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A V K R M KASINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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December 6, 1934 |
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A. Vs. K. R. M. KASINATHAN CHETTIAR V. COMMISSIONER OF INCOME TAX, MADRAS.
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December 6, 1934 |
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BALAJI RAO Vs. COMMISSIONER OF INCOME TAX
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December 5, 1934 |
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COMMISSIONER OF INCOME TAX Vs. JANAB HAJI MUHAMMAD SADAK KHOYEE SAHIB
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December 13, 1934 |
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COMMISSIONER OF INCOME TAX Vs. P R A L M MUTHUKARUPPAN CHETTIAR
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April 27, 1934 |
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COMMISSIONER OF INCOME TAX Vs. GOPU BALAKRISHNAYYA
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April 30, 1934 |
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COMMISSIONER OF INCOME TAX Vs. KARUPPASWAMI MOOPANAR
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April 30, 1934 |
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COMMISSIONER OF INCOME TAX Vs. RM AR RM ARUNACHALAM CHETTIAR AND SON
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May 1, 1934 |
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COMMISSIONER OF INCOME TAX Vs. MADRAS CRICKET CLUB
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May 1, 1934 |
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COMMISSIONER OF INCOME TAX Vs. NARAYANA GAJAPATI RAJU BAHADUR GARU
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May 2, 1934 |
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COMMISSIONER OF INCOME TAX Vs. MADHWA SIDDHANTHA ONNAHINI NIDHI LIMITED
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May 4, 1934 |
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COMMISSIONER OF INCOME TAX Vs. CHENGALVAROYA MUDALIAR
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May 8, 1934 |
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MOTHAY GANGARAJU Vs. COMMISSIONER OF INCOME TAX
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December 4, 1934 |
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N A S V VENKATACHALAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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December 4, 1934 |
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R M A T M MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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December 10, 1934 |
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S R M S SUBRAHMANYAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
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May 2, 1934 |
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SOUTH INDIAN INDUSTRIALS LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 12, 1934 |
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