| Case Title | Date |
|---|---|
| ANNAM VENKATAKUTUMBA RAO Vs. YENDURI VEERABHADRUDU | October 6, 1942 |
| COMMISSIONER OF INCOME TAX Vs. MADRAS PROVINCIAL CO OPERATIVE BANK LIMITED | September 28, 1942 |
| COMMISSIONER OF INCOME TAX Vs. BAR COUNCIL | November 9, 1942 |
| COMMISSIONER OF INCOME TAX Vs. G D NAIDU INDUSTRIAL EDUCATIONAL TRUST | February 2, 1942 |
| COMMISSIONER OF INCOME TAX Vs. DUTTS TRUST | July 20, 1942 |
| KESARICHAND KAVERLAL Vs. S H G NAYUDU | March 3, 1942 |
| MUTHUKARUPPAN CHETTIAR PR AL M Vs. COMMISSIONER OF INCOME TAX | October 19, 1942 |
| S V M MOHAMED JAMALUDDEEN AND BROS Vs. COMMISSIONER OF INCOME TAX | September 28, 1942 |
| SUBBIAH PILLAI AND SONS S Vs. COMMISSIONER OF INCOME TAX | July 20, 1942 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN