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ANDALE ALIAS PONNANIKAT SHEKARA PISHARODI Vs. THE SECRETARY OF STATE FOR INDIA IN COUNCIL
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July 24, 1893 |
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ATTADA KOORMAYYA Vs. PRAGADA KRISHNAMMA NAIDU
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September 4, 1893 |
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AYYA PATTER Vs. KALYANI AMMA
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September 20, 1893 |
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CHINNAYASAMI KOOLAPPA NAIK Vs. KUPPAYASAMI KOOLAPPA NAIK
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August 8, 1893 |
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G T OLIVER, ESQ , RECEIVER AND MANAGER OF THE ESTATE OF THE LATE MAHARAJAH OF TANJORE Vs. MARKANDA AIYAN
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September 6, 1893 |
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LAKSHMANA AIYAN, MINOR BY HIS GUARDIAN AND ANR MADURAMBAL AMMAL Vs. RAMASWAMI AIYAN
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September 19, 1893 |
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MUTHU AIYAR Vs. CHIDAMBARA AIYAR
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August 22, 1893 |
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P V SANKARAN NAMBUDRIPAD Vs. VALIA KONIKALEDATHIL PANGI ACHEN
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August 21, 1893 |
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PADMANABHUNI GURAPPA CHETTI Vs. PENUGONDA PULLAYYA CHETTI
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September 15, 1893 |
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PANCHAKARLA RANGANAYAKULU Vs. H G PRENDERGAST ESQ , SUPERINTENDENT OF POLICE
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September 19, 1893 |
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PUDIA KOVILAGATH SRIMANAVEDAN ALIAS KUNHANUJAN RAJAH AVERGAL Vs. MUDICHAN KONDI ANJELA
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September 25, 1893 |
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R ISWARA PATTER Vs. V KARUPPAN ALIAS VELLA
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August 14, 1893 |
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RAJA PAPAMMA ROW BAHADUR ZAMINDAR GARU Vs. GURIJADA VENKATAPPAYYA
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September 20, 1893 |
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RAJA VATCHAVAYYA SIMHADRI JAGAPATIRAZU GARU, ZAMINDAR Vs. SRI RAJA GODAY NARAYANA GAJAPATHI RAYANAM GARU, BY HIS DEVAN AND MUKTIAR KONDEPUDI PETHAKAMARAZU PANTULU GARU
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August 11, 1893 |
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SRIMANTU RAJA YERLAGADDA MALLIKARJUNA PRASADA NAIDU BAHADUR, ZAMINDAR GARU Vs. VALLURUPALLI LAKSHMINARAYANA
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April 26, 1893 |
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SUNDARA GOPALAN Vs. VENKATAVARADA AIYANGAR
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September 25, 1893 |
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TAI VENKATA REDDI NAIDU Vs. W TAYLOR ESQ , CHAIRMAN, PARLAKIMIDI MUNICIPAL COUNCIL
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August 21, 1893 |
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TAMANAPALLI VENKATALINGAM Vs. YERRA VEERASWAMI
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September 13, 1893 |
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TIMMAPPA SHETTI Vs. SHESHA SHETTI
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September 11, 1893 |
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VENA MANA GOVINDASAMI NAIDU Vs. KUPPUSAMI PILLAI
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September 11, 1893 |
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