| Case Title | Date |
|---|---|
| IN RE: REFERENCE FROM THE BOARD OF REVENUE UNDER SECTION 46 OF THE INDIAN STAMP ACT, 1879 Vs. STATE | October 9, 1883 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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