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AL VR V P PETHAPERUMAL CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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August 27, 1943 |
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COMMISSIONER OF INCOME TAX Vs. AHMAD BADSHA SAHEB M
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October 15, 1943 |
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COMMISSIONER OF INCOME TAX Vs. CT RM N NARAYANAN CHETTIAR
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July 30, 1943 |
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COMMISSIONER OF INCOME TAX Vs. MADRAS AND SOUTHERN MAHARATTA RAILWAY COMPANY LIMITED
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March 3, 1943 |
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COMMISSIONER OF INCOME TAX Vs. VEDLAPATLA VEERA VENKATARAMIAH
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March 15, 1943 |
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COMMISSIONER OF INCOME TAX Vs. MOHANLAL CHORDIA
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March 16, 1943 |
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COMMISSIONER OF INCOME TAX Vs. RAMASWAMY IYENGAR V
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October 22, 1943 |
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COMMISSIONER OF INCOME TAX Vs. KATRAGADDA MADHUSUDHANA ROW
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November 5, 1943 |
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IN RE: KANNIYA RAO Vs. STATE
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March 1, 1943 |
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IN RE: MANAVALA NAIDU AND ORS. Vs. STATE
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December 17, 1943 |
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IN RE: P. KOYATTI Vs. STATE
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October 21, 1943 |
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IN RE: SANGILI VELAN Vs. STATE
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September 2, 1943 |
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KOTHA GOVINDARAJULU CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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December 17, 1943 |
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M.R.M. MURUGAPPA CHETTIAR AND ORS. Vs. S.M. CHENGALVARAYA CHETTIAR AND ORS.
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September 1, 1943 |
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MAMAD KEYI C K Vs. COMMISSIONER OF INCOME TAX
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August 20, 1943 |
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MASK AND CO Vs. COMMISSIONER OF INCOME TAX
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July 30, 1943 |
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O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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March 12, 1943 |
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O RM OM RM PL MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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August 13, 1943 |
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P.C. KANDASWAMI PILLAI Vs. MUNICIPAL COMMISSIONER
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October 14, 1943 |
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PUBLIC PROSECUTOR Vs. NARAYANA SING
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November 26, 1943 |
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RAMASWAMY AYYANGAR V Vs. COMMISSIONER OF INCOME TAX
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October 15, 1943 |
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RAMASWAMY AYYANGAR V Vs. COMMISSIONER OF INCOME TAX
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October 22, 1943 |
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