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Year 2015 of KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
Home
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2015
List of
Cases
Case Title
Date
A FAROOK Vs. SENIOR BRANCH MANAGER
January 14, 2015
A. FAROOK AND ORS. Vs. SYNDICATE BANK AND ORS.
January 14, 2015
SONY AUGUSTINE Vs. MANOJ A N
January 7, 2015
UNION BANK OF INDIA Vs. MUHAMMED YOUSUF C.A. AND ORS.
September 9, 2015