEEVI Vs. A. SAMANKATHA NADAR AND ANR.
|
August 30, 1944 |
MOIDIN BACHA ROWTHER AND ANR. Vs. I.S. CHIDAMBARAM PILLAI
|
August 24, 1944 |
MULLAPUDI HANUMAYYA Vs. ANNADASU CHINA BAPANAYYA AND ORS.
|
October 13, 1944 |
MUMMIDI PATTABHIRAMAYYA Vs. BADAM SUBBA RAO AND ORS.
|
August 11, 1944 |
MUTHACHI ALIAS NAMBIAPPA MUTHIRIAN Vs. KANDASWAMI MUTHIRIAN AND ANR.
|
October 18, 1944 |
NAGIREDDI RAMULU AND ANR. Vs. SRI CHINTALAPATI VENKATA SURYANARAYANARAJU GARU AND ORS.
|
July 27, 1944 |
NALLAKUMARA GOUNDAN Vs. PAPPAYI AMMAL AND ANR.
|
October 12, 1944 |
NENI KAVUR BAI BY AGENT JALAMCHAND LODHA Vs. P. RANGANATHAM PILLAI AND ANR.
|
March 30, 1944 |
OORPAYIL MANJOLE MUNDATHOTTIL ACHUTHAN NAYAR Vs. OORPAYIL MUNDATHOTTIL NARAYANI AMMAS SON MADHAVAN NAYAR
|
November 30, 1944 |
P. RAJAGOPALA CHETTY Vs. A. KESAVA PILLAI AND ORS.
|
November 28, 1944 |
P. VENUGOPAL MUDALIAR Vs. P.V. NEELAKANTA MUDALIAR AND ORS.
|
December 15, 1944 |
P.S. VIJAYARANGA REDDIAR AND ORS. Vs. S.V. MUTHUSWAMI REDDIAR
|
April 4, 1944 |
PARAMBATH CHATTANKANDY ALIAS PONNAMBALATH PARAPRAVAN MAMMU HAJI Vs. NITUMKANDATHIL KOYAKUTTI
|
October 6, 1944 |
PARU KUTTY AMMA Vs. VASUDEVAN BY GUARDIAN A.M. KUTTI SANKARAN ALIAS CHINNA KUTTAN NAIR AND ORS.
|
August 28, 1944 |
PATHURI VENKATA NARAYANA AND ORS. Vs. THE HINDU RELIGIOUS ENDOWMENTS BOARD
|
December 6, 1944 |
PATNALA RAMALAKSHMI AND ORS. Vs. DOWLATABAD GOPALAKRISHNARAO
|
August 29, 1944 |
PAZHANCHERI PANANGAT BLAHAYIL THACHUNNI NAIR Vs. PAZHANCHERI PANANGAT BLAHAYIL KARNAVAN AND MANAGER, UNNIAPPAN NAIR AND ORS.
|
October 12, 1944 |
PAZHAVEETTIL CHEKKARA KUNHI KANNAN Vs. ELAMANKANDI KINATTUMKARA CHAPPAN
|
October 11, 1944 |
PENUGONDA RADHAKRISHNAMURTHY Vs. V.A.Y. ETHIRAJULU CHETTY AND CO. AND ORS.
|
October 18, 1944 |
PENUJURI GOVINDAPPA Vs. D. CHAYYAPPA
|
September 15, 1944 |
PENUMOODY KANAKARATNAM Vs. PENUMOODY VENKATARATNAM
|
April 25, 1944 |
PERAM KISTAMA NAYUDU Vs. MINOR SANKARAYYA NAYUDU BY NEXT FRIEND ANDGRANDFATHER NALLAPPA NAYUDU ALIAS NARASIMHALU NAYUDU AND ANR.
|
March 17, 1944 |
PERIAMBAL CHETTIAR Vs. SUNDARAMMAL
|
October 27, 1944 |
PERIAMBALA CHETTIAR Vs. MUHAMMAD GHOUSE SAHEB
|
December 1, 1944 |
PERIYANAYAGAMMAL Vs. BATCHA SAHIB AND ANR.
|
July 14, 1944 |
PERUMAL REDDIAR AND ORS. Vs. SUPPIAH THEVAR AND ORS.
|
November 20, 1944 |
PETHU REDDIAR AND ORS. Vs. RAJAMBA AMMAL
|
December 15, 1944 |
PITCHIKA SOMANNA AND ORS. Vs. PUTCHALA CHINNAYYA
|
October 25, 1944 |
PONNAMBALA CHETTIAR Vs. SRIRAMULU CHETTIAR
|
August 11, 1944 |
PONNAMMAL AND ORS. Vs. RAJAMBU AMMAL
|
December 15, 1944 |
POTIPIREDDI SANYASAMMA Vs. CHALAMURI SWAMI NAIDU AND ORS.
|
August 14, 1944 |
PULIMATI KRISHNAMURTHI Vs. BOGGAVARAPU NARAYANA AND ANR.
|
September 5, 1944 |
PULINGUNDLA VENKATAPPA NAIDU AND ORS. Vs. GEDDAM CHINNAPPA NAIDU
|
November 13, 1944 |
R.M.S.N. NARAYANAN CHETTIAR Vs. M.P.P.S.P.L. MUTHIAH CHETTIAR AND ANR.
|
November 17, 1944 |
RAJA MANURU VENKATA HANUMANTHA RAO TRUSTEE OF SRI RAMALINGASWARASWAMI TEMPLE Vs. NARRA RAMAKRISHNAYYA ALIAS RAMAKRISHNAMMA AND ANR.
|
September 7, 1944 |
RAJAH SIR ANNAMALAI CHETTIAR BY HIS AUTHORISED AGENT V. ATMANABHA AYYAR Vs. TIRUMALAI TIRUPATHI DEVASTHANAM COMMITTEE BY ITS COMMISSIONER AND ORS.
|
March 28, 1944 |
RAMAKRISHNA NAIDU Vs. VENKATASAMI NAIDU
|
November 28, 1944 |
RAO BAHADUR S.A.S. RM. RAMANATHAN CHETTIAR Vs. M.P. PALANIAPPA CHETTIAR AND ORS.
|
August 31, 1944 |
RAVIKANTI KAMOJI RAO AND ORS. Vs. SRI SRI SRI RAJA MIRJA SRI PUSAPATI VIZIARAMA GAJAPATI RAJU BAHADUR MINOR RAJAH, VIZIANAGARAM AND ANR.
|
November 17, 1944 |
RIKKA YELLAYYA Vs. RIKKA PYDAMMA AND ANR.
|
October 31, 1944 |
RM P RM P VALLIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1944 |
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1944 |
SAHUL HAMEED ROWTHER Vs. P.R.S.A. ARUNACHALAM PILLAI AND ANR.
|
April 4, 1944 |
SALLIYAL KOTAKKAT MANAKKAL NARAYANAN NAMBUDIRI Vs. PATTICHARAVOOR ALIAS CHARAVOOR MANAKKAL DECEASED NARAYANAN NAMBUDIRIPAD DAUGHTER UNNIMAYYA ANTHARJANAM AND ANR.
|
September 19, 1944 |
SATTI MUTYALAMMA AND ORS. Vs. VINJAMURI KRISHNAMMA
|
December 15, 1944 |
SATTI PARASA REDDI, MINOR BY MOTHER AND GUARDIAN, SARASWATHI Vs. KOVVURI SATYANARAYANAMURTHI AND ORS.
|
September 4, 1944 |
SEETHA BAI AND ANR. Vs. NARASIMHA SHET AND ORS.
|
November 30, 1944 |
SESHAMA RAJU AND ORS. Vs. MOSUR SUBRAMANIA SASTRI
|
March 31, 1944 |
SIDDAREDDIGARI CHANGAL REDDI AND ORS. Vs. MOHAMMAL CHORDIA AND ANR.
|
August 3, 1944 |
SOKKAMMAL Vs. ARUNACHALAM PILLAI AND ORS.
|
October 3, 1944 |
SOMALINGA SUBBAROYALU AYYAR Vs. ANNA MUTHULAKSHMI AMMAL AND ORS.
|
October 12, 1944 |
SOORIANARAYANA CHETTIAR Vs. SHENBAGATHAMMAL
|
March 17, 1944 |
SREENIVASA IYER Vs. GOVINDA KANDIYAR AND ANR.
|
October 9, 1944 |
SRI BALUSU BUTCHI SARVARAYUDU, PROPRIETOR OF KAPILESWARAPURAM AND KASANAKURRU ESTATES Vs. POLISETTI VENKATARATNAM
|
November 14, 1944 |
SRI EKAMBARESWARASWAMI TEMPLE OF SIRUKARAMBAYUR BY TRUSTEE A.R.L. KUPPUSWAMI SERVAIGARAR AND ANR. Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTEDBY THE COLLECTOR OF TANJORE AND ORS.
|
December 18, 1944 |
SRI KOTHANDARAMASWAMI TEMPLE AT ADAMBAR REPRESENTEDBY ITS TRUSTEES S. VAITHINATHA AYYAR AND ANR. Vs. VEEZHINATHA AYYAR AND ANR.
|
October 4, 1944 |
SRILA SRI AMBALAVANA DESIKA PANDARA SANNATHI, TRUSTEE OF PERIA AVIDAIAR KOIL DEVASTHANAM REPRESENTED BY AGENT, NAMASIVAYYA THAMBIRAN Vs. ARUMUGAM AMBALAGARAN AND ANR.
|
August 8, 1944 |
SUCCESSOR AND JOINT MANAGER PANDAN CHEMMINIYAM ACHUTHAN Vs. PANDAN GOVINDAN KARNAVAN AND MANAGER OF THE TAVAZHI TARWAD OF CHIRAKKAL AMSOM DESOM AND ANR.
|
November 16, 1944 |
SUNDARARAJA AYYANGAR Vs. RAMASWAMI REDDIAR
|
August 25, 1944 |
T.A. JANAKUMARA NAINAR Vs. T.S. SAMANTHABADRA NAINAR
|
September 12, 1944 |
T.S. RAMANATHA AYYAR AND ORS. Vs. S. ABDUL SALAM SAHIB AND ORS.
|
November 9, 1944 |
THAMMINENI PAPARAO AND ORS. Vs. DHAVALA POLINAIDU AND ANR.
|
December 4, 1944 |
THE CROWN PROSECUTOR Vs. M.SP.S.V.M. MEYAPPA CHETTIAR
|
October 30, 1944 |
THE GOUNDARS OF VILANGATHUR VILLAGE REPRESENTED BY VELAYUDHA GOUNDAN AND ORS. Vs. THE UDAYARS OF VILANGATHUR VILLAGE REPRESENTED BY PONNUSWAMI UDAYAR AND ORS.
|
November 29, 1944 |
THE IMPERIAL BANK OF INDIA Vs. BALASUBRAMANIA PANDIA TEVAR AND ORS.
|
July 26, 1944 |
THE OFFICIAL RECEIVER Vs. NARRA GOPALAKRISHNIAH AND ORS.
|
November 27, 1944 |
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI Vs. SRI RAJAH UPPALAPATI SURYANARAYANESWARA JOGI JAGANNADHA RAJU GARU AND ANR.
|
April 5, 1944 |
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. LAXMI AMMA AND ORS.
|
November 14, 1944 |
THE PUBLIC PROSECUTOR Vs. PASALA VENKATA REDDI AND ANR.
|
December 19, 1944 |
THE PUBLIC PROSECUTOR Vs. KARUMURI SUBBA RAO
|
November 15, 1944 |
THE PUBLIC PROSECUTOR Vs. VERAJLAL SHETH
|
November 6, 1944 |
THIRUGNANAVALLI AMMAL Vs. P. VENUGOPALA PILLAI
|
October 24, 1944 |
TIRUVEEDHULA VENKATA NARAYANA Vs. VADLAMUDI KOTESWARA RAO AND ANR.
|
August 31, 1944 |
UMMAJI JAVICHAND FIRM OF GUNTUR AND ANR. Vs. RAVULA SUBBARAO GARU REPRESENTED BY AGENT HARIPRASADA RAO AND ORS.
|
September 13, 1944 |
V.S.A. KRISHNA MUDALIAR Vs. V.S.A. SABAPATHI MUDALIAR
|
October 9, 1944 |
VANGALA VENKATESWARLU Vs. SIVAPURAPU HYMAVATAMMA
|
February 8, 1944 |
VANGAVETI NARAYANA AND ANR. Vs. MADAR KHAN
|
February 17, 1944 |
VATAKKAYIL MUYYARIKKANDI KUNHI PAKKI Vs. VALIYA MUTHUVANA CHEERU AND ORS.
|
November 2, 1944 |
VEMURI SWARAJYA LAKSHMI Vs. VEMURI ANANTHA PADMANABHA RAO AND ANR.
|
December 15, 1944 |
VENKATA NARASIMHA SASTRY Vs. VEERESWARA SASTRY SITIHANTI
|
February 11, 1944 |
YENAM CHINNA VENKATA REDDI Vs. NARVATI LINGALA BUGGA REDDI AND ORS.
|
September 19, 1944 |
ZAKKA PATTABHIRAMA REDDI Vs. MENAKUR BALARAMI REDDI AND ORS.
|
September 6, 1944 |