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A M K FIRM Vs. COMMISSIONER OF INCOME TAX
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January 30, 1940 |
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COMMISSIONER OF INCOME TAX Vs. K M CT MURUGAPPA CHETTIAR
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February 1, 1940 |
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COMMISSIONER OF INCOME TAX Vs. J M MUHAMMAD ISMAIL ROWTHER
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February 6, 1940 |
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COMMISSIONER OF INCOME TAX Vs. SALEM DISTRICT URBAN BANK LIMITED
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February 6, 1940 |
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COMMISSIONER OF INCOME TAX Vs. HARVEYS LIMITED
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March 4, 1940 |
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COMMISSIONER OF INCOME TAX Vs. MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED
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March 14, 1940 |
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COMMISSIONER OF INCOME TAX Vs. A V P MR M LAKSHMANAN CHETTIAR
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September 24, 1940 |
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COMMISSIONER OF INCOME TAX Vs. NADIMUTHU PILLAI
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December 31, 1940 |
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NARAPARAJU RAMAMURTHY Vs. PARIMI VENKATANARAYANA AND ANR
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October 25, 1940 |
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NARAYANAN CHETTIAR Vs. OTTU VEERU GOUNDAR AND ANR
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October 15, 1940 |
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P S VARIER Vs. COMMISSIONER OF INCOME TAX
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September 24, 1940 |
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PACHIGOLLA SATYANARAYANAMURTHI Vs. SATTI GANGISETTI
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October 17, 1940 |
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RAMA RAO Vs. VENKATARAMAYYA
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April 15, 1940 |
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S M S KARUPPIAH PILLAI Vs. COMMISSIONER OF INCOME TAX
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September 25, 1940 |
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SUDALAIMANI NADAR Vs. COMMISSIONER OF INCOME TAX
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September 24, 1940 |
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VEERAPPA CHETTIAR AL VR ST Vs. COMMISSIONER OF INCOME TAX
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September 25, 1940 |
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