| Case Title | Date |
|---|---|
| ANDHRA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX | October 22, 1937 |
| COMMISSIONER OF INCOME TAX Vs. S L MATHIAS DIWAN BAHADUR | April 29, 1937 |
| COMMISSIONER OF INCOME TAX Vs. S L MATHIAS | October 13, 1937 |
| IN RE: L, A PLEADER, RAJAM, M NARAYANAMURTI Vs. STATE | December 30, 1937 |
| MANICKAM CHETTIAR Vs. INCOME TAX OFFICER | December 16, 1937 |
| S A S S CHELLAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX | January 15, 1937 |
| TRICHINOPOLY TENNORE HINDU PERMANENT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX | October 22, 1937 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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