| Case Title | Date |
|---|---|
| CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX | September 18, 1935 |
| CHINNAMMAL ACHI Vs. CHENA MUNA SAITHKKATHI ROWTHER | March 22, 1935 |
| COMMISSIONER OF INCOME TAX, MADRAS Vs. THE BUCKINGHAM & CARNATIC COMPANY, LIMITED, MADRAS. | October 25, 1935 |
| GENERAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX | September 17, 1935 |
| JUPUDI KESAVA RAO Vs. COMMISSIONER OF INCOME TAX | October 2, 1935 |
| K R M T T THYAGARAJA CHETTIAR Vs. COLLECTOR OF MADURA | October 23, 1935 |
| L C T S P SUBRAMANYAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX | September 18, 1935 |
| TANJORE PERMANENT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX | September 26, 1935 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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