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A ABDUL RAHIMAN AND ORS Vs. MANAGER, ORIENTAL INSURANCE CO LTD
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February 19, 2010 |
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A. JOHNSON Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.
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March 12, 2010 |
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A.P. MUHAMMED Vs. MANAGER, MUTHOOT FINANCE PT. LTD.
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December 13, 2010 |
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ABRAHAM P. SAM Vs. BENZ MOTORS
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October 18, 2010 |
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ANNIE VARGHESE & ANR KERALA Vs. K B PLAZA APPARTMENT, KERALA
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January 25, 2010 |
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ASSISTANT ENGINEER Vs. SECRETARY MANJOOR KSHEERA VYAVASAYA SAHAKARANA SANGHAM
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May 19, 2010 |
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ASSISTANT ENGINEER, ELECTRICAL SECTION, KSEB Vs. B KAMARUDEEN
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April 23, 2010 |
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ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL SECTION KSEB Vs. MUYUNUDEEN
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February 9, 2010 |
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ASST EXE ENGINEER ELECTRICAL MAJOR SECTION,VIYYUR,THRISSUR AND ORS Vs. PULLARKKATTIL SIVADASAN PADUKKAD, PO VIYYUR AND ORS
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January 1, 2010 |
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ASST EXE ENGINEER, KSEB ELECTRICAL MAJOR SECTION, KONDOTTY
MALAPPURAM Vs. SECRETARY KSEB, VYDYUTHI BHAVAN ,PATTOM
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February 9, 2010 |
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ASST EXECUTIVE ENGINEER K S E B, GANDHI NAGAR, KOTTAYAM AND ORS Vs. T C MATHEW THAZHAPPALLIL, MALLOOSSERY P O, KOTTAYAM
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March 26, 2010 |
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ASST. EXECUTIVE ENGINEER, P.H. DIVISION Vs. C.SUBAIDA
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May 31, 2010 |
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ASSTT. EXE. ENG., ELECTRICAL MAJOR SECTION, KSEB Vs. PRAKASAN N.V.
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February 9, 2010 |
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BAIJU LAL S/O BALAKRISHNAN, PROPRIETOR OF KAIRALI RUBBER TRADERS Vs. NEW INDIA ASSURANCE COMPANY LTD
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April 22, 2010 |
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BAJAJ AUTO LTD Vs. NOUFAL PANNAKKAL
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September 6, 2010 |
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BINANI ZINC INDUSTRIES LTD. REP. BY ITS MANAGING DIRECTOR Vs. NEW INDIA ASSURANCE CO.LTD.
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July 30, 2010 |
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BINU BABY CHERPUKALLINGAL VEEDU, PALAKUZHA, ERANAKULAM Vs. KANAM MALA VIKASANA SAMITHY
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June 24, 2010 |
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BRANCH MANAGER SOUTH MALABAR GRAMIN BANK Vs. V P HAMZA
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January 2, 2010 |
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BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MARIYAKUTTY PAILY AND ORS
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February 10, 2010 |
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BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. P.N. SIVAN PILLAI
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May 31, 2010 |
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C KRISHNAN NAIR Vs. VELAYUDHAN
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June 5, 2010 |
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C UNNEEN Vs. C SUDHA
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March 25, 2010 |
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CHAIRMAN, UNIT TRUST OF INDIA AND ORS Vs. H SUBRAHMANIA BHAT
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December 6, 2010 |
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CHIEF EXECUTIVE OFFICER, JET AIRWAYS Vs. MATHEW THOMAS
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March 31, 2010 |
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CHIEF POST MASTER GENEREL, KERALA Vs. SATHYAVRUTHAN K N, KERALA
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March 29, 2010 |
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CILCILY MATHEW Vs. ANNIE VARGHESE
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December 29, 2010 |
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COIN PAR Vs. COSMOPOLITAN HOSPITAL (P) LTD.
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January 12, 2010 |
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CONSUMER VIGILENCE CENTRE Vs. TVM DIST CO-OP BANK LTD
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March 29, 2010 |
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D AJAYADEV, PANICKAPARAMBIL HOUSE Vs. SINDHU W/O SANTHOSH
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February 10, 2010 |
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DEAN STUDENT SERVICE DEPARTMENT Vs. ANNIE MATHEW
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March 24, 2010 |
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DHANASAKTHI CHITTIES AND LOANS (P) LTD AND ORS Vs. T A PAUL THANIKKAL CHAMMANATH HOUSE,P O KANJANY,THRISSUR
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April 24, 2010 |
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DIRECTOR OF POSTAL SERVICES Vs. K.RAMACHANDRAN
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January 30, 2010 |
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DIRECTOR, MUTHOOT FINANCE PVT. LTD. Vs. KURIAKOSE. P.K.
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June 22, 2010 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RAJEESH C , S/O SAIDALAVI C
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July 21, 2010 |
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G SIVAKUMAR Vs. T V SUNDERAM IYENGAR & SONS
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November 20, 2010 |
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GENARAL MANAGER AND OTHERS Vs. A YATHEENDRA DAS
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July 12, 2010 |
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GENERAL MANAGER, KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. RAMANI PRABHAKARAN
|
October 27, 2010 |
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GOPI MOHAN NARESH Vs. INNU APARTMENTS KURAVANKONAM
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September 8, 2010 |
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JOY D SILVA S/O KARLUKUTTY Vs. UNITED INDIA INSURANCE CO LTD
|
July 20, 2010 |
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JUSTINE PAIVA Vs. AREA MANAGER, SALES AND SERVICE
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May 3, 2010 |
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K E JAMES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 22, 2010 |
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K KOMALAVALLY Vs. TELCO, ZONAL SERVICE OFFICE COCHIN
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March 15, 2010 |
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K R JAYARAMKUMAR Vs. NATIONAL INSURANCE CO LTD
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October 15, 2010 |
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K S E B Vs. CHANDRA SEKHARAN PILLAI
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December 27, 2010 |
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K. IBRAHIMKUTTY Vs. ASSISTANT ENGINEER, ANTI POWER THEFT SQUAD, KSEB
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November 12, 2010 |
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KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. T.M.RAGHUNATHAN
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March 8, 2010 |
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KILIYAMANNIL SAIDALAVI MALAPPURAM Vs. KANNANCHERI APPUTTY MALAPPURAM
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June 26, 2010 |
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KRISHNANKUTTY Vs. ELESTON ESTATE
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October 15, 2010 |
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KSEB PATTOM Vs. NOHA RUBBERS
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February 15, 2010 |
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KWA KERALA Vs. C SUBAIDA KERALA
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May 31, 2010 |
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LEELA MENON Vs. MULLOTH AMBADY ENCLAVE A PARTNERSHIP FIRM
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May 22, 2010 |
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LEENA MANOJ Vs. SOORANADU RAJASEKHARAN, CHARIMAN CO-OPERATIVE CENTENARY CELEBRATION
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September 25, 2010 |
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M D, KINETIC ENGINEERING LTD Vs. T SURESH BABU
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April 13, 2010 |
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M K GEORGE Vs. NEW INDIA ASSURANCE CO LTD
|
April 5, 2010 |
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MAHARASHTRA APEX CORPORATION LTD & ANR Vs. ARAKKAL KUNHEED
|
June 1, 2010 |
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MALABAR FINANCE CORPORATION Vs. DEVASSIA K P, S/O POULOSE AND ORS
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June 2, 2010 |
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MANAGER, CANARA BANK AND ORS Vs. GOPALAKRISHNA SHENOY
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May 31, 2010 |
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MANAGER, CENTURIAN BANK LTD AND ORS Vs. BAIJU K, BAIJU MANDIRAM
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December 15, 2010 |
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MANAGER, FEDERAL BANK LIMITED Vs. KANNAN S/O ALAKARSWAMY AND ORS
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July 23, 2010 |
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MANAGER, KSFE THALIPARAMBU Vs. T J JOSEPH THALIPARAMBU TALUK
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January 22, 2010 |
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MANAGER, SAKTHI AUTOMOBILES, THANA ROAD, KANNUR Vs. KRISHNAN V
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April 7, 2010 |
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MANAGER, STATE BANK OF INDIA Vs. ABRAHAM CHACKO
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January 8, 2010 |
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MANAGER, SYNDICATE BANK Vs. P R SURESH HEDGE
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July 16, 2010 |
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MANAGER, VIJAYA BANK AND ORS Vs. MARY JOSEPH, W/O JOSEPH
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June 30, 2010 |
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MANAGER,MRF LTD Vs. K SUDEVAN & OTHER
|
March 29, 2010 |
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MARIKKAR MOTORS
BRANCH MANAGER Vs. BABURAJ AND OTHERS
|
November 20, 2010 |
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MARUTHI COUNTRYWIDE AUTO FINANCIAL SERVICE LTD Vs. RAVINDRANATHAN KAILAS,VEDIPURA LINE,COLLECTORATE P O,KOTTAYAM
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January 30, 2010 |
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MARY MATHAI Vs. KALLOORKADU FARMERS CO-OPERATIVE BANK LTD
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June 8, 2010 |
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MOHAMMED IQBAL Vs. ABDUL REHMAN
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October 28, 2010 |
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N K ASHARAF Vs. MANAGER, SHRIRAM TRANSPORT FINANCE CO LTD AND ORS
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December 27, 2010 |
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NANDAKUMAR Vs. K V JAYANAND
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September 13, 2010 |
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NATIONAL DRESS CLEANERS Vs. K RAJAGOPALA PILLAI
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June 3, 2010 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SISUPALAN
|
March 1, 2010 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. P V KAMALAKSHMI AMMA AND ORS
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April 12, 2010 |
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NICE CHEMICALS PVT LTD Vs. PRAKASH ROADLINES LTD
|
October 18, 2010 |
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NOBEL MATHEW, CHIEF PHYSICIAN, DEEPA AYURVEDA HOSPITAL AND ORS Vs. THULASI BAI TEACHER W/O C MUKUNDAN
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August 12, 2010 |
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NORTRANS MARINE SERVICES PVT LTD AND ORS Vs. AIR INDIA AND ORS
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March 6, 2010 |
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NOUSHAD RAHMAN Vs. CITY HOSPITAL AND DIAGNOSTIC CENTRE
|
November 9, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. J ANDAVAR DAS
|
April 22, 2010 |
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ORIENTAL INSURANCE CO LTD Vs. BENNY VARGHESE
|
April 20, 2010 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ASHOK LEYLAND FINANCE LTD
|
September 7, 2010 |
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ORIENTAL INSURANCE COMPANY LTD Vs. V MUJEEB RAHMAN
|
September 9, 2010 |
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PAWAN INVESTMENTS Vs. H PRASHANTH KUMAR & ORS
|
May 23, 2010 |
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PHENOMENAL HEALTH CARE SERVICES LTD. Vs. THRESIAMMA KUNJAVARA
|
June 11, 2010 |
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PRESIDENT NATIONAL INSURANCE CO LTD Vs. VCLAYUDHAN N A
|
May 11, 2010 |
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PROVIDENT FUND COMMISSIONER Vs. BABY DANIAL
|
July 30, 2010 |
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PUTHUKKUDI MEETHAL THAIUDHEEN Vs. ICICI LOMBARD GENERAL INSURANCE CO.LTD.
|
May 28, 2010 |
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R ETHIRAJAN Vs. SULAIKA (ASPIN PRODUCT) KERALA
|
September 7, 2010 |
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RAMAPURAM SERVICE CO-OP BANK & ANOTHER, RAMAPURAM Vs. N P VASANTHI ANGADIPURAM
|
January 12, 2010 |
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RAMCO INDUSTRIES LIMITED Vs. D UNNIKRISHNAN PILLAI
|
January 28, 2010 |
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REJI GEORGE, ORTHOPAEDIC SURGEON Vs. BABYKUTTY, CHARIVUARAMPIL THUMPAMON, PANDALAM
|
June 26, 2010 |
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RELIANCE INFOCOMM LTD. Vs. A. KESAVAN
|
June 11, 2010 |
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SAHARA AIRLINES LTD Vs. K RAMKUMAR & ORS
|
March 29, 2010 |
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SECRETARY KSEB,TVPM AND ORS Vs. UMMAR K H KOTHACHIRAPARAYIL, PAIPPADU, PALLICKACHIRA PO, KOTTAYAM
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February 6, 2010 |
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SECRETARY, KSEB, THIRUVANANTHAPURAM Vs. VIJAYALEKSHMI
|
March 3, 2010 |
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SIMON K MUNDAPPALLIL HOUSE Vs. RAPHEAL XAVIER
|
September 14, 2010 |
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SPEED & SAFE COURIER SERVICES Vs. SATHEESHKUMAR N KARMATH HOUSE
|
October 15, 2010 |
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ST MARY S OIL MILLS Vs. JAIN ROADWAYS, LAKE VIEW
|
November 30, 2010 |
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STATE BANK OF TRAVANCORE AND ORS Vs. GOPALAKRISHNAN E K
|
December 13, 2010 |
|
T M BABY Vs. NATIONAL INSURANCE CO LTD
|
July 29, 2010 |
|
THANKAPPAN Vs. REGIONAL PROVIDENT FUND COMMISSION
|
February 22, 2010 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. HYCENTH YESUDAS
|
May 31, 2010 |
|
THE GENERAL MANAGER Vs. RAJAN K.C.
|
May 5, 2010 |
|
THE MANAGER STATE BANK OF TRAVANCORE, EVENING BRANCH Vs. M.YOUSEPH
|
May 10, 2010 |
|
THE MANAGING DIRECTOR Vs. M.P.MANOJ
|
April 13, 2010 |
|
THE SECRETARY, KSEB, VYDHYUTHI BHAVAN, TVPM Vs. K.V.NARAYANAN
|
April 12, 2010 |
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THRISSUR CORPORATION KERALA Vs. SUDHAN KERALA
|
January 18, 2010 |
|
UNION BANK OF INDIA Vs. A ABDUL HAMEED
|
June 10, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. POULOSE
|
July 22, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JACOB JOHN
|
November 6, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRABHAVATHI
|
June 5, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RADHAKRISHNAN
|
December 21, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KUTTYSANKARAN
|
June 11, 2010 |
|
UNIVERSITY OF KERALA AND ANR Vs. ASHA A
|
April 30, 2010 |
|
V R BABY, W/O B R BALARAMAN Vs. NATIONAL INSURANCE COMPANY LTD
|
November 22, 2010 |
|
V S A SUBRAMANIAM AND ORS Vs. GENERAL MANAGER INTERNATIONAL BANKING DIVISION,VIJAYA BANK AND ORS
|
February 11, 2010 |
|
V SATHYANARAYANAN VEETHAPURAM VARIYATH Vs. S JAYAGOPALAN VATTAKKULAM
|
October 15, 2010 |
|
WORLDWIDE IMMIGRATION CONSULTANCY SERVICE Vs. KRISHNA RADHA SHAMBU
|
March 3, 2010 |
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ZENITH COMPUTERS LIMITED MUMBAI Vs. P MANOJ & OTHERS PULAMANTHOLE
|
January 13, 2010 |