Home
About Us
Support
Browse Database
Contact Us
LOGIN
Year 1928 of HIGH COURT OF MADRAS
Home
HIGH COURT OF MADRAS
1928
List of
Cases
Case Title
Date
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. SRI KUTHALANATHASWAMI TEMPLE THROUGH ITS TRUSTEES SUBRAMANIA PILLAI (RESIGNED HIS TRUSTEESHIP) AND RAMASAMIA PILLAI
March 21, 1928
V R VENKATARAMA AIYAR Vs. TGOPALAKRISHNA PILLAI
September 24, 1928