| Case Title | Date |
|---|---|
| ALAGANANDA MUDALIAR Vs. COMMISSIONER OF INCOME TAX | October 18, 1939 |
| COMMISSIONER OF INCOME TAX Vs. BOSOTTO BROTHERS LIMITED | January 31, 1939 |
| COMMISSIONER OF INCOME TAX Vs. VOORA SREERAMULU CHETTY NO 2 | March 7, 1939 |
| COMMISSIONER OF INCOME TAX Vs. S KM SP MEYYAPPA CHETTIAR KARAIKUDI | October 23, 1939 |
| COMMISSIONER OF INCOME TAX Vs. GELLI KRISHNAMURTHY | October 23, 1939 |
| COMMISSIONER OF INCOME TAX Vs. ABDUL AZIZ SAHIB | October 23, 1939 |
| K T M T M ABDUL KAYUM SAHIB HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME TAX | October 18, 1939 |
| KOLLI SEETHA RAMI REDDI Vs. EMPEROR | February 28, 1939 |
| MYTHILI AMMAL Vs. JANAKI AMMAL | September 1, 1939 |
| P R M ABDUL RAHMAN AND CO Vs. COMMISSIONER OF INCOME TAX | October 19, 1939 |
| PUBLIC PROSECUTOR Vs. NARAYANA AYYAR | September 12, 1939 |
| STATE Vs. BADUSHA AND MUNUSAMY | June 23, 1939 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN