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(A L V R S T ) PERIYA KARUPPAN CHETTIAR Vs. D R ANGAPPA CHETTIAR AND ORS
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October 8, 1924 |
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(ADDEPALLI) KONDAYYA Vs. YANDRU VEERANNA
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October 7, 1924 |
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(UNDE RAJAHA ROJE SRI RAJA VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU PANCHAHAZAR) THE RAJAH OF VENKATAGIRI Vs. KOLA SUBBAYYA
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October 14, 1924 |
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(VIYYURU) LAKSHAMA REDDI AND ANR Vs. ALLA VIRA REDDI
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October 9, 1924 |
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(VONNAKOTA) VIRAJU Vs. (VATSVAYA) BANGARAJU AND ANR
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October 14, 1924 |
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A L S K KADAPPA CHETTI Vs. R S S T THIRUPATHI CHETTI
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October 8, 1924 |
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A N RAMASWAMI PILLAI AND ORS Vs. NARAYANASWAMI PILLAI AND ORS
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October 9, 1924 |
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A R SRINIVASACHARIAR Vs. ARAGHAVACHARIAR
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January 25, 1924 |
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A S PAKKIAR MAHAMUD ROWTHEN AND ANR Vs. PICHAI THEVAN AND ORS
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October 28, 1924 |
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ACHARATH PARAKAT KUNHI PAKKI Vs. MEKKILERI KARAI KAVARI AND ANR
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October 29, 1924 |
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ADINARAYANA AND ORS Vs. KALAMALLA VENKATASUBBAYYA
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October 31, 1924 |
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AMMAYYA PILLAI Vs. NARAYANA CHETTI
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October 10, 1924 |
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ANAPINDI SOMAYYA Vs. AYYALA SOMAYAJULA VENKATAYYA AND ORS
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October 22, 1924 |
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APPAJEE PILLAI Vs. MANIKA MUDALI
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October 29, 1924 |
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APPICHI GOUNDAN Vs. KUTHUJAMMAL
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October 30, 1924 |
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APPICHI GOUNDAN, OF UNSOUND MIND, REPRESENTED BY HIS MOTHER PONGI AMMAL Vs. KUTTIYAMMAL
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October 13, 1924 |
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BADSHA Vs. EMPEROR
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October 29, 1924 |
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BAVACHI Vs. VIZHOTH KANHIROTE KUNHI KANNAN AND ANR
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October 8, 1924 |
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CHAIRMAN, MUNICIPAL COUNCIL Vs. GAJIREDDI SEETHARAMAYYA NAIDU
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October 2, 1924 |
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CHEEMALAPATTI VENKATA REDDI Vs. NATARAJA SETTI
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January 16, 1924 |
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DAVUTHAMMAL Vs. PASARI AMMAL AND ORS
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October 7, 1924 |
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DEVABHAKTUNI BUTCHAMMA Vs. DEVABHAKTUNI PUNNAMMA
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October 28, 1924 |
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DIVI DWARKACHARYULU Vs. KOTHAPALLI SRIKRISHNAN
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October 24, 1924 |
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DORASWAMI IYER AND ORS Vs. THIRUVENGADA MUDALIAR
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October 31, 1924 |
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GANTA DANIYELU Vs. GUNTI YESU RATNAM
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October 22, 1924 |
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GONDU RAMASUBBA IYER Vs. MUTHIAH KONE AND ORS
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October 8, 1924 |
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GUNTREDDI MALLU NAYUDU AND ORS Vs. GUNTREDDI CHINNA GAVURU NAIDU AND ORS
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October 23, 1924 |
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HAJI SAHIB HAMEED LABBAI Vs. S MAHAMAD KHATHER PILLAI MARAKAYAR AND ORS
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October 17, 1924 |
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IN RE: BADSHA Vs. STATE
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October 29, 1924 |
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IN RE: S KUSUNGADU Vs. STATE
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October 8, 1924 |
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IN RE: SAMANATHU KUSUNUGADU Vs. STATE
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October 28, 1924 |
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K N KRISHNASWAMI BHAGAVATHAR Vs. N A THIRUMALAI IYAR AND ORS
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October 21, 1924 |
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KAMAKSHI AMMAL Vs. POOCHAMMAL ALIAS KAMAKSHI AMMAL AND ORS
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October 13, 1924 |
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KARIPPAYI KATHIRI AND ORS Vs. KARUTIPRATH KANNAN
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October 22, 1924 |
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KODAVALI SUBBAMMA Vs. KODAVALI PAPAYYA
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October 21, 1924 |
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KUDAPPA SEETHARAMMAYYA Vs. RONGALA SAMUDRUDU AND ORS
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October 22, 1924 |
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LAKSHMINARAYANA KULLURAYA Vs. RAJAMMA AND ANR
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October 17, 1924 |
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M RAMA RAO Vs. K RENGASWAMY RAO
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October 10, 1924 |
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M RAMA RAO Vs. APPU AND ORS
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October 7, 1924 |
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M RUDRAPPA Vs. K MARIAPPA AND ORS
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October 2, 1924 |
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MEENAKSHI AMMAL Vs. KARUPPANNA PILLAI ALIAS MUTHUSWAMI PILLAI
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October 29, 1924 |
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MURUGAPPA ASARI Vs. SHANMUGA MUDALIAR AND ANR
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October 7, 1924 |
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MURUGAPPA NAICKER Vs. EMPEROR
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October 9, 1924 |
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NAKONDU NAGASAMI IYER Vs. THIRUKONDA ELLARAGAN
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October 23, 1924 |
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NARIKKOTE KUNNAMANGALATH ITTISSERI KUBERAN NAMBUDRI Vs. POTHERA KALLOOR KOMAN NAIR
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October 21, 1924 |
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NATESA THEVAN Vs. DISTRICT BOARD OF TANJORE
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October 7, 1924 |
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PALAKANDA CHINNA SURYANARAYANA DEO Vs. MANDINA APPAYYA AND ORS
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October 14, 1924 |
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PIRAMU AMMAL AND ANR Vs. SERUNATHA AMMAL AND ANR
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October 8, 1924 |
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PUBLIC PROSECUTOR Vs. CHERU KUTTI
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October 30, 1924 |
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PUTTI SETHU RAO Vs. SEETHALAKSHMI AMMAL AND ORS
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October 9, 1924 |
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RAJAGOPALACHAIAR Vs. THIAGARAYA MUDALI
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October 21, 1924 |
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RAMASWAMI ALIAS PALUNNA NATHAN, MINOR, BY GUARDIAN 2 AND 3 AND ORS Vs. M P M MUTHAYYA CHETTI
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October 1, 1924 |
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S ARUNACHALA NAIDU Vs. S R BALAKRISHNA AND CO
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October 22, 1924 |
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SENGAMALAM, MINOR, BY NEXT FRIEND KANDASWAMI PILLAI Vs. LEGAMBAL AND ORS
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October 3, 1924 |
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SRIRAMSUBBA RAO AND ANR Vs. CHITTURI VENKATRATNAM AND ORS
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October 2, 1924 |
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SUBBAMMA AND ANR Vs. ADIMOORTHEPPA AND ORS
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October 23, 1924 |
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SUBRAMANIA IYER Vs. A SUBBAN CHETTIAR
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October 1, 1924 |
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SULEMAN SAHEB AND ORS Vs. PERICHEVLA VENKATRAJU
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October 13, 1924 |
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T S SUBBA RAO Vs. APPADURAI IYER AND ORS
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October 30, 1924 |
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THE ACTING SECRETARY, BOARD OF REVENUE, SEPARATE REVENUE Vs. THE AGENT, SOUTH INDIAN RAILWAY COMPANY LTD
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October 15, 1924 |
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UTTARAVELLI PEDA APPALA NAIDU AND ANR Vs. UTTARAVELLI APPALA NAIDU AND ORS
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October 20, 1924 |
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VABALA REDDI MALLAYYA AND ORS Vs. SRI RAJA MIRJA SRI PUSHVATI ALAKA NARAYANA GAJAPATHIRAJU MAHARAJU MANYA SULTAN BAHADUR TRUSTEE OF VIJAYANAGARAM ESTATE
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October 20, 1924 |
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VABALAREDDI MALLAYA AND ORS Vs. NAYANA GAJAPATHIRAJU MANYA SULTAN BAHADUR, TRUSTEE OF VIZIANGARAM ESTATE
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October 20, 1924 |
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VALLURI VENKATASUBBAYYA Vs. PAKATI SUBRAMANIAM AND ORS
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October 30, 1924 |
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VANGALI VENKANNA Vs. POLAMARASETTI CHINNA APPALASWAMI
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October 28, 1924 |
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VANGALI VENKATANNA AND ORS Vs. POLAMANASETTI CHINA APPALASWAMI
|
October 28, 1924 |
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VEERA RAGHAVACHARIAR AND ORS Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
|
October 18, 1924 |
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VEERAPPAN ALIAS PALANIAPPAN CHETTI Vs. MYLAI UDAYAN
|
October 8, 1924 |
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VEERASAMI NAIDU AND ANR Vs. SIVAGURUNATHA PILLAI AND ORS
|
October 14, 1924 |
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VELOVOLU POTHARAJU Vs. MATTA ADISESHU AND ANR
|
October 30, 1924 |
LOGIN