| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. T NAMBERUMAL CHETTY AND SONS | August 31, 1932 |
| M.S.M.M. MEYYAPPA CHETTIAR Vs. THE COMMISSIONER OF INCOME TAX | August 30, 1932 |
| RAM SINGH AMARSINGH Vs. KANDASAMAY TEXTILES AND CO | April 21, 1932 |
| THE COMMISSIONER OF INCOME TAX, MADRAS Vs. THE MADURA HINDU PERMANENT FUND LTD. | September 28, 1932 |
| VEDATHANNI Vs. COMMISSIONER OF INCOME TAX | May 14, 1932 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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