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Year 1919 of HIGH COURT OF MADRAS
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HIGH COURT OF MADRAS
1919
List of
Cases
Case Title
Date
SREE RAJA VASIREDDI SREE CHENDRA MOWLESWARA PRASADA BAHADUR MANNE SULTAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF KRISHNA
July 29, 1919