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A R A N T NARAYANAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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March 18, 1941 |
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C VELAYUDHAM PILLAI Vs. S C SUBRAMANIA PILLAI
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January 10, 1941 |
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CHOCKALINGAM CHETTIAR S S S AND SONS Vs. COMMISSIONER OF INCOME TAX
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March 18, 1941 |
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COMMISSIONER OF INCOME TAX Vs. NATIONAL CYCLE IMPORTING CO
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March 26, 1941 |
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COMMISSIONER OF INCOME TAX Vs. JAMAL MOHAMAD SAHIB M
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March 18, 1941 |
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COMMISSIONER OF INCOME TAX Vs. K M S LAKSHMANIER
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September 15, 1941 |
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COMMISSIONER OF INCOME TAX Vs. P RAMASWAMY CHETTIAR
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September 15, 1941 |
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COMMISSIONER OF INCOME TAX Vs. AR VR ANNAMALAI CHETTIAR
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September 15, 1941 |
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COMMISSIONER OF INCOME TAX Vs. ABDULLA SAHIB N V
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September 25, 1941 |
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COMMISSIONER OF INCOME TAX Vs. PAPAMMAL
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December 5, 1941 |
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CROWN PROSECUTOR Vs. EKAMBARAM
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September 10, 1941 |
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INSPECTING ASSISTANT COMMISSIONER OF I T Vs. CHOTABHAI JAVERBHAI
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August 1, 1941 |
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M RANGASWAMI NAICKER Vs. M RAJU NAICKER
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August 29, 1941 |
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MUHAMMAD IBRAHIM M K Vs. COMMISSIONER OF INCOME TAX
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November 25, 1941 |
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PARIYANAMPATTA DAVASWOM URALAN KANNANOORPATA MOOPIL NAIR (DECEASED) AND ORS Vs. K K GOPALAN NAIR, RECEIVER
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October 14, 1941 |
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SINNASWAMI PILLAI RM N S Vs. COMMISSIONER OF INCOME TAX
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November 24, 1941 |
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THE PUBLIC PROSECUTOR Vs. KOLA SAHIB OF WANDIWASH
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October 10, 1941 |
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VENKADADRI SOMAPPA Vs. NARASEPALLY VENKATASWAMI CHETTY
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February 19, 1941 |
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