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ABDULLA K.K. Vs. SHAKTHI AUTOMOBILES
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February 8, 2008 |
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AIR INDIA BUILDING Vs. GEORGE VARGHESE
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December 27, 2008 |
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ASIANET SATELLITE COMMUNICATION LTD Vs. G.ARUN GOVIND
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January 3, 2008 |
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ASSISTANT SECRETARY, ELECTRICITY WING THRISSUR CORPORATION Vs. ADVOCATE E.B.SHAJI
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August 26, 2008 |
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ASST. EX. ENGINEER ELECTRICAL MAJOR SECTION Vs. M.K.GEORGE
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September 27, 2008 |
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BRANCH MANAGER Vs. S.BHAGYARAJ
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December 29, 2008 |
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BRANCH MANAGER LIC OF INDIA Vs. L.THANKAMONY AMMA
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July 2, 2008 |
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BSNL Vs. C.GANGADHARAN NAIR
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October 3, 2008 |
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C.V.JAYAKUMAR Vs. SUKUMARAN
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May 30, 2008 |
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DEEDI AUTOMOBILES Vs. S.SUNIL KUMAR
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December 24, 2008 |
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DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. AITHA
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February 16, 2008 |
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ICICI BANK Vs. P.V. RAJESH @ RAJESH PANAYARA VENUGOPAL
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May 11, 2008 |
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JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST. GREGORIOUS MISSION HOSPITAL
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July 27, 2008 |
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JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST.GREGORIOUS MISSION HOSPITAL
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July 22, 2008 |
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JESSY VATTAYATHIL MELEMURI Vs. MEDICAL SUPERINTENDENT, ST GREGORIOUS MISSION HOSPITAL
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April 27, 2008 |
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K.S.E. BOARD Vs. AUGUSTI JOSEPH
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September 1, 2008 |
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K.S.E.BOARD Vs. V.P.VARGHESE
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August 30, 2008 |
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KERALA STATE FINANCIAL ENTERPRISES Vs. P.VIJAYAKUMAR
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February 15, 2008 |
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KUNHALAN GURUKKAL Vs. A.M. MUHAMMED
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March 24, 2008 |
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LISSY JOHNSON Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.
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June 30, 2008 |
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MADAPPALLY SERVICE CO-OPERATIVE BANK LIMITED Vs. P T CHACKO
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March 12, 2008 |
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N.J.VARGHESE Vs. ADMINISTRATOR, PUSHPAGIRI, HOSPITAL
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October 17, 2008 |
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NATIONAL INSURANCE CO. LTD Vs. V. SASIKUMAR
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May 27, 2008 |
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NEW INDIA ASSURANCE CO. LTD Vs. ABDULHAKKIM
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February 29, 2008 |
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NEW INDIA ASSURANCE COMPANY Vs. RAJI VIJAYAN
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June 21, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. C.P.MUHAMMED
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April 9, 2008 |
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NORTH MALABAR GRAMIN BANK Vs. K.VIJAYAN
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August 30, 2008 |
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PAMPADY SERVICE CO-OPERATIVE BANK LTD Vs. KERALA STATE ELECTRICITY BOARD & ANR
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November 5, 2008 |
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PAYYANNUR MUNICIPALITY Vs. PROF.M.G.MARY
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April 21, 2008 |
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PENINSULAR CAPITAL MARKET LTD Vs. V M MADHAVAN & ANR
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August 19, 2008 |
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POSTMASTER MURICKASSERY Vs. REJIMOL
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March 29, 2008 |
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R CHANDRAN Vs. K V KRISHNA KUMAR
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January 7, 2008 |
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RAVI DEECEE Vs. AJAYAKUMAR K.
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February 27, 2008 |
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REGIONAL TRANSPORT OFFICER Vs. GEORGE THATTIL
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February 12, 2008 |
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SECRETARY OF KSEB PATTOM, TRIVENDRUM Vs. THOMAS MATHEW
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August 13, 2008 |
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SHEELA BERNARD Vs. PHIL SYSTEM LTD.
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February 8, 2008 |
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SRI UTHRADAM THIRUNAL HOSPITAL (P) LTD Vs. ZEENA UMMAL A
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May 6, 2008 |
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TRICHUR INTERLINK NETWORK (P) LTD. Vs. P.V.NALINI
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September 16, 2008 |
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V.AYYAPPAN Vs. HEAD POSTMASTER PONNANI
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June 21, 2008 |
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