| Case Title | Date |
|---|---|
| AR PL SP MANICKAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX | April 7, 1936 |
| CHENGALVAROYA CHETTIAR Vs. COMMISSIONER OF INCOME TAX | December 4, 1936 |
| IN RE: MALAVARAYA PADAYACHI Vs. STATE | August 21, 1936 |
| M A L A R ARYAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX | March 31, 1936 |
| M KANNAPPA NAICKER AND CO Vs. COMMISSIONER OF INCOME TAX | December 18, 1936 |
| RAJA OF BOBBILI Vs. COMMISSIONER OF INCOME TAX | December 4, 1936 |
| RAYALU AYYAR AND CO Vs. COMMISSIONER OF INCOME TAX | March 31, 1936 |
| SECRETARY OF STATE FOR INDIA Vs. V M MEYYAPPA CHETTIAR | May 1, 1936 |
| THONTEPU CHINNA PULLAYYA Vs. COMMISSIONER OF INCOME TAX | March 31, 1936 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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