| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. VALLIAMMAI ACHI | November 1, 1938 |
| COMMISSIONER OF INCOME TAX Vs. P R A L M MUTHUKARUPPAN CHETTIAR | November 14, 1938 |
| COMMISSIONER OF INCOME TAX Vs. BANK OF CHETTINAD LIMITED | November 17, 1938 |
| CROWN PROSECUTOR Vs. DORAISWAMI NAICKER | March 16, 1938 |
| IN RE: SRINIVASA NAICKER Vs. STATE | January 28, 1938 |
| M S S CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX | November 1, 1938 |
| MACHINGAL POTTE VEETU ALIAS THAKKE VEETTIL SEETHA NEITHYAR Vs. MACHINGAL POTTE VEETU ALIAS PATINHARA VEETTIL KARNAVAN KELU MENON | March 25, 1938 |
| NOONE VARADHARAJAN CHETTY Vs. VUTUKURI KANAKIAH | January 21, 1938 |
| PR AL M MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX | October 27, 1938 |
| RAMASWAMI PILLAI Vs. COMMISSIONER OF INCOME TAX | November 1, 1938 |
| S A RAMANATHAN CHETTIAR Vs. SNALAGAPPA CHETTIAR | February 3, 1938 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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